Gajju @ Gajendra Singh vs The State Of Madhya Pradesh
2024 Latest Caselaw 13726 MP

Madhya Pradesh High Court

Gajju @ Gajendra Singh vs The State Of Madhya Pradesh on 10 May, 2024

Author: Vishal Dhagat

Bench: Vishal Dhagat

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 958 of 2020 (GAJJU @ GAJENDRA SINGH Vs THE STATE OF MADHYA PRADESH)

Dated : 10-05-2024 Shri Vivek Kumar Shukla - Advocate for the applicant.

Shri N. K. Chourasiya - Govt. Advocate for the State.

I.A.No. 6984/2024, an application for staying the judgment in respect of confiscation of vehicle is dismissed.

(VISHAL DHAGAT) JUDGE

AD/