Citation : 2025 Latest Caselaw 662 MP
Judgement Date : 10 May, 2025
NEUTRAL CITATION NO. 2025:MPHC-JBP:22120
1 MCRC-23945-2022
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE LOK ADALAT
HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA
&
SHRI SANJAY AGRAWAL, SR. ADVOCATE
ON THE 10th OF MAY, 2025
MISC. CRIMINAL CASE No. 23945 of 2022
ANKIT DURKURE AND OTHERS
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
Appearance:
Parties through their respective counsel.
ORDER
The matter is placed before the Lok Adalat.
The petitioners have been acquitted vide judgment dated 28.03.2024, therefore, with the passage of time, the petition is rendered infructuous.
Accordingly, this MCRC stands disposed off having been rendered infructuous.
(DEVNARAYAN MISHRA) (SANJAY AGRAWAL) MEMBER MEMBER NRJ
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