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S.Rajesh vs The Inspector General Of ...
2021 Latest Caselaw 9729 Mad

Citation : 2021 Latest Caselaw 9729 Mad
Judgement Date : 16 April, 2021

Madras High Court
S.Rajesh vs The Inspector General Of ... on 16 April, 2021
                                                                           W.P.(MD)No.15639 of 2014
                                                       S.Rajesh v. The Inspector General of Registration

                            BEFORE THE MADURAI BENCH OF MADRAS HIGH Court
                                                 DATED: 16.04.2021
                                                     CORAM:
                            THE HONOURABLE MR.JUSTICE N.ANAND VENKATESH

                                            W.P.(MD)No.15639 of 2014
                                           (Through Video Conferencing)


                     S.Rajesh                                                   ... Petitioner

                                                         Vs.

                     1.The Inspector General of Registration
                       No.100 Santhome High Road,
                       Pattinapakkam
                       Chennai.

                     2.The Deputy Inspector General of Registration
                       Registration Department
                       Tirunelveli District
                       Tirunelveli.

                     3.The District Registrar,
                       Registration Department
                       Tirunelveli District
                       Tirunelveli.

                     4.The Sub Registrar
                       Palayamkottai Registration Department
                       Kokkirakulam
                       Tirunelveli.                                             ... Respondents

                     1/4



https://www.mhc.tn.gov.in/judis/
                                                                              W.P.(MD)No.15639 of 2014
                                                          S.Rajesh v. The Inspector General of Registration

                     PRAYER : Writ Petition is filed under Article 226 of the Constitution of
                     India for issuance of a Writ of Mandamus to direct the 4th respondent to
                     consider and dispose of the petitioner's complaint dated 07.08.2014 by
                     holding an inquiry in the light of the guidelines embodied in Circular No.67
                     dated 03.11.2011 (C.No.52338/C1/2011) issued by the 1st respondent, within
                     the time stipulated as prescribed by this Court.


                                     For Petitioner    :Mr.R.Anand

                                     For Respondents :Mr.K.Sathiya Singh
                                                     Additional Government Pleader

                                                          ORDER

This writ petition has been filed for the issue of a writ of mandamus

directing the fourth respondent to consider the complaint given by the

petitioner on 07.08.2014 in line with Circular No.67 dated 03.11.2011.

2. The relief sought for by the petitioner cannot be granted by this

Court, since the said Circular has been subsequently recalled by the

Inspector General of Registration, pursuant to the judgment of the Hon'ble

Supreme Court.

https://www.mhc.tn.gov.in/judis/ W.P.(MD)No.15639 of 2014 S.Rajesh v. The Inspector General of Registration

3. In view of the above, the writ petition is closed. No costs.



                                                                                               16.04.2021
                     Index           : Yes/No
                     Internet        : Yes

                     RR

Note: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned. To

1.The Inspector General of Registration No.100 Santhome High Road, Pattinapakkam, Chennai.

2.The Deputy Inspector General of Registration Registration Department Tirunelveli District, Tirunelveli.

3.The District Registrar, Registration Department Tirunelveli District, Tirunelveli.

4.The Sub Registrar Palayamkottai Registration Department Kokkirakulam, Tirunelveli.

https://www.mhc.tn.gov.in/judis/ W.P.(MD)No.15639 of 2014 S.Rajesh v. The Inspector General of Registration

N.ANAND VENKATESH, J.

RR

W.P.(MD)No.15639 of 2014

16.04.2021

https://www.mhc.tn.gov.in/judis/

 
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