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Vivek Sikarwar vs The State Of Madhya Pradesh
2024 Latest Caselaw 15738 MP

Citation : 2024 Latest Caselaw 15738 MP
Judgement Date : 27 May, 2024

Madhya Pradesh High Court

Vivek Sikarwar vs The State Of Madhya Pradesh on 27 May, 2024

Author: Vivek Rusia

Bench: Vivek Rusia

                                1
 IN    THE       HIGH COURT OF MADHYA PRADESH
                       AT GWALIOR
                         BEFORE
             HON'BLE SHRI JUSTICE VIVEK RUSIA
                            &
        HON'BLE SHRI JUSTICE RAJENDRA KUMAR VANI
                        ON THE 27 th OF MAY, 2024
                 CRIMINAL APPEAL No. 6123 of 2024

BETWEEN:-
VIVEK SIKARWAR, AGED ABOUT 27 YEARS, S/O SHRI
RAGHVENDRA      SINGH  SIKARWAR, OCCUPATION:
STUDENT, R/O GRAM PACHEKHA, POLICE STATION
KAILARAS, DISTRICT MORENA (MADHYA PRADESH)

                                                           .....APPELLANT
(SHRI ARUN KUMAR PATERYA - ADVOCATE FOR THE APPELLANT)


AND
THE STATE OF MADHYA PRADESH THROUGH POLICE
STATION KAILARAS, DISTRICT MORENA (MADHYA
PRADESH)

                                                         .....RESPONDENT
( DR. ANJALI GYANANI - PUBLIC PROSECUTOR FOR                      THE
RESPONDENT/STATE)
(SHRI RAJMANI BANSAL - ADVOCATE FOR THE COMPLAINANT)


      This appeal coming on for admission this day, Justice Vivek Rusia
passed the following:
                                 ORDER

Learned counsel for the appellant prays for withdrawal of present Criminal Appeal filed under Section 374 (2) on behalf of appellant - Vivek Sikarwar against the judgment dated 30.04.2024 passed by the learned Second Additional Sessions Judge, Sabalgarh, District Morena in Sessions Trial No.228/2020 thereby convicting the appellant under Section 325 of IPC and

sentencing him to undergo R.I. for five years with fine of Rs.3,000/- and additional R.I. for one month for default in payment of fine, as this appellant has already filed Criminal Appeal No.6179/2024 against the same judgment.

Prayer allowed.

Criminal Appeal is dismissed as withdrawn.





       (VIVEK RUSIA)                              (RAJENDRA KUMAR VANI)
           JUDGE                                          JUDGE
  SP

SANJEEV
KUMAR
PHANSE
2024.05.30
19:31:25
+05'30'
 

 
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