Madhya Pradesh High Court

Smt. Dropati Devi vs The State Of Madhya Pradesh on 8 May, 2024

Author: Chief Justice

Bench: Ravi Malimath, Vishal Mishra

IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 8th OF MAY, 2024
WRIT PETITION No. 5056 of 2006

BETWEEN:-

SHYAMA BAI CHANDRAVANSHI AGED ABOUT 60
YEARS WD/O LATE SHRI BHAIYA LAL
CHANDRAVANSHI R/O VILL. THOSGORA POST-
PALATWARA TEHSIL- PARASIA DIST.-
CHHINDWARA (M.P.) LR'S OF BHAIYALAL
CHANDRAVANSHI S/O LATE NARSING
CHANDRAVANSHI, AGED ABOUT 64 YEARS,
OCCUPATION:RETIRED PRIMARY SCHOOL
TEACHER R/O VILL. THOSGORA, POST
PALATWARA, TEH- PARASIA, DIST.-
CHHINDWARA (M. P.)
.....PETITIONER
(BY SHRI V.K. JAIN - ADVOCATE )

AND

1. STATE OF MADHYA PRADESH THROUGH
PRINCIPAL SECRETARY, MINISTRY OF
SCHOOL EDUCATION GOVT. OF M.P.
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIRECTOR PUBLIC INSTRUCTIONS,
BHOPAL (MADHYA PRADESH)

3. THE COLLECTOR CHHINDWARA
(MADHYA PRADESH)

4. THE DISTRICT EDUCATION OFFICER
CHHINDWARA (MADHYA PRADESH)

5. DIST. TREASURY OFFICER TREASURY &

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
2

PENSION DIVISION, CHHINDWARA
(MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 13776 of 2007

BETWEEN:-

CHINRONJILAL BARDE S/O LATE SHRI
SEVARAM BARDE, AGED ABOUT 64 YEARS,
R/O VILL. AND POST MALAJPUR, BLOCK
SHAHPUR DIST.- BETUL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI JAMES ANTHONY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINICIPAL
SECRETARY, EDUCATION DEPTT.
GOVT. OF M.P. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL (LEKHA &
HAKDARI) II A.G. OFFICE JHANSI
LASHKAR, GWALIOR (MADHYA
PRADESH)

3. THE BLOCK EDUCATION OFFICER
SHAHPUR DISTT. BETUL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6075 of 2006

BETWEEN:-

RAJ BAHORAN SINGH S/O SHRI RAM SINGH,
AGED ABOUT 58 YEARS, OCCUPATION:
RETD. TIME KEEP (MISTI) PUBLIC WORKS
DEPARTMENT, R/O VILL. PHOOL BAJRANG

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
3

SINGH, P.O. PHOOL, TEHSIL HANUMANA,
DISTT. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI J.L. MISHRA - ADVOCATE )

AND

1. STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY, PUBLIC
WORK DEPARTMENT, VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. SUPERINTENDING ENGINEER, PUBLIC
WORK DEPARTMENT, REWA
(MADHYA PRADESH)

3. EXECUTIVE ENGINEER, PUBLI WORK
DEPARTMENT, DIVISION NO.1, REWA
(MADHYA PRADESH)

4. SUB DIVISION OFFICER, PUBLIC
WORK DEPARTMENT, SUB DIVISION
OFFICE, MAUGANJ, REWA DISTT
REWA (MADHYA PRADESH)

5. TREASURY OFFICER, REWA DISTRICT
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 6556 of 2007

BETWEEN:-

PREM NARAYAN TIWARI S/O LATE SHRI
VISHWANATH TIWARI, AGED ABOUT 65
YEARS, R/O NIWAS DISTT. MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S. GAUTAM - ADVOCATE )

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
4

1. STATE OF MADHYA PRADESH,
THROUGH SECRETARY, DEPTT. OF
EDUCATION, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL OF MADHYA
PRADESH, GWALIOR (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER
MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVRNMENT ADVOCATE)

WRIT PETITION No. 9249 of 2009

BETWEEN:-

VYOMKESH PANDEY S/O LATE SHRI
TRIPURANTAK PRASAD PANDEY, AGED
ABOUT 70 YEARS, OCCUPATION: RETIRED
ASSISTANT PROFESSOR LAW T.R.S.
COLLEGE REWA UPRAHATI REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.S. CHOUHAN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY GOVT. OF
M.P. HIGHER EDUCATION
DEPARTMENT M.P. BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER HIGHER EDUCATION
DEPARTMENT M.P. BHOPAL (MADHYA
PRADESH)

3. PRINCIPAL GOVT. T.R.S. COLLEGE
REWA, DISTRICT REWA (MADHYA
PRADESH)

4. ADDL. DIRECTOR HIGHER
EDUCATION REWA DIVISION REWA,
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
5

5. JOINT DIRECTOR TREASURY
ACCOUNT AND PENSION EMPLOYEES
WELFARE REWA SAMBHAG REWA
(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER REWA
DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14066 of 2009

BETWEEN:-

SANTOSH PRASAD TIWARI S/O LATE SHRI
G.C. TIWARI, AGED ABOUT 70 YEARS,
OCCUPATION: RETD. PRINCIPAL, GOVT. HR.
SEC. SCHOOL PRATAP NAGAR, GALI NO.9,
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI J.P. PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY, SCHOOL EDUCATION
DEPTT., VALLABH BHAWAN (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTIONS M.P. CHETAK BRIDGE
(MADHYA PRADESH)

3. SHRIMATI JANKI SIHOTE
OCCUPATION: THE THEN DISTT.
EDUCATION OFFICER NARSINGHPUR
PRESENTLY POSTED AS JOINT
DIRECTOR OF EDUCATION (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER
NARSINGHPUR, HEREINAFTER
CALLED D.E.O. (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
6

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14280 of 2009

BETWEEN:-

SMT. KHIMIYA BAI W/O LATE SHRI RAMESH
PRASAD YADAV, AGED ABOUT 48 YEARS, AT
PRESENT R/O QUARTER NO.LH/133, BARGI
NAGAR, JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUSHIL TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY NARBADA
VALLEY DEVELOPMENT AUTHORITY,
TULSI NAGAR, BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF NARBADA
VALLEY DEVELOPMENT AUTHORITY
TULSI NAGAR BHOPAL (MADHYA
PRADESH)

3. SUB DIVISIONAL OFFICER
VIDYUT/YANTRAKI, SUB DIVISION
NO.2 BARGI HILLS PROJECT, BARGI
NAGAR JABALPUR (MADHYA
PRADESH)

4. EXECUTIVE ENGINEER
VIDYUT/YANTRAKI,SUB DIVISION NO.2
BARGI HILLS PROJECT,BARGI NAGAR
JABALPUR (MADHYA PRADESH)

5. TREASURY OFFICER CITY TREASURY
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10757 of 2011

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
7

NONELAL RAI S/O SHRI G.P. RAI, AGED
ABOUT 63 YEARS, R/O 522/38, VIKAS NAGAR,
CHERITAL, JABALPUAR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAVINDRA GUPTA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL
SECRETARY, NARMADA VELLY
DEVELOPMENT AUTHORITY,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL OF M.P. 53,
ARERA HILLS, BHOPAL (MADHYA
PRADESH)

3. CHIEF ENGINEER RANI AWANTI BAI
LODHI SAGAR PROJECT, BARGI
HILLS, JABALPUR (MADHYA
PRADESH)

4. BRANCH MANAGER STATE BANK OF
INDIA KRISHI UPAJ MANDI, JABALPUR
(MADHYA PRADESH)

5. TREASURY OFFICER, DISTRICT
TREASURY, DISTT.JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12285 of 2011

BETWEEN:-

RAMESHWAR PRASAD MISHRA S/O LATE
SHRI S.N.MISHRA, AGED ABOUT 63 YEARS,
R/O VILLAGE & POST BAMOHRI MALA
DISTT. DAMOH, (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAJESH SONI - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
8

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL
SECRETARY, DEPARTMENT OF
REVENUE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL OF M.P. O/O
ACCOUNTANT GENERAL GWALIOR
(MADHYA PRADESH)

3. THE SENIOR ACCOUNTS OFFICER
FUND/70/2ND , O/O THE ACCOUNTANT
GENERAL GWALIOR, (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER
DAMOH NEAR COLLECTRATE OFFICE
DAMOH (MADHYA PRADESH)

5. PRINCIPAL GOVT. HIGHER SEC.
SCHOOL BAMOHRI MALA TEH.
JABERA, DAMOH. (MADHYA PRADESH)

6. TREASURY OFFICER DAMOH NEAR
COLLECTRATE OFFICE, DAMOH.
DISTT.DAMOH. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12462 of 2011

BETWEEN:-

GOVIND DAS TAMRAKAR S/O LT. SHRI RAM
NATH JI TAMRAKAR, AGED ABOUT 63
YEARS, OCCUPATION: RETD. FROM A.G.2 OF
COMMERCIAL TAX DEPARTMENT, R/O OLD
PANNA NAKA SATAI RAOD CHHATARPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANOOP SAXENA - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
9

1. THE STATE OF MADHYA PRADESH TH.
SECRETARY COMMERCIAL TAX
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER COMMERCIAL TAX
DEPTT. INDORE, DISTRICT INDORE
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY &
ACCOUNTANT PENSION SAGAR
DIVISION SAGAR. (MADHYA PRADESH)

4. COMMERCIAL TAX OFFICER
NOWGAON DIVISION, NOWGAON,
DISTT. CHHATARPUR. (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 590 of 2012

BETWEEN:-

SHRINATH MISHRA S/O SHRI JAGDISH
PRASAD MISHRA, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. TEACHER GOVT. BOYS
HR. SEC. SCHOOL TEOTHAR, R/O VILL.
LOHSAIN POST CHANDRAPURA DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI GOPAL SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY SCHOOL
EDUCATION DEPTT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ACCOUNTANT GENERAL (LEKHA &
HAKDARI) IIND. M.P. GWALIOR.
(MADHYA PRADESH)

3. JOINT DIRECTOR FUND, ACCOUNT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
10

AND PENSION REWA, (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

5. PRINCIPAL GOVT. BOYS HR.SEC.
SCHOOL TEONTHAR, REWA, DISTT.
REWA, MP. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 802 of 2012

BETWEEN:-

INAYAT ULLAH KHAN S/O SHRI AHMAD
ULLAH KHAN, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRED U.D.T. INDRA
COLONY CIVIL WARD NO.2 DAMOH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY SCHOOL
EDUCATION DEPARTMENT,
MANTRALYA, VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
DAMOH. (MADHYA PRADESH)

3. PRINCIPAL GOVT. SARDAR PATEL
HIGH SCHOOL, DAMOH. (MADHYA
PRADESH)

4. ACCOUNTS OFFICER (FUND, 68)
OFFICE OF THE ACCOUNTANT
GENERAL (LEKHA AVAM HAQDARI) II
GWALIOR. (MADHYA PRADESH)

5. TREASURY OFFICER, DAMOH, DISTT.
DAMOH, (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
11

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2021 of 2012

BETWEEN:-

RAM JANAM SINGH S/O LATE SHRI GOVIND
SINGH, AGED ABOUT 68 YEARS, FRIENDS
COLONY BANDHAVGARH (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI PRABHAKAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
WATER RESOURCE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCES DEPARTMENT TULSI
NAGAR, BHOPAL, (MADHYA PRADESH)

3. SUPREINTENDENT ENGINEER SONE &
TONES CIRCLE DIVISION REWA DISTT.
REWA (MADHYA PRADESH)

4. CHIEF ENGINEER WATER RESOURCES
DEPARTMENT GANGA KACHHAR,
REWA, DISTT.REWA, (MADHYA
PRADESH)

5. EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT KEOTI
CANAL, BAN GANGA COLONY, REWA,
DISTT. REWA. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2896 of 2012

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
12

BETWEEN:-

BALMIK PRASAD CHATURVEDI S/O LATE
SHRI MOTILAL CHATURVEDI, AGED ABOUT
65 YEARS, OCCUPATION: RETD. H.M. (UDT
HIGH SCHOOL LORHA SANKUL GIRLS
HIGHER SEC. SCHOOL CHANDIYA, UMARIA,
R/O NEAR WATER TANK, BIRSINGHPUR
PALI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY SCHOOL
EDUCATION DEPARTMENT,
MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
UMARIA, (MADHYA PRADESH)

3. PRINCIPAL GOVT. GIRLS HIGHER
SECONDARY SCHOOL CHANDIA,
DISTT. UMARIA, (MADHYA PRADESH)

4. ACCOUNTS OFFICER (FUND 68)
OFFICE OF THE ACCOUNTANT
GENERAL (LEKHA AVAM HAQDARI) II,
GWALIOR. (MADHYA PRADESH)

5. TREASURY OFFICER, UMARIA, DISTT.
UMARIA (MADHYA PRADESH)

6. DISTRICT PROJECT COORDINATOR
RAJEEV GANDHI SHIKSHA MISSION
DISTT. UMARIA, (MADHYA PRADESH)

7. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPTT. ANUPPUR,
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3239 of 2012

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
13

BETWEEN:-

RAJENDRA SINGH S/O SHRI RAMKUWER
SINGH, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
III LOWER PURVA NAHAR SUB DIVISION
RAMPUR BAGHELAN (MADHYA PRADESH)

.....PETITIONER
(BY SHRI GOPAL SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY WATER RESOURCES
DEPARTMENT , VALLABH BHAWAN
(MADHYA PRADESH)

2. CHIEF ENGINEER GANGA KACHHAR,
WATER RESOURCES DEPTT. REWA,
(MADHYA PRADESH)

3. EXECUTIVE ENGINEER PWD. PURVA
NAHAR, DIVISION NO. 2, SATNA, M.P.
(MADHYA PRADESH)

4. JOINT DIRECTOR FUNDS, ACCOUNTS
AND PENSION REWA DIVISION, DISTT.
REWA, M.P. (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER OFFICE
OF DISTRICT PENSION, SATNA, M.P.
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3211 of 2012

BETWEEN:-

HASIBUDDIN KHAN S/O SHRI HABIBUDDIN,
AGED ABOUT 70 YEARS, BACK SIDE OF JAIL
NEAR ALKASHWANI KOTHI (MADHYA
PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
14

(BY SHRI NARENDRA SINGH THAKUR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FINANCE VALLBHA BHAWAN
(MADHYA PRADESH)

2. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT, BETUL, (MADHYA
PRADESH)

3. SENIOR ACCOUNT OFFICER (NIDHI-
FUNDS) 25, LEKHA AND HAKDARI, O/O
AUDITOR GENERAL, LEKHA BHAWAN,
JHANSI ROAD, GWALIOR, (MADHYA
PRADESH)

4. ASSISTANT COMMISSIONER TRIBAL
WELFARE BETUL, (MADHYA
PRADESH)

5. COMMISSIONER TRIBAL WELFARE,
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3242 of 2012

BETWEEN:-

UMASHANKA MISHRA S/O SHYAM KISHOR
MISHRA, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED HEAD MASTER
GOVT. H.S.S. PUROUNA REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI GOPAL SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY SCHOOL
EDUCATION DEPARTMENT,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
15

MANTRALYA, VALLABH BHAWAN
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL OF M.P.
(LEKHA & HAKDARI) IIND, NIDHI 32,
GWALIOR, M,.P. (MADHYA PRADESH)

3. JOINT DIRECTOR FUND AND
ACCOUNT REWA, M.P. (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER REWA
DISTT. REWA, M.P. (MADHYA
PRADESH)

5. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL PUROUNA,
REWA, DISTT. REWA, MP. (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4295 of 2012

BETWEEN:-

RAM SAJIWAN NIGAM S/O SHRI
MANMOHAN LAL NIGAM, AGED ABOUT 63
YEARS, R/O LANE NO.5 WARD NO.33 BEHIND
GOVT. MIDDLE SCHOOL DHAWARI SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJAY VERMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY PUBLIC HEALTH
AND ENGINEERING DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. SUPREINTENDENT ENGINEER PUBLIC
HEALTH ENGINEERING DEPTT.
DIVISION REWA, DISTT. REWA, M.P.
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
16

3. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
DIVISION SATNA DISTT. SATNA, M.P.
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
DISTRICT TREASURY SATNA DISTT.
SATNA, M.P. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4733 of 2012

BETWEEN:-

LAL SAJIWAN SINGH S/O LATE PADAM
NATH SINGH, AGED ABOUT 64 YEARS,
OCCUPATION: RTD. SUB ENGINEER, PWD NH
/RO VILL JARHA POST DELHI (MANGAWAN),
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUNIL PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH : PRINCIPAL SECRETARY
PUBLIC WRKS DEPTT VALLABH
BAHWAN (MADHYA PRADESH)

2. THE ACCOUNTANT GENERAL (A & E) I,
M.P. BHOPAL. (MADHYA PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
WORKS DEPTT. NH. DIVISION, SIDHI
DIVISION REWA, DISTT. REWA.
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER REWA,
DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5019 of 2012

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
17

BETWEEN:-

PREM NARAYAN TIWARI S/O LATE SHRI
SITARAM TIWARI, AGED ABOUT 63 YEARS,
RETD. UDT GOVT. H.S.S. PUROUNA DIST
REWA VILL. CHHIRA POST LOOK TAH. JAVA
DIST. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJEET SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER LOK SHIKSHAN
SATPURA BHAWAN, BHOPAL.
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER REWA
DISTT. REWA. (MADHYA PRADESH)

4. JOINT DIRECTOR LOK SHIKSHAN,
REWA DIVISION REWA. (MADHYA
PRADESH)

5. DISTRICT TREASURY OFFICER REWA
(MADHYA PRADESH)

6. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL PURAUNA,
DISTT. REWA, M.P. (MADHYA
PRADESH)

7. ACCOUNTANT GENERAL OF MADHYA
PRADESH, JHANSI ROAD, GWALIOR,
M.P. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7522 of 2012

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
18

BETWEEN:-

VISHWANATH MISHRA S/O LATE
JAGANNATH PRASAD MISHRA, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
FORM SUBEDAR (M) HEAD CLERK POLICE
RADIO HEAD QUARTER BHADBHADA ROAD
BHOPAL M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASEEM DIXIT - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH : ITS SECRETARY HOME
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. SENIOR POLICE SUPERINTENDANT
RADIO, BHOPAL. BHOPAL,M.P.
(MADHYA PRADESH)

3. SUB POLICE SUPERINTENDENT
(RADIO) ADMINISTRATION OFFICE
DOORSANCHAR MUKHYALAYA,
BHOPAL,M.P. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 8599 of 2012

BETWEEN:-

VIJAY KUMAR SHRIVASTAVA S/O SHRI K.L.
SHRIVASTAVA, AGED ABOUT 67 YEARS,
RETD. COOPERATIVE EXTENSION OFFICER,
PRESENTLY R/O WARD NO.26 PREM NAGAR
NEAR GAYATRI MANDIR BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PARAG TIWARI - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
19

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY CO-
OPERATIVE DEPRTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ACCOUNTANT GENERAL OF M.P.
ACCOUNTS & FUNDS II O/O
ACCOUNTANT GENERAL OF MADHYA
PRADESH GWALIOR (MADHYA
PRADESH)

3. ACCOUNTS/TREASURY OFFICER
BALAGHAT O/O DISTRICT ACCOUNTS
TREASURY & PENSION, BALAGHAT
(MADHYA PRADESH)

4. DEPUTY COMMISSIONER
COOPERATIVE DEPARTMENT
KALIPUTLI CHOWK, BALAGHAT
(MADHYA PRADESH)

5. BRANCH MANAGER STATE BANK OF
INDIA BALAGHAT (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11878 of 2012

BETWEEN:-

S.K.CHATURVEDI S/O LATE SHRI SIDDH
GOPAL CHATURVEDI, AGED ABOUT 62
YEARS, 898,AMANPUR MADANMAHAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI O.P. DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
TH:THE SECRETARY FOREST
DEPARTMENT,VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
20

2. THE PRINCIPAL, CHIEF
CONSERVATOR OF FOREST BHOPAL
(MADHYA PRADESH)

3. CHIEF CONSERVATOR OF
FOREST(VIGILENCE/COMPLAINT)
BHOPAL (MADHYA PRADESH)

4. CONSERVATOR OF FOREST,EX./O
DIVISIONAL FOREST OFFICER DAMOH
(MADHYA PRADESH)

5. CHIEF CONSRVATOR OF
FOREST,JABALPUR CIRCLE JABALPUR
(MADHYA PRADESH)

6. DIVISIONAL FOREST OFFICER,EAST
MANDLA (GEN.) FOREST
DIVISION,OFFICE MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15548 of 2012

BETWEEN:-

S.K. SHRIVASTAVA S/O SHRI M.P.
SHRIVASTAVA, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED EXECUTIVE
ENGINEER PWD CHHATARPUR R/O 24-C,
SHAHENSHAH GARDEN RAISEN ROAD,
GOVINDPURA, BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SIDDHARTH DATT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THRH. SECRETARY PUBLIC WORKS
DEPTT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. CHIEF ENGINEER P.W.D. MADHYA
PRADESH BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
21

3. CHIEF ENGINEER P.W.D. SAGAR
CIRCLE SAGAR (MADHYA PRADESH)

4. CHIEF ENGINEER LOKAYUKTA
OFFICE LOKAYUKTA BHAWAN
BHOPAL (MADHYA PRADESH)

5. SECRETARY M.P. PUBLIC SERVICE
COMMISSION RESIDENCE AREA
DAILY COLLEGE ROAD INDORE
(MADHYA PRADESH)

6. CHIEF ENGINEER PUBLIC WORKS
NORTH CIRCLE GWALIOR (MADHYA
PRADESH)

7. EXECUTIVE ENGINEER P.W.D.
MORENA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16832 of 2012

BETWEEN:-

PREETAM DAS SHARMA S/O SHRI NANOO
DAS, AGED ABOUT 60 YEARS, R/O PARWATI
NAGAR, HOUSE NO.105 KOLAR ROAD
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.S. TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
TH:PRINCIPAL SECRETARY, HOME
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. SUPERINTENDANT OF POLICE
HOSHANGABAD (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
HOSHANGABAD (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
22

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1732 of 2013

BETWEEN:-

SURENDRA DATT CHATURVEDI S/O SHRI
P.D. CHATURVEDI, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. PRINCIPAL H.S.S
HARPALPUR R/O VILLAGE ALIPURA
CHHATARPUR DIST CHHATARPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRAVEEN VERMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPT. BHOPAL
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
DISTT. CHHATARPUR (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS (PENSION) DISTT. SAGAR
(MADHYA PRADESH)

4. PENSION OFFICER, DISTT.
CHHATARPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 22124 of 2012

BETWEEN:-

HORI LAL SURYAVANSHI S/O NOKHELAL
SURYAWANSHI, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED HEAD MASTER R/O
GOVT. MIDDLE SCHOOL JUNGAWANI,
TAHSIL AMARWARA CHHINDWARA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
23

.....PETITIONER
(BY SHRI VIKASH SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
TH. SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER SCHOOL
EDUCATION BHOPAL (MADHYA
PRADESH)

3. CHIEF EXECUTIVE OFFICER ZILA
PANCHAYAT CHHINDWARA
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY OPP.
RTO OFFICE JABALPUR (MADHYA
PRADESH)

5. ASSISTANT COMMISSIONER TRIBLE
WERFARE, CIVIL LINES
CHHINDWARA (MADHYA PRADESH)

6. DISTRICT EDUCATION OFFICER
CHHINDWARA (MADHYA PRADESH)

7. DISTRICT TREASURY OFFICER
CHHINDWARA (MADHYA PRADESH)

8. BLOCK EDUCATION OFFICER
AMARWADA, DIST. CHHINDWARA
(MADHYA PRADESH)

9. SANKUL PRINCIPAL GOVT. GIRLS
H.S.S. AMARWARA, DIST.
CHHINDWARA (MADHYA PRADESH)

10. SHRI N.S. BHARTI, ASSTT. GRADE-III
TREASURY AND PENSION OFFICE,
NEAR RTO OFFICE, JABALPOUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
24

WRIT PETITION No. 3628 of 2013

BETWEEN:-

U.S. RAI S/O LATE BHAGCHAND RAI, AGED
ABOUT 64 YEARS, OCCUPATION: RETD. SUB
ENGINEER NARMADAA VIKASH SAMBHAG
NO. 7 BARGI HILLS R/O 1638 GANGA NAGAR
COLONY GARHA SATYA SADAN JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEEPENDRA SHRIVASTAVA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH TH.
ITS DEPUTY SECRETARY NARMADA
GHATI VIKASH VIBHAG BHOPAL
(MADHYA PRADESH)

2. MEMBER ENGINEERING, NARMADA
GHATI VIKASH PRADHIKARAN,
NARMADA BHAWAN, DISTT. BHOPAL
(MADHYA PRADESH)

3. CHIEF ENGINEER, NARMADA ZONE,
BARGI HILLS JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8432 of 2013

BETWEEN:-

SHAMBHU PRASAD VERMA S/O RAM
DULARE VERMA, AGED ABOUT 66 YEARS,
VILLAGE DUGOULI, HANUMANA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAJENDRA GUPTA - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
25

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE OF
PUBLIC INSTRUCTION (DPI) SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION DISTT.
REWA (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. REWA (MADHYA PRADESH)

5. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL PIPRAHI BLOCK
HANUMANA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9256 of 2013

BETWEEN:-

SITARAM THAKUR S/O LATE SHRI S.P.
THAKUR, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED UDT GOVT.
EXCELLENCE HIGHER SECONDARY
SCHOOL PATAN PATAN, DISTT. JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DINESH UPADHYAY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
TH:ITS SECRETARY, DEPARTMENT OF
EDUCATION BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
26

INSTRUCTIONS DISTT. BHOPAL
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
DISTT. JABALPUR (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY &
ACCOUNTS COLLECTORATE CAMPUS,
JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER,
DISTT.JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9142 of 2013

BETWEEN:-

SMT. GOMTI BAI PARASTE W/O LATE SHRI
SHIV PRASAD SINGH PARASTE, AGED
ABOUT 45 YEARS, OCCUPATION: PEON
GOVT. KANYA SIKSHA PARISHAR
PUSHPRAJGARH, ANUPPUR DIST. ANUPPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUBHASH PATEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY TRIBAL
DEVELOPMENT DEPT. BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL (LEKHA &
HAKDARI) II DISTT. GWALIOR
(MADHYA PRADESH)

3. JOINT DIRECTOR ACCOUNT,
TREASURY & PENSION
DISTT.SHAHDOL (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER DISTT.
ANUPPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
27

5. SANKUL PRACHARYA, GOVT.
H.S.SCHOOL, KARUNDI, BLOCK
PUSHPRAJGARH, DISTT. ANUPPUR
(MADHYA PRADESH)

6. SANKUL PRACHARYA, GOVT. KANYA
SIKSHA PARISHAR PUSHPRAJGARH,
DISTT. ANUPPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11055 of 2013

BETWEEN:-

CHANDRABHAN PRASAD TIWARI S/O SHRI
MUNNALAL TIWARI, AGED ABOUT 60
YEARS, OCCUPATION: RETD. ASSTT.
MANAGER R/O NEAR POONAM BHAWAN
DHAWARI, DIST. SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI NAND KISHORE TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY DEPTT. OF COMMERCE &
INDUSTRIES VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE DIRECTOR / COMMISSIONER OF
INDUSTRIES MADHYA PRADESH
DIRECTORATE VINDHYACHAL
BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE GENERAL MANAGER DISTRICT
TRADE & INDUSTRIAL CENTRE PANNA
(MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURY &
ACCOUNTS REWA (MADHYA
PRADESH)

5. THE DISTRICT TREASURY OFFICER,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
28

PANNA DIST. PANNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14672 of 2013

BETWEEN:-

1. RAMAKANT SHARMA S/O SHRI
SUDAMA PRASAD SHARMA, AGED
ABOUT 43 YEARS, R/O LIG 108 H.NO.59
AND 60 PURVA COLONY
DHANWANTRARI NAGAR (MADHYA
PRADESH)

2. VISHNU PRASAD SHARMA S/O
SUDAMA PRASAD SHARMA, AGED
ABOUT 40 YEARS, R/O LIG 108, HOUSE
NO.59, & 60, PURVA COLONY,
DHANWANTARI NAGAR, JABALPUR
(MADHYA PRADESH)

.....PETITIONERS
(BY MS. MALTI DADARIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY SCHOOL
EDUCATION DEPARTMENT,
MANTRALYA, VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR PUBLIC INSTRUCTIONS
GAUTAM NAGAR, BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR PUBLIC
INSTRUCTIONS JABALPUR DIVISION,
DISTT. JABALPUR (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY &
ACCOUNTS, JABALPUR DIVISION,
DISTT.JABALPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
29

5. DISTRICT EDUCATION OFFICER
DISTT. JABALPUR (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER, DISTT.
JABALPUR (MADHYA PRADESH)

7. DISTRICT TREASURY OFFICER DISTT.
JABALPUR (MADHYA PRADESH)

8. PRINCIPAL GOVT. HIGH SCHOOL,
BELBAG, DISTT.JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15752 of 2013

BETWEEN:-

BHAGWANDAS AHIRWAR S/O MANGAL
AHIRWAR, AGED ABOUT 60 YEARS, RETD.
PANCHAYAT SAMANVAYAK ADHIKARI R/O
RAJMAHAL MARG RORAIYA MOHALLA
TIKAMGARH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SAURABH TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY,
PANCHAYAT AND SOCIAL JUSTICE
WELFARE DEPARTMENT, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR M.P. PANCHAYAT TATHA
SAMAJ SEVA NYAS VIBHAG MADHAYA
PRADES BHOPAL (MADHYA PRADESH)

3. MAHALEKHAKAR LEKHA EVAM
KHAKDARI SECOND MADHYA
PRADESH GWALIOR (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
30

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS PENSION SAGAR (MADHYA
PRADESH)

5. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT JATARA DIST.
TIKAMGARH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17858 of 2013

BETWEEN:-

BHAGWAN DAS RAIKWAR
(TERMINATED/REMOVED VEHICLE DRIVER)
S/O SHRI MUNNA LAL RAIKWAR, AGED
ABOUT 64 YEARS, R/O EDGAH MOHALLA
WARD NO.32 HOSHANGABAD (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI V.C. RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY PUBLIC HEALTH
AND FAMILY WELFARE DEPARTMENT
, VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. HEALTH COMMISSIONER, HEALTH
DEPTT. DIRECTORATE OF HEALTH
SERVICES SATPUDA BHAWAN,
BHOPAL (MADHYA PRADESH)

3. CHIEF MEDICAL AND HEALTH
OFFICER HEALTH DEPARTMENT
HOSHANGABAD (MADHYA PRADESH)

4. CIVIL SURGEON CUM CHIEF
HOSPITAL SUPERINTENDENT
DISTRICT HOSPITAL DISTT. HOSPITAL
HOSHANGABAD (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
31

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17757 of 2013

BETWEEN:-

SALIGRAM GONDRE S/O SHRI SHICHARAN
GONDRE, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED HEAD CONSTABLE
NO.114 R/O WARD NO.13 POLICE LINE
BALAGHAT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.D. MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
TH:SECRETARY POLICE AND HOME
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE PHQ
BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
APPELLATE AUTHORITY BALAGHAT
RANGE BALAGHAT (MADHYA
PRADESH)

4. DEPUTY INSPECTOR GENERAL
BALAGHAT RANGE BALAGHAT
(MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE
BALAGHAT DIST. BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19309 of 2013

BETWEEN:-

BHOLESHWAR PATERIYA S/O LATE SHRI
S.L. PATERIYA, AGED ABOUT 66 YEARS, R/O

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
32

VIVEKANAND COLONY DAMOH DIST
DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR THE PRINCIPAL SECRETARY
FOREST DEPARTMENT, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. CHIEF CONSERVATOR OF FOREST
AND EX OFFICIO CONSERVATOR OF
FOREST CIRCLE SAGAR (MADHYA
PRADESH)

3. CONSERVATOR OF FOREST AND EX
OFFICIO DIVISIONAL FOREST
OFFICER FOREST DVISION DAMOH
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18026 of 2013

BETWEEN:-

MOTILAL GUPTA S/O SHRI RAMSWAROOP
GUPTA, AGED ABOUT 70 YEARS,
OCCUPATION: RETIRED HANDPUMP
MACHENIC (PUBILC HEALTH ENGINEERING
DEPT.) R/O VILL BARAUNDA TAH BEOHARI
DISTT. SHAHDOL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIL DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY PUBLIC HEALTH
ENGINEERING DEPARTMENT,
VALLABH BHAWAN BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
33

(MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC HEALTH
ENGINEERING DEPTT. BHOPAL
(MADHYA PRADESH)

3. SUPREINTENDENT ENGINEER PUBLIC
HEALTH ENGINEERING DEPTT. ZONE
SHAHDOL (MADHYA PRADESH)

4. EXECUTIVE ENGINEER/PUBLIC
HEALTH ENGINEERING DEPTT.
DIVISION UMARIA (MADHYA
PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS [PENSION CELL] REWA
DIVISION REWA (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER DISTT.
TREASURY OFFICE, UMARIA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18046 of 2013

BETWEEN:-

RAMESH PRASAD SHUKLA S/O SHRI SHYAM
SUNDER SHUKLA, AGED ABOUT 61 YEARS,
RETD. MULTI PURPOSE HEALTH WORKER
R/O VILL. MADHI POST DHAWAIYA P. S. &
TEH. MANGAWAN DISTT. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ANIL DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HEALTH
SERVICES, BHOPAL (MADHYA
PRADESH)

2. THE JOINT DIRECTOR HEALTH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
34

SERVICE, REWA DIVISION REWA
(MADHYA PRADESH)

3. THE ACCOUNTANT GENERAL
GENERAL OFFICE, GWALIOR
(MADHYA PRADESH)

4. THE CHIEF MEDICAL AND HEALTH
OFFICER REWA (MADHYA PRADESH)

5. THE JOINT DIRECTOR TREASURY,
ACCOUNTS & PENSION REWA
DIVISION REWA (MADHYA PRADESH)

6. THE DISTRICT TREASURY OFFICER,
REWA DISTRICT TREASURY OFFICE
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18762 of 2013

BETWEEN:-

SURESH KUMAR AGRAWAL S/O SHRI S.P.
AGRAWAL, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED EMPLOYEE FROM
EDUCATION DEPARTMENT R/O H.NO.38
NANDAN VIHAR RAJEEV GANDHI WARD
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRATAP NARAYAN MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
TH:SECRETARY DEPARTMENT OF
EDUCATION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE ACCOUNTANT GENERAL
GWALIOR (MADHYA PRADESH)

