Smt Rajjo Bai Alias Phoolkunwar Bai ... vs Bhaiji
2024 Latest Caselaw 14367 MP

Madhya Pradesh High Court

Smt Rajjo Bai Alias Phoolkunwar Bai ... vs Bhaiji on 15 May, 2024

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1823 of 2018 (SMT RAJJO BAI ALIAS PHOOLKUNWAR BAI ALIAS MANJHLI AND OTHERS Vs BHAIJI AND OTHERS)

Dated : 15-05-2024 Shri Abhinav Jain - Advocate for appellants.

Shri Sandeep Kostha - Advocate for proposed LRs of appellant.

Heard.

Learned counsel for appellants has relied a judgment of H.S. Goutham vs. Rama Murthy and another, (2021) 5 SCC 241 on the maintainability of

appeal.

Service report is awaited. List the case after summer vacation.

(DEVNARAYAN MISHRA) JUDGE

DPS