Prem Lal Shivwanshi vs The State Of Madhya Pradesh
2024 Latest Caselaw 14618 MP

Madhya Pradesh High Court

Prem Lal Shivwanshi vs The State Of Madhya Pradesh on 16 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                          1
                           IN    THE      HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                ON THE 16 th OF MAY, 2024
                                            WRIT PETITION No. 12660 of 2024

                          BETWEEN:-
                          PREM LAL SHIVWANSHI S/O LATE SHRI RAMCHARAN
                          SHIVWANSHI, AGED ABOUT 65 YEARS, OCCUPATION:
                          RETIRED SUB INSPECTOR R/O WARD NO 13 EKTA
                          NAGAR BALAGHAT DISTRICT BALAGHAT (MADHYA
                          PRADESH)

                                                                                      .....PETITIONER
                          (BY SHRI BRIJESH KUMAR CHOUBEY - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH
                                THE PRINCIPAL SECRETARY HOME (POLICE)
                                DEPARTMENT    VALLABH BHAVAN BHOPAL
                                (MADHYA PRADESH)

                          2.    DIRECTOR GENERAL OF POLICE M.P. POLICE
                                H E A D Q U A R T E R , JAHANGIRABAD BHOPAL
                                (MADHYA PRADESH)

                          3.    SUPERINTENDENT    OF  POLICE,  MANDLA
                                DISTRICT MANDLA (MADHYA PRADESH)

                          4.    DIVISIONAL PENSION OFFICER, BALAGHAT
                                DIVISION BALAGHAT, (MADHYA PRADESH)

                          5.    DISTRICT TREASURY OFFICER, BALAGHAT,
                                DISTRICT BALAGHAT, (MADHYA PRADESH)

                                                                                   .....RESPONDENTS
                          (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: PREMSHANKAR
MISHRA
Signing time: 5/20/2024
5:20:07 PM
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                          Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                  CHIEF JUSTICE                                          JUDGE
                          psm