3. THE DISTRICT EDUCATION OFFICER
JABALPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
35

4. THE PRINCIPAL GOVT. KAMLA NEHRU
GIRLS HIGHER SECONDARY SCHOOL
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19459 of 2013

BETWEEN:-

SMT. SUNEETA BAI PATEL W/O LATE SHRI
PURSHOTTAM LAL PATEL, AGED ABOUT 45
YEARS, VILL BASADI TAH BADWARA DIST.
KATNI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MANOJ MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY SCHOOL
EDUCATION DEPARTMENT,
MANTRALYA, VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE COLLECTOR, KATNI (MADHYA
PRADESH)

3. THE DISTRICT EDUCATION OFFICER,
KATNI (MADHYA PRADESH)

4. THE PRINCIPAL GOVT. H.S. SCHOOL
BASADI, TAHSIL BADWARA DIST
KATNI (MADHYA PRADESH)

5. THE JOINT DIRECTOR TREASURY,
ACCOUNTS & PENSION JABALPUR
(MADHYA PRADESH)

6. THE TREASURY OFFICER / DISTRICT
PENSION OFFICER KATNI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
36

WRIT PETITION No. 19224 of 2013

BETWEEN:-

BHOLESHWAR PATERIYA S/O LATE SHRI
S.L. PATERIYA, AGED ABOUT 66 YEARS, R/O
VIVEKANAND COLONY DAMOH DIST
DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR THE PRINCIPAL SECRETARY
FOREST DEPARTMENT, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. CHIEF CONSERVATOR OF FOREST &
EX OFFICIO CONSERVATOR OF
FOREST CIRCLE, SAGAR (MADHYA
PRADESH)

3. CONSERVATOR OF FOREST AND EX
OFFICIO DIVISIONAL FOREST
OFFICER FOREST DIVISION DAMOH
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 21188 of 2013

BETWEEN:-

SHESH NATH SHUKLA S/O LATE SARAJU
PRASAD SHUKLA, AGED ABOUT 62 YEARS,
OCC. SKILLED HELPER E/M DIV. NO.II
BARGI NAGAR JABALPUR R/O OLD H/TYPE
108 BARGI HILLS JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SANJOY ROY - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
37

AND

1. THE STATE OF MADHYA PRADESH
THRO PRINCIPAL SECRETARY WATER
RESOURCES DEPT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. EXECUTIVE ENGINEER, E/M DIVISION
NO. 2 BARGI NAGAR, JABALPUR
(MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER E/M SUB
DIVISION NO. 1, BARGI HILLS, BHOPAL
(MADHYA PRADESH)

4. ACCOUNTANT GENERAL, GWALIOR
(MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNTS AND
TREASURY, JABALPUR (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER,
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 22467 of 2013

BETWEEN:-

DR. S.B.SINGH S/O SHRI MANBHARAN SINGH,
AGED ABOUT 63 YEARS, OCCUPATION:
RETRD. PRINCIPAL HIGHER SECONDARY
SCHOOL, R/O HIG-137, DEEN DAYAL DHAM
COLONY, PADRA DISTT. REWA, M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAJESH KUMAR PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
38

SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN BHOPAL, M.P.
(MADHYA PRADESH)

2. SECRETARY, FINANCE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

3. COMMISSIONER / DIRECTOR
DIRECTORATE OF PUBLIC
DEPARTMENT, BHOPAL (MADHYA
PRADESH)

4. JOINT DIRECTOR, PUBLIC
INSTRUCTION REWA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER, REWA
(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER, REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 832 of 2014

BETWEEN:-

BHOLARAM JHARIYA S/O SHRI SHRISHANT
PRASAD JHARIYA, AGED ABOUT 68 YEARS,
R/O VILL AND POST PIPARIYA DISTT.
MANDLA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHIV SHANKAR LAL TIWARI - ADVOCATE )

AND

1. STATE OF MP THROUGH THE
PRINCIPAL SECRETARY ADHIWASI
VIKAS DEPT. VALLABH BHAVAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER ADHIWASI VIKAS
DEPARTMENT SATPURA BHAWAN,
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
39

3. COLLECTOR / DISTRICT MAGISTRATE
ADHIWASI VIKAS, DISTT. MANDLA
(MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER BLOCK
NIWAS, DISTT. MANDLA (MADHYA
PRADESH)

5. JOINT DIRECTOR TREASURY
ACCOUNT & PENSION (MADHYA
PRADESH)

6. TREASURY OFFICER DISTT.
TREASURY, MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRIS.S. CHAUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 1398 of 2014

BETWEEN:-

MATHURA PRASAD S/O HARIHAR PRASAD
MISHRA, AGED ABOUT 65 YEARS,
OCCUPATION: RETD. SUB ENGINEER FROM
W.R.D. R/O VILL. BADWAR POST BADWAR
DISTT. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRABHAKAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY WATER
RESOURCES DEPARTMENT VALLABH
BHAWAN (MADHYA PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCES DEPARTMENT TULSI
NAGAR, BHOPAL (MADHYA PRADESH)

3. CHIEF ENGINEER GANGA KACHHAR,
REWA (MADHYA PRADESH)

4. TREASURY OFFICER TREASURY
OFFICE, REWA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
40

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2157 of 2014

BETWEEN:-

SMT. SAROJINI TIWARI W/O LATE SHRI
MUNNILAL TIWARI, AGED ABOUT 61 YEARS,
R/O VILL. AND POST BAKIYA P.S. RAMPUR
BAGHELAN, STANA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SATYENDRA JOSHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HOME
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL S.A.F. POLICE
HEDQUARTER BHOPAL (MADHYA
PRADESH)

3. THE COMMANDANT 8TH BATTALION
S.A.F. CHHINDWADA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 4419 of 2014

BETWEEN:-

DESHARAJ SINGH BHADOURIYA S/O LATE
SHRI SHRIPAL SINGH BHADORIYA, AGED
ABOUT 63 YEARS, OCCUPATION: RETI.
UPPER DIVISION TEACHER, GOVT. EX. H.S.S.,
BAJAG, R/O TEH. AND POST BAJAG DISTT.
DINDORI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAM NARESH VISHWAKARMA - ADVOCATE )

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
41

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS. SECRETARY TRIBAL
WELFARE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER TRIBAL
WELFARE DEPARTMENT, BHOPAL
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

3. THE JOIN DIRECTOR TREASURY AND
ACCOUNT OFFICER, JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER DINDORI
DINDORI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4711 of 2014

BETWEEN:-

KAILASH CHANDRA PAWAR S/O LATE SHRI
K.L. PAWAR, AGED ABOUT 70 YEARS, R/O
H.NO. 330/E-8 EXTENSION TRILANGA
COLONY BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. SINGH - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
HEALTH AND FAMILY WELFARE
DEPTT. MANTRALAYA VALLABH
BHAWAN (MADHYA PRADESH)

2. REGISTRAR M.P. MEDICAL COUNCIL
F-7, SANCHI COMPLEX, OPPOSITE
BOARD OFFICE DISTT. BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
42

(MADHYA PRADESH)

3. DEPUTY DIRECTOR LOCAL FUND
ACCOUNTS AUDIT 3RD FLOOR
MANDEE BOARD BUILDING ARERA
HILLS DISTT. BHOPAL (MADHYA
PRADESH)

4. TEHSILDAR EXECUTED MAGISTRATE
NAZUL T.T. NAGAR JAWAHAR
CHOWK, SHADE NO. 7 DISTT. BHOPAL
(MADHYA PRADESH)

5. DILIP KUMAR SHIVHARE S/O LATE
SHRI RAM SWAROOP SHIVHARE,
AGED ABOUT 61 YEARS, R/O H.NO.
108/C.J.R.M. HOUSING BOARD
COLONY, SUKHALIYA DISTT. INDORE
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS. 1, 3 AND 4 AND SHRI RAJENDRA PRAKASH
SHARMA - ADVOCATE FOR RESPONDENT NO.2)

WRIT PETITION No. 4870 of 2014

BETWEEN:-

GYARSI PRASAD SARATHE S/O LATE SHRI
SEETARAM SARATHE, AGED ABOUT 63
YEARS, OCCUPATION: RETD. DY. RANGER
1483 BEHIND RELIANCE PETROL PUMP
NAGPUR ROAD SHARDA CHOWK JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR BAJPAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
FOREST DEPTT. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE PRINCIPAL SECRETARY
MINISTRY OF FINANCE DEPARTMENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
43

VALLABH BHAWAN MANTRALAYA
BHOPAL (MADHYA PRADESH)

3. ACCOUNTANT GENERAL (A AND E) II
LEKHA BHAWAN LEKHA BHAWAN
JHANSI ROAD GWALIOR (MADHYA
PRADESH)

4. DIVISIONAL FOREST OFFICER WEST
(SAMANYA) FOREST DIVISION WEST
SAMANYA FOREST DIVISION MANDLA
(MADHYA PRADESH)

5. JOINT DIRECTOR TREASURIES AND
ACCOUNTS (PENSION) DIVISION
OFFICE CIVIL LINES JABALPUR
(MADHYA PRADESH)

6. DISTRICT TREASURIES OFFICER
TREASURIES AND ACCOUNTS
PENSION TREASURIES AND
ACCOUNTS PENSION MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5958 of 2014

BETWEEN:-

RAM KHELAWAN (DEAD) THR. LRS. SMT.
PRABHA PATEL W/O LATE SHRI RAM
KHELAWAN PATEL, AGED ABOUT 62 YEARS,
R/O VILL. AND POST BIDA TEH. SEMARIYA
DISTT. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAKESH SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH TH.
ITS SECRETARY SCHOOL EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ASSISTANT DIRECTOR (FINANCE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
44

PUBLIC INSTRUCTIONS GAUTAM
NAGAR DISTT. BHOPAL (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

4. ACCOUNTANT GENERAL OF M.P.
(ACCOUNT AND ESTABLISHMENT) II,
GWALIOR DISTT. GWALIOR (MADHYA
PRADESH)

5. JOINT DIRECTOR ACCOUNTS AND
TREASURY (PENSION) DEPARTMENT
DISTT. REWA (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

7. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL, BARAO, DISTT.
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6809 of 2014

BETWEEN:-

RAMAN BIHARI DUBEY S/O SHRI GOPINATH
DUBEY, AGED ABOUT 60 YEARS,
OCCUPATION: RETRD. RANGE OFFICER R/O
COMPANY BAG, GOPAL GANJ, SAGAR, M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH TH.
THE SECRETARY FOREST
DEPARTMENT, MANTRALALYA,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
45

FOREST BHOPAL DISTT. BHOPAL
(MADHYA PRADESH)

3. CONSERVATOR OF FOREST OFFICER
SHIVPURI SHIVPURI CIRCLE SHIVPURI
(MADHYA PRADESH)

4. CONSERVATOR OF FOREST CIRCLE
SAGAR CIRCLE SAGAR DISTT. SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7022 of 2014

BETWEEN:-

YADUNANDAN PRASAD SONI S/O BHAGWAN
DAS SONI, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. ASSTT. GR-II
KHUSARWAR TEH. JAISINHAGAR (MADHYA
PRADESH) THROUGH LRS
a. MOHANI BAI WD/O LATE SHRI
YADUNANDAN PRASAD SONI, AGED ABOUT
58 YEARS
b. KULDEEP SONI S/O LATE SHRI
YADUNANDAN PRASAD SONI, AGED ABOUT
36 YEARS
c. KESHRI KISHOR SONI S/O LATE SHRI
YADUNANDAN PRASAD S0NI, AGED ABOUT
31 YEARS.
d. KRUPA NIDHAN SONI S/O LATE SHRI
YADUNANDAN PRASAD SONI, AGED ABOUT
26 YEARS
e. KARTIKEY SONI S/O LATE SHRI
YADUNANDAN PRASAD SONI, AGED ABOUT
23 YEARS
f. NAVEEN KUMAR SONI S/O LATE SHRI
YADUNANDAN PRASAD SONI, AGED ABOUT
20 YEARS.
ALL ABOVE a to f ARE R/O GRAM
KHUSHBKHAH TEHSIL ROAD JAISINGH
NAGAR, POST TEH/THANA JAISINGH NAGAR
DIST. SHAHDOL (M.P.)

.....PETITIONERS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
46

(BY SHRI MS. MALTI DADARIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
PANCHAYAT. AND RURAL DEV. DEPTT.
VALLABHA BHAWAN BHOPAL
(MADHYA PRADESH)

2. CHIEF EXECUTIVE OFFICER DISTRICT
PANCHAYAT, SHAHDOL DISTRICT
PANCHAYAT, SHAHDOL (MADHYA
PRADESH)

3. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT, JAISINGHNAGAR, DISTT.
SHAHDOL (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
SHAHDOL DISTT. SHAHDOL (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
SHAHDOL DISTT. SHAHDOL (MADHYA
PRADESH)

6. ACCOUNTANT GENERAL ACCOUNTS
AND AUDIT, M.P. DISTT. GWALIOR
(MADHYA PRADESH)

7. SUB TREASURY OFFICER SUB
TREASURY, BEHOARI DISTT.
SHAHDOL SUB TREASURY, BEHOARI
DISTT. SHAHDOL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7784 of 2014

BETWEEN:-

JIVENDRA SINGH PARIHAR S/O SHRI
JAGATPATI SINGH, AGED ABOUT 63 YEARS,
OCCUPATION: RETRD. UPPER DIVISION
TEACHER, GOVT. HIGH SECONDARY
SCHOOL BALBHARA, DISTT. SHAHDOL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
47

SHAHDOL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAM BABU DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY
DEPARTMENT OF EDUCATION,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DISTRICT PENSION OFFICER DISTT.
SHAHDOL (MADHYA PRADESH)

3. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL BALHARA DIST
SHAHDOL (MADHYA PRADESH)

4. COLLECTOR, TRIBAL WELFARE
SHAHDOL DIST SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9438 of 2014

BETWEEN:-

CHANDRABHAN SINGH PARIHAR S/O LATE
SHRI KASHIRAM SINGH RAJPUT, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
WORKSHOP INSTRUCTOR FROM THE
OFFICE OF GOVT. POLYTECHNIC COLLEGE
DAMOH R/O QR. NO. G-2, POLYTECHNIC
COLONY DAMOH, (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUMAR CHANSAURIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY TECHNICAL
EDUCATION DEPARTMENT, MINISTRY
VALLABH BHAWAN BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
48

(MADHYA PRADESH)

2. GOVT. POLYTECHNIC COLLEGE THR.
ITS PRINCIPAL DAMOH, DAMOH
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER,
DAMOH DIST. DAMOH (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER, DAMOH
DIST. DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12860 of 2014

BETWEEN:-

DR. GOVIND SINGH TIWARI S/O LATE SHRI
S.S. TIWARI, AGED ABOUT 68 YEARS,
OCCUPATION: RETIRED FROM THE POST OF
VETERINARY ASSISTANT SURGEON R/O A-18
NALANDA VIHAR FACE-2 KACHNAR CITY
VIJAY NAGAR JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI G.P.S. PARIHAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT ANIMAL HUSBANDRY
DEPARTMENT BHOPAL (MADHYA
PRADESH)

2. DIRECTOR OF THE VETERINARY
SERVICES BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR VETERNIARY DEPTT
JABALPUR DIVISION JABALPUR
(MADHYA PRADESH)

4. DEPUTY DIRECTOR VETERINARY

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
49

SERVICES (RENDER PEST) MATA
MAHAMARI UNMULAN CHHOTI OMTI
JABALPUR (MADHYA PRADESH)

5. JOINT DIRECTOR TREASURY
TREASURY OFFICE JABALLPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9801 of 2014

BETWEEN:-

BABULAL GUPTA S/O SHRI BAISAHAN
GUPTA, AGED ABOUT 73 YEARS, RETD.
TEACHER, R/O VILLAGE NEAR JAIN
MANDIR BEOHARI DIST. SHAHDOL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUDHANSU KUMAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTION, M.P. BHOPAL (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER
SHAHDOL DISTT. SHAHDOL (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY,
ACCOUNT AND PENSION REWA
DIVISION REWA (MADHYA PRADESH)

5. BLOCK EDUCATION OFFICER BLOCK
BEHOHARI, DISTT. SHAHDOL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
50

6. STATE BANK OF INDIA THR. ITS
BRANCH MANAGER, BRANCH
BEOHARI, DISTT. SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15274 of 2014

BETWEEN:-

RAM CHARAN KORI S/O LATE PITUA KORI,
AGED ABOUT 62 YEARS, OCCUPATION:
RETD. FOREST RANGER, MP FOREST DEPTT.
R/O 33/34 HARSIT NAGAR INFRONT OF
GROUND YADAV COLONY JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHYAM SUNDER PATEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY DEPARTMENT
OF FOREST VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DISTRICT FOREST OFFICER WEST
VAN GENERAL MANDAL DISTT
MANDLA (MADHYA PRADESH)

3. CHIEF FOREST GUARD/VIGILANCE
OFFICER FOREST DEPARTMENT M.P.
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

4. RANGE OFFICER FOREST
DEPARTMENT, WEST TERRITORIAL
BIJADANDI DISTT MANDLA (MADHYA
PRADESH)

5. FOREST DIVISION OFFICER EAST
(GENERAL) FOREST DEPARTMENT
DISTT MANDLA (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
51

(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17608 of 2014

BETWEEN:-

M.M. GUPTA S/O LATE P.D.GUPTA, AGED
ABOUT 61 YEARS, RETD. SUB ENGINEER
NARMADA VIKAS SAMBHAG NO.7 BARGI
HILLS JABALPUR R/O 20, BRINDAWAN
NAGAR AYODHYA BYE PASS ROAD BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEEPENDRA KUMAR SHRIVASTAVA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
ADDL. SECRETARY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. MEMBER ENGINEERING NARMADA
GHATI VIKASH PRADHIKARAN
NARMADA BHAWAN BHOPAL
(MADHYA PRADESH)

3. CHIEF ENGINEER NARMADA VIKAS
BARGI HILLS JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18692 of 2014

BETWEEN:-

HETRAM DIWEDI S/O LATE SHRI KUNDAN
LAL DIWEDI, AGED ABOUT 76 YEARS,
OCCUPATION: RETIRED ABEO/PENSIONER
R/O VILLAGE KUDIYA MUHAGWA,TEHSIL
BARHI DIST KATNI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PRASAD PANDEY)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
52

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS DIRECTOR PENSION
FINANCE DEPARTMENT VALLALBH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR ACCOUNT AND
TREASURY (PENSION) DIVISIONAL
OFFICE JABALPUR (MADHYA
PRADESH)

3. DISTT. TREASURY OFFICER KATNI
KATNI (MADHYA PRADESH)

4. MANAGER STATE BANK OF INDIA
BRANCH PIPAREIYA KALA ,TEH.
BARHI DISTT. KATNI (MADHYA
PRADESH)

5. MANAGER STATE BANK OF INDIA
CPPC, GOVINDPURA BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 20009 of 2014

BETWEEN:-

J.S. JAGGI S/O LATE SHRI K.S. JAGGI, AGED
ABOUT 62 YEARS, R/O RATAN NAGAR
MADAN MAHAL JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI BEERENDRA KUMAR UPADHYAY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPTT. POLICE VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
53

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL M.P
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2370 of 2015

BETWEEN:-

RASHEED KHAN S/O LATE SHRI SUBHAN
KHAN, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED MECHENIC GR.III,
R/O SANJAY WARD HOUSE OF THE AAGA
KHAN, SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MS. ANURADHA PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY WATER
RESOURCES DEPARTMENT, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT PANCH
DIVISION CHOURI (SIGNA) DISTT.
CHHINDWARA (MADHYA PRADESH)

3. JOINT DIRECTOR ACCOUNT
TREASURY (PENSION) DIVISONAL
OFFICE JABALPUR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER, SEONI
DISTT. SEONI (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVRNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
54

WRIT PETITION No. 3161 of 2015

BETWEEN:-

RAJAN BABU TRIPATHI S/O RAM BAHORI
TRIPATHI, AGED ABOUT 62 YEARS, RETD.
RANGER R/O AT POST AND TAH MAJHGAVA
BEHIND JANPAD OFFICE DISTT. SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI GYANENDRA PATEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST THROUGH ADDITIONAL
PRINCIPAL CHIEF CONSERVATOR OF
FORESTS (ADMN. II) SATPURA
BHAVAN, BHOPAL (MADHYA
PRADESH)

3. CHIEF CONSERVATOR OF FOREST
RESEARCH AND EXTENSION CIRCLE
POLY PATHAR, NARMADA ROAD,
JABALPUR (MADHYA PRADESH)

4. THE DY. DIRECTOR BUFFR ZONE
FOREST DIVISION KANHA TIGER
RESERVE MANDLA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER MANDLA
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER SATNA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3773 of 2015

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
55

BETWEEN:-

GOKUL PRASAD GAUR S/O LATE SHRI
BHAGIRATH PRASAD GAUR, AGED ABOUT 63
YEARS, OCCUPATION: RET. DEPUTY
RANGER, R/O GAUR COLONY SARASWATI
NAGAR RASULIYA TEH. AND DISTT.
HOSHANGABAD (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAVENDRA SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. CHIEF CONSERVATOR OF FOREST
CIRCLE HOSHANGABAD DISTT.
HOSHANGABAD (MADHYA PRADESH)

3. DIVISIONAL FOREST OFFICER
(TERRITORIAL) FOREST
DEPARTMENT DISTT. HARDA,
(MADHYA PRADESH)

4. ACCOUNTANAT GENERAL GWALIOR
DISTT. GWALIOR (MADHYA PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNT DISTT. HARDA (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER DISTT.
HARDA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5339 of 2015

BETWEEN:-

SMT. SHASHI BHARDWAJ W/O LATE SHRI
SATISH BHARDWAJ, AGED ABOUT 63 YEARS,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
56

RETD. SUPERVISOR INTIGRATED CHILD
DEVELOPMENT PROJECT MAJHAULI
DISTRCIT JABALPUR R/O H.N. 12, KRISHNA
COLONY, GHAMAPUR, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI S.D. GUPTA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY ADIM JATI KALYAN
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR INTEGRATED CHILD
DEVELOPMENT SEVA DISTT.
JABALPUR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

4. PROJECT OFFICER INTIGRATED AND
CHILD DEVELOPMENT PROJECT
MAJHAUI DISTT. JABALPUR (MADHYA
PRADESH)

5. DISTRICT PROGRAMME OFFICER
INTEGRATED CHILD DEVELOPMENT
DEPARTMENT SEVA DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5464 of 2015

BETWEEN:-

SUNDERLAL THAKUR S/O KODULAL
THAKUR, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED HEAD MASTER R/O
BEHIND P.G. COLLEGE, PIPARIYA, DIST.
HOSHANGABAD (MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
57

(BY SHRI S.K. RAGHUWANSHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT, VALLABH
BHAWAN MANTRALAYA BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE OF
PUBLIC INSTRUCTIONS SATPURA
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER
HOSHANGABAD DISTT.
HOSHANGABAD (MADHYA PRADESH)

4. SANKUL PRINCIPAL GOVT HIGHER
SECONDARY SCHOOL SHOBHAPUR
DISTT HOSHANAGABAD (MADHYA
PRADESH)

5. ACCOUNTANT GENERAL OF M.P.
(ACCOUNTS AND ENTITLEMENT II)
GWAILOR DISTT GWALIOR (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER
HOSHANGABAD DISTT
HOSHANGABAD (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5531 of 2015

BETWEEN:-

B.K. PATHAK S/O LATE SHRI NAVAL
KISHORE PATHAK, AGED ABOUT 66 YEARS,
R/O HIG 16 GOLCHA APARTMENT SOUTH
CIVIL LINES JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI BEERENDRA KUMAR UPADHYAY - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
58

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY PUBLIC WORKS
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. SUPERINTENDING ENGINEER PUBLIC
WORKS DEPARTMENT DIV. NO.1,
DISTT SHAHDOL (MADHYA PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT DIV. NO.1 DISTT
SIDHI (MADHYA PRADESH)

4. ACCOUNTANT GENERAL OF MP 1ST
FLOOR LEKHA BHAVAN
HOSHANGABAD ROAD DISTT BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5723 of 2015

BETWEEN:-

BHAGWAT SHARAN PANDEY S/O SHRI
CHANDRABHANRAM PANDEY, AGED ABOUT
74 YEARS, OCCUPATION: RETIRED LAB
ATTENDANT, R/O VILL. BHITOHA P.S.
ATRAILA TEH. TEONTHAR DISTT. REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUMAR PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL OF M.P.
ACCOUNTANT GENERAL MOTI

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
59

MAHAL GWAILOR (MADHYA
PRADESH)

3. JOINT DIRECTOR FUNDS ACCOUNTS
AND PENSION OFFICE SITUATED
INCOMMISSIONER BUILDING DISTT
REWA (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER REWA
DISTT REWA (MADHYA PRADESH)

5. DISTRICT ACCOUNT OFFICER REWA
DISTT REWA (MADHYA PRADESH)

6. PRINCIPAL GOVT HR SECONDARY
SCHOOL PANWAR DISTT REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7603 of 2015

BETWEEN:-

SUNIL KUMAR DHANGAR S/O LATE SHRI
PRABHU DAS DHANGAR, AGED ABOUT 48
YEARS, OCCUPATION: CONTRACT
TEACHER GRADE III, GOVT. PRIMARY
SCHOL KHAMARIYA, R/O VILL. POST
SINGRAMPUR TAH. JABERA DISTT.DAMOH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.D.S. CHAUHAN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPT. BHOPAL (MADHYA
PRADESH)

2. COLLECTOR DAMOH DISTT DAMOH
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
DAMOH DISTT DAMOH (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
60

PRADESH)

4. DISTRICT PENSION OFFICER DISTT
DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7726 of 2015

BETWEEN:-

KHUMAN SINGH BUNDELA S/O SHRI KARAN
SINGH BUNDELA, AGED ABOUT 78 YEARS,
R/O GRAM POST KHULRI TEHSIL
GADARWARA DIST. NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI VINAY KUMAR SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COLLECTOR NARSINGHPUR DIST.
NARSINGHPUR (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER DIST.
NARSINGHPUR (MADHYA PRADESH)

4. ASSISTANT DIRECTOR, O/O
DIVISIONAL JOINT DIRECTOR,
TREASURY ACCOUNT AND PENSION
DIRECTORATE OF TREASURY AND
ACCOUNTS JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

5. TREASURY OFFICER NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8749 of 2015

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
61

BETWEEN:-

CHARAN SINGH PARASTE S/O LATE
MANIRAM PARASTE, AGED ABOUT 63
YEARS, R/O GRAM PIPARIYA P S
KHAMARIYA HOUSE NO 80 BEHIND
CENTRAL BANK JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY MINISTRY OF HOME
AFFAIR VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. UNDER SECRETARY STATE OF MP
MINISTRY OF HOME AFFAIRS
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

3. DIRECTOR GENERAL OF POLICE
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9451 of 2015

BETWEEN:-

BUDDHASEN PANDEY S/O LATE SHRI
KOSHAL PRASAD PANDEY, AGED ABOUT 60
YEARS, R/O KRISHNA TIRAHA, KRISHNA
NAGAR SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ABDUL WAQIK SYED - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY COMMERCIAL
TAX DEPARTMENT VALLABH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
62

BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMERCIAL TAX COMMISSIONER
GOVT OF MP, INDORE (MADHYA
PRADESH)

3. ADDL. COMMISSIONER COMMERCIAL
TAX GOVT. OF MP, INDORE DISTT
INDORE (MADHYA PRADESH)

4. DIVISIONAL ASSISTANT
COMMISSIONER COMMERCIAL TAX
DEPARTMENT DISTT SATNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11095 of 2015

BETWEEN:-

RAMCHARAN KUSHWAHA S/O LATE SHRI
BADRIPRASAD KUSHWAHA, AGED ABOUT 61
YEARS, R/O H.NO.958 RADHA KRISHNA
MANDIR GWAL MOHALLA ROSHANPURA
T.T. NAGAR BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI NAVEEN KUMAR SALUNKE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY, WATER
RESOURCES DEPARTMENT VALLABH
BHAWAN, ARERA HILLS BHOPAL
(MADHYA PRADESH)

2. WATER RESOURCE DEPARTMENT
AMARKANTAK 5TH FLOOR, VIDHUT/
YANTRIK/ LIGHT/ MACHINARY
NALKUP AND GAS SAMBHAG, ARRERA
HILLS BHOPAL (MADHYA PRADESH)

3. BRANCH MANAGER CANARA BANK
NEW MARKET BRANCH, 14 M.L.A

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
63

COLONY BHADBHADA ROAD,
JAWAHAR CHOWK (MADHYA
PRADESH)

4. SMT. CHANDA BAI W/O LATE SHRI
JEVAN LAL OCCUPATION: HELPAR,
DESHI SHARAB KI DUKAN MAIN
BAZAR ROAD, WARD NO.6, BUDHNI
DIST SEHORE (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 3 )

WRIT PETITION No. 13802 of 2015

BETWEEN:-

1. SANTOSH KUMAR CHOUBHEY S/O
LATE SHRI SUNDARLAL CHOUBHEY,
AGED ABOUT 64 YEARS, OCCUPATION:
RETIRED AS ASSISTANT SUB
INSPECTOR FROM M.P. STATE
AGRICULTURAL MARKETING BOARD
R/O NEAR SHARDA TEMPLE NAZOOL
COLONEY GUNA DISTT. BUNA
(MADHYA PRADESH)

2. POORANLAL LODHA S/O LATE SHRI
NANDRAM LODHA, AGED ABOUT 65
YEARS, OCCUPATION: RETD. ASSIT.
SUB INSPECTOR FROM M.P STATE
AGRICULTURAL MARKETING BOARD
R/O KHEDAPATI COLONEY GUNA,
DISTT. GUNA (MADHYA PRADESH)

3. RAJENDRA SHARMA S/O LATE SHRI
PRATAP CHANDRA SHARMA, AGED
ABOUT 65 YEARS, OCCUPATION:
ASSIT. SUB INSPECTOR FROM M.P
STATE AGRICULTURAL MARKETING
BOARD R/O NEAR RAM TEMPLE,
CNTT, GUNA (MADHYA PRADESH)

4. GANJENDRA SINGH SISODIYA S/O
LATE SHRI KARNA SINGH SISODYA,
AGED ABOUT 65 YEARS, OCCUPATION:
ASSIT. SUB INSPECTOR FROM M.P
STATE AGRICULTURAL MARKETING

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
64

BOARD R/O NEW CITY COLONY GUNA
(MADHYA PRADESH)

5. VIJAY KUMAR SAXENA S/O LATE SHRI
MAHESH NARAYAN SAXENA, AGED
ABOUT 63 YEARS, OCCUPATION:
ASSIT. SUB INSPECTOR FROM M.P
STATE AGRICULTURAL MARKETING
BOARD R/O VEENAGANJ GUNA
(MADHYA PRADESH)

6. KASTOORIDEVI NAMDEO W/O LATE
SHRI RAM NARAYN NAMDEO, AGED
ABOUT 65 YEARS, OCCUPATION:
RETD. ASSIT. SUB INSPECTOR FROM
M.P STATE AGRICULTURAL
MARKETING BOARD R/O SUBHASH
COLONY GUNA (MADHYA PRADESH)

7. PRADEEP KUMAR SHARMA S/O LATE
SHRI KESHAV PRASAD SHARMA, AGED
ABOUT 60 YEARS, OCCUPATION:
RETD. ASSIT. SUB INSPECTOR FROM
M.P STATE AGRICULTURAL
MARKETING BOARD R/O RADHA
COLONY GUNA (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI AMIT KHATRI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
KRISHI DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIRECTOR MP STATE AGRICULTURAL
MARKETING BOARD BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17965 of 2015

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
65

KRISHNA KUMAR SHARMA S/O LATE SHRI
JAIRAM PRASAD SHARMA, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED HEAD
CLERK GOVT. VIVEKANAND
MAHAVIDYALAYA MAIHAR DISTT. SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DILIP KUMAR PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HIGHER
EDUCATION DEPARTMENT, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER HIGHER EDUCATION
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

3. ADDITIONAL DIRECTOR HIGHER
EDUCATION REWA (MADHYA
PRADESH)

4. PRINCIPAL GOVERNMENT
VIVEKANAND MAHAVIDYALAYA,
MAIHAR DIST., SATNA (MADHYA
PRADESH)

5. JOINT DIRECTOR ACCOUNTS
TREASURY AND PENSION
DEPARTMENT REWA (MADHYA
PRADESH)

6. DISTRICT TREASURY OFFICER DIST.
SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17087 of 2015

BETWEEN:-

OM PRAKASH AGRAWAL S/O LATE SHRI C.L.
AGRAWAL, AGED ABOUT 59 YEARS, R/O

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
66

VILL. AND POST KOUDIYA BAZAR
MOHALLA NEAR GRAM PANCHAYAT
BHAWAN KOUDIYA TEH. GADARWARA
DISTT. NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAJ KUMAR SAMAIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HEALTH SERVICES
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR AND
SUPERINTENDENT MEDICAL
COLLEGE JABALPUR (MADHYA
PRADESH)

3. ACCOUNT, PENSION AND TREASURY
DEPTT. GWALIOR (MADHYA
PRADESH)

4. TREASURY OFFICER CITY TREASURY
JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 616 of 2016

BETWEEN:-

1. M.R. PAWAR S/O LATE SHRI BALAJI
PAWAR, AGED ABOUT 60 YEARS,
OCCUPATION: RETD. ACCOUNTANT
(TREND) WARD NO 41 SHAKTI NAGAR
CHHINDWARA (MADHYA PRADESH)

2. MOHAN SINGH GARHWAL S/O SHRI
RAM CHARAN GARHWAL, AGED
ABOUT 60 YEARS, OCCUPATION:
RETIRED ACCOUNTANT (TREND) R/O
NEAR HARRAIMAATA SUBHAS WARD

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
67

KARELI DIST. NARSINGHPUR
(MADHYA PRADESH)

3. PRAKASH KUMAR YADAV S/O LATE
SHRI NANDLAL YADAV, AGED ABOUT
60 YEARS, RETD. ACCOUNTANT
(TREND), R/O MATA MANDIR COLONY
CHANDAN GAON CHHINDWADA
(MADHYA PRADESH)

4. P.L. DESHMUKH S/O LATE SHRI J.R
DESHMUKH, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED
ACCOUNTANT (TREND) R/O WARD NO.
41 SHAKTI NAGAR CHHINDWADA
(MADHYA PRADESH)

.....PETITIONERS
(BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY TRIBAL
WELFARE DEVELOPMENT
DEPARTMENT, VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. UPPER SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. DEPUTY COMMISSIONER TWD
DIVISIONAL OFFICE JABALPUR
(MADHYA PRADESH)

