Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bure Hotel And Resort Private Limited ... vs The State Of Madhya Pradesh
2025 Latest Caselaw 653 MP

Citation : 2025 Latest Caselaw 653 MP
Judgement Date : 10 May, 2025

Madhya Pradesh High Court

Bure Hotel And Resort Private Limited ... vs The State Of Madhya Pradesh on 10 May, 2025

Author: Vivek Agarwal
Bench: Vivek Agarwal
         NEUTRAL CITATION NO. 2025:MPHC-JBP:25017




                                                                 1                            WP-22264-2017
                                IN     THE       HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                    BEFORE LOK ADALAT
                                           HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                            &
                                         SHRI SANJAY RAM TAMRAKAR, SR. ADVOCATE
                                                        ON THE 10th OF MAY, 2025
                                                    WRIT PETITION No. 22264 of 2017
                           BURE HOTEL AND RESORT PRIVATE LIMITED COMPANY JHANSI
                                                   Versus
                                 THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                                Parties through their counsel.

                                                                     ORDER

The petitioner has filed this petition seeking direction to the respondents to register FIR against respondent Nos. 5 to 7.

Petitioner has an alternative and efficacious remedy in the light of the judgment rendered by Hon'ble Supreme Court in the case of Sakiri Vasu Vs. State of U.P. and Others (2008) 2 SCC 409 . Accordingly, petitioner is relegated to avail such remedy in accordance with law.

In above terms, this writ petition is disposed of.

                                   (VIVEK AGARWAL)                               (SANJAY RAM TAMRAKAR)
                                       MEMBER                                            MEMBER
                           PG

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter