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R.Jeyaseelan vs The Chairman
2021 Latest Caselaw 16417 Mad

Citation : 2021 Latest Caselaw 16417 Mad
Judgement Date : 11 August, 2021

Madras High Court
R.Jeyaseelan vs The Chairman on 11 August, 2021
                                                                              W.A.No.1900 of 2021

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                  DATED : 11.08.2021

                                                          CORAM

                                      THE HON'BLE MR.JUSTICE M.M.SUNDRESH
                                                       and
                                      THE HON'BLE MRS.JUSTICE S.KANNAMMAL

                                                  W.A.No.1900 of 2021
                                               and C.M.P.No.12190 of 2021

                     R.Jeyaseelan                                                    .. Appellant

                                                           Vs

                     1.The Chairman,
                       Tamil Nadu Electricity Board,
                       Tamil Nadu Electricity Generation and
                        Distribution Corporation Ltd., (TANGEDGO)
                       No.144, Anna Salai,
                       Chennai 600 002.

                     2.The Superintending Engineer,
                       Tamil Nadu Electricity Distribution Circle(North)
                         Tamil Nadu Electricity Generation and
                        Distribution Corporation Ltd., (TANGEDGO)
                       No.144, Anna Salai,
                       Chennai 600 002.                                          .. Respondents


                               Appeal filed under Clause 15 of Letters Patent against the order
                     dated 30.04.2021 made in W.M.P.No.11201 of 2021 in W.P.No.10590
                     of 2021.


                               For Appellant          :     Mr.M.Gnanasekar

                               For Respondents        :     Mr.Jaivenkatesh


                     Page 1 of 3


https://www.mhc.tn.gov.in/judis/
                                                                            W.A.No.1900 of 2021

                                                      JUDGMENT

(Delivered by M.M.SUNDRESH, J.) This appeal is preferred against the order dated 30.04.2021

made in W.M.P.No.11201 of 2021 in W.P.No.10590 of 2021.

2. Learned counsel appearing for the appellant seeks permission

to withdraw this appeal.

3. In view of the submission made by the learned counsel

appearing for the appellant, this writ appeal stands dismissed as

withdrawn. No costs. Consequently, connected miscellaneous petition

is closed.

                                                                   (M.M.S., J.)    (S.K., J.)
                                                                        11.08.2021
                     Index:Yes/No
                     mmi/ssm
                     To
                     1.The Chairman,

Tamil Nadu Electricity Board, Tamil Nadu Electricity Generation and Distribution Corporation Ltd., (TANGEDGO) No.144, Anna Salai, Chennai 600 002.

2.The Superintending Engineer, Tamil Nadu Electricity Distribution Circle(North) Tamil Nadu Electricity Generation and Distribution Corporation Ltd., (TANGEDGO) No.144, Anna Salai, Chennai 600 002.

https://www.mhc.tn.gov.in/judis/ W.A.No.1900 of 2021

M.M.SUNDRESH,J.

and S.KANNAMMAL,J.

mmi

W.A.No.1900 of 2021

11.08.2021

https://www.mhc.tn.gov.in/judis/

 
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