Prakash Narayan Dixit vs The State Of Madhya Pradesh
2024 Latest Caselaw 16079 MP

Madhya Pradesh High Court

Prakash Narayan Dixit vs The State Of Madhya Pradesh on 29 May, 2024

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 7261 of 2019 (PRAKASH NARAYAN DIXIT AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 29-05-2024 Shri Sachin Pandey, Advocate for the petitioners.

Shri Palash Upadhyay - Panel Lawyer for State.

Learned counsel for petitioners referred some judgments of Co-ordinate Bench and he is arguing through VC but no one is present to handover the judgments. In this situation, hearing is not possible.

List in the week commencing 08.07.2024.

(VINAY SARAF) JUDGE

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