4. ASSISTANT COMMISSIONER TWD
CHHINDWADA DIST CHHINDWADA
(MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT AND
TREASURY (PENSION) DIVISIONAL
OFFICER JABALPUR (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
68

(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1573 of 2016

BETWEEN:-

PROF. N.B.GOSWAMI S/O LATE SHRI
N.N.GOSWAMI, AGED ABOUT 80 YEARS, R/O
MIG 46 ANAND NAGAR ADHARTAL
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ARVIND PANDEY- ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
EDUCATION AND TRAINING,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR TECHNICAL EDUCATION
DEPARTMENT 4TH FLOOR SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

3. CHIEF MANAGER STATE BANK OF
INDIA CENTRALISED PENSION
PROCESSING CENTRE CPPC
GOVINDPURA BHOPAL (MADHYA
PRADESH)

4. BRANCH MANAGER STATE BANK OF
INDIA INDUSTRIAL ESTATE BRANCH
ADHARTAL JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 & 2 AND SHRI RAKESH KUMAR JAIN -
ADVOCATE FOR RESPONDENT NO.4)

WRIT PETITION No. 2388 of 2016

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
69

SMT. BASANTI PATEL W/O LATE SHRI
CHANDAN LAL PATEL, AGED ABOUT 60
YEARS, OCCUPATION: PENSIONER R/O VILL.
AND P.O. ANJANIYA TEH. BICHHIYA DISTT.
MANDLA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY TRIBAL
WELFARE DEVELOPMENT
DEPARTMENT MANTRALAYA
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DEPUTY COMMISSIONER, TRIBAL
WELFARE DEVELOPMENT
DEPARTMENT DIVISIONAL OFFICE,
JABALPUR (MADHYA PRADESH)

3. ASSISTANT COMMISSIONER T.W.D.
MANDLA, DIST. MANDLA (MADHYA
PRADESH)

4. BLOCK EDUCATION DEPARTMENT
T.W.D. BICHHIYA, DIST. MANDLA
(MADHYA PRADESH)

5. DIST. PENSION OFFICER, DIST.
MANDLA, DIST. MANDLA, (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2484 of 2016

BETWEEN:-

SMT. SUSHMA TIWARI W/O LATE SHRI
MAHESH PRASAD TIWARI, AGED ABOUT 52
YEARS, H.NO. 40/2421 POLICE QUARTGER
OMTI JABALPUR (MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
70

(BY SHRI ASHISH KUMAR PATHAK - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY HOME POLICE
DEVELOPMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. SUPERINTENDENT OF POLICE
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3499 of 2016

BETWEEN:-

VIMLA PATKAR W/O LATE NARMADA
PRASAD PATKAR, AGED ABOUT 60 YEARS,
R/O NIWARI POST NAINPUR DIST. MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI GOPAL SINGH BAGHEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY SCHOOL
EDUCATION DEPT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ACCOUNTANT GENERAL OF M.P.
LEKHAN AND HAKDARI ) IIND LEKHA
BHAWAN JHANSI ROAD NIDHI 30
GWALIOR (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. REWA, M.P. (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
MANDLA DISTT. MANDLA (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
71

PRADESH)

5. SANKUL PRINCIPAL GOVT. ADARSH
HIGHER SECONDRY SCHOOL
NAINPUR DISTT. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3088 of 2016

BETWEEN:-

ABHAY SARAN MISHRA S/O LATE RAM
SWAROOP MISHRA, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. ASST. TEACHER R/O
VILLAGE SAGODI P.O. RAIPURA TEH- RITHI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS COMMISSIONER
PUBLIC INSTRUCTION VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
KATNI (MADHYA PRADESH)

3. PRINCIPAL GOVT. H.S.SCHOOL ,
PIPROD KATNI (MADHYA PRADESH)

4. HEAD CLARK GOVT. H.S.SCHOOL
PIPROD KATNI (MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT AND
TREASURY (PENSION) DIVISIONAL
OFFICER, CIVIL LINES JABALPUR
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER KATNI
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
72

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3162 of 2016

BETWEEN:-

SAJANDAS BORKAR S/O SADYAJI BORKAR,
AGED ABOUT 62 YEARS, OCCUPATION:
RETD. AST. GRADE II WATER RESOURCES
DETP, R/O COMPOUND TOLA WARD NO 5
BAIHAR TEH- BAIHAR DIST. BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHISHI K. SONI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
WATER RESOURCES DEPT.
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF MINISTRY OF
WATER RESOURCES WATER
RESOURCES BHAWAN, TULSI NAGAR
BHOPAL (MADHYA PRADESH)

3. EXECUTIVE ENGINEER, BANJAR NADI
PARIYOJANA SAMBHAG, BAIHAR,
TEH. BAIHAR, DIST. BALAGHAT
(MADHYA PRADESH)

4. JOINT DIRECTOR, TREASURY AND
ACCOUNTS JABALPUR DIVISION,
(MADHYA PRADESH)

5. DIST. TREASURY OFFICER, DIST.
BALAGHAT, BALAGHAT, (MADHYA
PRADESH)

6. DIST. PENSION OFFICER, DIST.
BALAGHAT, BALAGHAT, (MADHYA
PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
73

(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3213 of 2016

BETWEEN:-

DR. SUBHASH CHANDRA JAIN S/O LATE
SHRI HUKUM CHAND JAIN, AGED ABOUT 59
YEARS, OCCUPATION: RETD. RADIOLOGIST
FROM GOVT. DISTRICT HOSPITAL
CHHATARPUR, R/O DARE COMPLEX
MAKRONIA SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.D.S. CHAUHAN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY PUBLIC
HEALTH AND FAMILY WELFARE
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER, PUBLIC HEALTH
AND FAMILY WELFARE DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

3. CIVIL SURGEON CUM
SUPERINTENDENT, DIST. GOVT.
HOSPITAL, DIST. CHHATARPUR,
(MADHYA PRADESH)

4. JOINT DIRECTOR, TREASURY AND
PENSION SAGAR DIVISION SAGAR
(MADHYA PRADESH)

5. TREASURY AND PENSION OFFICER,
DIST. CHHATARPUR, DIST.
CHHATARPUR, (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4325 of 2016

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
74

BETWEEN:-

MAKHAN LAL DEHARIYA S/O LATE SHRI
RAMAVOTAR DEHARIYA, AGED ABOUT 64
YEARS, R/O H.NO. 507, KHA WARD NO. 19
KUNDAM DISTRICT JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SANJIV KUMAR CHATURVEDI)

AND

1. THE STATE OF MADHYA PRADESH
SCHOOL EDUCATION DEPARTMENT
THROUGH ITS PRINCIPAL SECRETARY
MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)

2. JOINT DIRECTOR, TREASURY,
ACCOUNT AND PENSION JABALPUR
DIVISION, (MADHYA PRADESH)

3. DIST. PENSION OFFICER, JABALPUR,
DIST. JABALPUR (MADHYA PRADESH)

4. DIST. EDUCATION OFFICER,
JABALPUR, DIST. JABALPUR (MADHYA
PRADESH)

5. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL, KUNDAM, DIST.
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3214 of 2016

BETWEEN:-

R.U.PATIL S/O SHRI U.R.PATIL, AGED ABOUT
64 YEARS, R/O 114 LAXMI NAGAR
BURHANPUR DIST. BURHANPUR (MADHYA
PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
75

(BY SHRI NARESH KUMAR SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. CHIEF ENGINEER NARMDA TAPTI
KACHHAR WATER RESOURCE
DEPARTMENT INDORE (MADHYA
PRADESH)

4. EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT DISTT.
KHANDWA (MADHYA PRADESH)

5. ACCOUNTANT GENERAL OF M.P.
ACCOUNTANT GENERAL GWALIOR
(MADHYA PRADESH)

6. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DIVIN.
INDORE (MADHYA PRADESH)

7. DISTRICT TREASURY OFFICER
BURHANPUR DISTT. BURHANPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4571 of 2016

BETWEEN:-

SHANKAR PRASAD DAHIYA S/O LATE
SUMESHWAR PRASAD DAHIYA, AGED
ABOUT 61 YEARS, OCCUPATION: RETIRED
PROJECT OFFICER INTEGRATED TRIBAL
DEVELOPMENT PROJECT PIPRAHI REWA
VILLAGE NODHIYA PASCHIM BYEPASS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
76

DEOSAR P.O. JIYAWAN, DISTRICT
SINGROULI (MADHYA PRADESH)

.....PETITIONER
(BY MS. SUDHA GOUTAM - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY S.C.S.T. AND TRIBAL
WELFARE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER TRIBAL
DEVELOPMENT DEPARTMENT
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

3. DIVISIONAL DEPUTY COMMISSIONER
S.C. AND S.T. DEVELOPMENT REWA
DIVISION REWA (MADHYA PRADESH)

4. COLLECTOR REWA DISTT. REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 4853 of 2016

BETWEEN:-

BHAIYARAM YADAV S/O LATE HIRA LAL
YADAV, AGED ABOUT 57 YEARS, R/O GRAM
PAHODIKHURD POST HIRA NAGAR
(BAVARI) DIST. TIKAMGARH (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI PARAG S. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
VALLABH BHAVAN BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
77

PRADESH)

2. DIVISIONAL FOREST OFFICER FOREST
DEPARTMENT FOREST DIVISION
TIKAMGARH (MADHYA PRADESH)

3. THE JOINT DIRECTOR DIRECTORATE
OF TREASURY AND PENSION DISTT.
SAGAR,M.P. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5251 of 2016

BETWEEN:-

SATYADEO SHARMA S/O LATE SHRI S.L.
SHARMA, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
II, R/O IN OFFICE OF RESIDENT
COMMISSIONER GOVT. OF M.P., M.P.
BHAWAN NEW DELHI (DELHI)

.....PETITIONER
(BY SHRI D.K. TRIPATHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY REVENUE
DEPARTMETN VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. RESIDENT COMMISSIONER MADHYA
PRADESH BHAWAN II KAUTILYA
LAND CHANKAYAPURI NEW DELHI
(DELHI)

3. COMMISSIONER DIRECTORATE OF
TREASURY AND ACCOUNTS
PARYAVAS BHAWAN BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5458 of 2016

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
78

BETWEEN:-

SMT. PARVATI BAI PATEL WD/O SHRI
BIHARI LAL PATEL, AGED ABOUT 59 YEARS,
R/O BANDAKPUR, BEHIND SAMADHI, TEHSIL
AND DISTRICT DAMOH AT PRESENT R/O 51,
VILLAGE MANGOLPUR POST KUDAI,
TEHSIL PATERA DIST. DAMOH (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS GOVT. OF
M.P. BHOPAL (MADHYA PRADESH)

3. EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT DIVISION
DAMOH (MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DISTT.
DAMOH (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION DISTT.
DAMOH, MP. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5662 of 2016

BETWEEN:-

ROHNI PRASAD MISHRA S/O SHRI CHANDRA
SHEKHAR PRASAD MISHRA, AGED ABOUT 61
YEARS, OCCUPATION: RETD. CHIEF CLERK
FROM THE OFFICE OF S.P. REWA, R/O BODA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
79

BAGH CHOWAN TOLA ROAD WARD NO 8
DIST. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI NAVEEN KUMAR AGRAWAL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
MINISTRY OF HOME AFFAIRS
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE POLICE
HEADQUARTERS DISTT. REWA
(MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER REWA
DIVISION DISTT. REWA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

6. DISTRICE TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. REWA (MADHYA
PRADESH)

7. SENIONR TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6696 of 2016

BETWEEN:-

MULAYAM CHAND S/O LATE SHRI DULI
CHAND, AGED ABOUT 63 YEARS,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
80

OCCUPATION: RETD. APOHAK FROM THE
OFFICE OF JOINT DIRECTOR CUM
SUPERINTENDENT MEDICAL COLLAGE
JABALPUR TEH JABALPUR JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI VED PRAKASH NEMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
MEDICAL EDUCATION AND HEALTH
DEPT VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR HEALTH SERVICES
CUM SUPERINTENDENT MEDICAL
COLLAGE DISTT. JABALPUR (MADHYA
PRADESH)

3. DISTT. PENSION OFFICER
DIRECTORATE OF PENSION TAH.AND
DISTT. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6816 of 2016

BETWEEN:-

CHANDAN SINGH PURVIYA S/O LATE SHRI
ALAM SINGH PURVIYA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED SURVEYOR,
AGRICULTURE DEPARTMENT, R/O
BANERJEE COLONY, BHAGAT SINGH WARD,
PIPARIYA, DISTT. HOSHANGABAD (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUMAR RAJAK - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
81

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
AGRICULTURE DEPARTMENT
VALLABH BHAWAN, DISTT. BHOPAL
(MADHYA PRADESH)

2. DIRECTOR FARMER WELFARE AND
AGRICULTURE DEPARTMENT
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR FARMER WELFARE
AND AGRICULTURE DEVELOPMENT
DIVISON BHOPAL (MADHYA PRADESH)

4. DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE
DEVELOPMENT DISTT. SEHORE
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER SEHORE
SEHORE DISTT. SEHORE (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7113 of 2016

BETWEEN:-

RAMESHWAR PRASAD DWIVEDI S/O SHRI
UMASHANKAR DWIVEDI, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED HEAD
CONSTABLE NO. 1742, R/O C/8196 NEHRU
NAGAR P.S. CHANDBARH BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI S.M. SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY HOME
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPLA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
82

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS RANGE
BHOPAL (MADHYA PRADESH)

4. SUPDT. OF POLICE POLICE
HEADQUARTERS RANGE BHOPAL
(MADHYA PRADESH)

5. DIVISIONAL PENSION OFFICER
DIVISIONAL PENSION OFFICER
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7879 of 2016

BETWEEN:-

CHHOTELAL SHRIVASTAVA S/O LATE SHRI
GAYA PRASAD SHRIVASTAVA, AGED ABOUT
66 YEARS, OCCUPATION: RETIRED H.M.
PRIMARY SCHOOL GOVT. GIRLS PRIMARY
SCHOOL SANCHI SANKUL GOVT. H.S.S.
SANCHI DISTT. RAISEN (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. COMMISSIONER PUBLIC
INSTRUCTION (DPI) GAUTAM NAGAR,
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
83

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
RAISEN (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS RAISEN (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION RAISEN
(MADHYA PRADESH)

7. PRINCIPAL GOVT BOYS H.S.S SANCHI,
RAISEN (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7872 of 2016

BETWEEN:-

HUKAM SINGH THAKUR S/O LATE SHRI C.L.
THAKUR, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED DY.
SUPERINTENDENT OF POLICE O/O
SUPERINTENDENT OF POLICE JABALPUR
R/O RAJEEV COLONY ROAD TASLA
FACTORY DEVDARAR MANDLA DISTT.
MANDLA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY HOME
DEPARTMENT VALLABH BHAWAN
MANTRALAYA BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
BHOPAL DISTT. BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
84

ACCOUNTS JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. MANDLA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER PENSION
DISTT. MANDLA (MADHYA PRADESH)

6. SUPERINTENDENT OF POLICE
JABALPUR DISTT. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8110 of 2016

BETWEEN:-

BHAGWANDAS SILAWAT S/O SHRI G.R.
SILAWAT, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED HEAD MASTER
GOVT. GIRLS HIGHER SECONDARY SCHOOL
UDAIPURA DISTRICT RAISEN, R/O WARD NO.
3, RAM NAGAR, UDAIPURA DIST. RAISEN
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT PENSION OFFICER RAISEN
DISTT. RAISEN (MADHYA PRADESH)

3. DISTRICT TREASURY ACCONTS AND
PENSION OFFICER DIRECTORATE OF
TREASURY AND ACCOUNTS DISTT.
RAISEN (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
85

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. RAISEN (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8167 of 2016

BETWEEN:-

SMT. BULABAI CHOUDHARY W/O LATE SHRI
GHEESHAL PRASAD CHOUDHARY
(CHARMKAR), AGED ABOUT 60 YEARS,
OCCUPATION: HOUSE WIFE, R/O MAANPUR
POST MAANPUR WARD NO. 14 DISTRICT
UMARIYA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. DIXIT - SENIOR ADVOCATE WITH SHRI
ANSHUL DIXIT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
DEPARMENT OF FOREST
MANTRALAYA, BHOPAL (MADHYA
PRADESH)

2. CONSERVATOR OF FOREST CUM
DIVISIONAL FOREST OFFICER
UMARIAY FOREST DIVISION UMARIA
(MADHYA PRADESH)

3. DY. FOREST OFFICER FOREST
DEPARTMENT DIVISION SHAHDOL
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS DISTT. REWA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION DISTT.
UMARIA (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
86

(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8513 of 2016

BETWEEN:-

RAJARAM SWAMI S/O LATE OMKAR
PRASAD SWAMI, AGED ABOUT 77 YEARS,
R/O VILL. PITHERA POST AAMGAON CHOTA
TEH. GADARWARA DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAVINDRA PARASHAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPA (MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE
PUBLIC INSTRUCTIONS GAUTAM
NAGAR, BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR OFFICE OF THE
JOINT DIRECTOR TREASURIES
(ACCOUNT AND PENSION) JABALPUR
DIV. JABALPUR (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER DISTT.
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8893 of 2016

BETWEEN:-

GEETA BAI W/O SHRI RAMANUJ DHIMAR,
AGED ABOUT 63 YEARS, R/O VILL KUMHI,
TEH. SIHORA DIST. JABALPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
87

.....PETITIONER
(BY SHRI DEVESH KUMAR KHATRI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPT. BHOPAL BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. JABALPUR (MADHYA
PRADESH)

3. ACCOUNTANT GENERAL OF M.P.
GWALIOR DISTT. GWALIOR (MADHYA
PRADESH)

4. JOINT DIRECTOR ACCOUNTS
DIVISION JABALPUR DIV. JABALPUR
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. JABALPUR
(MADHYA PRADESH)

6. PRINCIPAL GOVT. HIGHER SEC.
SCHOOL KUMHI (SATDHARA) TEHSIL
SIHORA DIST. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8972 of 2016

BETWEEN:-

ABDUL HAFIZ QURESHI S/O SHRI ABDUL
WAHAB, AGED ABOUT 67 YEARS,
OCCUPATION: RETIRED UDT GOVT. GIRLS
HR. SEC. SCHOOL AMLA DISTT. BETUL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHAHID ULLAH BAIG - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
88

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT MINISTRY
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL (A AND E)II
LEKHA BHAWAN JHANSI ROAD
GWALIOR (MADHYA PRADESH)

3. DISTTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. BETUL (MADHYA PRADESH)

4. PRINCIPAL SANKUL GOVT. GIRLS
HIGHER SEC. SCHOOL AMLA DISTT.
BETUL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9137 of 2016

BETWEEN:-

BALVEER SINGH THAKUR S/O SHRI GOKUL
SINGH THAKUR, AGED ABOUT 72 YEARS,
R/O SARASDOLI TEH. SAHPURA DISTT.
DINDORI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI JAI SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY SC, ST
WELFARE DEPTT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER TRIBAL
DEVELOPEMTN BHOPAL (MADHYA
PRADESH)

3. COLLECTOR DINDORI DISTT. DINDORI

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
89

(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. DINDORI (MADHYA
PRADESH)

5. TEHSILDAR DINDORI TAHSIL
SAHPURA DITT. DINDORI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9138 of 2016

BETWEEN:-

SARDAR SINGH THAKUR S/O PUSHUA SINGH
THAKUR, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED HEAD MASTER O/O
HIGHER SECONDARY SCHOOL BELKHEDA
DISTRICT JABALPUR, R/O MANKEEDI
VILLAGE MANKEDI SHAHPURA BHETONI
DIST. JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY SCHOOL
EDUCATION DEPARTMENT MINISTRY
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTION (DPI) GOUTAM NAGAR,
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR ACCOUNT AND
TREASURY (PENSION) DIVISIONAL
OFFICER, CIVIL LINES, JABALPUR
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
90

ACCOUNTS JABALPUR (MADHYA
PRADESH)

5. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
JABALPUR (MADHYA PRADESH)

6. PRINCIPAL SANKUL KENDRA GOVT.
HIGHER SECONDARY SCHOOL,
BELKHEDA KATANGI JABALPRU
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9055 of 2016

BETWEEN:-

MITHAI LAL CHOUDHARY S/O LATE SHRI
GANPATI CHOUDHARY, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED AS AN
ACCOUNTANT GOVT. PRAVEEN KUMARI
GIRLS HIGHER SECONDARY SCHOOL REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVISION REWA (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION SHILPI
PLAZA, REWA (MADHYA PRADESH)

4. SANKUL PRINCIPAL GOVT. PRAVEEN
KUMARI, GIRLS HIGHER SECONDARY
SCHOOL, REWA DISTT. REWA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
91

(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9236 of 2016

BETWEEN:-

SESHMANI SHARMA S/O LATE RAMAVTAR
SHARMA, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED EMLPLOYEE R/O
SARDA NAGAR (KARMETA) THANA
MADHOTAL JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI BRINDAWAN TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY HOME
DEPT. VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE HQ.
PHQ BHOPAL DISTT. BHOPAL
(MADHYA PRADESH)

3. TREASURY OFFICER TREASURY AND
ACCOUNTS DISTT. JABALPUR
(MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9377 of 2016

BETWEEN:-

ASIF ALI S/O YAKUB ALI, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED DEPUTY
RENGER, R/O WARD NO.3, BODA ROAD NEAR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
92

AT DR. SHISHIR KHARE DIST. BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY FOREST DEPT,
MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST FOREST DEPARTMENT
BHOPAL (MADHYA PRADESH)

3. CHIEF CONSRVAT FOREST
DEPARTMENT BALAGHAT CIRCLE
DIST. BALAGHAT (MADHYA PRADESH)

4. DIVISIONAL FOREST OFFICER SOUTH
FOREST DIVISION BALAGHAT CIRCLE
(MADHYA PRADESH)

5. DISTRIEC TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS BALAGHAT CIRCLE
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9643 of 2016

BETWEEN:-

CHARANDAS DUNDE S/O SHRI BARKUJI
DUNDE, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HEAD MASTER
GOVT. PRIMARY SCHOOL BHANPUR, R/O
VILL. AND POST NAVEGAON-3 TEH.
KHAIRLANJI DISTT. BALAGHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
93

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION
DISTT. JABALPUR (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. BALAGHAT (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. BALAGHAT
(MADHYA PRADESH)

5. DISTT. PENSION OFFICER BALAGHAT
DISTT. BALAGHAT (MADHYA
PRADESH)

6. SANKUL PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL ARAMBHA
DISTT. BALAGHAT (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9787 of 2016

BETWEEN:-

J.P. SHARMA S/O SHRI DEENDAYAL
SHARMA, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED RURAL
AGRICULTURE EXTENSION OFFICER
NARSINGHPUR R/O WARD NO.3 RAM NAGAR
COLONY UDAIPURA DISTT. RAISEN
(MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
94

(BY SHRI MOHAN LAL SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY FARMER WELFARE
AND AGRICULTURE DEVELOPMENT
DEPARTMENT MANTRALAYA,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE
DEVELOPMENT MANTRALAYA,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9739 of 2016

BETWEEN:-

SITARAM SHARMA S/O SHRI SUDARSHAN
PRASAD SHARMA, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED TEACHER, R/O
VILL. AND POST URHA (NOURJABAD) DISTT.
UMARIA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.P. MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT
MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL (A & E)-II. MP
GWALIOR , JHANSI ROAD, GWALIOR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
95

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS UMARIA (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
UMARIA (MADHYA PRADESH)

5. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL GHULGGULI
DIST. UMARIA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10052 of 2016

BETWEEN:-

VIPIN KUMAR DUBEY S/O LATE SHRI
KAILASH CHAND DUBEY, AGED ABOUT 60
YEARS, R/O L.I.G. G/A-9, HOUSING BOARD
COLONY NEAR BADE HANUMAN TEMPLE
HOSHANGABAD (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
COMMERCIAL TAX DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. DEPUTY COMMISSIONER SALE TAX
DEPARTMENT VITTHAL MARKET,
DIVISION-I, BHOPAL (MADHYA
PRADESH)

4. COMMERCIAL TAX OFFICER GANDHI
NAGAR, NEAR GURU NANAK DALL
MILL, ITARSI CIRCLE, ITARSI DISTT.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
96

HOSHANGABAD (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER DISTT.
HOSHANGABAD (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
HOSHANGABAD DISTT.
HOSHANGABAD (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10382 of 2016

BETWEEN:-

HANUMAN PRASAD PANDEY S/O SHRI
RAMSAJIWAN PANDEY, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED ASSISTANT
GR. II RIGHT CANNEL DIVISION NO.1 KATNI
R/O VILL. AND POST KUWAN TEH.
RAGHURAJNAGAR DISTT. SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI TEJ KUMAR MODH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY IRRIGATION
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR ` (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
(PENSION) KATNI (MADHYA PRADESH)

4. EXECUTIVE ENGINEER RIGHT BANK
CANNEL DIVISION NO.1 KATNI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
97

WRIT PETITION No. 10255 of 2016

BETWEEN:-

SURAJ PRASAD TAMRAKAR S/O LATE
RAMKHILAWAN TAMRAKAR, AGED ABOUT
65 YEARS, R/O VILLAGE UCHEHERA DIST.
SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PUSHPANJALI KUMAR MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPT. OF SCHOOL
EDUCATION MANTRALAYA (MADHYA
PRADESH)

2. COMMISSIONER LOK SHIKSHAN
SANCHALNALAYA GOVT. OF MP,
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR LOK SHIKSHAN
REWA DIVISION REWA (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
SATNA (MADHYA PRADESH)

5. DISTRICT PENSION OFIFCER
DIRECTORATE OF PENSION SATNA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10550 of 2016

BETWEEN:-

INDRAMANI SEN S/O LATE FADALI SEN,
AGED ABOUT 62 YEARS, OCCUPATION:
RETD. PEON FROM SALES TAX DEPT.
CHANDRAMOHAN NAGAR, WARD NO. 70

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
98

LALA LAJPAT RAI WARD, RANJHI,
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI OM PRAKASH DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SALES TAX DEPT. BHOPAL VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER SALES TAX, INDORE
(MADHYA PRADESH)

3. DIVISIONAL DEPUTY COMMISSIONER
SALES TAX DIVISION NO 1, JABALPUR
(MADHYA PRADESH)

4. SALES TAX OFFICER JABALPUR
CIRCLE NO. 4 (MADHYA PRADESH)

5. DIVISIONAL PENSION OFFICER
(PENSION DIRECTORATE OF PENSION
DISTT. JABALPUR (MADHYA
PRADESH)

6. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10469 of 2016

BETWEEN:-

KADIR KHAN S/O NABI BAKSH KILLOD,
AGED ABOUT 64 YEARS, OCCUPATION:
RETD. PEON GOVT. HIGHER SEC. SCHOOL
BALAD EAST NIMAR KHANDWA R/O
KALAWA PUNARVAS STHAL KALAPATA
TEH- KHALWA EAST NIMAR (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
99

.....PETITIONER
(BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINICPAL SECRETARY
SCHOOL EDUCATION DETP.
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DISTT.
INDORE (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
KHANDWA KHANDWA (MADHYA
PRADESH)

4. PRINCIPAL GOVT. HIGHER SEC.
SCHOOL BALADI EAST NIMAR DISTT.
KHANDWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10701 of 2016

BETWEEN:-

UMASHANKAR NAMDEV S/O LATE
TULSIRAM NAMDEV, AGED ABOUT 60
YEARS, OCCUPATION: RETIRED HEAD
CONSTABLE SPECIAL ARMS FORCE 8TH
BATALIAN CHHINDWARA R/O KAVERI
NAGAR WARD NO.46 CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEVESH BHOJNE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HOME
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
100

(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
SPECIAL ARMS FORCE RANJHI
JABALPUR (MADHYA PRADESH)

4. COMMANDANT SPECIAL ARMES
FORCE 8TH BATALIAN DISTT.
CHHINDWARA (MADHYA PRADESH)

5. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
JABALPUR DIVIN. DISTT. JABALPUR
(MADHYA PRADESH)

6. DISTRICT PENSION
OFFICER/AUTHORISED OFFICER
OFFICE OF DISTRICT TREASURY
OFFICER DISTT. CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10667 of 2016

BETWEEN:-

SMT. SHAKUNTALA MISHRA W/O SHRI
SURENDRA KUMAR MISHRA, AGED ABOUT
60 YEARS, OCCUPATION: RETD. FROM
SERVICES AS SUB INSPECTOR
(MINISTERIAL ) R/O NEAR OFFICE OF
DEPUTY COMMISSIONER SALES TAX
BAJRANG NAGAR CIVIL LINES BHANDARA
ROAD KHANDWA (MADHYA PRADESH)

.....PETITIONER
(BY MS. MALA SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
101

THROUGH THE PRINCIPAL
SECRETARY DEPT. OF HOME POLICE
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. SUPERINTENDENT OF POLICE (RAIL)
KHANDWA KHANDWA (MADHYA
PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY, PENSION AND ACCOUNTS
MAHARAJA COMPLEX INDORE
(MADHYA PRADESH)

4. TREASURY OFFICER ACCOUNT
TREASURY AND PENSION DISTRIC
TREASURY OFFICE, KHANDWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10652 of 2016

BETWEEN:-

R.K. MISHRA S/O SHRI S.P. MISHRA, AGED
ABOUT 64 YEARS, OCCUPATION: RETIRED
SUB ENGINEER WATER RESOURCES
DEPARTMENT R/O QR. NO. G-87, VAN SAGAR
COLONY REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJAY K. TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF WATER RESOURCE
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. SUPERINTENDING ENGINEER VAN
SAGAR CANAL MANDAL REWA
(MADHYA PRADESH)

3. COLLECTOR REWA REWA (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
102

PRADESH)

4. CHIEF EXECUTIVE OFFICER REWA
JILA PANCHAYAT REWA (MADHYA
PRADESH)

5. EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT
SARVEKSHAN SAMBHAG REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10702 of 2016

BETWEEN:-

MOHD. SHAMI S/O SHEIKH JAMAL, AGED
ABOUT 60 YEARS, OCCUPATION: RETIRED
ASSISTANT SUB INSPECTOR SPECIAL ARMS
FORCE 8TH BATALIAN CHHINDWARA, R/O
A-LINE, SAF 8TH BATALIAN CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEVESH BHOJNE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY HOME
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
SPECIAL ARMS FORCE RANJHI
JABALPUR (MADHYA PRADESH)

4. COMMANDANT, SPECIAL ARMS
FORCE A-LINE, SAF 8TH BATALIAN
CHHINDWARA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
103

5. JOINT DIRECTOR TREASURY AND
ACCOUNT, JABALPUR DIVISION DISTT.
JABALPUR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER /
AUTHORIES OFFICER OFFICE OF
DISTRICT TREASURY OFFICER DISTT.
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10856 of 2016

BETWEEN:-

DR. SHARAD KUMAR GUPTA S/O LATE SHRI
M.G. GUPTA, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED MEDICAL OFFICER
R/O H.NO. 5, MANGALMAY PARISHAR,
MALAKHEDI HOSHANGABAD (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF PUBLIC HEALTH
AND FAMILY WELFARE VALLABH
BHAVAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. DIRECTOR DIRECTORATE HEATLH
SERVICES 5TH FLOOR SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

4. JOINT DIRECTOR HEALTH SERVICES
DIVIN. BHOPAL BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
104

5. CIVIL SURGEON CUM CHIEF
HOSPITAL SUPERINTENDENT
HOSHANGBAD DISTT. HOSANGABAD
(MADHYA PRADESH)

6. CHIEF MEDICAL OFFICER
HOSHANGBAD DISTT. HOSANGABAD
(MADHYA PRADESH)

7. DISTRICT TREASURY OFFICER
HOSHANGABAD DISTT. HOSANGABAD
(MADHYA PRADESH)

8. DISTRICT PENSION OFFICER DISTT.
HOSANGABAD (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10872 of 2016

BETWEEN:-

RAM KISHORE MISHRA S/O LATE SHRI VED
NARAYAN MISHRA, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. UDT. GOVT. H.S.S.
TIKURIYA TOLA SATNA DIST. SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
SCHOOL EDCUATION DEPT. VALLABH
BHAVAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. COMMISSIONER PUBLIC
INSTRUCTION (DPI) GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
105

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS REWA
DIVISION REWA (MADHYA PRADESH)

5. DISTRICT EDUCATION OFFICER
SATNA DISTT. SATNA (MADHYA
PRADESH)

6. DISTRICT TREASURY OFFICER DISTT.
SATNA (MADHYA PRADESH)

7. DISTRICT PENSION OFFICER DISTT.
SATNA (MADHYA PRADESH)

8. PRINCIPAL GOVT. H.S.S. TIKURIYA
TOLA DISTT. SATNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10963 of 2016

BETWEEN:-

SMT. SHASHI TIWARI W/O SHRI VIRENDRA
KUMAR TIWARI, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED AS ASSISTANT
TEACHER R/O CIVIL WARD NO. 4 K.N. GIRLS
COLLEGE DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTIONS BHOPAL (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
106

DAMOH (MADHYA PRADESH)

4. JOINT DIRECTOR SAGAR (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION DISTT.
DAMOH (MADHYA PRADESH)

6. PRINCIPAL(SANKUL) GOVT. M.L.B,
GIRLS HIGHER SECONDARY SCHOOL
DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11505 of 2016

BETWEEN:-

SHRI KRISHNA KUMAR DIWAN S/O LATE
SHRI RAM DAYAL, AGED ABOUT 60 YEARS,
OCCUPATION: ADD. VILLAGE RAJANKATA
P.O. ATARBHARA (PANDUKA) DIST.
GARIYABAND (CHHATTISGARH)

.....PETITIONER
(BY MRS. GULAB KALI PATEL)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HEALTH
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. CHIEF MEDICAL AND HEALTH
OFFICER MANDLA DISTT. MANDLA
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER MANDLA
DISTT. MANDLA (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
PENSION DISTT. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
107

(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12015 of 2016

BETWEEN:-

BHAGWAN DAS SILAWAT S/O SHRI G.R.
SILAWAT, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED HEAD MASTER
BRCC GOVT. MIDDLE SCHOOL KATHOTIYA
BLOCK UDAIPURA DISTT. RAISEN MP R/O
WARD NO.3 RAM NAGAR UDAIPURA DIST.
RAISEN (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS DEPUTY SECRETARY GOVT.
OF M.P. SCHOOL EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. RAISEN (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12166 of 2016

BETWEEN:-

BUDDHULAL YADAV S/O SHRI BENI PRASAD
YADAV, AGED ABOUT 62 YEARS, R/O GRAM
DEV. GAON, BIJAGAON, TEH.
NARAYANGANJ, DIST.MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RANVEER SINGH PARIHAR - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
108

