Citation : 2024 Latest Caselaw 14357 MP
Judgement Date : 15 May, 2024
IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WA No. 2047 of 2023 (MANAGING DIRECTOR M.P. STATE CIVIL SUPPLIERS CORPORATION Vs TOOFAN SINGH RAGHUVANSHI)
Dated : 15-05-2024
Judgment delivered, signed and dated in separate sheets.
(S. A. DHARMADHIKARI) (GAJENDRA SINGH)
JUDGE JUDGE
vidya
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