Kamli Bai vs The State Of Madhya Pradesh
2025 Latest Caselaw 3880 MP

Madhya Pradesh High Court

Kamli Bai vs The State Of Madhya Pradesh on 13 August, 2025

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

          NEUTRAL CITATION NO. 2025:MPHC-IND:21951




                                                           1                           WP-31269-2025
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                                 AT INDORE
                                                    BEFORE
                                   HON'BLE SHRI JUSTICE VIJAY KUMAR SHUKLA
                                              ON THE 13th OF AUGUST, 2025
                                             WRIT PETITION No. 31269 of 2025
                                                  KAMLI BAI
                                                    Versus
                                   THE STATE OF MADHYA PRADESH AND OTHERS
                           Appearance:
                                 Shri Harish Joshi - Advocate for the petitioner.

                                 Shri Mukesh Parwal - GA for State.

                                                               ORDER

Counsel for the petitioner submits that the matter is squarely covered by the judgment passed by the division bench in the case of Pannalal Vs. Public Works Department WA No.827/2019 decided on 10.3.2025, and following the said judgment, the single bench has disposed of the WP No.5910/2023 Hari Prasad Vs. State of MP & Ors .

Counsel for the State, though opposed to the prayer, could not

distinguish the present case from the case of Pannalal (supra).

Resultantly, without adverting to the merits of the case, this Writ Petition stands disposed of. The order passed by the Division Bench of this Court in W.A. No.827 of 2019 shall be applicable mutatis mutandis in the present case also. If the petitioner is not granted the pensionary benefits within a period of 90 days from today, then the arrears shall

NEUTRAL CITATION NO. 2025:MPHC-IND:21951

2 WP-31269-2025 carry interest @ 6% per annum from the date of the order.

(VIJAY KUMAR SHUKLA) JUDGE

VM