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
BHOPAL 3RD FLOOR VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. FOREST BLOCK OFFICER FOREST
DEPARTMENT DISTT. MANDLA
(MADHYA PRADESH)

3. DISTRCT PENSION OFFICER DISTT.
MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12021 of 2016

BETWEEN:-

BHAGWANDAS RAJAK S/O LATE SHRI
CHETRAM RAJAK, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRED U.D.T. FROM GOVT.
HIGHER SECONDARY SCHOOL AJAYGARH
DIST. PANNA R/O CHOUBIYAN TOLA, WARD
NO. 3 AJAYGARH DIST. PANNA (MADHYA
PRADESH)

.....PETITIONER
(BY MRS. SUDHA GAUTAM - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
GOPALGANJ, DIVISION SAGAR DIST
SAGAR (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT-PANNA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
109

4. DISTRICT TREASURY OFFICER DISTT-
PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12234 of 2016

BETWEEN:-

HARILAL NATH S/O BEESANATHBEY, AGED
ABOUT 66 YEARS, OCCUPATION: RETD.
HEADMASTER GOVT. PRIMARY SCHOOL
TIGODA SANKUL KENDRA GOVT HIER
SECONDARY SCHOOL DERI TIKAMGARH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. UPADHYAY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
DEPT. OF SCHOOL EDUCATION
THROUGH ITS PRINCIPAL SECRETARY
BHOPAL VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTIONS BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS PENSION DIVIN. SAGAR
(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. TIKAMGARH (MADHYA
PRADESH)

5. PRINCIPAL SANKUL KENDRA GOVT.
HIGHER SECONDARY SCHOOL DERI
DISTT. TIKAMGARH (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
110

WRIT PETITION No. 12248 of 2016

BETWEEN:-

R.L. BEOHAR S/O LATE BAL CHAND
BEOHAR, AGED ABOUT 72 YEARS,
OCCUPATION: RTD. LECTURER R/O WARD
NO.9 NARMADA GANG DINDORI ( MISHRA JI
KA WADA) DIST. DINDORI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHAR PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS COMISSIONER TRIBAL
WELFARE DEPTT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COLLECTOR TRIBAL WELFARE
DEPARTMENT DIST. DINDORI
(MADHYA PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT DIST.
DINDORI (MADHYA PRADESH)

4. PRINCIPAL GOVT. HIGHER SEC.
SCHOOL SAKKA DIST. DINDORI
(MADHYA PRADESH)

5. ACCOUNTANT GENERAL OF M.P.
GWALIOR A AND E II GWALIOR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12395 of 2016

BETWEEN:-

GAJADHAR PRASAD MISHRA S/O SHRI
JAGDISH PRASAD MISHRA, AGED ABOUT 60
YEARS, OCCUPATION: HANDPUMP

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
111

TECHNICIAN RETIRED R/O VILL. PURAYNA
POST DADHIYA DISTT. SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAKESH SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY PUBLIC HEALTH
AND ENGINEERINJG DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC HEALTH
& ENGINEERING DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
HEALTH & ENGINEERING
DEPARTMENT BLOCK SATNA
(MADHYA PRADESH)

4. SECRETARY GENERAL
ADMINISTRATION DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

5. PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12725 of 2016

BETWEEN:-

ASHOK KUMAR PANDEY S/O LATE SHRI
SHIV PRASAD PANDEY, AGED ABOUT 66
YEARS, R/O HOUSE NO. 265 STATION ROAD,
BARGI TEHSIL JABALPUR (MADHYA
PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
112

(BY SHRI RAJESH KUMAR PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF EDUCATION
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. JABALPUR (MADHYA
PRADESH)

3. PRINCIPAL GOVERNMENT BOYS
HIGHER SECONDARY SCHOOL BARGI
NAGAR, JABALPR (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL OF M.P.
ACCOUNTANT GENERAL A AND E II,
GWALIOR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION DISTT.
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12818 of 2016

BETWEEN:-

KU. PREMWATI BAI CHAKRAWARTI W/O
LATE SHRI S. CHAKRAWARTI, AGED ABOUT
62 YEARS, OCCUPATION: RETIRED HEAD
MASTER GOVT. MIDDLE SCHOOL PREMPUR
BLOCK MANDLA DISTT. MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE PRINCIPAL SECRETARY

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
113

DEPARTMENT OF FINANCE
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER TRIBAL WELFARE
DEPARTMENT SATPURA BHAWAN
BHOPAL (MADHYA PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT MANDLA
(MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
JABALPUR DIVISION (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION MANDLA
(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER
(PENSION) DIRECTORATE OF
TREASURY AND ACCOUNTS MANDLA
(MADHYA PRADESH)

7. BLOCK EDUCATION OFFICER SCHOOL
EDUCATION DEPARTMENT MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12835 of 2016

BETWEEN:-

DASHRATH PRASAD KUSHWAHA S/O LATE
SHRI LAMMU, AGED ABOUT 65 YEARS,
OCCUPATION: RTD. COOK FROM THE
SUBHASH CHANDRA BOSE MEDICAL
COLLEGE JBP R/O NEAR MEDICAL
COLLEGE JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY MRS. SUDHA GAUTAM - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
114

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPTT. OF HEALTH VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT PENSION OFFCER
DIRECTORATE OF PENSION DISTT-
JABALPUR (MADHYA PRADESH)

3. JOINT DIRECTOR HEALTH SERVICES
SUPERINTENDENT AYURVIGYAN
MAHAVIDYALAYA CHIKITSALAYA
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12682 of 2016

BETWEEN:-

M.L. GAUTAM S/O SHAMBHU DAYAL
GAUTAM, AGED ABOUT 61 YEARS, R/O C 67
RAJUL TOWNSHIP TILHARI, MANDLA ROAD
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJAY K. AGRAWAL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPTT. OF AGRICULTURE
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR FARMER WELFARE
AND AGRICULTURE DEVELOPMENT
SAGAR (MADHYA PRADESH)

3. DIVISIONAL PENSION OFFICER
DIRECTORATE OF PENSION SAGAR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
115

4. TREASURY OFFICER DIRECTORATE
OF TREASURY AND ACCOUNTS SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 13202 of 2016

BETWEEN:-

RAM MANI PRASAD MISHRA S/O SHRI
RAMLAL PRASAD GAUTAM, AGED ABOUT 60
YEARS, RETIRED FROM THE POST OF
RURAL AGRICULTURE EXTENSION
OFFICER AT OFFICE OF SUB DIVISIONAL
AGRICULTURE OFFICER TYONTHAR DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PARESH PAREEK - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY AGRICULTURE
DEPT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR AGRICULTURE BHOPAL
(MADHYA PRADESH)

3. SUB DIVISIONAL AGRICULTURE
OFFICER TYOTHAR DISTT. REWA
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS DISTT. REWA (MADHYA
PRADESH)

5. DIVISIONAL PENSION OFFICER REWA
DIVIN. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14329 of 2016

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
116

BETWEEN:-

RAMADHAR SINGH MATHNARE S/O KARAN
SINGH MATHNARE, AGED ABOUT 63 YEARS,
OCCUPATION: RETD.HEAD MASTER, GOVT.
MIDDLE SCHOOL ARJUN NAGAR
MAYAWADI, MULTAI, BETUL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI JITENDRA ARYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY SCHOOL
EDUCATION DEPT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS AND PENSION NARMADA
PURAM AND DIVISION BHOPAL
TREASURY AND ACCOUNTS AND
PENSION NARMADA PURAM AND
DIVISION (MADHYA PRADESH)

3. DISTT. EDUCATION OFFICER BETUL
DISTRICT DISTT. EDUCATION BETUL
DISTT. (MADHYA PRADESH)

4. DISTT. PENSION OFFICER BETUL
DISST. DISTT. PENSION OFFICER,
BETUL (MADHYA PRADESH)

5. SANKUL PRINCIPAL GOVT. GIRLS
HIGHER SECONDARY SCHOOL GIRLS
HIGHER SECONDARY SCHOOL
BETULGANJ DIST BETUL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14622 of 2016

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
117

R.K. RATHORE S/O LATE SHRI GOVIND
RATHORE, AGED ABOUT 62 YEARS, ADD.
PLOT NO.175 NEAR GANESH MANDIR
SHASTRI NAGAR JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY MRS. GULAB KALI PATEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY WATER
RESOURCES DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCES DEPARTMENT, NARMADA
BHAWAN, TULSI NAGAR, BHOPAL
(MADHYA PRADESH)

3. EXECUTIVE ENGINEER HIRAN
DIVISION JABALPUR DISTT.
JABALPUR (MADHYA PRADESH)

4. DISTT. TREASURY OFFICER
NARSINGHPUR, DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14764 of 2016

BETWEEN:-

S.P. TRIPATHI S/O LATE SHRI JAGDISH
PRASAD TRIPATHI, AGED ABOUT 61 YEARS,
OCCUPATION: RETD. ASSISTANT
CONSERVATOR OF FOREST/S.D.O. FOREST
R/O WARD NO. 12 NEAR PETROL PUMP BAN
GANGA POST AND DISTRICT SHAHDOL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.S. CHOUHAN - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
118

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY FOREST
DEPT. BHOPAL (MADHYA PRADESH)

2. CHIEF CONSERVATOR OF FOREST
BHOPAL (MADHYA PRADESH)

3. DIVISIONAL FOREST OFFICER NORTH
SHAHDOL FOREST DIVISION
SHAHDOL (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
SHAHDOL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14698 of 2016

BETWEEN:-

HARGOVIND SINGH KOURAV S/O LATE SHRI
RAMNATH SINGH KOURAV, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED ASSISTANT
GRADE III FROM THE OFFICE OF
DIVISIONAL OFFICE, EXECUTIVE ENGINEER
P.W.D. DIVISION NARSINGHPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI UMA SHANKAR JAYASWAL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY P.W.D.
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL
(ACCOUNTANT AND PENSION)
BHOPAL (MADHYA PRADESH)

3. CHIEF ENGINEER PUBLIC WORKS
DEPARTMENT EAST REGION

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
119

JABALPUR (MADHYA PRADESH)

4. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (BHA/SA.)
NARSINGHPUR (MADHYA PRADESH)

5. SUB DIVISIONAL OFFICER PUBLIC
WORKS DEPARTMENT BHA/SA SUB
DIVIN. GADARWARA DISTT.
NARSINGHPUR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER DISTT.
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14995 of 2016

BETWEEN:-

CHHOTELAL MISHRA S/O SHRI RAM
PRAKASH MISHRA, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED
(STENOGRAPHER/TYPIST) DIVISIONAL
OFFICE O/O JOINT DIRECTOR, URBAN
ADMINISTRATION AND DEVELOPMENT
DEPARTMENT REWA, DIVISION REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DILEEP PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
URBAN ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
SHIVAJI NAGAR BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
120

3. JOINT DIRECTOR URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT REWA
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS & PENSION DIVIN. REWA
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15288 of 2016

BETWEEN:-

KASHI PRASAD DHIMAR S/O SHRI SHIV
PRASAD DHIMAR, AGED ABOUT 64 YEARS,
R/O VILLAGE AJMAIN TEHSIL MAIHAR DIST
SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.D. SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. SATNA (MADHYA
PRADESH)

3. PRINCIPAL GOVT. HIGHER SCHOOL
AJMAIN DISTT. SATNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15366 of 2016

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
121

BETWEEN:-

SMT. LAXMI RAUT W/O SHARVAN RAUT,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED MESS SERVANT GRADE IV CIVIL
HOSPITAL WARASEONI TEH. WARASEONI
DISTT. BALAGHAT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHISHIR K. SONI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPARTMENT OF
PUBLIC HEALTH AND FAMILY
WELFARE MANTRALAYA, VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC HEALTH AND
FAMILY WELFARE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

3. CHIEF MEDICAL AND HEALTH
OFFICER PUBLIC HEALTH AND
FAMILY WELFARE DEPARTMENT
DISTT-BALAGHAT (MADHYA
PRADESH)

4. BLOCK MEDICAL OFFICER CIVIL
HOSPITAL WARADEONI, TAH-
WARASEONI (MADHYA PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS DISTT-JABALPUR DIV.
JABALPUR (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER
BALAGHAT DISTT-BALAGHAT
(MADHYA PRADESH)

7. DISTRICT PENSION OFFICER
BALAGHAT DISTT-BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
122

(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15515 of 2016

BETWEEN:-

PANCHAMLAL CHARMKAR S/O SHRI
BHAGWAT PRASAD CHARMKAR, AGED
ABOUT 67 YEARS, R/O VILL. LATAGAON
DIST. SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.D. SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPTT. MANTRALAYA,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DISTRICT TREASURY OFFICER SATNA
DISTT-SATNA (MADHYA PRADESH)

3. PRINCIPAL GOVT. H.S.SCHOOL
LATAGAON DIST. SATNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15518 of 2016

BETWEEN:-

KHUSHI RAM PATEL S/O LT. SHRI KHARG
RAM PATEL, AGED ABOUT 60 YEARS,
OCCUPATION: RETD. HEAD CONSTABLE O/O
SUPERINTENDENT OF POLICE MANDLA R/O
GRAM JATIPUR BINOKI DISTT. MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
123

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPT. MINISTRY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS REWA
DIVISION (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER DISTT.
MANDLA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER DISTT.
MANDLA (MADHYA PRADESH)

5. SUPERINTENDENT OF POLICE
MANDLA DISTT. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15741 of 2016

BETWEEN:-

PRATAP SINGH BAIS S/O LATE NARAYAN
SINGH BAIS, AGED ABOUT 49 YEARS,
OCCUPATION: RTD. CONTABLE R/O WARD
NO. 9, KAHARI MOHALLA, SEONI ROAD,
TEH-KATANGI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY MINISTRY OF
HOME BHOPAL (MADHYA PRADESH)

2. INSPECTOR GENERAL SPECIAL
ARMED FORECES 8TH BATTALION
RANJHI JABALPUR (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
124

PRADESH)

3. SENANI 8TH BATTALION SPECIAL
ARMED FORECES CHHINDWARA
(MADHYA PRADESH)

4. COMMISSIONER TREASURY AND
ACCOUNTS PARYAWAS BHAWAN
BHOPAL (MADHYA PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVIN. JABALPUR
(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15836 of 2016

BETWEEN:-

PANCHAM AHIRWAR S/O SHRI PARMU LAL
AHIRWAR, AGED ABOUT 63 YEARS,
OCCUPATION: RETD HEAD MASTER GOVT.
MIDDLE SCHOOL NUNA, SANKUL KENDRA
DISTT. TIKAMGARH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DINESH KUMAR UPADHYAY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY SCHOOL
EDUCATION DEPT. VALLABHA
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR PUBLIC
INSTRUCTION (DPI) SAGAR DIVISION
SAGAR (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
TIKAMGARH DISTT. TIKAMGARH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
125

(MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER DIST.
TIKAMGARH BLOCK PARELA
(MADHYA PRADESH)

5. SENIOR AUDITOR DISTRICT.
EDUCATION TIKAMGARH DISTT.
TIKAMAGARH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16110 of 2016

BETWEEN:-

SMT. SHASHI KHARE W/O LATE SHRI
PRAMOD KUMAR KHARE, AGED ABOUT 46
YEARS, OCCUPATION: HOUSE WIFE R/O
H.NO.558/2 RAITNAKA KANCHANPUR
GWARIGHAT WARD JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAM GOPAL RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
HEALTH ENGINEERING DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC HEALTH
ENGINEERING DEPARTMENT JAL
BAHWAN, VAN GANGA ROAD
(MADHYA PRADESH)

3. CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT
DAMOHNAKA, JABALPUR (MADHYA
PRADESH)

4. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
DAMOHNAKA, JABALPUR (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
126

PRADESH)

5. DISTT. PENSION OFFICER JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16306 of 2016

BETWEEN:-

CHANDA JAIN W/O SUBHASH CHANDRA
JAIN, AGED ABOUT 63 YEARS, OCCUPATION:
ASSISTANT TEACHER R/O 423 GARHA WARD
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI M R VERMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS AND PENSION DISTT.
JABALPUR (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
TREASURY AND ACCOUNTS DISTT.
JABALPUR (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. JABALPUR (MADHYA
PRADESH)

5. SANKUL PRINCIPAL GOVT. H.S.S.
TEVAR DISTT. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
127

WRIT PETITION No. 16334 of 2016

BETWEEN:-

RAJKUMAR MANWANI S/O LATE SHRI
PAWANDAS MANWANI, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED ASSISTANT
GRADE I, R/O B-5/40, SARAFA BAZAR
BAIRAGARH BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVCOATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FINANCE DEPARTMENT MINISTRY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL (LEKHA
AVAM HAKDARI) GWALIOR
MOTIMAHAL GWALIOR (MADHYA
PRADESH)

3. DIRECTOR PENSION DIRECTORATE
PENSION BHOPAL (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. BHOPAL (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER BHOPAL
DISTT. BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16455 of 2016

BETWEEN:-

HEERA SINGH SHYAM S/O KHEM SINGH
SHYAM, AGED ABOUT 65 YEARS, GRAM

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
128

SAMNAPUR DISTT. DINDORI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI OM SHANKAR PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETASRY ADIM JATI
KALYAN DEPT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER ADIM JATI KALYAN
DEPT. SATPURA BHAWAN (MADHYA
PRADESH)

3. COLLECTOR DINDORI DISTT-DINDORI
(MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER BAJAG
DISTT-DINDORI (MADHYA PRADESH)

5. HEAD MASTER MIDDLE SCHOOL
GHATA VIKAS KHAND SAMNAPUR
(MADHYA PRADESH)

6. ACCOUNT OFFICER DINDORI DISTT-
DINDORI (MADHYA PRADESH)

7. DISTRICT PENSION OFFICER DINDORE
DISTT-DINDORI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16723 of 2016

BETWEEN:-

SHRI RAMPATI SINGH PATEL S/O LATE SHRI
DEVLAL SINGH, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED GOVT. EMPLOYEE
R/O ADARSH NAGAR NAI BASTI BEHIND
GALLA MANDI SATNA.

.....PETITIONER
(BY SHRI ABHISEK SINGH - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
129

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
MINISTRY OF WATER RESOURCES
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ENGINERR IN CHIEF WATER
RESOURCE DEPARTMENT JAL
SANSADHAN BHAWAN, TULSI NAGAR,
(MADHYA PRADESH)

3. CHIEF ENGINEER WATER RESOURCE
DEPARTMENT REWA, GANGA
KACHHAR (MADHYA PRADESH)

4. THE ACCOUNTANT GENERAL (A AND
E) I-53, AREA HILLS, HOSHANGABAD
ROAD (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17103 of 2016

BETWEEN:-

SMT. ASHA GUPTA W/O SHRI UDAY RAM
GUPTA, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. H.M. R/O VILL
MAJHAGWA, TEH. DANORA, SEONI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS COMMISSIONER
TRIBLE WELFARE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT SEONI

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
130

(MADHYA PRADESH)

3. BLOCK DEVELOPMENT OFFICER
TRIBAL WELFARE DEVELOPMENT
DHANORA (MADHYA PRADESH)

4. JOINT DIRECTOR ACCOUNTANT AND
TRRESURY PENSION DIVISIONAL
OFFICE CIVIL LINES JABALPUR
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER SEONI
DISTT-SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17137 of 2016

BETWEEN:-

BHANU PRATAP SINGH RAI S/O LATE SHRI
S.P. SINGH RAI, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. TIME KEEPER W/C
PWD DEPT. JABALPUR R/O 56, PATRAKAR
COLONY, FIRST LANE, RANITAL, JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAM GOPAL RAI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PUBLIC WORK DEP. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF PUBLIC WORKS
DEPARTMENT NIRAMAN BHAWAN,
ARERA HILLS BHOPAL (MADHYA
PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT DIVISION NO.2
BEHIND CIRCUIT HOUSE NO.1, CIVIL
LINES JABALPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
131

4. DISTRICT PENSION OFFICER PENSION
OFFICE CIVIL LINE JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17217 of 2016

BETWEEN:-

DR. SATISH DUTT GARG S/O SHRI B.S. GARG,
AGED ABOUT 62 YEARS, R/O LIG. 15, NAGAR
SUDHAR NAYAS COLONY, JHINJHRI, PS.
MADAVNAGAR, KATNI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SOURABH KUMAR SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY AYUSH DEPT. VALLABH
BHAWAN, MANTRALAYA BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE OF
AYUSH SATPURA BHAWAN BHOPAL
(MADHYA PRADESH) COLLECTOR
JABALPUR MP

3. DISTRICT AYUSH OFFICER JABLAPUR
DIST. JABALPUR (MADHYA PRADESH)

4. SAMBHAGIYA ADHIKARI AYUSH
VIBHAG, JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17228 of 2016

BETWEEN:-

MUNI PRASAD SHUKLA S/O SHRI HARVANSH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
132

PRASAD SHUKLA, AGED ABOUT 63 YEARS,
R/P RAURA HOUSE, BODHA BAG, REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI K.C. GHILDIYAL - SENIOR ADVOCAET WITH
SHRI MANOJ KUMAR RAJAK - ADVOCATE)

AND

1. M.P. STATE AGRICULTURE MARKET
BOARD THROUGH ITS MANAGINGH
DIRECTOR 26, KISAN BHAWAN, ARERA
HILLS JAIL ROAD (MADHYA
PRADESH)

2. MANAGING DIRECTOR MP STATE
AGRICULTURAL MARKETING BOARD
26, KISAN BHAWAN, ARERA HILLS,
JAIL ROAD, (MADHYA PRADESH)

3. JOINT DIRECTOR (PERSONNEL)
BHOPAL 26, KISAN BHAWAN, ARERA
HILLS, JAIL ROAD, (MADHYA
PRADESH)

4. JOINT DIRECTOR STATE
AGRICULTURAL & MARKETING
BOARD (MARKETING BOARD)
REGIOANL OFFICE REWA (MADHYA
PRADESH)

.....RESPONDENTS
(SHRI SAMDARSHI TIWARI - RESPONDENT NO.4)

WRIT PETITION No. 17593 of 2016

BETWEEN:-

GANESH BHARDWAJ S/O SHRI RADHE LAL
BHARDWAJ, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED DRIVER CMHO
OFFICE BALAGHAT, R/O WARD NO. 2
BHATERA CHOKI BALAGHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI V.D.S. CHOUHAN - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
133

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY PUBLIC HEALTH AND
FAMILY WELFARE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR BALAGHAT DISTT.
BALAGHAT (MADHYA PRADESH)

3. CHIEF MEDICAL AND HEALTH
OFFICER BALGAHT DISTT. BALAGHAT
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVIN. JABALPUR
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17695 of 2016

BETWEEN:-

MANIKRAO CHOWKIKAR S/O LATE V.L.
CHOWKIKAR, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED POLICE INSPECTOR
ASTHA BHAWAN GARG COLONY JAKIR
HUSSAIN WARD BETUL GANJ BETUL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPARTMENT CHATURTH TAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
134

MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

4. THE INSPECTOR GENERAL OF POLICE
POLICE TRAINING CENTER/ZONE
BHOPAL (MADHYA PRADESH)

5. THE JOINT DIRECTOR DIRECTORATE
OF TREASURY AND ACCOUNTS
PENSION BHOPAL DIST. BHOPAL
(MADHYA PRADESH)

6. THE SUPERINTENDENT OF POLICE,
POLICE TRAINING CENTER
PACHMARHI DIST HOSHAGABAD
(MADHYA PRADESH)

7. THE DISTRICT TREASURY OFFICER
DIST. HOSHANGABAD (MADHYA
PRADESH)

8. THE DISTRICT PENSION OFFICER
DIST. HOSHANGABAD (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17787 of 2016

BETWEEN:-

1. VISHNUDATTA MISHRA S/O LATE SHRI
URMILA PRASAD MISHRA, AGED
ABOUT 60 YEARS, R/O SANTNAGAR
WARD NO 4 SATNA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
135

2. RAM LOTAN MISHRA S/O LATE
SHYAMLAL MISHRA, AGED ABOUT 60
YEARS, R/O WARAD NO 43 CHIRAURA
COLONY, REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIKAS MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF HOME VALLABH
BHAWAN, DIST BHOPAL (MADHYA
PRADESH)

2. COMMANDANT 9TH BATTALION
SPECIAL SERVICE FORCE REWA
DIVISION REWA (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER DIST.
REWA (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER DIST.
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18607 of 2016

BETWEEN:-

MALKHAN VISHWAKARMA S/O LATE SHRI
DALPAT VISHWAKARMA, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED LAB
TECHNICIAN OF HEALTH DEPARTMENT R/O
WARD NO. 38, BEHIND HANUMAN TORIYA
BALAJI PURAM CHHATARPUR DISTRICT
CHHATARPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANOOP KUMAR SAXENA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
136

THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ACCOUNT OFFICER / NIDHI 7, OFFICE
OF THE ACCOUNT GENERAL (A AND E)
II LEKHA BHAWAN, JHANSHI ROAD,
GWALIOR (MADHYA PRADESH)

3. CHIEF MEDICAL AND HEALTH
OFFICER CHHATARPUR DIST.
CHHATARPUR (MADHYA PRADESH)

4. BLOCK MEDICAL OFFICER RAJNAGAR
DIST. CHHATARPUR (MADHYA
PRADESH)

5. DISTRICT PENSIOAN AND TREASURY
OFFICER CHHATARPUR DIST.
CHHATARPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18772 of 2016

BETWEEN:-

PACHKODILAL HARGODEY S/O LATE SHRI
MOJILAL HARGODEY, AGED ABOUT 61
YEARS, R/O DAVID BORKAR, IN FRONT OF
GEETA TILES, BAGHOLI ROAD, BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PAWAN KAWRE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPT. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
137

3. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS CHHINDWARA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19617 of 2016

BETWEEN:-

DEENANATH YADAV S/O LATE SHRI
RAMNATH YADAV, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED HEAD CONSTABLE
(RADIO) R/O QUARTER NO. R-5, POLICE
RADIO COLONY BHADBHADA ROAD
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAMSUPHAL CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY HOME
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. SENIOR SUPERINTENDENT OF POLICE
(RADIO) POLICE HEADQUARTERS
BHOPAL (MADHYA PRADESH)

4. DISTRICT PENSION OFFIER BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19719 of 2016

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
138

BETWEEN:-

TRIVENI PRASAD VISHWAKARMA S/O LATE
SHRI RAM SUNDAR VISHWAKARMA, AGED
ABOUT 62 YEARS, OCCUPATION: RETIRED
INSTRUCTOR (TCPC) R/O VILLAGE KATHA
P.O. AUKOURI TAHSIL MANGAWAN DIST
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAJESH KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY TRIBAL
WELFARE DEPARTMENT
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

3. DIVISIONAL JOINT DIRECTOR
DIRECTORATE OF TREASURY AND
ACCOUNTS JABALPUR (MADHYA
PRADESH)

4. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT DINDORI
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION DINDORI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19737 of 2016

BETWEEN:-

ASHOK KUMAR CHAURE S/O LATE SHRI
MOOL CHANDRA CHAURE, AGED ABOUT 61

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
139

YEARS, OCCUPATION: RET. HEAD
CONSTABLE (DRIVER) R/O VILLAGE AND
POST PAWARKHEDA TEHSIL AND DISTRICT
HOSHANGABAD (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAVENDRA SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. SECRETARY AGRICULTURE
DEPARTEMNT VALLABH BHAWAN,
BHPAL (MADHYA PRADESH)

3. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

4. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS SHAHDOL
RANGE (MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS DISTT. DINDORI
(MADHYA PRADESH)

6. JOINT DIRECTOR AGRICULTURE
DEPARTMENT DISTT.- HOSHANGABAD
(MADHYA PRADESH)

7. ACCOUNTANT GENERAL OF M.P. II,
LEKHA II LEKHA BHAWAN JHANSI
ROAD GWALIOR (MADHYA PRADESH)

8. DISTRICT TREASURY ACCIUNT
OFFICER DIRECTORATE OF
TREASURY AND ACCOUNTS DISTT.
HOSHAGBAD (MADHYA PRADESH)

9. PRESCRIBED OFFICER (PENSION) AND
PENSION OFFIE DINDORI DISTT.
DINDORI (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
140

(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 20607 of 2016

BETWEEN:-

SMT. ASHA CHANPURIYA W/O LATE SHRI
UMESH CHANPURIYA, AGED ABOUT 62
YEARS, OCCUPATION: RETD. ASSISTANT
TEACHER R/O RANI AWANTI BAI WARD
BESIDE NEAR DR AHIRWAR MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE COMMISSIONER TRIBAL
WELFARE DEPARTMENT SATPURA
BHOPAL (MADHYA PRADESH)

3. THE ASSISTANT COMMISSIONER
TRIBAL WELFARE DEPARTMENT
MANDLA (MADHYA PRADESH)

4. THE JOINT DIRECTOR DIRECTORATE
OF TREASURY AND ACCOUNTS
JABALPUR DIV. JABALPUR

5. THE DISTRICT PENSION OFFICER
MANDLA (MADHYA PRADESH)

6. THE DISTRICT TREASURY OFFICER
MANDLA (MADHYA PRADESH)

7. THE BLOCK EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
141

GENERAL)

WRIT PETITION No. 20802 of 2016

BETWEEN:-

GYAN CHANDRA SARIVAN S/O INDRAPAL
SARIVAN, AGED ABOUT 63 YEARS,
OCCUPATION: RTD. HEAD MASTER R/O IN
FRONT OF RAILWAY STATION WARD NO. 7,
JAITAHARI ANOOPPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJAY KUMAR DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPTT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SHAHDOL DISTT- SHAHDOL (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
ANUPPUR DISTT- ANUPPUR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER
SHAHDOL DISTT- SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 20903 of 2016

BETWEEN:-

RAMGOPAL TAMRAKAR S/O KUNJILAL
TAMRAKAR, AGED ABOUT 60 YEARS, R.O
NEAR NEW TEH-OFFICE BANDHA TIRAHA
TEH-MAJHAULI UMARIA (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
142

PRADESH)

.....PETITIONER
(BY SHRI ANSHUMAN SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY FOREST
DEPTT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. FILED DORECTOR BANDHAVGARH,
DIS. UMARIA UMARIA (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER UMARIA
DIST. UMARIA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 21283 of 2016

BETWEEN:-

RAMESH PRASAD SHUKLA S/O SHIV PRASAD
SHUKLA, AGED ABOUT 68 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER R/O VILLAGE DEORA JAISINGH
NAGAR SHAHDOL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAVINDRA PARASHAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH DISTRICT EDUCATION
OFFICER SHAHDOL (MADHYA
PRADESH)

2. TREASURY OFFICER SHAHDOL DIST.
SHAHDOL (MADHYA PRADESH)

3. GENERAL MANAGER STATE BANK OF
INDIA PENSION BRANCH BEHIND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
143

WORIKING WOME HOSTEL
GOVINDPURA BHOPAL (MADHYA
PRADESH)

4. BRANCH MANAGER STATE BANK OF
INDIA JAISINGH NAGAR SHAHDOL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL FOR RESPONDENTS NO.1 & 2 AND
SHRI RAKESH KUMAR JAIN - RESPONDENT NO.4)

WRIT PETITION No. 21402 of 2016

BETWEEN:-

MRS. MUNNI NEMA W/O LATE SHRI VIJAY
NEMA, AGED ABOUT 60 YEARS,
OCCUPATION: RETD. ASSIT. GRADE II BEO
OFFICE NARSHINGPUR, KANDELI,
NARSHINGPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIKAS SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
EDUCATION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL (AUDIT)
GWALIOR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
DISTRICT TREASURY NARSHINGPUR
(MADHYA PRADESH)

4. SENIOR ACCOUNT(PENSION)
AUTHORIZED OFFICER TREASURY
AND ACCOUNTS BHOPAL DIV. BHOPAL
(MADHYA PRADESH)

5. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
NARSHINGPUR, NEAR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
144

COLLECTORATE NARSINGHPUR
(MADHYA PRADESH)

6. BLOCK EDUCATION OFFICER
NARSHINGPUR OPPOSITE JANPAD,
PANCHAYAT OFFICE (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 859 of 2017

BETWEEN:-

BHAGWANDAS SILAWAT S/O SHRI G.R.
SILAWAT, AGED ABOUT 63 YEARS, RETD.
HEAD MASTER GOVT. GIRLS H.S.S.
UDAIPURA, R/O WARD NO. 3 RAM NAGAR
UDAIPURA DISTT. RAISEN (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DISTRICT PENSION OFFICER RAISEN
RAISEN (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
RAISEN DIST. RAISEN (MADHYA
PRADESH)

4. PRINCIPAL GOVT. (GIRLS) HIGHER
SECONDARY SCHOOL UDAIPURA
UDAIPURA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1108 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
145

BETWEEN:-

RAM NARAYAN RAJPUT S/O SHRI
GAJADHAR SINGH RAJPUT, AGED ABOUT 61
YEARS, OCCUPATION: BLOCK PANCHAYAT
OFFICER RETIRED JANPAD PANCHAYAT
BATIYAGARH DISTT. DAMOH R/O
AMBEDKAR PARK PAWAI DISTT. PANNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PERMANAND DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY PANCHAYAT
AND RURAL DEVELOPMENT
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER PANCHAYAT RAJ
DIRECTORATE ARERA HILLS TILHAN
SANGH PARISHAR BHOPAL (MADHYA
PRADESH)

3. ACCOUNTANT GENERAL TREASURY
AND ACCOUNTS GWALIOR (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVISION AND DISTT.
SAGAR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
TREASURY AND ACCOUNTS DISTT.
DAMOH (MADHYA PRADESH)

6. JANPAD PANCHAYAT BATIYAGARH
THR. ITS CEO DISTT. DAMOH
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 1039 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
146

BETWEEN:-

BRIJ NARAYAN SHARMA S/O DEEN DAYAL
SHARMA, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED GOVT. EMPLOYEE
M-23 ADARSH COLONY NEAR ALL INDIA
RADIO POST GANDHI NAGAR BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ARVIND K. SHRIVASTAVA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
DEPARTMENT OF KISAN KALYAN AND
KRISHI VIKAS VALLAGH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ASSISTANT LAND CONSERVATION
OFFICER SUB DIVISION, BHOPAL
BHOPAL (MADHYA PRADESH)

3. DIVISIONAL DISTRICT PENSION
OFFICER BHOPAL DIST. BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 1272 of 2017

BETWEEN:-

ABDUL RASHID S/O ABDUL WAHEED, AGED
ABOUT 61 YEARS, OCCUPATION: DRIVER
(DRIVER) RETD. STATE PLANNING
COMMISSION BHOPAL, R/O 5-2 TANVEER
TOWER CHATAIPURA BUDHWARA BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL CHOUDHARY - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
147

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ADDITIONAL CHIEF SECRETTARY
STATE PLANNING COMMISSION
BHOPAL (MADHYA PRADESH)

