Tej Singh vs Harvilas Singh Kushwah
2024 Latest Caselaw 15063 MP

Madhya Pradesh High Court

Tej Singh vs Harvilas Singh Kushwah on 20 May, 2024

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

                                                                 1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT GWALIOR
                                                          SA No. 581 of 2012
                                              (TEJ SINGH Vs HARVILAS SINGH KUSHWAH AND OTHERS)

                          Dated : 20-05-2024
                                  Ms.Rashi Kushwah - Advocate on behalf of Shri N.K.Gupta - Senior

                          Advocate for the appellant.
                                  Shri Swapnil Sharma - Advocate on behalf of Shri Dharmendra
                          Rishishwar - Advocate for respondents No.12 and 13.

None for other respondents. As the impugned judgment and decree passed by me (Justice Roopesh

Chandra Varshney), therefore, list the case after summer vacation before another Bench.

IR, if any, shall continue till next date of hearing.

(ROOPESH CHANDRA VARSHNEY) JUDGE

Adnan