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Anil Kumar Soni vs The State Of Madhya Pradesh
2024 Latest Caselaw 15053 MP

Citation : 2024 Latest Caselaw 15053 MP
Judgement Date : 20 May, 2024

Madhya Pradesh High Court

Anil Kumar Soni vs The State Of Madhya Pradesh on 20 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 20 th OF MAY, 2024
                                          WRIT PETITION No. 13445 of 2024

                          BETWEEN:-
                          ANIL KUMAR SONI S/O SHRI HARIHAR SONI, AGED
                          ABOUT 73 YEARS, OCCUPATION: RETD. AS ASSISTANT
                          DIRECTOR (ADMINISTRATION), ECONOMICS AND
                          STATISTICAL DEPARTMENT, BHOPAL, R/O NEAR
                          AMARNATH MAIN GATE, HOUSE NO. 39, AMARNATH
                          COLONY, KOLAR ROAD, DISTRICT BHOPAL (MADHYA
                          PRADESH) PIN - 462042

                                                                            .....PETITIONER
                          (BY SHRI A.K.SINGH - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE   PRINCIPAL   SECRETARY, PLANNING,
                                ECONOMICS AND STATISTICAL DIRECTORATE,
                                MANTRALAYA VALLABH BHAWAN BHOPAL
                                (MADHYA PRADESH) PIN-462004

                          2.    THE STATE OF M.P. THROUGH THE PRINCIPAL
                                SECRETARY,     FINANCE      DEPARTMENT,
                                MANTRALAYA, VALLABH BHAWAN, BHOPAL
                                (MADHYA PRADESH) PIN-462004

                          3.    THE      COMMISSIONER, ECONOMICS   AND
                                STATISTICAL   DIRECTORATE, VINDHYACHAL
                                BHAWAN, GROUND FLOOR, DISTRICT BHOPAL
                                (MADHYA PRADESH) PIN-462004

                          4.    THE DEPUTY DIRECTOR (ADMINISTRATION),
                                ECONOMICS AND STATISTICS DIRECTORATE,
                                VINDHYACHAL BHAWAN, GROUND FLOOR,
                                DISTRICT BHOPAL (MADHYA PRADESH) PIN-
                                462004
Signature Not Verified
Signed by: VAISHALI
TRIPATHI
Signing time: 5/22/2024
6:22:04 PM
                                                              2
                                                                                          .....RESPONDENTS
                          (BY SHRI S.S.CHOUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                              ORDER

Defaults as pointed out by the Registry are overruled. Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on

the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                       (VISHAL MISHRA)
                                  CHIEF JUSTICE                                            JUDGE
                          VPA









 
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