3. DEPUTY SECRETARY STATE
PLANNING COMMISSION
VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)

4. DIVISINAL PENSION OFFICE BHOPAL
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 1226 of 2017

BETWEEN:-

G.S. KHAIRWAR S/O SHRI S.L. KHAIRWAR,
AGED ABOUT 60 YEARS, R/O HOUSE NO. 70
SNEH NAGAR HOSHANGABAD ROAD
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A RAJESHWAR RAO - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
GENERAL ADMINISTRATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. SECRETARY PERSONNEL GENERAL
ADMINISTRATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
148

3. UNDER SECRETARY PERSONNEL
GENERAL ADMINISTRATION
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 1520 of 2017

BETWEEN:-

RATANLAL AHIRWAR S/O BHAGONI PRASAD
AHIRWAR, AGED ABOUT 62 YEARS, R/O
VILL-SIMARIYA DIST. DAMOH (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
HEALTH ENGINEERING DEPTT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. SUPERINTENDANT ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
CIRCLE SAGAR (MADHYA PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
DIVISION PANNA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER PANNA
DISTT. PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 1552 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
149

BETWEEN:-

RAMBHUWAN MISHRA S/O LATE
LAKSHMAN PRASAD MISHRA, AGED ABOUT
61 YEARS, OCCUPATION: RETIRED SUB
INSPECTOR R/O HOUSE NO.12 SAI COLONY
NEAR VIJASAN MATA MANDIR SUHAGI
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRANAY CHOUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARMENT VALLABH BHAWAN
(MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY,
ACCOUNTS AND PENSION JABALPUR
(MADHYA PRADESH)

3. THE SUPERINTENDENT OF POLICE
POLICE HEADQUARTERS JABALPUR
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 2044 of 2017

BETWEEN:-

SHEIKH SAJJAD RAHI S/O SHRI SHEIKH
RASUL, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HEAD CLERK
FROM THE OFFICE OF DISTRICT
EDUCATION OFFICER BALAGHAT R/O
WARD NO.5 PEEPAL CHOWK KOSMI,
BALAGHAT (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
150

.....PETITIONER
(BY SHRI BHOJ RAM VIJAYWAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. SECRETARY FINANCE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

3. COMMISSIONER TREASURY
ACCOUNT PARYAVAS BHAWAN
ARERA HILLS BHOPAL (MADHYA
PRADESH)

4. COMMISSIONER PENSION AND
PROVIDENT FUND AND INSURANCE
KISAN BHAWAN MANDI BOARD
CAMPUS ARERA HILLS BHOPAL
(MADHYA PRADESH)

5. COMMISSIONER DIRECTORATE OF
PUBLIC INSTRUCTION (DPI) GAUTAM
NAGAR (MADHYA PRADESH)

6. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DIVISION
JABALPUR (MADHYA PRADESH)

7. JOINT DIRECTOR DIRECTORATE OF
PUBLIC INSTRUCTION (DPI) DIVISION
JABALPUR (MADHYA PRADESH)

8. DISTRICT EDUCATION OFFICER
BALAGHAT BALAGHAT (MADHYA
PRADESH)

9. DISTRICT TREASURY OFFICER
BALAGHAT (MADHYA PRADESH)

10. DISTRICT PENSION OFFICER
BALAGHAT DIST. BALAGHAT
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
151

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 2258 of 2017

BETWEEN:-

RAM SEWAK PATEL S/O DARYAV, AGED
ABOUT 63 YEARS, OCCUPATION: RTD. H.M
R/O VILL AND PO DOBHI TEH-TENDUKHEDA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. COMMISSIONER PUBLIC
INSTRUCTION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
NARSINGHPUR NARSINGHPUR
(MADHYA PRADESH)

3. PRINCIPAL GOVT H SEC SCHOOL
DOBHI NARSINGHPUR (MADHYA
PRADESH)

4. JOINT DIRECTOR ACCOUNTS
TREASURY AND PENSION DIVISIONAL
OFFCIE CIVIL LINS JABALPUR
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 2389 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
152

BETWEEN:-

PUHUP SINGH PATEL S/O OMKAR SINGH
PATEL, AGED ABOUT 62 YEARS,
OCCUPATION: RTD. HEAD MASTER R/O
MAUSAPALA NARSINGHPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI K.K. KUSHWAHA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPTT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR PUBLIC
INSTRUCTIONS BHOPAL (MADHYA
PRADESH)

3. THE DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
NARSINGHPUR (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 2545 of 2017

BETWEEN:-

DR. SHRIKANT MISHRA S/O RAMSHOBHIT
MISHRA, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED LECTURER FROM
GOVT. UTKRISHT HIGHER SEC. SCHOOL
VILLAGE RASMOHNI TEH. JAITPUR
(MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
153

(BY SHRI DURGESH KUMAR SINGRORE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY TRIBAL
DEV. DEPTT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE COLLECTOR AADIVASI VIKAS
(MADHYA PRADESH)

3. ASSTT COMMISSIONER AADIVASI
VIKAS SHAHDOL (MADHYA PRADESH)

4. DISTT PENSION OFFICER PENSION
SHAHDOL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 2908 of 2017

BETWEEN:-

V.K. PANDEY S/O SHRI S.P. PANDEY, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
ASSISTANT CONSERVATOR OF FOREST/SDO
FOREST R/O HOUSE NO.10 KACHNAR CITY
VIJAY NAGAR JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI D.S. CHOUHAN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY FOREST
DEPARTMENT GOVT. OF MP BHOPAL
(MADHYA PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST BHOPAL (MADHYA PRADESH)

3. CHIEF CONSERVATOR OF FOREST
FOREST CIRCLE SHAHDOL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
154

PRADESH)

4. DIVISIONAL FOREST OFFICER NORTH
SHAHDOL FOREST DIVISION
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3264 of 2017

BETWEEN:-

MANOJ KUMAR SALOT S/O LATE SHRI G.S.
SALOT, AGED ABOUT 65 YEARS,
OCCUPATION: HEAD CLERK R/O WARD
NO.10 HOUSE NO.249 ABHINANDAN NAGAR
RAJAKHEDI, POST MAKRONIA, SAGAR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJEEV KUMAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL FOREST
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. CHIEF CONSERVATOR OF FOREST
WORKING PLAN SAGAR DISTT. SAGAR
(MADHYA PRADESH)

3. DIVISIONAL JOINT DIRECTOR
TREASURY FUND & ACCOUNT SAGAR
DIVISION SAGAR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER SAGAR
DIST. SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
155

GENERAL)

WRIT PETITION No. 3222 of 2017

BETWEEN:-

SITARAM SRIVAS S/O SHRI RAM RATAN
SHRIVAS, AGED ABOUT 66 YEARS, R/O
COMPOUNDER TOLA WARD NO.5 BAIHAR
BALAGHAT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIVISIONAL FOREST OFFICER
GENERAL SOUTH FOREST DIVISION
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER DISTT.
BALAGHAT (MADHYA PRADESH)

4. CENTRAL BANK OF INDIA THR. ITS
BRANCH MANAGER BRANCH BAIHAR
DISTT. BALAGHAT (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
BALAGHAR DISTT. BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 3884 of 2017

BETWEEN:-

RAKESH KUMAR VYAS S/O LATE P.L. VYAS,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
156

AGED ABOUT 61 YEARS, R/O L/48, SHANKAR
NAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHEKHAR SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPTT OF FARMER
WELFARE AND AGRICULTURE
DEVELOPMENT MANTRALAYA,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR DIRECTOATE OF FARMER
WELFARE AND AGRICULTURE
DEVELOPEMENT BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR (FINANCE)
DIRECTOARTE OF FARMER WELFARE
AND AGRICULTURE DEVELOPMENT
BHOPAL (MADHYA PRADESH)

4. DISTRICT PENSION OFFICE DISTT.
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 4097 of 2017

BETWEEN:-

BALRAM GARADE S/O LATE SHRI FAGULAL
GARADE, AGED ABOUT 61 YEARS,
OCCUPATION: RETD. LAB TECHNICIAN R/O
WARD NO.1 BHATERA CHOWKI SAMNAPUR
MARG BALAGHAT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.S. BAGHEL - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
157

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VETERINARY AND
ANIMAL HUSBANDRAY DEPARTMENT
MANTRALAYA VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE DIRECTOR VETERINARY
SERVICES VAISHALI NAGAR, KOTRA,
BHOPAL (MADHYA PRADESH)

3. DEPUTY DIRECTOR VETERINARY
SERVICES BALAGHAT (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 4588 of 2017

BETWEEN:-

K.P. SINGH S/O LATE SHRI MANDHIR SINGH,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED COMPOUNDER DISTRICT
HOSPITAL SIDHI AT PRESENT R/O VILLAGE
DODIA POST GADHI SOHARAWAR P.S.
JANEH TEH. TEONTHAR DISTT. REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PUSHPENDRA K. VERMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HEALTH
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. CHIEF MEDICAL AND HEALTH
OFFICER CUM CIVIL SURGEON AND
SUPERINTENDENT DISTRICT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
158

HOSPITAL SIDHI (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER SIDHI
DIST. SIDHI (MADHYA PRADESH)

4. TOWN INSPECTOR CUM OFFICER IN
CHARGE OF POLICE STATION P.S.
KOTWALI SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 4633 of 2017

BETWEEN:-

SHALIGRAM AGRAWAL S/O LATE B.L.
AGRAWAL, AGED ABOUT 61 YEARS, R/O C-5,
4TH FLOOR ATUL VIHAR, WRIGHT TOWN,
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PUSHPANJALI KUMAR MISHRA - ADVOCATE)

AND

1. PRINCIPAL SECRETARY WATER
RESOURCE DEP. MANTRALAYA,
BHOPAL (MADHYA PRADESH)

2. VICE CHAIRMAN NARMADA VALLEY
DEVELOPMENT AUTHORITY (NVDA)
NARMADA BHAWAN, 59, ARERA HILLS,
BHOPAL (MADHYA PRADESH)

3. CHIEF ENGINEER UPPEER NARMADA
ZONE NARMADA VALLEY
DEVELOPMENT AUTHORITY, BARGI
HILLS, JABALPUR (MADHYA
PRADESH)

4. CHIEF ENGINEER UPPER NARMADA
ZONE NARMADA VALLEY
DEVELOPMENT AUTHORITY, DINDORI
(MADHYA PRADESH)

5. DIRECTOR PENSION, PROVIDENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
159

FUND AND INSURANCE 28, KISAN
BHAWAN, JAIL ROAD, ARERA HILLS,
BHOPAL (MADHYA PRADESH)

6. JOINT DIRECTOR TREASURY AND
ACCOUNTS OPP. COMMISSIONER
OFFICE, CIVIL LINES JABALPUR
(MADHYA PRADESH)

7. DISTRICT PENSION OFFICER OPP
COMMISSIONER'S OFFICE CIVIL
LINES, JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 4767 of 2017

BETWEEN:-

MUSHTAQ ALI KHAN S/O MOHAROO KHAN,
AGED ABOUT 63 YEARS, OCCUPATION:
RETD. HEAD MASTER O/O GOVT. H.S. ARI
DIST. SEONI, R/O GALI NO 3, HADI GODOWN
BHAGAT SINGH WARD SEONI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THR. PRINICIPAL
SECRETARY SCHOOL EDU. DEPT.
MINISTRY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY,
ACCOUNTS, AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

3. TREASURY OFFICER DISTRICT
TREASURY OFFICE SEONI (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
160

4. DISTRICT PENSION OFFICER SEONI
DIST. SEONI (MADHYA PRADESH)

5. PRINCIPAL SANKUL KENDRA,
GOVERNMENT GIRLS HIGHER
SECONDARY SCHOOL AARI AARI,
DIST. SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 4769 of 2017

BETWEEN:-

RAM DAS SOUNWANI S/O LT. SHRI SUKH
DAS SOUHNWANI, AGED ABOUT 61 YEARS,
OCCUPATION: RETD. SUB INSPECTOR, O/O
SUPERINTENDENT OF POLICE MANDLA
GRAM DEVDARA MAHRISHI COLONY,
MANDLA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPT. HOME VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
JABALPUR DIVISON JABALPUR
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

4. DISRICT PENSION OFFICER JABALPUR
DISTT. JABALPUR (MADHYA
PRADESH)

5. SUPERINTENDANT OF POLICE DISTT.
MANDLA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
161

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 4893 of 2017

BETWEEN:-

HAR PRASAD YADAV S/O SHRI SHYAMLAL
YADAV, AGED ABOUT 70 YEARS, R/O
KELWARA KHURD KATNI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI C.S. PARMAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY DEPTT OF
HOME AFFAIRS VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
HEADQUARTERS BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
REWA DIV. REWA (MADHYA
PRADESH)

4. SUPERINTENDANT OF POLICE
UMARIYA DIST. UMARIA (MADHYA
PRADESH)

5. ASSISTANT DIRECTOR TREASORY
OFFICE UMARIYA DIST. UMARIYA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 4849 of 2017

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
162

HARE KRISHNA SINGH S/O SHRI BAHADUR
SINGH, AGED ABOUT 62 YEARS, R/O VILL
BHITOLIYA PO SUTIHAR KAKRADH, DIST
CHAPRASARAN, BIHAR (BIHAR)

.....PETITIONER
(BY SHRI JITENDRA KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY
TECHNICAL EDU. & SKILL BHOPAL
(MADHYA PRADESH)

2. DIRECTOR DIRECTORATE OF SKILL
DEVELOPMENT JABALPUR DISTT.
JABALPUR (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
PENSION SAGAR DIST. SAGAR
(MADHYA PRADESH)

4. SUPERINTENDENT INDUSTRIAL
TRAINING INSTITUTE MOHANDRA,
DISTT. PANNA (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER PANNA
DISTT. PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 4981 of 2017

BETWEEN:-

R.C. SABLE S/O SHRI DAMODAR SABLE,
AGED ABOUT 64 YEARS, OCCUPATION:
RETIRED ASSISTANT ENGINEER, R/O 116-2A
SAKET NAGAR BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SANJEEV KUMAR TIWARI - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
163

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ADDITIONAL SECRETARY URBAN
ADMINISTRATION AND ENVIORMENT
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. COMMISSIONER URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

4. COMMISSIONER MUNICIPAL
CORPORATION BHOPAL (MADHYA
PRADESH)

5. DIRECTOR, PENSION PROVIDENT
FUND AND INSURANCE DEPT. OF
FINANCE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

6. JOINT DIRECTOR URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
PALIKA BHAWAN NEAR 6 NO BUS
STOP SHIVAJI NAGAR BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 5108 of 2017

BETWEEN:-

VEERBHADRA SINGH S/O SHRI
CHANDRABHAN SINGH, AGED ABOUT 60
YEARS, OCCUPATION: RETD. SENIOR
AGRICULTURE DEV. OFFICER VRANDAVAN

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
164

NAGAR, NEAR NEW BUS STAND , REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJEEV KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FARMER WELFARE AND
AGRICULTUREAL DEV. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIVISIONAL JOINT DIRECTOR
FARMER WELFARE AND
AGRICULTURE DEPARTMENT REWA
(MADHYA PRADESH)

3. DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE
DEPARTMENT DISTT. REWA (MADHYA
PRADESH)

4. SUB DIVISIONAL OFFICER
AGRICULTURE MAUGANJ DISTT.
REWA (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
TREEASURY AND ACCOUNTS REWA
DISTT. REWA (MADHYA PRADESH)

6. JOINT DIRECTOR TREASURY AND
ACCOUNTANT PENSION REWA DISTT.
REWA (MADHYA PRADESH)

7. DIVISIONAL PENSION OFFICER REWA
DIVISON REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 5509 of 2017

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
165

P.L. SAHU S/O LATE SUKH LAL SAHU, AGED
ABOUT 60 YEARS, OCCUPATION: RETD.
ASSISTANT GRADE I/HEAD CLERK,
DEPARTMENT OF AGRICULTURE /
FARMERS WELFAR AND AGRICULTURE
DEVELOPMENT ADHARTAL JABALPUR R/O
RAMBNAGAR GARHA PHATAK JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANSHUL DIXIT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
TRHOUGH PRINCIPAL SECRETARY
DEPT. OF FARMERS WELFARE AND
AGRICULTURE DEVELOPMENT
MANTRALAYA, VALLABH BHAWAN
(MADHYA PRADESH)

2. COMMISSIONER FARMER WELFARE
AND AGRICULTURE DEPARTMENT
VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR FARMERS WELFARE
AND AGRICULTURE DEVELOPMENT
JABALPUR (MADHYA PRADESH)

4. AGRICULTURE ENGINEERING
DIVISION ADHARTAL JABALPUR
(MADHYA PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIV. JABALPUR
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 5574 of 2017

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
166

SMT. SAVITRI DEVI GEETE W/O SHRI N.R.
GEETE, AGED ABOUT 64 YEARS,
OCCUPATION: RETD. ASSTT. LAB
ASSISTANT MEDICAL COLLEGE JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRAVEEN KUMAR VERMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PUBLIC HEALTH AND FAMILY
WELFARE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DEAN N.S.C.B MEDICAL COLLEGE
DISTT. JABALPUR (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 5722 of 2017

BETWEEN:-

SALIKRAM KASHYAP S/O LAMBHUMLAL,
AGED ABOUT 62 YEARS, OCCUPATION: RTD.
HEAD MASTER R/O NEAR RAILWAY
STATION SASTARA NUOROJABAD DIST.
UMARIYA (MADHYA PRADESH)

.....PETITIONER
(BY MRS. SUDHA GAUTAM - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY SCHOOL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
167

EDUCATION DEPTT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT PENSION OFFICER
UMARIYA DISTT. UMARIA (MADHYA
PRADESH)

3. PRINCIPAL GOVT. KU. M.N.S.S
NUOROJABAD DISTT. UMARIA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 5767 of 2017

BETWEEN:-

1A. BHAWANI PRASAD SURYADHAR
(DEAD) THROUGH LRS.
SMT.VANDANA SURYADHAR W/O
LATE SHRI BHAWANI PRASAD
SURYADHAR, AGED ABOUT 53
YEARS, WARD NO. 20 GARRA TAH.
LALBARRA, BALAGHAT (MADHYA
PRADESH)

1B. HEMANT SURYADHAR S/O LATE
SHRI BHAWANI PRASAD
SURYADHAR, AGED ABOUT 32
YEARS, R/O WARD NO. 20 GARRA
TAH. LALBARRA (MADHYA
PRADESH)

1C. RAKESH SURYADHAR S/O LATE SHRI
BHAWANI PRASAD SURYADHAR,
AGED ABOUT 28 YEARS, WARD NO. 20
GARRA TAH. LALBARRA (MADHYA
PRADESH)

1D. ASHISH SURYADHAR S/O LATE SHRI
BHAWANI PRASAD SURYADHAR,
AGED ABOUT 24 YEARS, WARD NO. 20
GARRA TAH. LALBARRA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
168

2. RATIRAM GHORMARE S/O SHRI
GANGARAM GHORMARE, AGED
ABOUT 61 YEARS, OCCUPATION:
RETIRED TRACTOR OPERATOR
DEPARTMENT OF WATER
RESOURCES, LASTLY POSTED IN
THE OFFICE OF SUB DIVISIONAL
OFFICE E/M REGIONAL WORKSHOP
RWS SUB DIVISON BALAGHAT
(MADHYA PRADESH)

.....PETITIONERS
(BY SHRI YOGESH MOHAN TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY DEPTT
OF WATER RESOURCES
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. ENGINEER IN CHIEF DEPT. OF WATER
RESOURCE DEPARTMENT TULSI
NAGAR NARMADA BHAWAN BHOPAL
(MADHYA PRADESH)

3. CHIEF ENGINEER WATER RESOURCE
DEPARTMENT AMARKANTAK
BHAWAN NAGAR BHOPAL (MADHYA
PRADESH)

4. SUPREINTENDENT ENGINEER
E/MWATER RESOURCE DEPARTMENT
CIRCLE JABALPUR (MADHYA
PRADESH)

5. EXECUTIVE ENGINEER E/M HE.M
WATER RESOURCE DEPARTMENT
DIVISION BALAGHAT (MADHYA
PRADESH)

6. SUB DIVISIONAL OFFICER E/M
REGIONAL WORKSHOP RWS SUB
DIVISION DISTT. BALAGHAT
(MADHYA PRADESH)

7. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND PENSION DIVISION

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
169

JABALPUR (MADHYA PRADESH)

8. DISTRICT PENSION OFFICER
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE
GENERAL)

WRIT PETITION No. 6038 of 2017

BETWEEN:-

TRIVENI SINGH S/O LATE RAMESHWAR
SINGH, AGED ABOUT 63 YEARS,
OCCUPATION: ` R/O VILL-CHIRHAI POST-
RAGHURAJGARH PS-MANGAWAN, REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANDEEP SINGH BAGHEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY DEPTT
OF HOME AFFAIRS MANTRALAYA,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE.
DIVISION REWA, REWA (MADHYA
PRADESH)

4. SUPERINTENDANT OF POLICE SIDHI
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
DISTRICT PENSION OFFICE SIDHI
DISTT. SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI ASHISH ANAND BERNARD - ADDITIONAL ADVOCATE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
170

GENERAL)

WRIT PETITION No. 6164 of 2017

BETWEEN:-

RAJ BAHADUR SINGH BAGHEL S/O SRI LATE
SHRI AMBIKA SINGH BAGHEL, AGED ABOUT
60 YEARS, VILLAGE DADHIYA POST
DADHIYA TEHSIL CHURHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI KAMAL SINGH BAGHEL - ADVOCATE)

AND

1. THE SECRETARY HOME DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
(D.G.P) BHOPAL, (MADHYA PRADESH)

3. DEPUTY SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

4. ACCOUNTANT GENERAL GWALIOR
(MADHYA PRADESH)

5. INSPECTOR GENERAL BHOPAL
(MADHYA PRADESH)

6. SUPERINTENDANT OF POLICE
BHOPAL BHOPAL (MADHYA PRADESH)

7. DISTRICT PENSION OFFICER VIDISHA
DISTT. VIDISHA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 6478 of 2017

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
171

OM PRAKASH SHRIVASTAVA S/O SHRI
NETLAL SHRIVASTAVA, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED AS LOWER
DIVISION TEACHER/ R/O SILSILA BHAWAN
GHANSOUR, SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. SINGH - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DISTRICT PENSION OFFICER SEONI
DISTT. SEONI (MADHYA PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT DISTT. SEONI
(MADHYA PRADESH)

4. PRINCIPAL GOVT. EX. HIGHER
SECONDARY SCHOOL GHANSOUR
DISTT. SEONI (MADHYA PRADESH)

5. BLOCK DEVELOPMENT OFFICER
GHANSOUR DISTT. SEONI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 6768 of 2017

BETWEEN:-

MOUJILAL PANDEY S/O LATE SHRI RAM
KISHOR PANDEY, AGED ABOUT 61 YEARS,
R/O VILLAGE AND POST BUDWA TEH.
BEOHARI DISTT. SHAHDOL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. SINGH - ADVOCATE )

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
172

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY PANCHAYAT AND
SOCIAL WELFARE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ADDITIONAL ASSISTANT
DEVELOPMENT COMMISSIONER
JANPAD PANCHAYAT, NALCHHA
DHAR (MADHYA PRADESH)

3. CHIEF EXECUTIVE OFFICER JILA
PANCHAYAT DHAR, DHAR (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER DHAR,
DHAR (MADHYA PRADESH)

5. CHIEF EXECUTIVE OFFICER ZILA
PANCHAYAT, SHAHDOL, DISTT.
SHAHDOL (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER
SHAHDOL DISTT. SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 6925 of 2017

BETWEEN:-

SUKHRAM VISHWAKARMA S/O SHRI
OMKAR PRASAD VISHWAKARMA, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
COMPOUNDER DISTRICT POLICE HOSPITAL
BETUL R/O POLICE LINE BETUL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
173

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPARTMENT MINISTRY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR ACCOUNT,
TREASURY AND PENSION DIVISION
OFFICE HOSHANGABAD (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER BETUL
DIST. BETUL (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER BETUL
DIST. BETUL (MADHYA PRADESH)

6. SUPERINTENDENT OF POLICE BETUL
DIST. BETUL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 7062 of 2017

BETWEEN:-

RAM SUMER PRASAD SAKET S/O GUJAIU
PRASAD SAKET, AGED ABOUT 63 YEARS,
OCCUPATION: LAB TECHNICIAN
COMMUNITY HEALTH CENTRE MAJHOULI
DIST. SIDHI R/O VILL-KARKATI POST-
KASIHAR GAON TAH-NAIGARHI DIST. REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIDYA PRASAD - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HEALTH DEPTT
VALLABHA BHAWAN BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
174

2. COMMISSIONER HEALTH SERVICES
DEPARTMENT BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR HEALTH SERVICES
DEPARTMENT REWA , DIVISION REWA
(MADHYA PRADESH)

4. CHIEF MEDICAL OFFICER HEALTH
DEPARTMENT DIST. SIDHI (MADHYA
PRADESH)

5. BLOCK MEDICAL OFFICER BLOCK
MAJHOULI DIST. SIDHI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 7092 of 2017

BETWEEN:-

V.B. DATTA S/O LATE H.L. DATTA, AGED
ABOUT 69 YEARS, OCCUPATION: RTD. PRS
O/O CHIEF (CS AND A) R/O H.NO. 1451, NEAR
CHANDAN COLONY GANGA NAGAR, GARHA
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI TARUN SENGAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY DEPTT
OF ENERGY, VALLABHA BHAWAN
BHOPAL (MADHYA PRADESH)

2. MANAGING DIRECTOR MP POORVA
KSHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN, RAMPUR JABALPUR
(MADHYA PRADESH)

3. CHIEF (CS AND A) MP POORVA
KSHETRA VIDYUT VITRAN CO. LTD.
SHAKTI BHAWAN, RAMPUR JABALPUR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
175

4. DEPUTY REGISTRAR (PF) O/O ED
(FINANCE) MPPTC. LTD JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 7264 of 2017

BETWEEN:-

RAM PRASAD DONGRE S/O LATE SHRI
BHGWAT DONGRE, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. ASSTT. GR-III, R/O
VILL AND POST SAMNAPUR [RAILWAY] TEH.
AND DISTT. BALAGHT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY WATER
RESOURCED DEPT. MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT BANJAR
NADI PARIYOJNA DIVISION BAIHAR
DIST. BALAGHAT (MADHYA PRADESH)

3. DIRECTOR O/O DIRECTORATE
PENSION PROVIDENT FUND AND
INSURANCE DEPT. OF FINANCE
BHOPAL (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER DISTT.
BALAGHAT (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER DISTT.
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 7932 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
176

BETWEEN:-

NUTAN PRASAD TIWARI S/O LATE SHRI
JAMNA PRASAD TIWARI, AGED ABOUT 60
YEARS, OCCUPATION: RETIRED S.I. R/O
1280/A NEAR MISHPA MISSION SCHOOL, JAI
PRAKASH NAGAR ADHARTAL JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF HOME VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

3. THE INSPECTOR GENERAL OF POLICE
JABALPUR ZONE (MADHYA PRADESH)

4. THE SUPERINTENDENT OF POLICE
JABALPUR (MADHYA PRADESH)

5. THE ACCOUNTANT GENERAL OF MP
MOTIMAHAL (MADHYA PRADESH)

6. THE JOINT DIRECTOR TREASURY
ACCOUNT AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

7. THE DISTRICT TREASURY OFFICER
JABALPUR DIST. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 8386 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
177

BETWEEN:-

KUMARI KUMUD RAWAT D/O LATE SHRI
M.P. RAWAT, AGED ABOUT 60 YEARS,
OCCUPATION: SUPERVISOR ICDS PROJECT
DHEEMARKHEDA DISTT. KATNI RETD. R/O
1177 MADANMAHAL BEHIND PREM NAGAR
POST OFFICE JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ANSHUL DIXIT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPT OF WOMEN
AND CHILD DEVELOPMENT GOVT. OF
M.P. MANTRALAYA VALALBH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER DEPT OF
INTEGRATED CHILD DEVELOPMENT
GOVT OF MP BHOPAL (MADHYA
PRADESH)

3. COLLECTOR KATNI DIST KATNI
(MADHYA PRADESH)

4. DISTRICT PROGRAMME OFFICER
ICDS DHEEMARKHEDA KATNI DIST.
KATNI (MADHYA PRADESH)

5. PROJECT OFFICER ICDS PROJECT
DHEEMARKHEDA KATNI (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER KATNI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 8585 of 2017

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
178

RAJARAM KHANGAR S/O SHRI BHUJBAL
SINGH KHANGAR, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED ASSISTANT GR III
TAHSIL OFFICE JABALPUR R/O BAPU
NAGAR RANJHI JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI DINESH PRASAD MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY REVENUE DEPT.
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE COLLECTOR JABALPUR DIST.
JABALPUR (MADHYA PRADESH)

3. THE TAHSILDAR JABALPUR DIST.
JABALPUR (MADHYA PRADESH)

4. THE DISTRICT TREASURY OFFICER
JABALPUR DIST. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9053 of 2017

BETWEEN:-

SMT. SHASHI TIWARI W/O SHRI VIRENDRA
KUMAR TIWARI, AGED ABOUT 64 YEARS,
OCCUPATION: RTD. ASSTT TEACHER R/O
CIVIL WARD NO. 4 K.N. GIRLS COLLEGE
DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
179

THR. SECRETARY SCHOOL
EDUCATION DEPT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER COMMISSION PUBLIC
INSTRUCTIONS BHOPAL (MADHYA
PRADESH)

3. CHIEF EXECUTIVE OFFICER JILA
PANCHAYAT DAMOH (MADHYA
PRADESH)

4. DISTRICT PROJECT COORDINATOR
DISTRICT EDUCATION CENTER
DAMOH (MADHYA PRADESH)

5. BLOCK RESOURCES COORDINATOR
JANPAD EDUCATION CENTER DAMOH
(MADHYA PRADESH)

6. PRINCIPAL (SANKUL) MLB GIRLS
MIGHER SECONDARY SCHOOL
DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9114 of 2017

BETWEEN:-

CHOTELAL VERMA S/O LATE
CHHIDAMILAL VERMA, AGED ABOUT 61
YEARS, OCCUPATION: RTD ASSTT GRADE-
III GOVT HIGH SCHOOL SEEREGAWN R/O
VILL AND POST-SIHORA (BOHANI)
GADARWARA DIST. NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI JITENDRA SHRIVASTAVA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPT OF HR.
SECONDARY SCHOOL VALLABH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
180

BHAWAN (MADHYA PRADESH)

2. THE OFFICE OF DY. DIRECTOR
SCHOOL EDUCATION NARSIGHPUR
(MADHYA PRADESH)

3. THE DISTRICT PENSION OFFICER
NARSIGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9020 of 2017

BETWEEN:-

DEVI PRASAD NAMDEO S/O SHRI K.C.
NAMDEO, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED RANGER FOREST
R/O WARD NO.5 COMPUNDA TOLA TEH.
BAIHAR DISTT. BALAGHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI R.K. BISEN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)

3. CHIEF CONSERVATOR OF FOREST
BALGHAT CIRCLE BALAGHAT
(MADHYA PRADESH)

4. DISTRICT FOREST OFFICER D.F.O.
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9172 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
181

BETWEEN:-

OM PRAKASH BATHAM S/O SHRI GIRIDHARI
LAL BATHAM, AGED ABOUT 61 YEARS,
OCCUPATION: RETIREMENT HELPER R/O
SAI COLONY DHANWANTRI NAGAR
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY WATER DEPARTMENT
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE CHIEF ENGINEER ELECTRICIRTY
AND MECHANICAL WATER RESROUCE
DEPT TULSI NAGAR BHOPAL
(MADHYA PRADESH)

3. THE EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT
NARSINGHPUR (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER DIST
NARSINGHPUR (MADHYA PRADESH)

5. SHRI RAJENDRA KUMAR RAI
AUDITOR (ASST. GRADE III) O/O
EXECUTIVE ENGINEER (E/M)
NARSINGHPUR DIVISION DIST.
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9168 of 2017

BETWEEN:-

KAILASH CHANDRA CHAKRE S/O SHRI
MANGI LAL CHAKRE, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
182

VACCINATOR SUPERVISOR, R/O RADHA
KRISHAN SHRIDHAR WARD NO.2 MOONDI
DIST. KHANDWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY PUBLIC HEALTH AND
FAMILY WELFARE DEPARTMENT
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIVISIONAL JOINT DIRECTOR
HEALTH SERVICES INDORE DIV.
INDORE DIVISION (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNT INDORE (MADHYA
PRADESH)

4. THE CHIEF MEDICAL AND HEALTH
OFFICER EAST NIMAR DIST.
KHANDWA (MADHYA PRADESH)

5. BLOCK MEDICAL OFFICER
COMMUNITY HEALTH CENTRE
MOONDI, DISTRICT KHANDWA
(MADHYA PRADESH)

6. THE DISTRICT PENSION OFFICER
KHANDWA (MADHYA PRADESH)

7. DISTRICT TREASURY OFFICER
KHANDWA DIST. KHANDWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9288 of 2017

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
183

SMT. DHARMAWATI PAIGWAR W/O SHRI
SHYAM SUNDER PAIGWAR, AGED ABOUT 60
YEARS, OCCUPATION: RETIRED HEAD
CLARK AT BEO JABALPUR DIST. JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS CHIEF SECRETARY
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. SECRETARY DEPT. OF GENERAL
ADMINISTRATIVE DEPT.
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. SECRETARY GOVT. OF MP FINANCE
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

4. JOINT DIRECTOR/INSTRUCTION
INSTITUTION DIVISIONAL OFFICER
JABLAPUR (MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT
TREASURY AND PENSION DIVISIONAL
OFFICE CIVIL LINE JABLAPUR
(MADHYA PRADESH)

6. DISTT. PENSION OFFICER JABLAPUR
DIST. JABLAPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9307 of 2017

BETWEEN:-

ANITA EKKA W/O LATE SHRI PASACAL
EKKA, AGED ABOUT 48 YEARS,
OCCUPATION: HOUSE WIFE, R/O 244/1 CMS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
184

CHURCH COMPOUND BELBAGH JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUNIL KUMAR JAIN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY
DEPARTMENT OF HOME AFFAIRS
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE SECRETARY/CHIEF SECRETARY
FINANCE DEPARTMENT OF FINANCE
GOVT. OF M.P., VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. THE ASSISTANCE INSPECTOR
GENERAL OF POLICE CRIME
INVESTIGATION DEPARTMENT
POLICE HEADQUARTER BHOPAL
(MADHYA PRADESH)

