Dhanraj vs Omprakash
2024 Latest Caselaw 13756 MP

Madhya Pradesh High Court

Dhanraj vs Omprakash on 11 May, 2024

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                  1
                                IN    THE       HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                     BEFORE LOK ADALAT
                                            HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                             &
                                             SHRI ADITYA ADHIKARI, SR. ADVOCATE
                                                      ON THE 11 th OF MAY, 2024
                                               CRIMINAL REVISION No. 2847 of 2019

                           BETWEEN:-
                           DHANRAJ S/O AMARCHAND JATAV, AGED ABOUT 46
                           YEARS, OCCUPATION: CULTIVATOR VILL GORA TAH
                           BABAI (MADHYA PRADESH)

                                                                                                 .....APPLICANT
                           (BY MS. CHHOTI KUSHRAM - ADVOCATE )

                           AND
                           OMPRAKASH S/O HARGOVIND MEENA, AGED ABOUT
                           35 YEARS, OCCUPATION: NOT MENTION VILL KHEDLA
                           TAH HOSHANGABAD (MADHYA PRADESH)

                                                                                              .....RESPONDENT


                                     This revision coming on for conciliation this day, the Bench passed the
                           following:
                                                                   ORDER

T h e trial in the case is already concluded and the judgment dated 01.04.2023 is passed in the case by learned trial Court.

In view of the above, nothing survives for adjudication in this revision. Accordingly, the criminal revision is dismissed as infructuous.

                                (VIVEK AGARWAL)                                          (ADITYA ADHIKARI)
                                     MEMBER                                                 MEMBER
                           ks