S.Ravisankar vs P.Narayanan
2021 Latest Caselaw 16182 Mad

                                                                               Cont.P.333 of 2020

                              IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                Dated : 09..08..2021
                                                     CORAM

                            THE HONOURABLE MR.JUSTICE M.M.SUNDRESH
                                               and
                          THE HONOURABLE MR. JUSTICE RMT TEEKAA RAMAN

                                          Contempt Petition No.333 of 2020
                     S.Ravisankar
                                                                                 ... Petitioner
                                                       .. Vs ..
                     P.Narayanan
                     Zonal Officer,
                     Zone-VI (Thiru-Vi-Ka Nagar),
                     Greater Chennai Corporation,
                     No.5, Anderson Road,
                     Ayanavaram,
                     Chennai 600023.
                                                                              ... Respondent

                     Prayer :- This petition is filed under Section 11 of the Contempt of
                     Courts Act, 1971, praying to punish the respondent for his willful
                     disobedience of the final order and judgment dated 27.11.2019 in
                     W.P.No.31511 of 2019.


                                   For Petitioner           :     Mr.V.B.R.Menon

                                   For Respondent           :     Mr.K.Raja Srinivas




                     1/2
https://www.mhc.tn.gov.in/judis/
                                                                                 Cont.P.333 of 2020

                                                                        M.M.SUNDRESH.J.
                                                                                  AND
                                                                   RMT TEEKAA RAMAN.J.

                                                                                              kmk
                                                        ORDER

[Order of the Court was made by M.M.SUNDRESH,J.] This contempt petition has been filed seeking to punish the

respondent for having committed contempt of order of this court dated

27.11.2019 made in W.P.No.31511 of 2019.

2. Today, when the matter is taken up for hearing, the learned

counsel for the petitioner himself submitted that the order under

contempt has been complied with by the respondents.

3. In view of the above, this contempt petition stands closed. No

costs.

                                                               [M.M.S.,J]        [T.K.R.,J]
                                                                         09..08..2021
                     Index       : yes / no
                     Speaking / Non Speaking Order

                     kmk

                                                                        Cont.P.No.333 of 2020

https://www.mhc.tn.gov.in/judis/