4. THE SUPERINTENDENT OF POLICE
CRIME INVESTIGATION DEPARTMENT
POLICE HEADQUARTER BHOPAL
(MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
DISTRICT PENSION OFFICE SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

6. THE DIVISIONAL PENSION OFFICER
DISTRICT PENSION OFFICE SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

7. THE DISTRICT TREASURY OFFICER
TREASURY COLLECTORATE
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9411 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
185

BETWEEN:-

VIJAY SHANKAR DUBEY S/O LATE SHRI
HARI SHANKAR DUBEY, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED AS
MANAGER DISTRICT SUPPLY AND
MARKETING AGENCY (D.S.M.A.) R/O B-71
MACHNA COLONY SHIVAJI NAGAR BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI VARUN KUMAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ADDITIONAL CHIEF SECRETARY
PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT GOVT
OF MP VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

3. COLLECTOR BHOPAL DIST. BHOPAL
(MADHYA PRADESH)

4. CHIEF EXECUTIVE OFFICER JILA
PANCHAYAT BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9499 of 2017

BETWEEN:-

RAMESH PRASAD DHURVE S/O SHRI
PREMLAL DHURVE, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED PRIMARY HEAD
MASTER R/O VILLAGE AND POST SAJAJPUR
P.S. BHEDAGHAT DISTT. JABALPUR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
186

(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHISH RAWAT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION VALLABH
BHAWAN (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT-JABALPUR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER NEAR
HEAD POST OFFICE CIVIL LINES
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9672 of 2017

BETWEEN:-

RAJKUMAR TRIPATHI S/O LATE SHRI
MADANLAL TRIPATHI, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED ASST
GRADE 3, R/O VILLAGE BASREHI TEH.
JAWA, DIST. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DINESH PRASAD MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY WATER RESOURCES
DEPTT. MANTRALAYA, VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT GOVT OF
MP BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
187

3. THE CHIEF ENGINEER WATER
RESOURCE DEPARTMENT GANGA
KACHHAR REWA DIVISION REWA
(MADHYA PRADESH)

4. THE EXECUTIVE ENGINEER MAHAN
NAHAR SAMBHAG SIDHI DIST. SIDHI
(MADHYA PRADESH)

5. THE DISTRICT TREASURY OFFICER
SIDHI DIST. SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10114 of 2017

BETWEEN:-

KRISHNA KUMAR KATRE S/O LATE SHRI
ARJUN LAL KATRE, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER GOVERNMENT MIDDLE SCHOOL
KANKI BLOCK LALBARRA DISTT.
BALAGHAT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT K. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTION (DPI) GAUTAM NAGAR
CHETAK BRIDGE (MADHYA PRADESH)

3. THE DISTRICT EDUCATION OFFICER
BALAGHAT DIST. BALAGHAT
(MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
188

PRADESH)

5. THE DISTRICT TREASURY OFFICER
BALAGHAT DIST. BALAGHAT
(MADHYA PRADESH)

6. THE DSITRICT PENSION OFFICER
BALAGHAT (MADHYA PRADESH)

7. THE PRINCIPAL GOVT HR SEC.
SCHOOL KANKI BALAGHAT (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10022 of 2017

BETWEEN:-

KAMLESHWAR PRASAD TIWARI S/O LATE
SHRI RAM DUTTA TIWARI, AGED ABOUT 60
YEARS, OCCUPATION: RETIRED CHIEF
BARDEN R/O NEAR RAILWAY GATE
VIPATPURA NARSINGHPUR DIST.
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH DIRECTOR GENERAL JAIL
HEAD QUARTER BHOPAL BHOPAL
(MADHYA PRADESH)

2. SECRETARY FINANCE DEPARTMENT
MANTRALAYA (MADHYA PRADESH)

3. SUPERINTENDENT CENTRAL JAIL
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10445 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
189

BETWEEN:-

SON SOY NAGESHWAR S/O SHRI GOGO
NAGESHWAR, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER R/O VILL. RASOI, P.O KUKKRA
MATH BLOCK SAMNAPUR DIST. DINDORI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A. P. PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROGUH ITS COMMISSIONER
TRIBLE WELFARE DEVELOPMENT
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COLLECTOR TRIBLE WELFARE
DEVELOPMENT DEPT. DINDORI
(MADHYA PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEVELOPMENT
DEPARTMENT DINDORI (MADHYA
PRADESH)

4. BLOCK EDUCATION OFFICER TRIBLE
WELFARE DEVELOPMENT
DEPARTMENT DINDORI (MADHYA
PRADESH)

5. JOINT DIRECTOR ACCOUNTANT AND
TREASURY PENSION DIVISIONAL
OFFICE CIVIL LINES JABLAPUR
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER DINDORI
DIST. DINDORI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10521 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
190

BETWEEN:-

GHANSHYAM PRASAD KORI (DEAD) THR.
MANOJ KUMAR KORI S/O LATE
GHANSHYAM PRASAD KORI, AGED ABOUT
39 YEARS, OCCUPATION: R/O 1128 GEONGE
DSILVA WARD GORAKHPUR JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL CHOUDHARY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROGUH PRINCIPAL SECRETARY
DEPARTMENT OF PANCHAYAT AND
RURAL DEVELOPMENT MANTRALAY,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR TOWN AND COUNTRY
PLANNING DISTT-BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR TOWN AND
COUNTRY PLANNING DISTRICT
OFFICE JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10539 of 2017

BETWEEN:-

RAMSAJEEVAN SONDHIYA S/O LATE SHRI
SUKHDEO PRASAD, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED R/O BADA GAR
HANUMAN MANDIR HOUSE NO. 135, SAI
TOLA AMARPATAN, SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SANJAY RAM TAMRAKAR - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
191

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF PANCHAYAT AND
RURAL DEVELOPMENT MANTRALAY,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR SATNA DIST SATNA
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVISION REWA (MADHYA
PRADESH)

4. TREASURY OFFICER SATNA DIST
SATNA (MADHYA PRADESH)

5. CHIEF EXECUTIVE OFFICER ZILA
PANCHAYAT SATNA (MADHYA
PRADESH)

6. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT AMARPATAN SATNA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 11019 of 2017

BETWEEN:-

SMT. PUSHPALATA SALVE W/O PRASAN
KUMAR SALVE, AGED ABOUT 65 YEARS,
OCCUPATION: EX PRINCIPAL OF GOVT.
GIRLS HIGHER SECONDARY SCHOOL SUKRI
MANGELA JABALPUR, R/O STATION ROAD,
BARGI, TEH. AND DISTT. JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI YOGESH KUMAR PANDEY - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
192

1. THE STATE OF MADHYA PRADESH
THR. SCHOOL EDUCATION
DEPARTMENT MANTRALAYA,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTION EDUCATION
M.P.NAGAR BHOPAL (MADHYA
PRADESH)

3. THE COLLECTOR JABALPUR DISTT-
JABALPUR (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
DISTT-JABALPUR (MADHYA PRADESH)

5. THE AUTHORIZED OFFICER PENSION
DISTRICT TREASURY, JABALPUR
(MADHYA PRADESH)

6. PRINCIPAL SCHOOL EDUCATION
DEPARTMENT GOVT. GIRLS HIGHER
SECONDARY SCHOOL SUKRI,
MANGELA JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 11701 of 2017

BETWEEN:-

JAGDISH PRASAD SAKET S/O LATE SHRI
MAKKHURAM SAKET, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED DY.
SUPERINTENDENT OF POLICE FROM THE
OFFICE OF SUPERNTENDENT OF POLICE
SAGAR R/O STATE BANK COLONY, SINGLE
STOREY, BALDEOBAG, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUMAR CHANSAURIYA - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
193

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
HOME DEPARTMENT MINISTRY,
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS SAGAR
ZONE SAGAR (MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE SAGAR
DISTT-SAGAR (MADHYA PRADESH)

5. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS SAGAR
DIVISION SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 11782 of 2017

BETWEEN:-

JAGNNATH PRASAD SAKET S/O LATE
SURYADEEN SAKET, AGED ABOUT 61
YEARS, SHAKSHI DABA, PANI KI TNAKI KE
PAAS, BADKHEERI KHURD, BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DINESH PRASAD PATEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY HOME
DEPARTMENT (POLICE)
MANTRALAYA, VALLABH
BHAWANBHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
194

(MADHYA PRADESH)

3. THE ADDITIONAL DIRECTOR
GENERAL OF POLICE SPECIAL ARMED
FORCES NEW BUILDING POLICE
HEADQUARTER JAHANGIRABAD
BHOPAL (MADHYA PRADESH)

4. THE COMMANDANT 25TH BATALIYAN
SPECIAL ARMED FORCE BHADBHADA
ROAD BHOPAL (MADHYA PRADESH)

5. THE DISTRICT TREASURY OFFICER
OLD SECRETARIAT CAMPUS BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12073 of 2017

BETWEEN:-

YUNIS KHAN S/O LATE SHRI IBRAHIM
KHAN, AGED ABOUT 62 YEARS,
OCCUPATION: ASSISTANT SUB INSPECTOR
RADIO (RETIRED) R/O BAJARIYA WARD NO.8
NOORI NAGAR NEAR RAJA TENT HOUSE
DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUMAR RAJAK - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
MP POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. SENIOR SUPERINTENDENT OF POLICE
(RADIO) POLICE
TELECOMMUNICATION
ORGANIZATION BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
195

PRADESH)

4. THE SUPERINTENDENT OF POLICE
(RADIO) JABALPUR ZONE JABALPUR
(MADHYA PRADESH)

5. THE JOINT DIRECTOR TREASURIES
AND ACCOUNTS JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
JABALPUR (MADHYA PRADESH)

7. TREASURY OFFICER DAMOH
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12111 of 2017

BETWEEN:-

PUSPENDRA SINGH S/O LATE BUDDHENDRA
SINGH PARIHAR, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED INSPECTOR, 9TH
BATTALION SPECIAL PROTECTION FORCE
(SPF) R/O VILLAGE KACHLOHA POST
PATWARA (NAGODE) SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VINIT SINGH PARIHAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT VALLABH BHAWAN
(MADHYA PRADESH)

2. COMMANDANT 9TH BATTALIONS
SPECIAL PROTECTION FORCES SPF
REWA DIST. REWA (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER REWA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
196

4. DISTRICT TREASURY OFFICER REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12086 of 2017

BETWEEN:-

CHANDRA PRAKASH SHARMA S/O LATE
SHRI N.L. SHARMA, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED ASSISTANT
CONSERVATOR OF FOREST NEAR
LUNAWAT HOTEL OBC BANK, STATION
GANJ, NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEVENDRA K. TRIPATHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY FOREST
DEPARTMENT MANTRALAYA
VALLABH BHAWAN (MADHYA
PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12346 of 2017

BETWEEN:-

OM PRAKASH CHOUKSEY S/O LT. SHRI
BHAGHWAN DAS CHOUKSEY, AGED ABOUT
61 YEARS, OCCUPATION: RETD. ASSISTANT
SUB INSPECTOR O/O. SUPERINTENDENT OF
POLICE MANDLA R/O. MAIN ROAD

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
197

SHASHTRADARA DEVARA MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
JABALPUR DIVISION JABALPUR
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
MANDLA DISTT. MANDLA (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER MANDLA
DISTT. MANDLA (MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE
MANDLA DISTT. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12345 of 2017

BETWEEN:-

KRISHAN KUMAR PATEL S/O LT. SHRI
FUNDI LAL, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED ASSISTANT SUB
INSPECTOR O/O SUPERINTENDENT OF
POLICE MANDLA R/O GRAM AND POST
SHEMAR KHAPA THANA MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
198

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MINISTRY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
MANDLA DIST. MANDLA (MADHYA
PRADESH)

4. DSITRICT PENSION OFFICER MANDLA
DIST. MANDLA (MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE
MANDLA DIST. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12783 of 2017

BETWEEN:-

DHANESHWAR DAS S/O LT. SHRI S. DAS,
AGED ABOUT 61 YEARS, OCCUPATION:
RETIRED ASSISTANT SUB-INSPECTOR O/O
SUPERINTENDENT OF POLICE MANDLA R/O
WARD NO. 11 JAWAHAR WARD MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MINISTRY, VALLABH
BHAWAN BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
199

PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNTS & PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
MADLA DIST. MANDLA (MADHYA
PRADESH)

4. DISTT PENSION OFFICER MANDLA
DIST. MANDLA (MADHYA PRADESH)

5. SUPERINTENDENT OF POLICE
MANDLA DIST. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12903 of 2017

BETWEEN:-

MAHESH KUMAR RAIKWAR S/O SHRI
SHOBHA LAL, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. DRIVER R/O. DOCTORS
COLONY DINDORI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PARVEZ AHMED QUAZI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPT. OF HEALTH AND
FAMILY WELFARE, VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE CHIEF MEDICAL AND HEALTH
OFFICER DINDORI DIST. DINDORI
(MADHYA PRADESH)

3. THE DISTRICT PENSION OFFICER
DINDORI DIST. DINDORI (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
200

PRADESH)

4. THE DISTRICT TREASURY OFFICER
DINDORI DIST. DINDORI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12930 of 2017

BETWEEN:-

DILIP KUMAR PAWALE S/O SHRI RAM
SINGH PAWALE, AGED ABOUT 61 YEARS,
OCCUPATION: RETD. ASSTT. SUB
INSPECTOR O/O. SUPERINTENDENT OF
POLICE MANDLA R/O. GRAM SUDMA
SHANKAR TOLA KINDARI TEH. GHANA,
DIST. SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
MINISTRY, VALLABH
BHAWANBHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISON JABALPUR (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
MANDLA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER MANDLA
(MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE
MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
201

WRIT PETITION No. 13019 of 2017

BETWEEN:-

ANJANI NANDAN MISHRA S/O LATE SHRI
REWATI RAMAN MISHRA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED PRINCIPAL
GOVT. HIGHER SECONDARY SCHOOL
MADHAVGARH SATNA AT PRESENT R/O
WARD NO. 12 BADKAR SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SHAKTI PRAKASH PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTION (DPI) BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASUARY AND
ACCOUNT REWA DIV. REWA (MADHYA
PRADESH)

4. THE DISTRICT EDUCATION OFFICER
SATNA (MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
.SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 13531 of 2017

BETWEEN:-

BADRI PRASAD DUBEY S/O SHRI SHEETAL
PRASAD DUBEY, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED HEAD CONSTABLE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
202

VILLAGE TIHARI P.S AND POST SLIMNABAD
TEH. BAHORIBAND (MADHYA PRADESH)

.....PETITIONER
(BY MRS. SHOBHANA SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY DEPTT. OF
ACCOUNT AND FUND VALLABH
BHAWAN (MADHYA PRADESH)

2. THE SUPERINTENDENT OF POLICE
KATNI KATNI (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER KATNI
KATNI (MADHYA PRADESH)

4. ASSISTANT PENSION OFFICER KATNI
KATNI (MADHYA PRADESH)

5. DISTT. TREASURY OFFICER KATNI
KATNI (MADHYA PRADESH)

6. COLLECTOR KATNI KATNI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 13886 of 2017

BETWEEN:-

JALAM PRASAD AHRIWAR S/O SHRI ACHRU
AHIRWAR, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HEAD MASTER
GOVT. MIDDLE SCHOOL ATRAR,
CHHATARPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHOK KUMAR CHOURASIA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH,
THR. PRINCIPAL SECRETARY SCHOOL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
203

EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR, TREASURY AND
ACCOUNT SAGAR DIVISION, SAGAR
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
CHHATARPUR, DISTRICT
CHHATARPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHATARPUR NEAR COLLECTOR
OFFICE, CHHATARPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 14025 of 2017

BETWEEN:-

AMOL DAS RAO S/O LATE SHRI M.L. RAO
AGED ABOUT 71 YEARS, OCCUPATION:
RETD. HEAD MASTER R/O. WARD NO. 10
NARMADA GANJ TEH. AND DISTT. DINDORI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS COMMISSIONER
TRIBAL WELFARE DEVELOPMENT
DEPARTMENT VALLABH BHAWAN
BHOPAL (M.P) (MADHYA PRADESH)

2. COLLECTOR TRIBAL WELFARE
DEVELOPMENT DEPARTMENT
DINDORI (MADHYA PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEVELOPMENT
DEPARTMENT DINDORI (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
204

PRADESH)

4. BLOCK EDUCATION OFFICER TRIBAL
WELFARE DEVELOPMENT
DEPARTMENT DINDORI (MADHYA
PRADESH)

5. ACCOUNTANT GENERAL LEKHA
AVAM HAQDARI-II NIDHI 29 GWALIOR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 14231 of 2017

BETWEEN:-

RAMESH CHANDRA CHOUBEY S/O LATE
SHRI R.R.CHOUBEY, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED EMPLOYEE HOUSE
NO. 238/1 SINGLE STORY SBI COLONY UKHRI
ROAD, JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI VED PRAKASH NEMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY TRIBAL
WELFARE DEPARTMENT BHOPAL.
(MADHYA PRADESH)

2. THE COLLECTOR TRIBAL
DEVELOPMENT, JABALPUR, DISTT-
JABALPUR (MADHYA PRADESH)

3. THE DISTRICT PENSION OFFICER
JABALPUR, DISTT. JABALPUR
(MADHYA PRADESH)

4. THE ASSISTANT COMMISSIONER
TRIBAL DEVELOPMENT, JABALPUR
OFFICE, DISTT. JABLAPUR (MADHYA
PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
205

(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 14124 of 2017

BETWEEN:-

DR. K.C. SINGHAI S/O LATE SHRI D.C
SINGHAI AGED ABOUT 66 YEARS,
OCCUPATION: NILL, R/O 426 NEW ADARSH
COLONY, LABOUR CHOWK KAMLA NEHRU
NAGAR WARD, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI K.N. PETHIA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PUBLIC HEALTH AND FAMILY
WELFARE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIRECTOR DIRECTORATE OF HEALTH
SERVICES SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER,
TREASURY, ACCOUNTS AND PENSION
DISTT-JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER, OFFICE
OF THE COLLECTOR,
COLLECTORATE, JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 14978 of 2017

BETWEEN:-

KANAKMAL JAIN S/O MANAKCHANDJI,
AGED ABOUT 60 YEARS, OCCUPATION:

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
206

REIRED CHIEF ENGINEER PUBLIC WORKS
DEPAT. R/O 218 KASTURBA NAGAR STREET
NO. 5, RATLAM (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RIYAZ MOHAMMAD - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
WORKS DEPARTMENT MINSTRY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. PROJECT DIRECTOR, PUBLIC WORKS
DEPARTMENT PROJECT
IMPLEMENTATION UNIT, ARERA
HILLS NIRMAN BHAWAN, BHOPAL
(MADHYA PRADESH)

3. DIVISIONAL JOINT DIRECTOR
TREASURY AND ACCOUNTS SATPURA
BHAWAN, BHOPAL (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
DISTRICT TREASURY REWA, DISTT-
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15098 of 2017

BETWEEN:-

O.N. TANDON S/O K.N. TANDON, AGED
ABOUT 61 YEARS, OCCUPATION: RETIRED
D.S.P. (POLICE) HOUSN NO. 1131/A WARD NO.
57 G.C.F. COLONY ADHARTAL, JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRASHANT AVASTHI - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
207

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETAY
HOME DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
P.H.Q. BHOPAL, BHOPAL. (MADHYA
PRADESH)

3. THE ADDITIONAL DIRECTOR
GENERAL OF POLICE (ADGP),
ADMINISTRATION P.H.Q. BHOPAL,
BHOPAL (MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE.,
RAISEN, DIST. RAISEN (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15281 of 2017

BETWEEN:-

SMT. PUSHPALATA TRIPATHI W/O SHRI
ARVIND TRIPATHI, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED AS SUPERVISOR, IN
THE O/O CHILD DEVELOPMENT PROJECT
OFFICER, INTEGRATED CHILD
DEVELOPMENT PROJECT, BLOCK-
SIRMOUR, DISTT. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
MANTRALAYA VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS REWA DIVISION, DISTT.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
208

REWA (MADHYA PRADESH)

3. THE DIVISIONAL DISTT. PENSION
OFFICER SHILPI APAZA A BLOCK,
REWA, DISTT. REWA (MADHYA
PRADESH)

4. CHILD DEVELOPMENT PROJECT
OFFICER INTEGRATED CHILD
DEVELOPMENT PROJECT, BLOCK
SIRMOUR, DISTT. REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15319 of 2017

BETWEEN:-

HARI PRASAD THAKUR (HARIPRASAD
GOND) S/O LATE DOLAT SINGH, AGED
ABOUT 60 YEARS, OCCUPATION: RETD. SUB
INSPECTOR R/O DHANWANTRI NAGAR, PS
SANJEEVNI NAGAR, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SANDESH DIXIT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
(POLICE) DEPTT., VALLABH BHAWAN,
BHOPAL (M.P.) (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE M.P.,
POLICE HEADQUARTERS
JEHANGIRABAD, BHOPAL (MADHYA
PRADESH)

3. SUPERINTENDANT OF POLICE
NARSINGHPUR, DISTT. NARSINGHPUR
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS, JABALPUR (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
209

PRADESH)

5. DISTRICT TREASURY OFFICER
JABALPUR, DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15280 of 2017

BETWEEN:-

BRAJWASI PATEL S/O LATE KASHINATH
PATEL, AGED ABOUT 61 YEARS,
OCCUPATION: REITRED DRIVER IN O/O
EXECUTIVE ENGINER PUBLIC WORKS
DEPARTMENT (E AND M) DIVI. REWA, DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVISION REWA, DISTT.
REWA (MADHYA PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT(E AND M)
DIVISION REWA SIRMOUR CHOWK,
DISTT. REWA (MADHYA PRADESH)

4. DIVISIONAL DISTRICT PENSION
OFFICER SHILPI APAZA A BLOCK,
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15279 of 2017

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
210

BETWEEN:-

RAMBAHOR YADAV S/O LATE SHRI MALIK
PRASAD YADAV, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED DRIVER IN THE O/O
EXECUTIVE ENGINER PUBLIC WORKS
DEPARTMENT (E AND M) DIVI. REWA, DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVISION REWA, DISTT.
REWA (MADHYA PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (E AND M)
DIVISION REWA SIRMOUR CHOWK,
DISTT. REWA (MADHYA PRADESH)

4. DIVISIONAL DISTRICT PENSION
OFFICER, SHILPI PLAZA A BLOCKM,
DIST. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 16287 of 2017

BETWEEN:-

CHANDRA DATT PANDEY S/O SHRI CHATUR
PRASAD PANDEY, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED GOVT. EMPLOYEE,
R/O. KHITOLA BAZAR SIHORA, TEH.
SIHORA, DISTT. JABALPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
211

.....PETITIONER
(BY SHRI SATYENDRA KUMAR GAUTAM - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPT. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR LOK SHIKSHAN
SANCHANALAYA, DISTT-BHOPAL
(MADHYA PRADESH)

3. THE JOINT DIRECTOR SCHOOL
EDUCATION DEPARTMENT JABALPUR
DIVISION, JABALPUR (MADHYA
PRADESH)

4. THE DISTRICT EDUCATION OFFICER,
JABALPUR, DISTT-JABALPUR
(MADHYA PRADESH)

5. THE ACCOUNTANT GENERAL OF
MADHYA PRADESH, MOTIMAHAL,
DISTT-GWALIOR (MADHYA PRADESH)

6. THE JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION, JABALPUR (MADHYA
PRADESH)

7. THE DISTRICT TREASURY OFFICER
JABALPUR, DISTT-JABALPUR
(MADHYA PRADESH)

8. THE DISTRICT PENSION OFFICER
JABALPUR, DISTT-JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 18030 of 2017

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
212

HEMANT KUMAR DWIVEDI S/O SHRI LAXMI
SHANKAR DWIVEDI, AGED ABOUT 60
YEARS, OCCUPATION: HEAD CONSTABLE
(RETD) R/O. GRAM POST AND POLICE
STATION SHRINAGAR DISTT. MAHOBA
(UTTAR PRADESH)

.....PETITIONER
(BY SHRI VIPIN YADAV - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPT. OF HOME
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. SUPERINTENDENT OF POLICE
CHHATARPUR, DISTT. CHHATARPPUR
(MADHYA PRADESH)

3. DISTRICT PENSIOON OFFICER
CHHATARPPUR, DISTT. CHHATARPUR
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURE AND
ACCOUNT SAGAR, DISTT. SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 18239 of 2017

BETWEEN:-

BRIJLAL VISHWAKARMA S/O LATE
RAMGARIB VISHWAKARMA, AGED ABOUT
63 YEARS, OCCUPATION: RETD. PEON (JAL
WAHAK) GOVT. EXCELLENCE TRIBAL
HOSTEL KOTMA, DISTT. ANUPPUR (M.P.),
R/O. MUKAM GUDGAON POST GUDGAON,
DISTT. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI KRISHN KUMAR DWIVEDI - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
213

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SHAHDOL DISTT-SHAHDOL (MADHYA
PRADESH)

3. COLLECTOR TRIBAL DEVELOPMENT
DISTT-ANUPPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
ANUPPUR DISTT-ANUPPUR (MADHYA
PRADESH)

5. PRINCIPAL GOV.T HIGHER
SECONDARY SCHOOL (BOYS) KOTMA,
DISTT-ANUPPUR (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER
TREASURY AND ACCOUNTS DISTT-
ANUPPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 19476 of 2017

BETWEEN:-

YASHWANT SINGH BAIS S/O SHRI B.S. BAIS,
AGED ABOUT 61 YEARS, OCCUPATION:
RETIRED SUBEDAR, R/O 92, SHIVA ROYAL
PARK, E-8,EXTENSION, VILL SALAIYA,
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEEPAK KUMAR RAGHUWANSHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
214

MINISTRY OF HOMES, VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. SUPERINTENDENT OF POLICE
BURHANPUR DISTT. BURHANPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 18546 of 2017

BETWEEN:-

GOPAL PRASAD MISHRA S/O PERMANAND
MISHRA, AGED ABOUT 60 YEARS,
OCCUPATION: RETD. S.I., R/O. EDAN
GARDEN COLONY HALIPUS WARD NO. 15,
MANDLA, DISTT. MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI DHARMESH CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPT. MINISTRY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS MADHYA
PRADESH, BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION, JABALPUR (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICE
(PENSION) MANDLA DISTT-MANDLA
(MADHYA PRADESH)

5. SUPERINTENDENT OF POLICE
MANDLA DISTT-MANDLA (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
215

PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 19507 of 2017

BETWEEN:-

SHIV KUMAR TULI S/O LATE OM PRAKASH
TULI, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED S.I. MP POLICE
ACADEMY BHOPAL, R/O 36-B, SAINIK
COLONY BAIRAGARH, BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI DHANANJAY KUMAR MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
GOVERNMENT OF MP DEPARTMENT
OF HOME MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

3. THE SUPERINTENDENT OF POLICE
POLICE HEADQUARTERS C BLOCK
OLD SECRETARIAT, BHOPAL
(MADHYA PRADESH)

4. THE ADD SUPERINTENDENT OF
POLICE POLICE ACADEMY
ADMINISTRATION BHOURI, BHOPAL
(MADHYA PRADESH)

5. THE ACCOUNTS OFFICER PHQ
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
216

(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 19530 of 2017

BETWEEN:-

R.P. RAIDAS S/O SHRI MAHADEV PD. RAIDAS,
AGED ABOUT 87 YEARS, OCCUPATION:
RETD. GOVT. EMPLOYEE R/O. INFRONT OF
PREM NAGAR COLONY GATE SAGAR ROAD
DISTT. DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY MRS. GULAB KALI PATEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY DEPT. OF
AGRICULTURE VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRCTOR DEPATMENT OF
AGRICULTURE DISTT. DAMOH
(MADHYA PRADESH)

3. DIRECTOR PENSION BHAVISHYA
NIDHI AND BIMA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

4. DISTRICT PENSIO OFFICER DISTRICT
PENSION OFFICE DISTT. DAMOH
(MADHYA PRADESH)

5. TREASURY OFFICER TREASURY
OFFICE DISTT. DAMOH (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 20135 of 2017

BETWEEN:-

DAULAT RAM GEDAM S/O LATE BHOLARAM
GEDAM, AGED ABOUT 62 YEARS,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
217

OCCUPATION: GOVT. SERVENT (RETD) R/O
HOUSE NO. 4B, 302, DWARIKADHAM
HEIGHTS, KAROND AIRPORT BI- PASS,
BHOPAL, TEHSIL AND DIST. BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHOK KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY, CO
OPERATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER COOPERATION
AND REGISTRAR COOPERATIVE
SOCIETIES M.P., VINDHYACHAL
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. THE DIVISIONAL PENSION OFFICER /
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 21284 of 2017

BETWEEN:-

ABDUL AZIZ KHAN S/O SHRI KALLU KHAN,
AGED ABOUT 61 YEARS, OCCUPATION:
RETIRED GOVERNMENT SERVANT R/O
QUARTER NO. 06, LABOUR COLONY DIST.
SEHORE (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHAFIQULLAH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH VALLABH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
218

BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE CHIEF MEDICAL AND HEALTH
OFFICER SEHORE, DISTT. SEHORE
(MADHYA PRADESH)

3. THE DISTRICT PENSION OFFICER
SEHORE, DISTT. SEHORE (MADHYA
PRADESH)

4. THE TREASURY OFFICER SEHORE
CITY TREASURY, DISTT. SEHORE
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 22044 of 2017

BETWEEN:-

RAMYASH KOL S/O SHRI UDAI KOL, AGED
ABOUT 60 YEARS, OCCUPATION: RETIRED
ASSISTANT GRADE II OFFICE OF
EXECUTIVE ENGINEER WATER RESOURCE
DEVELOPMENT DEPARTMENT LAND
ACQUISITION AND REHABILITATION REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SATYA PRAKASH MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
WATER RESOURCE DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER LAND ACQUISITION
WRD BAN SAGAR PROJECT DISTT.
REWA (MADHYA PRADESH)

3. CHIEF ENGINEER WRD BAN SAGAR
PROJECT REWA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
219

4. EXECUTIVE ENGINEER LAND
ACQUISITION & REHABILITATION
BAN SAGAR PROJECT REWA
(MADHYA PRADESH)

5. ACCOUNTANT GENERAL OF M.P.
ACCOUNTS AND PENSION GWALIOR
(MADHYA PRADESH)

6. DISTRICY TREASURY OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 21717 of 2017

BETWEEN:-

KISHANCHANDR SONTANI S/O LATE SHRI
MEGHOMAL SONTANI, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED CHIEF
ACCOUNTANT R/O PLOT NO. 183,
PANCHVATI COLONY, NEAR PARK NO. 3,
AIRPORT ROAD, LALGHATI, BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DHANANJAY CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY MINISTRY OF
AYUSH DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER AYUSH
DEPARTMENT DIRECTORATE B WING
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

3. DY. DIRECTOR INDIAN MEDICAL
SYSTEM AND HOMEOPATHY DISTT-
BHOPAL (MADHYA PRADESH)

4. ACCOUNTANT GENERAL (LEKHA AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
220

HAKDARI IIND) NIDHI 09 DISTT-
GWALIOR (MADHYA PRADESH)

5. SENIOR ACCOUNT OFFICER (LEKHA
AND HAKDARI IIND) DISTT-GWALIOR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 21713 of 2017

BETWEEN:-

KISHANCHANDR SONTANI S/O LATE SHRI
MEGHOMAL SONTANI, AGED ABOUT 62
YEARS, OCCUPATION: RETD. CHIEF
ACCOUNTANT R/O PLOT NO. 183,
PANCHVATI COLONY, NEAR PARK NO. 3,
AIRPORT ROAD, LALGHATI, BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DHANANJAY CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY MINISTRY OF
AYUSH DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER AYUSH
DEPARTMENT DIRECTORATE B WING
SATPURAD BHAWAN, BHOPAL
(MADHYA PRADESH)

3. ACCOUNTANT GENERAL LEKHA AND
HAKDARI IIND NIDHI 9 GWALIOR
(MADHYA PRADESH)

4. JOINT DIRECTOR AYUSH
DEPARTMENT DIRECTORATE B WING
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

5. DIVISIONAL PENSION OFFICER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
221

BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 291 of 2018

BETWEEN:-

BHAGIRATH PRASAD VERMA S/O LATE SHRI
BALDEO PRASAD VERMA, AGED ABOUT 63
YEARS, OCCUPATION: EX RETIRED HEAD
CLEARK VIKATGANJ WARD NO.12, UMARIA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI BEERENDRA KUMAR UPADHYAY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY COMMERCIAL TAX
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL LEKHA
AVAM HAKDARI II MP GWALIOR,
DISTT. GWALIOR (MADHYA PRADESH)

3. COMMERCIAL TAX OFFICER
ANUPPUR, DISTT. ANUPPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 22226 of 2017

BETWEEN:-

RAM KUMAR SHRIVASTAVA S/O SHIV
SHANKAR SHRIVASTAVA, AGED ABOUT 60
YEARS, OCCUPATION: RETD. NON MEDICAL
SUPERVISOR, R/O RANI DURGAWATI WARD,
INFRONT OF PUTRISHALA, MANDLA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
222

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF PUBLIC HEALTH
AND FAMILY WELFARE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. THE DIRECTOR DIRECTORATE
HEALTH SERVICES 5TH FLOOR
SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

4. THE JOINT DIRECTOR HEALTH
SERVIES JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

5. THE JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

6. THE CHIEF MEDICAL AND HEALTH
OFFICER MANDLA, DISTT. MANDLA
(MADHYA PRADESH)

7. THE DISTRICT TREASURY OFFICER
MANDLA, DISTT. MANDLA (MADHYA
PRADESH)

8. THE DISTRICT PENSION OFFICER
MANDLA, DISTT. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 23188 of 2017

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
223

SALAUDDIN QURESHI S/O LATE SHRI
RAHIMUDDIN, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED DEPUTY AUDIT O/O
JOINT DIRECTOR STHANIYA NIDHI
SAMPARIKSHA JABALPUR, R/O
LAXMINARAYAN WARD , KOL MOHALLA
RAILWAY PULLIYA AVAM LINE PAR
NARSINGHPUR, DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FINANCE DEPT. MINISTRY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DIVISION
JABALPUR, JABALPUR (MADHYA
PRADESH)

3. TREASURY OFFICER NARSINGHPUR,
DISTT. NARSINGHPUR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER
NARSINGHPUR, DISTT. NARSINGHPUR
(MADHYA PRADESH)

5. JOINT DIRECTOR STHANIYA NIDHI
SAMPARIKSHA JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 22206 of 2017

BETWEEN:-

DR. RAJ NIWAS SHARMA S/O LATE
HANUMAN PRASAD SHARMA, AGED ABOUT
67 YEARS, OCCUPATION: ASSISTANT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
224

