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R.D. Suryawanshi vs The State Of Madhya Pradesh
2024 Latest Caselaw 14864 MP

Citation : 2024 Latest Caselaw 14864 MP
Judgement Date : 17 May, 2024

Madhya Pradesh High Court

R.D. Suryawanshi vs The State Of Madhya Pradesh on 17 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                       1
                           IN    THE     HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 17 th OF MAY, 2024
                                          WRIT PETITION No. 13420 of 2024

                          BETWEEN:-
                          R.D. SURYAWANSHI S/O LATE SHRI JAGAN KIRAR,
                          AGED ABOUT 75 YEARS, OCCUPATION: RETIRED
                          OFFICE ASTT. GRADE II R/O MAHAVEER WARD NEAR
                          NOBLE HOSPITAL LINK ROAD BETUL DISTRICT BETUL
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI ANSHUL TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                ENERGY MANTRALAYA VALLABH BHAWAN
                                BHOPAL (MADHYA PRADESH)

                          2.    THE M.P. POWER TRANSMISSION COMPANY
                                LIMITED, THROUGH ITS MANAGING DIRECTOR
                                S HAKTI B HAWAN RAMPUR JABALPUR 482002
                                (MADHYA PRADESH)

                          3.    THE    CMD, MADHYA PRADESH MADHYA
                                KSHETRA   VIDYUT    VITRAN   CO.    LTD.
                                GOVINDPURA, BHOPAL (MADHYA PRADESH)

                          4.    M A H A PR A B A N D H A K , MADHYA PRADESH
                                MADHYA KSHETRA VIDYUT VITRAN CO. LTD.
                                DISTRICT BETUL (MADHYA PRADESH)

                          5.    THE    EXECUTIVE     ENGINEER(STM), MADHYA
                                PRADESH MADHYA KSHETRA VIDYUT VITRAN
                                CO. LTD. DISTRICT BETUL (MADHYA PRADESH)

Signature Not Verified
Signed by: SHALINI
LANDGE
Signing time: 5/21/2024
12:41:09 PM
                                                             2
                                                                                     .....RESPONDENTS
                          (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                          NO.1)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                          SSL









 
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