The Government Of Tamil Nadu vs G.Sheela Sampath Rani .. 1St
2021 Latest Caselaw 11241 Mad

                                                                                     WA.No.1108/2021

                               IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED 30.04.2021

                                                       CORAM

                           THE HONOURABLE MR. JUSTICE M.SATHYANARAYANAN

                                                         AND

                              THE HONOURABLE MR.JUSTICE P.RAJAMANICKAM

                                      WA.No.1108/2021 & CMP.No.6988/2021

                      1.The Government of Tamil Nadu
                        rep.by its Additional Chief Secretary,
                        the Department of School Education [C2]
                        Fort St. George, Chennai 600 009.

                      2.The Director of Elementary Education,
                        DPI Campus, College Road
                        Chennai 600 006.

                      3.The District Elementary Education Officer
                        Cuddalore and District.

                      4.The Additional Assistant Elementary Educational Officer
                        Vridhachalam, Cuddalore District.                     ..      Appellants /
                                                                                       RR 1 to 4

                                                        Versus

                      1.G.Sheela Sampath Rani                           ..         1st Respondent /
                                                                                    Writ Petitioner



                                                           1


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                                                                                        WA.No.1108/2021

                      2.The Correspondent,
                       D.M.Elementary School
                        Pudukuppam, Iruppur Post
                        Virudhachalam, Cuddalore District.                   .. 2nd Respondent/R5
                                                                                             in WP
                      Prayer:-      Writ Appeal filed under Clause 15 of the Letters Patent against
                      the order passed in MP.No.2/2015 in WP.No.12306/2015 dated 24.04.2015.


                                          For Appellants      :        Mr.C.Munusamy
                                                                       Spl.Govt. Pleader [Edn]
                                          For R1              :        Mr.A.S.Kaizer

                                                       JUDGMENT

[Judgment of the Court was delivered by M.SATHYANARAYANAN, J.,]

(1) The official respondents 1 to 4 in MP.No.2/2015 in

WP.No.12306/2015 are the appellants herein.

(2) Mr.C.Munusamy, learned Special Government Pleader [Edn]

appearing for the appellants on instructions, would submit that the

present writ appeal has been preferred against the interim order in

MP.No.2/2015 and that the main writ petition itself came to be

disposed of on 24.08.2016 and in the light of the subsequent

development, nothing remains for further adjudication in this writ

appeal.

http://www.judis.nic.in WA.No.1108/2021

(3) The Court heard the submissions of Mr.A.S.Kaizer, learned counsel

for the 1st respondent/writ petitioner also.

(4) In the light of the said submission, the above writ appeal is dismissed

as infructuous. No costs. Consequently, the connected miscellaneous

petition is closed.

                                                                           [MSNJ]      [PRMJ]
                                                                              30.04.2021
                      AP
                      Internet      : Yes
                      To

1.The Government of Tamil Nadu rep.by its Additional Chief Secretary, the Department of School Education [C2] Fort St. George, Chennai 600 009.

2.The Director of Elementary Education, DPI Campus, College Road Chennai 600 006.

3.The District Elementary Education Officer Cuddalore and District.

4.The Additional Assistant Elementary Educational Officer Vridhachalam, Cuddalore District.

5.The Correspondent, D.M.Elementary School Pudukuppam, Iruppur Post Virudhachalam, Cuddalore District.

http://www.judis.nic.in WA.No.1108/2021

M.SATHYANARAYANAN, J., AND P.RAJAMANICKAM, J.,

AP

WA.No.1108/2021

30.04.2021

http://www.judis.nic.in