PROFESSOR POLITICAL SCIENCE (RETIRED)
JANTA MAHAVIDYALAYA, REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HIGHER EDUCAITON DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER HIGHER EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. ADDITIONAL DIRECTOR FINANCE O/O
COMMISSIONER HIGHER EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

4. ADMINISTRATOR / ADDITIONAL
DIRECTOR HIGHER EDUCATION
DEPARTMENT DIVISION REWA, REWA
(MADHYA PRADESH)

5. PRINCIPAL JANTA MAHAVIDYALAYA
ANANTPUR REWA, DISTT. REWA
(MADHYA PRADESH)

6. DR RAM MANOJ DWIVEDI IN CHARGE
PRINCIPAL JANTA MAHAVIDYALAYA
ANANTPUR REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 2205 of 2018

BETWEEN:-

ARUN KUMAR SONI S/O SHRI S.L. SONI,
AGED ABOUT 60 YEARS, OCCUPATION:
RETIRED SUB ENGINEER WATER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
225

RESOURCES DEPARTMENT NAPIER TOWN
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY MS. MALTI DADARIYA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY WATER
RESOURCES DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT NARMADA
BHAWAN TULSI NAGAR, BHOPAL
(MADHYA PRADESH)

3. CHIEF ENGINEER UPPER NARMADA
ZONE BARGI HILLS JABALPUR
(MADHYA PRADESH)

4. EXECUTIVE ENGINEER WATER
RESOURCE DIVISION DINDORI DISTT.
DINDORI (MADHYA PRADESH)

5. JOINT DIRECTOR TREASURY AND
PENSION DIVISION JABALPUR,
JABALPUR (MADHYA PRADESH)

6. TREASURY OFFICER JABALPUR,
JABALPUR (MADHYA PRADESH)

7. AUTHORIZED OFFICER AND PENSION
OFFICER DINDORI DISTT. DINDORI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 22576 of 2017

BETWEEN:-

KAMTA PRASAD KORI S/O LATE SHRI GOTI
RAM KORI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED ASSISTANT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
226

ENGINEER NIKHIL BANGLOW PHASE 3 C-11
HOSHANGABAD ROAD JATKHEDI
BAWADIYAKALA BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT NARMADA
BHAWAN TULSI NAGAR BHOPAL
(MADHYA PRADESH)

3. CHIEF ENGINEER WATER RESOURCE
DEPARTMENT CIVIL LINE,
HOSHANGBAD (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS PENSION DIVISION
BHOPAL, BHOPAL (MADHYA
PRADESH)

5. SUPERINTENDENT ENGINEER WATER
RESOURCE DEPARTMENT TAVA
PROJECT ZONE HOSHANGBAD, DISTT.
HOSHANGABAD (MADHYA PRADESH)

6. EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT PIPARIYA
BRANCH CANAL DIVSION SOHAGPUR,
DISTT. HOSHANGABAD (MADHYA
PRADESH)

7. DISTRICT PENSION OFFICER MANDLA
DISTT. MANDLA (MADHYA PRADESH)

8. DISTRICT TREASURY OFFICER
HOSHANGBAD DISTT. HOSHANGABAD
(MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
227

(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 22440 of 2017

BETWEEN:-

SANDESH GUPTA S/O LATE LAXMI PRASAD
GUPTA, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED LECTURER GOVT.
HIGHER SECONDARY SCHOOL
SURLAKHAPA BLOCK HARRAI, DISTT.
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEVESH BHOJNE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
TRIBAL WELFARE AND
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COMMISSIONER TRIBAL
WELFARE AND DEVELOPMENT
DEPARTMENT SATPURA BHAWAN
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION,
JABALPUR (MADHYA PRADESH)

4. THE DISTRICT TREASURY AND
ACCOUNT OFFICER / DISTRICT
PENSION OFFICER CHHINDWARA,
DISTT-CHHINDWARA (MADHYA
PRADESH)

5. THE ASSISTANT COMMISSIONER
TRIBAL WELFARE AND
DEVELOPMENT DEPARTMENT, DISTT-
CHHINDWARA (MADHYA PRADESH)

6. THE BLOCK EDUCATION OFFICER
HARRAI, DISTT-CHHINDWARA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
228

7. THE PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL SURLAKHAPA,
DISTT-CHHINDWARA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 23045 of 2017

BETWEEN:-

1. SMT. MAHIMA SAXENA W/O SHRI R.S.
SAXENA, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED INDERPURI
COLONY DISTT. PANNA (MADHYA
PRADESH)

2. SMT JAISHREE VERMA W/O LATE
ANANT KHARE, AGED ABOUT 50
YEARS, OCCUPATION: SERVICE DHAM
MOHALLA, DISTT. PANNA (MADHYA
PRADESH)

3. SMT SNEHLATA MISHRA W/O LATE
MATA PRASAD MISHRA, AGED ABOUT
56 YEARS, OCCUPATION: HOUSEWIFE
BAINI SAGAR MOHALLA, DISTT.
PANNA (MADHYA PRADESH)

4. SMT. BHOOMI KUMAR SINGH W/O
VIJAY SINGH, AGED ABOUT 68 YEARS,
OCCUPATION: RETIRED BAINI
MOHALLA, DISTT. PANNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI PARAG S. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE JOINT DIRECTOR TREASURY AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
229

ACCOUNTS PENSION DIVISION SAGAR,
DISTT. SAGAR (MADHYA PRADESH)

3. JOINT DIRECTOR LOK SIKCHHAN
SAGAR DIVISION, SAGAR (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
PANNA, DISTT. PANNA (MADHYA
PRADESH)

5. DISTRICT EDUCATION OFFICER
PANNA, DISTT. PANNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 23103 of 2017

BETWEEN:-

RAMESH KUMAR SHUKLA S/O SHRI
RAMESHWAR PRASAD SHUKLA, AGED
ABOUT 62 YEARS, OCCUPATION: RETIRED
SUB INSPECTOR FROM THE OFFICE OF
LOKAYUKT, REWA, R/O J.P., ROAD, BAGAHA,
RELIANCE TOWER LANE, SATNA, DISTT.
SIDHI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI NAVEEN KUMAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
MINISTRY OF HOME AFFAIRS
(POLICE) MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. SUPERINTENDANT OF POLICE
SPECIAL POLICE ESTABLISHMENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
230

LOKAYUKT OFFICE REWA DIVISION,
REWA (MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE, REWA,
DISTT. REWA (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER REWA
DIVISION, REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 199 of 2018

BETWEEN:-

RAM KUMAR SHRIVASTAVA S/O LATE SHRI
RADHELAL SHRIVASTAVA, AGED ABOUT 65
YEARS, OCCUPATION: EX HEAD MASTER
NOW ADVOCATE R/O BARELI DIST. RAISEN
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI HEMANT KUMAR NAMDEO - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. CHIEF SECRETARY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. EDUCATION SECRETARY VALLABH
BHAWAN DISTT-BHOPAL (MADHYA
PRADESH)

3. FINANCE SECRETARY VALLABH
BHAWAN DISTT-BHOPAL (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL OF MADHYA
PRADESH DISTT-GWALIOR (MADHYA
PRADESH)

5. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION BHOPAL
DIVISION, BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
231

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 23539 of 2017

BETWEEN:-

MOTI LAL NAMDEV S/O LATE SHRI BABU
LAL NAMDEV, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED AUDITOR OFFICE -
BLOCK EDUCATION OFFICER- PATAN DIST-
JABALPUR, R/O DULARI BHAWAN I.T.I.
MADHOTAL NEAR SHARDA MANDIR DEEN
DAYAL WARD, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS. GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION,
JABALPUR (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

7. BLOCK EDUCATION OFFICER PATAN

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
232

DISTT-JABALPUR (MADHYA PRADESH)

8. THE JOINT DIRECTOR PUBLIC
INSTRUCTIONS. JABALPUR DIVISION,
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 1679 of 2018

BETWEEN:-

YASHWANT SINGH SENGAR S/O RAMKRIPAL
SINGH SENGAR, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED POLICE INSPECTOR
VILLAGE AMARPUR P.S. INDWARA DISTT.
UMARIA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUNIL TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HOME
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. ADDITIONAL DIRECTOR GENERAL OF
POLICE TRAINING POLICE
HEADQUARTERS BHOPAL (MADHYA
PRADESH)

4. SUPERINTENDANT OF POLICE POLICE
TRAINING SCHOOL UMARIYA, DISTT.
UMARIYA (MADHYA PRADESH)

5. PENSION OFFICER UMARIYA, DISTT.
UMARIYA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
233

WRIT PETITION No. 1783 of 2018

BETWEEN:-

SUBHASH DHOK S/O SHRI GULAB RAO
DHOK, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED SENIOR
AGRICULTURE DEVELOPMENT OFFICER IN
THE OFICE OF DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE
DEVELOPMENT DEPARTMENT, DISTT.
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI JITENDRA ARYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPARTMENT OF
AGRICULTURE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR AGRICULTURE
DEPARTMENT DIVISION JABALPUR
(MADHYA PRADESH)

4. DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE
DEPARTMENT CHHINDWARA
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
CHHINDWARA, DISTT. CHHINDWARA
(MADHYA PRADESH)

6. ASSISTANT SOIL CONSERVATION
OFFICER, DISTT. CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
234

WRIT PETITION No. 1775 of 2018

BETWEEN:-

SHRIRAM DIYAWAR S/O LATE SHRI
DAMDULAL DIYAWAR, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED FROM
ASSISTANT SUB INSPECTOR P.S BHAINSDEHI
THE. BHAINSDEHI DIST. BETUL, R/O
VINOBHA NAGAR, BETULGANJ, DISTT.
BETUL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI JITENDRA ARYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROGUH ITS PRINCIPAL SECRETARY
DEPARTMENT OF HOME VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS ZONE
HOSHANGBAD, HOSHANGABAD
(MADHYA PRADESH)

3. DEPUTY INSEPCTOR GENERAL OF
POLICE POLICE HEADQUARTERS
DIVISION HOSHANGABAD,
HOSHANGABAD (MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE BETUL,
DISTT. BETUL (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER BETUL
DISTT. BETUL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 1222 of 2018

BETWEEN:-

SMT SHANTI BAI NAAG W/O RAMESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
235

KUMAR NAAG, AGED ABOUT 66 YEARS,
OCCUPATION: RETD. GOVT. EMPLYEE R/O
SIDHDHESHWAR COLONY, GOTEGAON
(SHIRDHAM), DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI UMESH KUMAR VAIDYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH SERVICES
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR DEPARTMENT OF HEALTH
SERVICES BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR DEPARTMENT OF
HEALTH SERVICES DIVISION
JABALPUR, JABALPUR (MADHYA
PRADESH)

4. CHIEF MEDICAL AND HEALTH
OFFICER DAMOH DISTT. DAMOH
(MADHYA PRADESH)

5. ACCOUNTANT GENERAL OF MP
GWALIOR MOTIMAHAL, GWALIOR
(MADHYA PRADESH)

6. JOINT DIRECTOR TREASURY AND
ACCOUNTS PENSION DIVISION
JABALPUR, JABALPUR (MADHYA
PRADESH)

7. DISTRICT TREASURY OFFICER
DAMOH DISTT. DAMOH (MADHYA
PRADESH)

8. DISTRICT PENSION OFFICER DAMOH
DISTT. DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
236

WRIT PETITION No. 1227 of 2018

BETWEEN:-

K.K. MISHRA S/O LATE HAZARILAL MISHRA,
AGED ABOUT 61 YEARS, OCCUPATION:
RETIRED PROJECT ENGINEER, R/O HOUSE
NO. 126 GALI NO. 8 YADAV COLONY
KAMATHWARD NARSINGHPUR, DISTT.
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROGH PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
MANTRALAYA , VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC WORKS
DEPARTMENT (BHA AND S) NIRMAN
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. CHIEF ENGINEER PUBLIC WORKS
DEPARTMENT (BHA AND S) CIVIL
LINES JABALPUR (MADHYA PRADESH)

4. DIVISIONAL PROJECT ENGINEER
PUBLIC WORKS DEPARTMENT P.I.U.
CIVIL LINES, DISTT. NARSINGHPUR
(MADHYA PRADESH)

5. SHRI PREMCHAND SHAKYA, SENIOR
ACCOUNTANT PUBLIC WORKS
DEPARTMENT DIVISION AND DISTT
NARSINGHPUR (MADHYA PRADESH)

6. SMT. MANJULA SHRIVASTAVA,
ASSISTANT GRADE II PUBLIC WORKS
DEPARTMENT B/S DIVISIONA AND
DISTT NARSINGHPUR (MADHYA
PRADESH)

7. SHRI B.K. KHANDELWAL EXECUTIVE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
237

ENGINEER PWD B AND S DIVISION
KATNI, DISTT. KATNI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 2202 of 2018

BETWEEN:-

NIRANJAN PRASAD DHOULPURI S/O LATE
SHRI ITWARI LAL, AGED ABOUT 62 YEARS,
OCCUPATION: EX- GOVERNMENT
SERVANTS R/O H.NO. 1802 SUPATAL
GURUDEV COLONY NAGPUR ROAD,
JABALPUR TEHSIL AND DIST. JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.P. NEMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HEALTH
SERVICES DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE JOINT DIRECTOR DIRECTORATE
OF TREASURY AND ACCOUNTS DISTT.
JABALPUR (MADHYA PRADESH)

3. THE DIVISIONAL DISTRICT PENSION
OFFICER JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

5. THE CIVIL SURJAN CUM CHIEF
HOSPITAL SUPERINTENDENT
JABALPUR TEHSIL DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
238

(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 2596 of 2018

BETWEEN:-

SHIV KUMAR GUPTA S/O LATE SHIV PRASAD
GUPTA, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED FORESTER (VAN
KSHETRAPAL) FROM FOREST DEPTT. WARD
NO. 14, BEOHARI, TEH. BEOHARI, (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI O.P. DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY DEPTT.
OF FOREST MANTRALAYA , VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL CHIEF SECRETARY OF
FOREST SATPURA BHAWAN, BHOPAL
(MADHYA PRADESH)

3. DIVISIONAL FOREST OFFICER FOREST
DIVISION UMARIYA (MADHYA
PRADESH)

4. DIVISIONAL FOREST OFFICER SOUTH
FOREST DIVISION DISTT-SHAHDOL,
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
UMARIYA DISTT-UMARIYA (MADHYA
PRADESH)

6. DISTRICT TREASURY OFFICER
(TREASURY AND ACCOUNTS) DISTT-
UMARIYA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 4358 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
239

BETWEEN:-

BHAGWAT PRASAD MISHRA S/O SHRI
SHIVRAM MISHRA, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. PANCHAYAT
COORDINATOR OFFICER VILLAGE AND
POST PIPARIYA CHAMPAT TEHSIL
PATHARIYA, DISTT. DAMOH (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI BHUPENDRA KUMAR SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY PANCHAYAT
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COLLECTOR DAMOH DISTT. DAMOH
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER DAMOH
DISTT. DAMOH (MADHYA PRADESH)

4. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT DISTT. DAMOH (MADHYA
PRADESH)

5. DISTRICT TREASURY OFFICER
TREASURY OFFICE DAMOH, DISTT.
DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 3960 of 2018

BETWEEN:-

MANSOOR KHAN S/O LATE SHRI GULZAR,
AGED ABOUT 68 YEARS, OCCUPATION:
RETIRED GOVT. SERVANT GRAM AND POST
DHILLA TEH. PRITHVIPUR, DISTT.
TIKAMGARH (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
240

.....PETITIONER
(BY SHRI PARAG S. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIVISIONAL FOREST OFFICER FOREST
DIVISION TIKAMGARH (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY
(PENSION BRANCH) SAGAR, DIST.
SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 2941 of 2018

BETWEEN:-

RAJENDRA PRASAD GUPTA S/O LATE SHRI
MOORAT LAL GUPTA, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED PRADHAN
ADHYAPAK R/O VILLAGE AND POST
SHAHPURA WARD NO. 3, TAHSIL SHAHPURA,
DIST. DINDORI (MADHYA PRADESH)

.....PETITIONER
(BY MS. SUDHA GOUTAM - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF EDUCATION
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DISTRICT PENSION OFFICER DINDORI
DISTT. DINDORI (MADHYA PRADESH)

3. BLOCK EDUCATION OFFICER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
241

SHAHPURA DISTT. DINDORI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 2392 of 2018

BETWEEN:-

BASANT KUMAR CHOUBEY S/O LATE
RAMKARAN CHOUBEY, AGED ABOUT 63
YEARS, OCCUPATION: RETD. HEAD CLERK
(SUBEDAR M) FROM THE OFFICE OF S.P.
RADIO, REWA ZONE REWA R/O. BEHIND
PWD STORE CHIRHULA COLONY, REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI NAVEEN KUMAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
MINISTRY OF HOME AFFAIRS
(POLICE) MANTRALAYA , VALLABH
BHAWAN, (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE RADIO
REWA ZONE, (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER REWA
DISTT-REWA (MADHYA PRADESH)

5. DIVISIONAL PENSION OFFICER REWA
DISTT-REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 2620 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
242

BETWEEN:-

MURRARI LAL PANDEY S/O LATE SHRI
MANBHAWAN PRASAD PANDEY, AGED
ABOUT 61 YEARS, OCCUPATION: RETD. DY.
RANGER R/O. WARDV NO. 2, JWALAMUKHI
SIHORA, JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. CHIEF CONSERVATOR OF FOREST
DIVISIONAL OFFICE DISTT-JABALPUR
(MADHYA PRADESH)

3. DIVISIONAL FOREST OFFICER
SAMANYA VAN MANDLE DISTT-
DINDORI (MADHYA PRADESH)

4. JOINT DIRECTOR ACCOUNT AND
TREASURY DIVISIONAL OFFICE CIVIL
LINES JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER DINDORI
DISTT-DINDORI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 3895 of 2018

BETWEEN:-

KANHAIYALAL BAKALWAR S/O SHRI
SAHABLAL BAKALWAR, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED ASSISTANT
GRADE III AWASTHIBAI WARD MANDLA
(MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
243

(BY SHRI SANJAY KUMAR AGRAWAL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF COMMERCIAL TAX
BHOPAL (MADHYA PRADESH)

2. DISTRICT EXCISE OFFICER MANDLA
DISTT. MANDLA (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER MANDLA
DISTT. MANDLA (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DISTRICT
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 3633 of 2018

BETWEEN:-

NANDRAM AHIRWAR S/O SHRI UMMED
PRASAD, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED CONSTABLE CIVIL
WARD NO. 1, NEAR WATER FILTER, DAMOH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRANAY CHOUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
DEPTT. OF HOME (POLICE) VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. SUPERINTENDANT OF POLICE GOVT.
RAILWAY POLICE DISTT-JABALPUR
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
244

TREASURY AND ACCOUNTS
JABALPUR (MADHYA PRADESH)

4. TREASURY OFFICER DAMOH DISTT.
DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 4629 of 2018

BETWEEN:-

SMT. MAKKHAN RAJA W/O LATE AMAN
SINGH OCCUPATION: RETIRED ANM, R/O
PURANI (OLD) GALLA MANDI, DEVENDRA
NAGAR, DISTT. PANNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI NAVANEET DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH (MINISTRY)
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR HEALTH DIRECTORATE
HEALTH SERVICES, BHOPAL
(MADHYA PRADESH)

3. CHIEF MEDICAL AND HEALTH
OFFICER PANNA, DISTT. PANNA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER PANNA,
DISTT. PANNA (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER PANNA
DISTT. PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 4750 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
245

BETWEEN:-

SHIVANAND VERMA S/O LATE
MANOHARLAL SHRIVASTAVA, AGED ABOUT
60 YEARS, 01, CIVIL LINE WARD
,AMARWADA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHREYAS PANDIT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ADDITIONAL ASSISTANT
DEVELOPMENT COMMISSIOENR
JANPAD PANCHAYAT HARRAI DISTT.
CHHINDWARA (M.P.) (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
CHHINDWARA DISTT. CHHINDWARA
(M.P.) (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA DISTT. CHHINDWARA
(M.P.) (MADHYA PRADESH)

5. COLLECTOR CHHINDWARA DISTT.
CHHINDWARA (M.P.) (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 3525 of 2018

BETWEEN:-

SHYAM SUNDAR SINGH S/O LATE SHRI
CHHOTE SINGH, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED HEAD CONSTABLE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
246

O/O SUPERINTENDENT OF POLICE ( RADIO)
JABALPUR R/O H.NO. 186/1 LANDI
CHHATARPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPT. MINISTRY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS MP BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DIVISION
JABALPUR (MADHYA PRADESH)

4. TREASURY OFFICER DISTRICT
TREASURY OFFICE, JABALPUR
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR DISTT JABALPUR
(MADHYA PRADESH)

6. SUPERINTENDANT OF POLICE (RADIO)
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 4696 of 2018

BETWEEN:-

DAMODAR PRASAD GUPTA (DEAD) THR. HIS
LRS WIFE SMT. ANEETA GUPTA W/O LATE
SHRI DAMODAR PRASAD GUPTA, AGED
ABOUT 40 YEARS, OCCUPATION: HOUSE
WIFE MEHTA BAGEECHA JABALPUR NAKA,
NEAR SHANKARJI KI MADHIYA, DISTT.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
247

DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI NEERAJ JAIN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
DEPTT. OF PUBLIC HEALTH
ENGINEERING VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC HEALTH
ENGINEERING DEPARTMENT DISTT-
BHOPAL (MADHYA PRADESH)

3. SUPERINTENDING ENGINEER, PUBLIC
HEALTH ENGINEERING DEPARTMENT
SAGAR CIRCLE, SAGAR (MADHYA
PRADESH)

4. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
DISTT-DAMOH (MADHYA PRADESH)

5. THE JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DISTT-
DAMOH (MADHYA PRADESH)

6. THE DISTRICT PENSION OFFICER
DAMOH DISTT-DAMOH (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 3506 of 2018

BETWEEN:-

OM PRAKASH SIHARE S/O SHRI KALKA
PRASAD SIHARE, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED DUPTY RANGER (UP
VAN KSHETRAPAL) FOREST DEPARTMENT,
SOUTH DIVISION, SEONI, RANGE
KANIWADA, DIST. SEONI C/O ALAP SINGH
SANODIYA, RAVTI NAGAR, DIST. SEONI

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
248

(MADHYA PRADESH)

.....PETITIONER
(BY SHRI DILIP PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. CHIEF CONSERVATOR OF FOREST
SEONI CIRCLE SEONI (MADHYA
PRADESH)

3. DIVISIONAL FOREST OFFICER SEONI
SOUTH (GENERAL) DIVISION SEONI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 3630 of 2018

BETWEEN:-

SHRIPAD JOSHI S/O LATE SHRI SURYAKANT
JOSHI, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED A.G. III [LDC] SHRI
LAXMI NARAYAN GOVT. PENCH VALLY
COLLEGE PARASIA, TAHSIL PARASIA DIST.
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI P.S. CHOUHAN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY HIGHER
EDUCATION DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER HIGHER EDUCATION
DEPARTMENT SATPURA BHAWAN

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
249

BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DIVISION
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA DISTT. CHHINDWARA
(M.P.) (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
CHHINDWARA DISTT. CHHINDWARA
(M.P.) (MADHYA PRADESH)

6. PRINCIPAL SHRI LAXMINARAYAN
GOVT. PENCH VALLY COLLGE
PARASIA DISTT. CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9756 of 2018

BETWEEN:-

V.K. SARATHE S/O SHRI M.C. SARATHE,
AGED ABOUT 61 YEARS, OCCUPATION:
RETIRED FROM THE POST OF
SUPERINTENDENT FROM THE
DEPARTMENT OF SKILL AND
DEVELOPMENT PLOT NO.27 BRAMHRISHI
COLONY GWARIGHAT JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI P.N. DAS - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY IN THE
DEPARTMENT OF SKILL
DEVELOPMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE OF
TREASURY AND ACCOUNTS 5TH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
250

FLOOR PARYAVAS BHAWAN ARERA
HILLS BHOPAL (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 4623 of 2018

BETWEEN:-

BABULAL RAJE S/O LATE SHRI MANGAL
PRASAD, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED GOVERNMENT
EMPLOYEE 129 NEAR GANGA WARD,
MEMBER-BHEEM WARD, BINA, DISTRICT
SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPTT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER, PUBLIC
INSTRUCTIONS GAUTAM NAGARM,
CHETAN BRIDGE, BHOPAL (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER
SAGAR, DISTT. SAGAR (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS PENSION DIVISION SAGAR,
SAGAR (MADHYA PRADESH)

5. JOINT DIRECTOR PUBLIC
INSTRUCTION DIVISION SAGAR,
SAGAR (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
251

6. DISTRICT PENSION OFFICER SAGAR,
DISTT. SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 4488 of 2018

BETWEEN:-

DELHAN SHAH MARAVI S/O LATE SHRI
RANGLAL MARKAM, AGED ABOUT 63
YEARS, OCCUPATION: RETD. EMPLOYEE
FROM THE POST OF ADDL. COMMANDANT
R/O. GALI NO. 18, JAWAHAR NAGAR
(GULABARA) CHHINDWARA DISTT.
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI BHUPENDRA KUMAR MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MANTRALAYA,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

3. THE JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION, JABALPUR
(MADHYA PRADESH)

4. THE COMMANDANT O/O SENANI 35 B
(BHAR) VAHINI SPECIAL SECURITY
FORCE MANDLA, MANDLA (MADHYA
PRADESH)

5. THE DISTRICT PENSION OFFICER
MANDLA, MANDLA (MADHYA
PRADESH)

6. THE DISTRICT TREASURY OFFICER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
252

CHHINDWARA, CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 4238 of 2018

BETWEEN:-

MANSOOR KHAN S/O LATE GULZAR AGED
ABOUT 68 YEARS, OCCUPATION: RETIRED
GOVT. SERVICE GRAM AND POST DHILLA
TEH. PRITHVIPUR, DISTT. TIKAMGARH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PARAG S. CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FOREST DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DIVISIONAL FOREST OFFICER
FOREST DIVISION TIKAMGARH,
TIKAMGARH (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY
(PENSION BRANCH) SAGAR, DISTRICT
SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 14517 of 2018

BETWEEN:-

DEVANAND BHALEKAR S/O LATE SHRI
JAIRAM BHALEKAR, AGED ABOUT 64
YEARS, OCCUPATION: RETD. BLOCK
PANCHAYAT OFFICER JANPAD PANCHAYAT
PARASWARA DISTT. BALAGHAT M.P. R/O.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
253

WARD NO. 05, AMBEDKAR NAGAR BAIHAR
TEH. BAIHAR, DISTT. BALAGHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAVINDRA KUMAR BISEN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS SECRETARY PANCHAYAT
AND RURAL DEVELOPMENT
MANTRALAYA VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE ACCOUNTANT GENERAL (A AND
E)-II M.P., GWALIOR, DISTT-GWALIOR
(MADHYA PRADESH)

3. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT PARASWARA, DISTT.
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 4818 of 2018

BETWEEN:-

T.C. LILLARE S/O LATE SHRI DADUJEE
LILLARE, AGED ABOUT 75 YEARS,
OCCUPATION: EX ASSISTANT ENGINEER,
BEINGAGA DIVISION WATER RESOURCES
DEPTT., BALAGHAT (M.P.), R/O PREM NAGAR
WARD NO. 26, DISTT. BALAGHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAVINDRA KUMAR BISEN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY WATER
RESOURCES DEPTT. VALLABH
BHAWAN, BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
254

PRADESH)

2. EXECUTIVE ENGINEER WATER
RESOURCES DEPARTMENT
BEINGANGA DIVISION, BALAGHAT
(MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10779 of 2018

BETWEEN:-

MAAN SINGH S/O LATE SHRI DEEWAN
SINGH, AGED ABOUT 60 YEARS,
OCCUPATION: RETD. PLOTOON
COMMANDAR 9TH SPECIAL FORCE REWA
DISTT. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI C.P. DWIVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR THE SECRETARY DEPT. OF HOME
JABALPUR (MADHYA PRADESH)

2. THE COMMANDANT 9TH VAHINI
SPECIAL FORCE DISTT-REWA
(MADHYA PRADESH)

3. THE DISTRICT TREASURY OFFICER
REWA DISTT-REWA (MADHYA
PRADESH)

4. THE DIVISION PENSION OFFICER
REWA DISTT-REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
255

WRIT PETITION No. 5116 of 2018

BETWEEN:-

BRAJ BIHARI RAM S/O LATE SHRI SINGRAM
RAM, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED INJSPECTOR O/O
SUPERINTENDENT OF POLICE (RADIO)
JABALPUR, R/O GRAM AND POST UTRAO P.S.
KARIMUDDINPUR TEH. MUHAMANABAD
DISTT. GAJIPUR (UTTAR PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MINISTRY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DIVISION
JABALPUR, JABALPUR (MADHYA
PRADESH)

4. TREASURY OFFICER DISTRICT
TREASURY OFFICE JABALPUR DISTT.
JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

6. SUPERINTENDANT OF POLICE RADIO
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 5125 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
256

BETWEEN:-

KHUSHAL CHANDRA MISHRA S/O SHRI
KHEMRAJ MISHRA, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. INSPECTOR O/O.
SUPERITENDENT OF POLICE (RADIO)
JABALPUR R/O. GRAM BHANDERI TEH
BAHERI, DISTRICT BALATHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MINISTRY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DISTT. JABALPUR (MADHYA
PRADESH)

4. TREASURY OFFICER DISTRICT
TREASURY OFFICER DISTT.
JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

6. SUPERINTENDANT OF POLICE (RADIO)
POLICE HEADQUARTERS DISTT.
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 6345 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
257

BETWEEN:-

ARJUN SINGH MEHRA S/O LATE SHRI R.P.
MEHRA, AGED ABOUT 61 YEARS,
OCCUPATION: RETD. ASTT. GRADE 2 (UDC)
R/O. H.NO. 1374/2, GANGA NAGAR COLONY
NEAR RAJUL CITY GARHA, JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI TARUN SENGAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR THE PRINCIPAL SECRETARY
PUBLIC HEALTH AND FAMILY
WELFARE DEPT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DEAN NETAJI SUBHASH CHANDRA
BOSE MEDICAL COLLEGE JABALPUR
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 6398 of 2018

BETWEEN:-

SURESH CHANDRA RAI S/O LATE SHRI
SHYAM LAL RAI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB INSPECTOR
NEAR RAM MANDIR BANKHEDI, DISTT.
HOSHANGABAD (MADHYA PRADESH)

.....PETITIONER
(BY DR. ANUVAD SHRIVASTAVA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
258

THROUGH DIRECTOR GENERAL OF
POLICE HEADQUARTER BHOPAL
(MADHYA PRADESH)

2. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS NORTH DISTT.
BHOPAL (MADHYA PRADESH)

3. DIVISIONAL TREASURY OFFICER/
PENSION OFFICER DISTRICT PENSION
OFFICE BHOPAL (MADHYA PRADESH)

4. DEPUTY SUPERINTENDENT OF POLICE
THE OFFICE OF SUPERINTENDENT OF
POLICE BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 6691 of 2018

BETWEEN:-

PREMLAL SHARMA S/O LATE SHRI
ANUSUIYA PRASAD SHARMA, AGED ABOUT
61 YEARS, R/O VILLAGE AND POST
LOULACHH, TEHSIL KOTAR, DIST. SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PUSHPENDRA PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. FOREST OFFICER OFFICE OF FOREST
DIVISON DISTT. SINGROULI (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER
SINGRAULI DISTT. SINGROULI
(MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
259

TREASURY AND ACCOUNTS DISTT.
SINGROULI (MADHYA PRADESH)

5. DISTRICT TREASURY AND ACCOUNTS
OFFICER SINGRAULI DISTT.
SINGROULI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 7387 of 2018

BETWEEN:-

BENI RAM SHIV S/O SHRI KHET SINGH,
AGED ABOUT 63 YEARS, OCCUPATION
RETIRED H.M., R/O WARD NO. 8 TALAB
TOLA NAINPUR DISTT.MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY, TRIBAL
WELFARE DEPARTMENT, VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. THE COMMISSIONER TRIBAL
WELFARE DEPARTMENT SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

4. THE JOINT DIRECTOR DIRECTORATE
OF TREASURY AND ACCOUNTS
DIVISION JABALPUR (MADHYA
PRADESH)

5. THE ASSISTANT COMMISSIONER
TRIBAL WELFARE DEPARTMENT
MANDLA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
260

6. THE DISTRICT PENSION OFFICER
MANDLA DISTT. MANDLA (MADHYA
PRADESH)

7. THE BLOCK EDUCATION OFFICER
NAINPUR DISTT. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 7556 of 2018

BETWEEN:-

JAMEEL AHMED S/O LATE SHRI PEER
MOHD., AGED ABOUT 63 YEARS,
OCCUPATION: RETD. ACCOUNTANT R/O.
PLOT NO. 166, JASHUJA CITY NEW WARD
NO. 71, NEAR DHANWANTRI NAGAR,
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDH PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN MANTRALYA, BHOPAL
(MADHYA PRADESH)

2. DEAN NETA JI SUBHASH CHANDRA
BOSE MEDICAL COLLEGE JABALPUR
(MADHYA PRADESH)

3. SUPERINTENDENT PROFESSOR OF
RADIO THERAPY SUPERINTEND
CANCER HOSPITAL DISTT. JABALPUR
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
261

WRIT PETITION No. 7244 of 2018

BETWEEN:-

ASHOK KUMAR MISHRA S/O LATE SHRI
PYARELAL MISHRA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED TEACHER,
GOVT. HIGHER SECONDARY SCHOOL
BANDAKPUR, DISTT. DAMOH (M.P.) R/O
CHAITGIRI COLONY, NEAR MAZAR, BESIDE
TOWER, CHHATARPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DILEEP KUMAR PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTIONS, GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
DAMOH DISTT-DAMOH (MADHYA
PRADESH)

4. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL BANDAKPUR,
DISTT. DAMOH (MADHYA PRADESH)

5. ACCOUNTANT GENERAL, GWALIOR
DISTT-GWALIOR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER DAMOH
DISTT-DAMOH (MADHYA PRADESH)

7. JOINT DIRECTOR ACCOUNTS
TREASURY AND PENSION SAGAR
DIVISION, SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
262

WRIT PETITION No. 7667 of 2018

BETWEEN:-

SMT. RAJKUMARI MISHRA W/O SHRI UMESH
KUMAR MISHRA, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. HM PRIMARY SCHOOL
R/O. H.I.G. VATSALA VIHAR KHANDWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR THE PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER DIRECTORATE
OF PUBLIC INSTRUCTION (DPI)
GAUTAM NAGAR BHOPAL (MADHYA
PRADESH)

