Satyendra Kumar Gautam vs The Secretary
2024 Latest Caselaw 15366 MP

Madhya Pradesh High Court

Satyendra Kumar Gautam vs The Secretary on 22 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                ON THE 22 nd OF MAY, 2024
                                            WRIT PETITION No. 13929 of 2024

                          BETWEEN:-
                          SATYENDRA KUMAR GAUTAM S/O LATE RAGHUNATH
                          GAUTAM, AGED ABOUT 70 YEARS, OCCUPATION:
                          PLANT SUPERVISOR R/O P.S. KATNI VILLAGE
                          GATHKEDA, DISTRICT KATNI (MADHYA PRADESH)

                                                                                      .....PETITIONER
                          (BY SHRI SUDEEP SINGH SAINI - ADVOCATE)

                          AND
                          1.    THE SECRETARY MADHYA PRADESH STATE
                                ELECTRICITY BOARD (MPSEB) DISTRICT BHOPAL
                                (MADHYA PRADESH)

                          2.    THE MANAGING DIRECTOR             M.P. POWER
                                GENERATION     COMPANY            LTD DISTRICT
                                JABALPUR (MADHYA PRADESH)

                          3.    THE CHIEF ENGINEER M.P. POWER GENERATION
                                COMPANY       LTD DISTRICT   BIRSINGHPUR
                                (MADHYA PRADESH)

                          4.    THE SENIOR ENGINEER (OPN 1) M.P. POWER
                                GENERATION     COMPANY     LTD DISTRICT
                                BIRSINGHPUR (MADHYA PRADESH)

                          5.    PENSION OFFICER BIRSINGHPUR            (MADHYA
                                PRADESH)

                                                                                   .....RESPONDENTS


                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: CHRISTOPHER
PHILIP
Signing time: 5/30/2024
6:49:29 PM
                                                               2
                          Malimath, Chief Justice passed the following:
                                                               ORDER

Learned counsel for the petitioner submits that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

However, it is noticed that there are various defaults as pointed out by the Registry including non-payment of deficit court fees. In the larger interest of justice, the defaults except court fee are overruled.

The petitioner to submit the deficit Court fees, as demanded by the Registry. Only after the deficit court fees has been paid, the certified copy be issued and the order will be uploaded and not until then.

                               (RAVI MALIMATH)                                        (VISHAL MISHRA)
                                 CHIEF JUSTICE                                             JUDGE
                          C