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Dr. Pradeep Agrawal vs The State Of Madhya Pradesh
2024 Latest Caselaw 13385 MP

Citation : 2024 Latest Caselaw 13385 MP
Judgement Date : 9 May, 2024

Madhya Pradesh High Court

Dr. Pradeep Agrawal vs The State Of Madhya Pradesh on 9 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

                                                      1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                CHIEF JUSTICE
                                                      &
                                     HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 9 th OF MAY, 2024
                                         WRIT PETITION No. 11817 of 2024

                          BETWEEN:-
                          DR. PRADEEP AGRAWAL S/O LATE SHRI B.M.
                          AGRAWAL, AGED ABOUT 71 YEARS, OCCUPATION:
                          RETRED CHIEF BLCOK MEDICAL HEALTH OFFICER
                          R/O H NO 411 NEW SHASHTRI NAGAR NEAR MEDICAL
                          COLLEGE DISTRICT JABALPUR (MADHYA PRADESH)

                                                                           .....PETITIONER
                          (BY SHRI ANSHUL TIWARI - ADVOCATE)

                          AND
                          1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                PRINCIPAL       SECRETARY      GENERAL
                                ADMINISTRATION    DEPARTMENT   VALLABH
                                BHAWAN BHOPAL (MADHYA PRADESH)

                          2.    STATE   OF    MADHYA    PRADESH THROUGH
                                PRINCPAL   SECRETARY DEPARTMENT      OF
                                FINANCE M.P. BHOPAL (MADHYA PRADESH)

                          3.    STATE   OF  MADHYA     PRADESH THOUGH
                                PRINCIPAL SECRETARY DEPARTMENT OF
                                PUBLIC HEALTH AND FAMILY WELFARE
                                VALLABH BHAWAN BHOPAL (MADHYA PRADESH)

                          4.    DIRECTOR DIRECTORATE OF HEALTH SERVICES
                                SATPURA BHAWAN BHOPAL (MADHYA PRADESH)

                          5.    JOINT DIRECTOR HEALTH SERIVES JABALPUR
                                (MADHYA PRADESH)

                          6.    CHIEF MEDICAL AND HEALTH OFFICER
                                JABALPUR JABALPUR (MADHYA PRADESH)
Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/14/2024
6:59:58 PM
                                                               2
                          7.       THE DIVISIONAL PENSION OFFICER JABALPUR
                                   JABALPUR (MADHYA PRADESH)

                          8.       THE DISTRICT PENSION OFFICER JABALPUR
                                   JABALPUR (MADHYA PRADESH)

                                                                                       .....RESPONDENTS
                          (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                   This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                          Malimath, Chief Justice passed the following:
                                                               ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power

Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                  (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                    CHIEF JUSTICE                                          JUDGE
                          julie








 
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