Alavudeen vs S.Jaffer ... 1St
2021 Latest Caselaw 15505 Mad

                                                                        W.A(MD)No.1510 of 2021

                           BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED: 02.08.2021


                                                      CORAM:
                                   THE HONOURABLE MR.JUSTICE M.DURAISWAMY
                                                     AND
                                     THE HONOURABLE MRS.JUSTICE S.ANANTHI

                                            W.A(MD)No.1510 of 2021
                                                     and
                                           C.M.P(MD)No.6179 of 2021

                     Alavudeen                       ... Appellant / 6th Respondent

                                                       Vs.

                     1.S.Jaffer                      ... 1st Respondent / Writ Petitioner

                     2.The District Collector,
                       Madurai District,
                       Madurai.

                     3.The Revenue Divisional Officer /
                         Sub-Divisional Magistrate,
                       Madurai North,
                       Madurai District.

                     4.The Tahsildar,
                       Madurai North Circle,
                       Madurai District.

                     5.The District Registrar,
                       Department of Registration,
                       North Madurai,
                       Madurai District.

                     6.The Sub–Registrar,
                       Chokkikulam Sub-Registrar Office,
                       Madurai.           ... Respondents 2 to 6 / Respondents 1 to 5




https://www.mhc.tn.gov.in/judis/
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                                                                      W.A(MD)No.1510 of 2021

                     Prayer: Writ Appeal filed under Clause 15 of the Letters Patent
                     against the order, dated 04.03.2021 made in W.M.P(MD)No.2962 of
                     2021 in W.P(MD)No.3689 of 2021 on the file of this Court.


                                    For Appellant          : Mr.S.M.A.Jinnah

                                    For RR 2 to 6          : Mr.B.Saravanan
                                                             Government Advocate


                                                    JUDGMENT

(Judgment of the Court was delivered by M.DURAISWAMY,J.)

Mr.S.M.A.Jinnah, learned counsel appearing for the appellant

seeks the permission of this Court to withdraw the Writ Appeal for

the reason that the appellant had challenged the interim order

passed by the learned Single Judge made in W.M.P(MD)No.2962 of

2021 in W.P(MD)No.3689 of 2021 on 04.03.2021. Further, the

learned counsel submitted that the appellant would file a vacate

stay petition before the learned Single Judge for getting the interim

stay vacated.

2.Recording the submissions made by the learned counsel

appearing for the appellant, the Writ Appeal is dismissed as

withdrawn. It is open to the appellant to file appropriate petition

before the learned Single Judge for vacating the interim order

https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1510 of 2021

granted on 04.03.2021. No costs. Consequently, connected

Miscellaneous Petition is closed.

                                                            [M.D.,J]      [S.A.I.,J.]
                                                                   02.08.2021

                     Index          :Yes/No
                     Internet       :Yes/No
                     ps

                     Note :

In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate / litigant concerned.

To

1.The District Collector, Madurai District, Madurai.

2.The Revenue Divisional Officer / Sub-Divisional Magistrate, Madurai North, Madurai District.

3.The Tahsildar, Madurai North Circle, Madurai District.

https://www.mhc.tn.gov.in/judis/

W.A(MD)No.1510 of 2021

M.DURAISWAMY,J.

and

S.ANANTHI,J.

ps

4.The District Registrar, Department of Registration, North Madurai, Madurai District.

5.The Sub–Registrar, Chokkikulam Sub-Registrar Office, Madurai.

W.A(MD)No.1510 of 2021

02.08.2021

https://www.mhc.tn.gov.in/judis/