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K.R.Thangavel vs D.Radhakrishnan
2021 Latest Caselaw 9182 Mad

Citation : 2021 Latest Caselaw 9182 Mad
Judgement Date : 7 April, 2021

Madras High Court
K.R.Thangavel vs D.Radhakrishnan on 7 April, 2021
                                                                                W.A.No.1553/2016

                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED : 07.04.2021

                                                        CORAM

                                 THE HONOURABLE MR.JUSTICE T.RAJA
                                               and
                            THE HONOURABLE MR.JUSTICE G.K.ILANTHIRAIYAN

                                              W.A.No.1553 of 2016 and
                                               CMP.No.19055 of 2016

                      1. K.R.Thangavel
                      2. P.Ravichandran
                      3. K.Neethichelvan
                      4. V.Singaram
                      5. P.Perumal
                      6. P.Valli                                             ... Appellants
                                                               -vs-
                      1. D.Radhakrishnan

                      2. The Joint Registrar of Co-operative
                         Societies, Perambalur Region,
                         Perambalur Town,
                         Perambalur Taluk and District.

                      3. The Deputy Registrar,
                         Perambalur Circle, Perambalur Town,
                         Perambalur Taluk and District.

                      4. The Co-operative Sub-Registrar/
                         Field Officer, No Confidence
                         Motion Enquiry Officer, R-413, Ogalur
                         Primary Agricultural Co-operative Credit Society,
                         Ogalur Village and Post, Kunnam Taluk,
                         Perambalur District.                               ... Respondents
                            Writ Appeal filed under Clause 15 of the Letters Pattent against the

                      1/4
http://www.judis.nic.in
                                                                                   W.A.No.1553/2016

                      order dated 29.08.2016 passed in W.P.No.30197/2016 by a learned Single

                      Judge of this Court.


                                         For Appellants      : Mr.P.Mani

                                         For Respondents : Mr.G.Ilamurugan for R1
                                                           Ms.A.B.Reehana Begum,
                                                           Government Advocate for R2

                                                     JUDGMENT

(Judgment of the Court was pronounced by T.RAJA, J.)

The Writ Appeal has been preferred against the order dated

29.08.2016 passed in WMP.No.26180/2016 in W.P.No.30197/2016 by a

learned Single Judge of this Court, thereby staying the ''No Confidence

Resolution'' and allowing the 1st respondent herein to act as President of

Ogalur Primary Agricultural Co-operative Credit Society until further orders.

2. When the matter was called today, learned Counsel for the

appellants fairly submitted that the tenure of the elected president of Ogalur

Primary Agricultural Co-operative Credit Society had already expired.

Therefore, nothing survives for adjudication in this Writ Appeal and

recording the same, the Writ Appeal may be disposed of.

http://www.judis.nic.in W.A.No.1553/2016

3. Recording the submission of the learned Counsel for the

appellants that the prayer in the Writ Appeal has already become

infructuous, the present Writ Appeal is dismissed as infructuous. No costs.

Consequently, connected Miscellaneous Petition is also dismissed.

                                                                  (T.R.J.,)      (G.K.I.J.,)

                                                                       07.04.2021
                      tsi

                      To

1. The Joint Registrar of Co-operative Societies, Perambalur Region, Perambalur Town, Perambalur Taluk and District.

2. The Deputy Registrar, Perambalur Circle, Perambalur Town, Perambalur Taluk and District.

3. The Co-operative Sub-Registrar/ Field Officer, No Confidence Motion Enquiry Officer, R-413, Ogalur Primary Agricultural Co-operative Credit Society, Ogalur Village and Post, Kunnam Taluk, Perambalur District.

T.RAJA, J.

and G.K.ILANTHIRAIYAN, J.

tsi

http://www.judis.nic.in W.A.No.1553/2016

W.A.No.1553/2016

07.04.2021

http://www.judis.nic.in

 
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