Citation : 2024 Latest Caselaw 14464 MP
Judgement Date : 16 May, 2024
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 16 th OF MAY, 2024
WRIT PETITION No. 12559 of 2024
BETWEEN:-
1. ARVIND SINGH THAKUR S/O CHANDRIKA
PR A S A D THAKUR, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED AST. GRADE- 2 R/O
KHATRI COLONY B.T. TIRAHA JABALPUR
DISTRICT JABALPUR (MADHYA PRADESH)
2. SHEIKH NAEEM QURESHI S/O ABDUL GAFFUR,
AGED ABOUT 71 YEARS, OCCUPATION: RETIRED
AST. VETERINARY FIELD OFFICER R/O NOORI
NAGAR DAMOH, DISTRICT DAMOH (MADHYA
PRADESH)
3. RAM VISHAL PATEL S/O DEVI PRASAD, AGED
ABOUT 68 YEARS, OCCUPATION: RETIRED
UDT/SUPERINTENDENT R/O IMLAI DAMOH,
DISTRICT DAMOH (MADHYA PRADESH)
4. ANIL KUMAR NEMA S/O MAN MOHAN LAL
NEMA, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED UDT/SUPERINTENDENT R/O SHANSKAR
BHAWAN, DAMOH, DISTRICT DAMOH (MADHYA
PRADESH)
5. RAM KUMAR TIWARI S/O GENDALAL TIWARI,
AGED ABOUT 65 YEARS, OCCUPATION: RETIRED
SUB ENGINEER IRRIGATION R/O PATWARI
COLONY, BABAI ROAD, NARMADAPURAM,
DISTRICT NARMADAPURAM (MADHYA
PRADESH)
6. SHRI PRAKASH MISHRA S/O SHRI BAIJNATH
MISHRA, AGED ABOUT 67 YEARS, OCCUPATION:
RETIRED CURATOR ARCHEOLOGY DPT. R/O
RAMRAJA COLONY, ORCHHA DISTRICT NIWARI
(MADHYA PRADESH)
Signature Not Verified
Signed by: PARITOSH
KUMAR
Signing time: 5/20/2024
11:02:12 AM
2
7. SMT. SUDHA MISHRA W/O VINOD KUMAR
MISHRA, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED AST. TEACHER R/O ITI COLONY, NEEM
CHAWK, BODABAG REWA, DISTRICT REWA
(MADHYA PRADESH)
8. MAAN SINGH PATLE S/O SUKHCHAND, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
ACCOUNTANT TRIBAL R/O BHATERA CHAWKI,
SEVA FURNITURE BALAGHAT, DISTRICT
BALAGHAT (MADHYA PRADESH)
9. PREMLAL CHAURASIYA S/O IMRATLAL, AGED
ABOUT 73 YEARS, OCCUPATION: RETIRED H.M.
R/O BAJAJ SHOW ROOM LAL BAG CHHINDWARA
DISTRICT CHHINDWARA (MADHYA PRADESH)
10. DINESH LAL RAKESHIYA S/O CHHOTELAL
RAKESHIYA, AGED ABOUT 67 YEARS,
OCCUPATION: RETIRED ASST. TEACHER R/O
GEDAM BADI SHAKTINAGAR CHHINDWARA,
DISTRICT CHHINDWARA (MADHYA PRADESH)
11. SHAKIL AHMAD S/O NAJIR AHMAD KHAN, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED ASST.
TEACHER R/O ROYAL CHAWK MALVI NAGAR
CHHINDWARA, DISTRICT CHHINDWARA
(MADHYA PRADESH)
12. JAMNA PRASAD YADAV S/O SHIV PRASAD
YADAV, AGED ABOUT 72 YEARS, OCCUPATION:
RETIRED H.M. R/O YADAV MOHALLA
TENDUKHEDA, DISTRICT DAMOH (MADHYA
PRADESH)
13. RAM GOPAL MEHRA S/O POORAN LAL, AGED
ABOUT 73 YEARS, OCCUPATION: RETIRED AST.
TEACHER R/O MADIYAGHAT TENDUKHEDA,
DISTRICT DAMOH (MADHYA PRADESH)
14. SEIKH MUBBEN S/O SEIKH ABBAS KHAN, AGED
ABOUT 71 YEARS, OCCUPATION: RETIRED
DRIVER VETERINARY DISTRICT CHHINDWARA
(MADHYA PRADESH)
15. DINESH PRASAD SAHU S/O CHOKHELAL, AGED
ABOUT 73 YEARS, OCCUPATION: RETIRED H.M.
R/O KHAJRI CHHINDWARA, DISTRICT
CHHINDWARA (MADHYA PRADESH)
Signature Not Verified
Signed by: PARITOSH
KUMAR
Signing time: 5/20/2024
11:02:12 AM
3
16. BADAL KHAN S/O BARAKAT KHAN, AGED ABOUT
64 YEARS, OCCUPATION: RETIRED LECTURER
R/O D.I.G. KOTHI NAGOD, DISTRICT SATNA
(MADHYA PRADESH)
17. GOVIND MARU S/O PUNA, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED ASST. TEACHER
R/O BARMNDAL, TEHSIL SEVDARPUR, DISTRICT
DHAR (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI RAJESH PRASAD DUBEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY FINANCE DEPARTMENT
VALLABH BHAWAN BHOPAL (MADHYA PRADESH)
2. DISTRICT AND REVISION OFFICER, DHAR
DISTRICT DHAR (MADHYA PRADESH)
3. MUNICIPAL CORPORATION THROUGH ITS
COMMISSIONER JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)
4. DISTRICT TREASURY AND PENSION OFFICER,
DAMOH DISTRICT DAMOH (MADHYA PRADESH)
5. DISTRICT TREASURY AND PENSION OFFICER,
HARDA DISTRICT HARDA (MADHYA PRADESH)
6. DISTRICT TREASURY AND PENSION OFFICER,
NIWADI DISTRICT NIWARI (MADHYA PRADESH)
7. DISTRICT TREASURY AND PENSION OFFICER,
REWA DISTRICT REWA (MADHYA PRADESH)
8. DISTRICT TREASURY AND PENSION OFFICER,
B A LA G H AT DISTRICT BALAGHAT (MADHYA
PRADESH)
9. DISTRICT TREASURY AND PENSION OFFICER,
C H H I N D WA R A DISTRICT CHHINDWARA
(MADHYA PRADESH)
10. DISTRICT AND TREASURY OFFICER, SATNA
DISTRICT SATNA (MADHYA PRADESH)
Signature Not Verified
Signed by: PARITOSH
KUMAR
Signing time: 5/20/2024
11:02:12 AM
4
.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
ORDER
Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.
In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
PK
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!