3. THE DISTRICT EDUCATION OFFICER
KHANDWA, KHANDWA (MADHYA
PRADESH)

4. THE JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DIVISION
INDORE (MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
KHANDWA KHANDWA (MADHYA
PRADESH)

6. THE BLOCK EDUCATION OFFICER
KHANDWA DISTT. KHANDWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9502 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
263

BETWEEN:-

MAHESH GODBHOLE S/O LATE
BALAKRISHINA GODBHOLE, AGED ABOUT
65 YEARS, OCCUPATION: INSPECTOR
MINISTERIAL R/O. 56-B, SAINATH COLONY
KOLAR ROAD BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SOMAN K. MENON - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY DEPT. OF HOME
AFFAIRS VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS O/O DGP,
DISTT-BHOPAL (MADHYA PRADESH)

3. THE INSPECTOR GENERAL OF POLICE
STATE CRIMES RECORD BUREAU
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICE THR.
THE AUTHORIZED OFFICER DISTT-
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 7661 of 2018

BETWEEN:-

HARDAS AHIRWAR S/O SHRI HALKA
AHIRWAR, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
II R/O WARD NO.22 BEHIND THE BOARDING
SCHOOL NALA MOHALLA NEAR KABRISTAN
ITARSI DISTT. HOSHANGABAD (MADHYA
PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
264

(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
FINANE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR FARMER WELFARE
AND AGRICULTURE DEPARTMENT
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR FARMER
WELFARE AND AGRICULTURE
DEPARTMENT NARMADAPURAM
DIVISION HOSHANGABAD (MADHYA
PRADESH)

4. THE JOINT DIRECTOR DIRECTORATE
OF TREASURY AND ACCOUNTS
DIVISION BHOPAL (MADHYA
PRADESH)

5. THE DISTRICT PENSION OFFICER
HARDA, DISTT. HARDA (MADHYA
PRADESH)

6. THE SUB DIVISIONAL OFFICER
AGRICULTURE DEPARTMENT, HARDA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 7663 of 2018

BETWEEN:-

TEJ SINGH RAGHUVANSHI S/O LATE SHRI
JAI RAM RAGHUVANSHI, AGED ABOUT 60
YEARS, OCCUPATION: RETD HEAD
CONSTABLE R/O. AWANTIKA COLONY
RAISEN (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
265

AND

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
FINANCE DEPT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE RAISEN
DISTT-RAISEN (MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURY
ACCOUNTS BHOPAL DIVISION,
BHOPAL (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER RAISEN
DISTT-RAISEN (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 8573 of 2018

BETWEEN:-

HARDYAL SINGH GILL S/O LT. SHRI
BACHAN SINGH GILL, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED SUB
INSPECTOR O/O SUPERINTENDENT OF
POLICE (H.Q.) BHOPAL, R/O SHANTI VIHAR
COLONY ASHOK NARGAR, DISTRICT
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY- ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MINISTRY, VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
266

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION BHOPAL
DIVISION, BHOPAL (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
BHOPAL DISTT-BHOPAL (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER BHOPAL
DISTT-BHOPAL (MADHYA PRADESH)

6. SUPERINTENDENT OF POLICE (H.Q.)
BHOPAL DISTT-BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 8569 of 2018

BETWEEN:-

SMT. HARI SAHU W/O SHRI BALKISHAN
SAHU, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER SANKUL KENDRA-GOVT. HIGHER
SECONDARY SCHOOL BELKHADU,
JABALPUR 112 SATHIYA KUA DARHAI
HANUMANTAL, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SHAKTI KUMAR SONI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT MINISTRY,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
267

TREASURY AND ACCOUNTS PENSION
DIVISION JABALPUR (MADHYA
PRADESH)

3. TREASURY OFFICER DISTRICT
PREASURY OFFICER DISTT. JABALPUR
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

5. PRINCIPAL SANKUL KENDRA GOVT.
HIGHER SECO. SCHOOL BELKHADU
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 8587 of 2018

BETWEEN:-

KU. ULKA YADAV D/O LATE RAMDAYAL
YADAV, AGED ABOUT 62 YEARS, R/O. WARD
NO. 15, VINOBA BHAVE WARD, HARDA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ISHTEYAQ HUSAIN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY PUBLIC HEALTH
AND FAMILY PLANNING VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. CHIEF MEDICAL AND HEALTH
OFFICER, DISTRICT HOSPITAL HARDA
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
COLLECTORATE HARDA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
268

4. SHRI D.D MISHRA DISTRICT PENSION
OFFICER COLLECTORATE HARDA
PRESENTLY POSTED AS DISTT. PESION
OFFICER ALIRAJPUR (MADHYA
PRADESH)

5. DIVISINAL JOINT DIRECTOR
TREASURY AND ACCOUNTS BHOPAL
AND HOSHANGBAD DIVISION, BHOPAL
(MADHYA PRADESH)

6. COLLECTOR HARDA, DISTT. HARDA
(MADHYA PRADESH)

7. TREASURY OFFICER HARDA, DISTT.
HARDA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 8714 of 2018

BETWEEN:-

TIKARAM PATEL S/O SHRI SUKHLAL PATEL,
AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED REVENUE INSPECTOR R/O
VILLAGE NATWARA TEHSIL SHAHPURA,
DIST. JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANTOSH SAHU - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
BOARD OF REVENUE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COLLECTOR JABALPUR DISTT.
JABALPUR (MADHYA PRADESH)

3. DISTRICT TREASURY, ACCOUNT AND
PENSION OFFICER, DISTRICT
ACCOUNT, DISTT. JABALPUR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
269

4. TEHSILDAR PATAN DISTT. JABALPUR
(MADHYA PRADESH)

5. SUPERINTENDENT OF LAND RECORD
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 10199 of 2018

BETWEEN:-

RAMCHET SONI S/O LATE SHRI SHIV
SHARAN SONI, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED GOVERNMENT
EMPLOYEE R/O VILLAGE AND POST
NAUDHIYA TEHSIL BEOHARI DISTT.
SHAHDOL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANAND SINGH THAKUR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY DEPARTMENT
OF REVENUE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE COLLECTOR SHAHDOL, DISTT.
SHAHDOL (MADHYA PRADESH)

3. THE TEHSILDAR, TEHSIL
JAISINGHNAGAR, SHAHDOL (MADHYA
PRADESH)

4. THE DISTRICT PENSION OFFICER
SHAHDOL DISTT. SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10572 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
270

BETWEEN:-

ASHOK KUMAR PATHAK, S/O LATE SHRI
G.K. PATHAK, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
2 89/9 ANJALI PARISER, NEAR RAILWAY
SHIV NAGAR GARHA JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY HIGHER
EDUCATION SATPUDA BHAWAN
MANTRALAYA BHOPAL (MADHYA
PRADESH)

2. ADDITIONAL DIRECTOR, NEAR
SCIENCE COLLEGE ASHOK HOSTAL
CIVIL LINE JABALPUR (MADHYA
PRADESH)

3. PRINCIPAL, GOVT. O.F.K. COLLEGE
JABALPUR (MADHYA PRADESH)

4. JOINT DIRECTOR, ACCOUNT AND
TREASURY DIVISIONAL OFFICE CIVIL
LINES JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER,
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10597 of 2018

BETWEEN:-

SAVITRI BAI JHARIYA WIDOW OF LATE
SHRI NIRANJAN PRASAD JHARIYA, AGED
ABOUT 60 YEARS, OCCUPATION:
PENSIONER (HOUSEWIFE), R/O UMARIYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
271

KUNDARI, BARELA, DISTRICT JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPT. MINISTRY
VALLABH BHAWAN (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

3. TREASURY OFFICER DISTRICT
TREASURY OFFICE JABALUR
JABALPUR (MADHYA PRADESH)

4. PENSION OFFICER JABALPUR
JABALPUR (MADHYA PRADESH)

5. BRANCH MANAGER BANK OF
MAHARASHTRA DHANPURI NIWAS
ROAD BARELA, JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL FOR
RESPONDENTS NO.1 TO 4 AND SHRI VIVEK SHUKLA -
ADVOCATE FOR RESPONDENT NO.5)

WRIT PETITION No. 9763 of 2018

BETWEEN:-

VISHWANATH SINGH BUNDELA S/O SHRI
PRATIPAL SINGH BUNDELA, AGED ABOUT 68
YEARS, OCCUPATION: RETIRED
PANCHAYAT SAMANVAYA ADHIKARI O/O
C.E.O. JANPAD PANCHAYAT PAWAI GRAM
POST MAHOD, TEH. PAWAI, DISTRICT
PANNA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
272

.....PETITIONER
(BY SHRI CHANDRAPAL SINGH PARMAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
PANCHAYAT AND SOCIAL WELFARE
DEPARTMENT MINISTRY, VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ACCOUNTANT GENERAL TREASURY
ACCOUNTS AND PENSION GWALIOR
(MADHYA PRADESH)

3. DIVISIONAL JOINT DIRECTOR
TREASURY AND ACCOUNTS SAGAR
DIVISION (MADHYA PRADESH)

4. CHIEF EXECUTIVE OFFICER JILA
PANCHAYAT PANNA (MADHYA
PRADESH)

5. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT PAWAI (MADHYA
PRADESH)

6. DISTRICT TREASURY OFFICER PANNA
PANNA (MADHYA PRADESH)

7. DISTRICT PENSION OFFICER PANNA
PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 10076 of 2018

BETWEEN:-

DR. MAHENDRA KUMAR SAMAIYA S/O LATE
SHRI P.C. SAMAIYA, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED AYURVED
CHIKITSA ADHIKARI, R/O WARD NO. H-65,
SHANTI VIHAR COLONY, RAJAKHEDI
MAKRONIYA, SAGAR, DIST. SAGAR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
273

.....PETITIONER
(BY MS. MALTI DADARIYA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY AYUSH
MANTRALAYA VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE
AYUSH BHOPAL, BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION SAGAR
(MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER SAGAR
DIVISION SAGAR (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
SAGAR, DISTT. SAGAR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10105 of 2018

BETWEEN:-

GOVIND PRASAD CHANDROL S/O SHRI
PHOOL CHAND CHANDROL, AGED ABOUT 66
YEARS, OCCUPATION: RETIRED FROM THE
POST OF DAFTARI FROM THE DIVISIONAL
FOREST OFFICE WEST (T) DIVISION
MANDLA PRESENT VILLAGE BINEKA
TEHSIL AND DISTRICT MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI P.N. DAS - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
274

THROUGH THE SECRETARY IN THE
DEPARTMENT OF FOREST VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIVISIONAL FOREST OFFICER WEST T
DIVISION MANDLA (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER MANDLA,
DISTT. MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9948 of 2018

BETWEEN:-

RAM KUMAR MISHRA S/O LATE R.P.
MISHRA, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED LIBRARIAN R/O C-5,
RATAN NAGAR, MADAN MAHAL JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY MS. SHIKHA SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
MANTRALAYA, VALLABH BHAWAN,
(MADHYA PRADESH)

2. THE COMMISSIONER RAJYA SHIKSHA
KENDRA B-WING PUSTAK SADAN JAIL
ROAD, BHOPAL (MADHYA PRADESH)

3. PRINCIPAL, GOVERNMENT COLLEGE
OF EDUCATION (PSM) JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10371 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
275

BETWEEN:-

LAKHANLAL DHANYA S/O LATE L.P.
DHANYA, AGED ABOUT 61 YEARS,
OCCUPATION: AGRICULTURIST R/O
TIKURIYA MOHALLA, NEAR KANCH
MANDIR DISTT. PANNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHAILENDRA VERMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY FARMERS
WELFARE AND AGRICULTURE
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR(AGRICULTURE) BHOPAL
BHOPAL (MADHYA PRADESH)

3. DEPUTY DIRECTOR (AGRICULTURE)
FARMER WELFARE AND
AGRICULTURE DEPARTMENT DISTT.
PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9957 of 2018

BETWEEN:-

NANDKISHORE KOSHTA S/O TEJILAL
KOSHTA, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. PATWARI R/O. VILL
AND POST INDRANA TEH MAJHOLI,
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.P. KHARE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
276

THR THE SECRETARY DEPT. OF
REVENUE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COLLECTOR JABALPUR DISTT-
JABALPUR (MADHYA PRADESH)

3. COLLECTOR (LAND RECORDS) DISTT-
JABALPUR (MADHYA PRADESH)

4. SUB DIVISIONAL OFFICER JABALPUR
DISTT-JABALPUR (MADHYA PRADESH)

5. TEHSILDAR PANAGAR, DISTT-
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9960 of 2018

BETWEEN:-

KAMAL SINGH BAGRI S/O LATE PHOOL
SINGH BAGRI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED PATWARI JAI
PRAKASH WARD, PANAGAR, DEORI KALA,
TEH. PANAGAR, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI R.P. KHARE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY DEPARTMENT
OF REVENUE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COLLECTOR JABALPUR JABALPUR
(MADHYA PRADESH)

3. COLLECTOR (LAND RECORDS)
JABALPUR, DISTT. JABALPUR
(MADHYA PRADESH)

4. SUB DIVISIONAL OFFICER JABALPUR,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
277

DISTT. JABALPUR (MADHYA
PRADESH)

5. TEHSILDAR PANAGAR, DISTT.
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 11329 of 2018

BETWEEN:-

DAMAJI BHAGAT (D.H. BHAGAT) S/O LATE
SHRI HARIRAM BHAGAT, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED AS AN
ACCOUNTANT, IN THE OFFICE OF
PRINCIPAL, GOVT. HIGHER SECONDARY
SCHOOL, BHENDARA, DISTT. BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS, NEAR CHETAK
BRIDGE GAUTAM NAGAR, BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS, DIVISION JABALPUR
(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
BALAGHAT DISTT-BALAGHAT
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
BALAGHAT DISTT-BALAGHAT
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
278

6. THE SANKUL PRINCIPAL GOVT.
HIGHER SECONDARY SCHOOL
BHENDARA, DISTRICT BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 9901 of 2018

BETWEEN:-

TULSIDAS RAIKWAR S/O BABULAL
RAIKWAR, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED A.S.I. R-29, BSIDHSLI
NAGAR, DAMOH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI B.K. SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY HOME DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS DISTT. DAMOH
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER DAMOH
DISTT. DAMOH (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
TREASURY OFFICER DISTT. DAMOH
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10610 of 2018

BETWEEN:-

MOHANLAL GUPTA S/O LATE SHRI RAMDAS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
279

GUPTA, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED PEON, GOVT.
HIGHER SECONDARY SCHOOL, LATAR,
DISTT. ANUPPUR R/O VILL. PARASI, POST
LATAR , DISTRICT ANUPPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI DILEEP KUMAR PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
TRIBAL WELFARE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER TRIBAL WELFARE
DEPARTMENT SATPUDA BHAWAN
BHOPAL (MADHYA PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT ANUPPUR
(MADHYA PRADESH)

4. JOINT DIRECTOR, ACCOUNTS
TREASURY AND PENSION, REWA
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
ANUPPUR DISTT. ANUPPUR (MADHYA
PRADESH)

6. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL LATAR
DISTRICT ANUPPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10566 of 2018

BETWEEN:-

DEVI SINGH S/O LATE SHRI RAMSINGH,
AGED ABOUT 61 YEARS, OCCUPATION:

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
280

RETD. AS ASSISTANT SUB INSPECTOR O/O.
SUPERINTENDENT OF POLICE (RAIL)
JABALPUR R/O. QTR. NO. 11/2, RAIL POLICE
LINE JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY HOME
DEPT. VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DIVISION JABALPUR (MADHYA
PRADESH)

3. TREASURY OFFICER DISTRICT
TREASURY OFFICER DISTT.
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE RAIL
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 11374 of 2018

BETWEEN:-

SHANKER PRASAD DAHIYA S/O SHRI
SUMESHWAR PRASAD DAHIYA, AGED
ABOUT 63 YEARS, OCCUPATION: RETD.
PROJECT OFFICER INTEGRATD TRIBAL
DEVELOPMENT PROJECT PIPRAHI DISTT.
REWA R/O. VILL NODHIYA PASCHIM
BYEPASS DEOSAR P.O. JIYAWAN, DISTRICT
SINGROULI (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
281

.....PETITIONER
(BY MS. SUDHA GOUTAM - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY SC/ST
AND TRIBAL WELFARE DEPT.
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER TRIBAL
DEVELPMENT DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

3. DIVISIONAL DEPUTY COMMISSIONER
SC / ST DEVELOPMENT REWA
DIVISION REWA (MADHYA PRADESH)

4. COLLECTOR REWA, DISTT. REWA
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10863 of 2018

BETWEEN:-

SUMATI BALA JATAV W/O LATE SURAJ PAL
JATAV, AGED ABOUT 43 YEARS,
OCCUPATION: SERVICE R/O WARD NO. 4,
NEAR OF HIGHER SECONDARY SCHOOL
BANSIHA POST LAKHOURA, DISTRICT
ANUPPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJEEV KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY SCHOOL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
282

EDUCATION DEPARTMETN VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
ANUPPUR DISTT. ANUPPUR (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
ANUPPUR DISTT. ANUPPUR (MADHYA
PRADESH)

4. THE PRINCIPAL, GOVT HR SEC.
SCHOOL LAKHOURA, DISTT. ANUPPUR
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
ANUPPUR DISTT. ANUPPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 10844 of 2018

BETWEEN:-

KASHINATH SINGH S/O LATE SHRI H.S.
SINGH, AGED ABOUT 65 YEARS,
OCCUPATION: RETD. ASSTT. STATISTICAL
OFFICER POSTED AT O/O. THE SDAO
AGRICULTURE SIDHI R/O. VILL MADHURI
(KOTHAS) WARD NO. 7, POST NAUDIYA TEH
GOPADBANAS, DISTRICT SIDHI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI V.D.S. CHAUHAN - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR SECRETARY FARMER WELFARE
AND AGRICULTURE DEVELOPMENT
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR DIRECTORATE OF

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
283

FARMER WELFARE AND
AGRICULTURE DEVELOPMENT
VINDHYANCHAL BHAWAN BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR WELFARE AND
AGRICULTURE DEVELOPMENT
DIVISION REWA (MADHYA PRADESH)

4. SUB DIVISIONAL AGRICULTURE
OFFICER SIDHI, DISTT. SIDHI
(MADHYA PRADESH)

5. DISTRICT TREASURY AND PENSION
OFFICER SIDHI, DISTT. SIDHI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 11195 of 2018

BETWEEN:-

GIRDHARILAL CHOUHAN (DEAD) THR.
KUNTA SINGH W/O LATE SHRI
GIRDHARILAL CHOUHAN, AGED ABOUT 50
YEARS OCC: HOUSE WIFE, R/O PLOT NO.46
SHARDA NAGAR FESH II LAMBAKHEDA
VAIRASIYA ROAD BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI DINESH PRASAD PATEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT POLICE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
284

BHOPAL ZONE DISTT-BHOPAL
(MADHYA PRADESH)

4. THE DISTRICT TREASURY OFFICER,
OLD SECRETARIAT CAMPUS BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 11900 of 2018

BETWEEN:-

RAKESH KUMAR TIWARI S/O SHRI
GOVERDHAN DAS TIWARI, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED ACCOUNT
OFFICER (CLASS III POST) MUNICIPAL
CORPORATION, KATNI HEERAGANJ
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI MUKESH KUMAR AGARWAL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF URBAN
ADMINISTRATION AND
DEVELOPMENT MANTRALAYA,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. MUNICIPAL CORPORATION KATNI
THROUGH COMMISSIONER KATNI,
DISTT. KATNI (MADHYA PRADESH)

3. JOINT DIRECTOR LOCAL FUND AUDIT
CIVIC CENTRE MARHATAL,
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 11070 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
285

BETWEEN:-

SMT. SAROJANI MARAVI W/O SHRI UMRAO
PRASAD PRASAD MARAVI, AGED ABOUT 67
YEARS, OCCUPATION: RETIRED ASSISTANT
TEACHER, R/O VILLAGE BACHHARGAON,
TAHSIL BAJAG, DIST. DINDORI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI GHANSHYAM SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY TRIBAL
WELFARE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT DISTT.
DINDORI (MADHYA PRADESH)

3. PRESCRIBED OFFICER (PENSION)/
PENSION OFFICER DINDORI DISTT.
DINDORI (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
DINDORI DISTT. DINDORI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 11232 of 2018

BETWEEN:-

QAISAR ABBAS S/O SHRI ASGAR ALI AGED
ABOUT 60 YEARS, OCCUPATION: RETD.
ASSTT. GRADE I R/O. 521, NEAR HALL
HOUSING BOARD COLONY BAIRASIYA
ROAD BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
286

AND

1. THE STATE OF MADHYA PRADESH
THR THE PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY
HORTICULTURE AND FOOD
PROCESSING DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. DIRECTOR, DIRECTORATE OF
HORTICULTURE AND FARM
FORESTRY 6TH FLOOR
VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS BHOPAL
DIVISION BHOPAL (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER BHOPAL
DISTT. BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 11870 of 2018

BETWEEN:-

GOPAL RAO UKEY S/O LATE SHRI NAMDEO
UKEY, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED AS AN
ACCOUNTANT THE OFFICE OF JANPAD
PANCHAYAT BIRSA DISTT. BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE )

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
287

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DIVISION
JABALPUR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
BALAGHAT BALAGHAT (MADHYA
PRADESH)

4. CHIEF EXECUTIVE OFFICER O/O
JANPAD PANCHAYAT BIRSA
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 12293 of 2018

BETWEEN:-

RAM SUFAL NUT S/O SHRI HARI DEEN, AGED
ABOUT 62 YEARS, OCCUPATION: RETIRED
HM R/O VILLAGE KARTAHA, POST
BATHIYA, TEHSIL MAIHAR, DISTT. SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS, GAUTAM NAGAR,
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS, REWA DIVISION, REWA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
288

(MADHYA PRADESH)

4. THE DISTRICT EDUCATION OFFICER
SATNA DISTT-SATNA (MADHYA
PRADESH)

5. THE DISTRICT PENSION OFFICER
SATNA DISTT-SATNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 13086 of 2018

BETWEEN:-

MAHESH PRASAD AWASTHI S/O LATE SHRI
AMBIKA PRASAD AWASTHI, AGED ABOUT 65
YEARS, OCCUPATION: SENIOR CITIZEN
RETIRED RANGER O/O DIVISIONAL FOREST
OFFICER KATNI, R/O JAGRITI COLONY
NEAR NCC CADET COURT, KATNI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FOREST DEPARTMENT (RAIL)
MINISTRY VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER KATNI
DISTT. KATNI (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER KATNI
DISTT. KATNI (M.P.) (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
289

5. DIVISIONAL FOREST OFFICER
GENERAL FOREST DIVISION KATNI
DISTT. KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 13675 of 2018

BETWEEN:-

D.D. KACHHI S/O LATE GOKAL DAS KACHHI,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED AGRICULTURE DEVELOPMENT
OFFICER R/O MAHENDRA WARD LUNAWAT
COLONY GALI NO. 2 TAH. KARELI, DISTT.
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI KRISHAN KUMAR KUSHWAHA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
AGRICULTURE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE DIRECTOR DIRECTORATE OF
AGRICULTURE BHOPAL (MADHYA
PRADESH)

3. THE DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE
DEPARTMENT NARSINGHPUR
(MADHYA PRADESH)

4. THE ASSISTANT SOIL CONSERVATION
OFFICER NARSINGHPUR DISTT.
NARSINGHPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
NARSINGHPUR DISTT. NARSINGHPUR
(MADHYA PRADESH)

6. THE TREASURY OFFICER
NARSINGHPUR DISTT. NARSINGHPUR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
290

(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15027 of 2018

BETWEEN:-

SUKHDAIYA JATAV W/O LATE RAMASHRAY
JATAV, AGED ABOUT 56 YEARS,
OCCUPATION: HOUSE WIFE R/O DHAWARI,
CHANDAMARI ROAD, GALI NO. 1, DISTT.
SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJAY KUMAR SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SATNA DISTT. SATNA (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER SATNA
DISTT. SATNA (MADHYA PRADESH)

4. PRINCIPAL GOVT. HIGHER SECO.
SCHOOL PAHADI DISTT. SATNA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 13305 of 2018

BETWEEN:-

SANTOSH KUMAR DUBEY S/O LATE SHRI
RAMSWARUP DUBEY, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED EMPLOYEE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
291

R/O 140 -A RADHA KUNJ AWADHPURI
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DINESH PRASAD PATEL - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY HOME DEPARTMENT
(POLICE) MANTRALAY, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
BHOPAL ZONE BHOPAL (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER OLD
SECRETARIAT CAMPUS BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 13672 of 2018

BETWEEN:-

UMRAO SINGH CHOUDHARY S/O LATE
KANHAR SINGH CHOUDHARY, AGED ABOUT
61 YEARS, OCCUPATION: RETIRED
ASSISTANT GRADE III R/ NEAR RAILWAY
BRIDGE BAGASPUR ROAD GOTEGAON
TEHSIL GOTEGAON, DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI KRISHAN KUMAR KUSHWAHA - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
292

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY WATER
RESOURCES DEPT. VALLABH
BHAWAN (MADHYA PRADESH)

2. THE DIRECTOR DIRECTORATE OF
WATER RESOURCES DEPARTMENT
BHOPAL (MADHYA PRADESH)

3. THE EXECUTIVE ENGINEER RANI
AWANTI BAI SAMANYA NAHAR
DIVISION GOTEGAON NO.2,
NARSINGHPUR (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER
DISTT. NARSINGHPUR (MADHYA
PRADESH)

5. THE TREASURY OFFICER DISTT.
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 13662 of 2018

BETWEEN:-

PRIYANSHU THAKUR S/O LATE SHRI INDRA
NARAYAN THAKUR, AGED ABOUT 27 YEARS,
OCCUPATION: NILL, R/O KABEER WARD
NO.6 DOONDA, SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUMAR MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SEONI, DISTT. SEONI (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
293

3. BLOCK EDUCATION OFFICER,
GHANSOUR, BLOCK GHANSOUR,
DISTRICT SEONI (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

5. TREASURY OFFICER SEONI DISTT.
SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15898 of 2018

BETWEEN:-

SMT. MUNNI YADAV W/O LATE SHRI
MAKHAN YADAV, AGED ABOUT 68 YEARS,
OCCUPATION: RETIRED SUPERVISOR
WOMAN AND CHILD DEVELOPMENT
OFFICER MUDWARA DISTT. KATNI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJAY SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY WOMAN
AND CHILD WELFARE DEVELOPMENT
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE COMMISSIONER JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

3. THE COLLECTOR KATNI DISTT-KATNI
(MADHYA PRADESH)

4. THE PROJECT OFFICER INTEGRATED
CHILD DEVELOPMENT PROJECT
MUDWARA, KATNI (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
294

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 14897 of 2018

BETWEEN:-

RAMADHAR NAI S/O LATE RAMNATH NAI,
AGED ABOUT 63 YEARS, OCCUPATION:
RERIRED PEON GOVT. H.S. SCHOOL
HANUMANA, DISTT. REWA (M.P.) R/O
VILLAGE SHIVGARH POST KAILASHPUR
TEHSIL HANUMANA DISTT. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SHANKAR DAYAL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY SCHOOL
EDCUATION DEPARTMENT
MANTRALAYA VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE OF
PUBLIC INSTRUCTION DIRECTORATE
BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
DISTT. REWA (MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER BLOCK
HANUMANA DISTT. REWA (MADHYA
PRADESH)

5. DIVISIONAL PENSION OFFICER REWA
DIVISION, REWA (MADHYA PRADESH)

6. JOINT DIRECTOR PUBLIC
INSTRUCTION REWA DIVISION, REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15167 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
295

BETWEEN:-

ABDUL HALEEM KHAN S/O LATE SHEIKH
JUMMAN, AGED ABOUT 62 YEARS,
OCCUPATIN: RETD. JNKVV, H.NO. 113,
SOUTH MILONIGANJ, JABALPUR, DISTT.
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHAILENDRA MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPARTMENT OF
FARMERS WELFAR AND
AGRICULTURE DEVELOPMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. JAWAHARLAL NEHRU KRISHI
VISHWAVIDYALAYA THR. REGISTRAR
ADHARTAL, JABALPUR (MADHYA
PRADESH)

3. THE COMPTROLLER JAWAHARLAL
NEHRU KRISHI VISHWAVIDYALAYA,
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15301 of 2018

BETWEEN:-

RAMAKANT MISHRA S/O SHRI BADRI
PRASAD, AGED ABOUT 61 YEARS, 3776/1
NEAR ABHINANDAN HOSPITAL KATRA
ADHARTAL JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI OM PRAKASH DWIVEDI - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
296

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER SALES TAX, INDORE
(MADHYA PRADESH)

3. DIVISIONAL DEPUTY COMMISSIONER
COMMERCIAL TAX DIVISION-2
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER
PENSION JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
TREASURY AND ACCOUNTS,
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15459 of 2018

BETWEEN:-

GANGA SINGH BAGHEL S/O SHRI
CHHOTELAL SINGH, AGED ABOUT 61
YEARS, OCCUPATION: RETD. HEAD
CONSTABLE 414, POLICE LINES REWA,
DISTT. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE MANTRALAYA
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS DIVISION REWA, REWA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
297

3. THE DIVISIONAL DISTRICT PENSION
OFFICER SHILPI PLAZA A-BLOCK
REWA, DISTT. REWA (MADHYA
PRADESH)

4. THE SUPERINTENDENT OF POLICE
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15313 of 2018

BETWEEN:-

LALJI SHUKLA S/O LATE SHRI SHIV MURTI
PRASAD SHUKLA, AGED ABOUT 67 YEARS,
OCCUPATION: RETD. REVENUE INSPECTOR
DISTT. UMARIYA AT PRESENT R/O. VILL.
AND POST MOHARI KATRA P.S. AND TEH.
AMARPATAM DISTT. SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VIDYA PRASAD - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR THE SECRETARY LAND AND
REVENUE DEPT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER LAND RECORD
GWALIOR DISTT. GWALIOR (MADHYA
PRADESH)

3. COLLECTOR LAND AND REVENUE
DEPARTMENT UMARIYA DISTT.
UMARIYA (MADHYA PRADESH)

4. SUPERINTENDENT OF BHU-ABHILEKH
UMARIYA DISTT. UMARIYA (MADHYA
PRADESH)

5. ACCOUNTANT AND GENERAL
ACCOUNT AND PENSION LAND
REVENUE 2ND HAKDARI GWALIOR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
298

(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER LAND
REVENUE DEPARTMENT DISTT.
UMARIYA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 15720 of 2018

BETWEEN:-

TEK SINGH PARTE S/O NAHANO PARTE,
AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED AS ASSTT. TEACHER GOVT.
PRIMARY SCHOOL RUKJHAR BLOCK
PARASWADA DISTT. BALAGHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
WELFARE BALAGHAT DISTT.
BALAGHAT (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

5. SANKUL PRINCIPAL GOVT HR SEC.
SCHOOL TWD UKWA BLOCK
PARASWADA, DISTT. BALAGHAT
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
299

6. BLOCK DEVELOPMENT OFFICER TWD
BLOCK PARASWADA, DISTT.
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 16188 of 2018

BETWEEN:-

BHUSHAN PRASAD SAHU S/O LATE SHRI
DADNU SAHU, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED AS AN ASSISTANT
TEACHER GOVT. PRIMARY SCHOOL
BHUSHHA SANKUL GOVT. HIGHER
SECONDARY SCHOOL JAITPUR BLOCK
BUDHAR DISTT. SHAHDOL M.P. (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
MANTRALAYA VALLABH BHAWAN
BHOPAL M.P. (MADHYA PRADESH)

2. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS REWA DIVISION DISTT.
REWA (MADHYA PRADESH)

3. THE DIVISIONAL DISTRICT PENSION
OFFICER SHAHDOL DISTT-SHAHDOL
(MADHYA PRADESH)

4. THE DISTRICT TREASURY OFFICER
SHAHDOL DISTT-SHAHDOL (MADHYA
PRADESH)

5. BLOCK EDUCATION OFFICER BUDHAR
DISTT-SHAHDOL (MADHYA PRADESH)

6. THE SANKUL PRINCIPAL GOVT.
HIGHER SECONDARY SCHOOL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
300

JAITPUR, BLOCK BUDHAR, SHAHDOL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 16117 of 2018

BETWEEN:-

GOVIND SINGH TIHARIYA S/O LATE H.N.
SINGH TIHAIYA, AGED ABOUT 60 YEARS,
AAMGAON NAKA JAGDISH WARD
GADARWARA DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ARPAN SHRIVASTAVA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
HOME DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. THE INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

4. THE JOINT DIRECTOR DIRECTORATE
OF TREASURY AND ACCOUNTS DISTT-
JABALPUR (MADHYA PRADESH)

5. THE SUPERINTENDENT OF POLICE
POLICE HEADQUARTERS DISTT-
NARSINGHPUR (MADHYA PRADESH)

6. THE DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT-NARSINGHPUR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
301

7. THE DISTRICT PENSION OFFICER
NARSINGHPUR DISTT-NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 17396 of 2018

BETWEEN:-

VIJAY BAHADUR SINGH S/O SHRI
KEDARNATH SINGH, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED SUB
DIVISIONAL OFFICER (FOREST) R/O HOUSE
H.NO. D-2/268, DANISH AGAR, POST
BAWADIA KALAN, HOSHANGABAD ROAD,
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJIV KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY MINISTRY OF FOREST,
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. CHIEF CONSERVATOR OF FOREST
BHOPAL CIRCLE BHOPAL (MADHYA
PRADESH)

3. CONSERVATOR OF FOREST /
DIVISIONAL FOREST OFFICER
GENERAL FOREST DIVISION SEHORE
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS BHOPAL (MADHYA
PRADESH)

5. DISTRICT TREASURY OFFICER
SEHORE (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
302

WRIT PETITION No. 17129 of 2018

BETWEEN:-

SHAMBHU PRASAD VERMA S/O LATE SHRI
BARATI VERMA, AGED ABOUT 74 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER, R/O VILLAGE CHITUHULA,
BLOCK SOHAGPUR, SHAHDOL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI R.P MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE OF
PUBLIC INSTRUCTION BHOPAL
(MADHYA PRADESH)

3. ACCOUNTANT GENERAL (A AND E ) 2
GWALIOR JHANSI ROAD GWALIOR
(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SHAHDOL, DISTT SHAHDOL (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
SHAHDOL DISTT. SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 17218 of 2018

BETWEEN:-

GURUNENDRA KUMAR SHANDILYA S/O
LATE SHIVDAYAL SHANDILYA, AGED

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
303

ABOUT 62 YEARS, OCCUPATION: RETIRED
D.S.P.,R/O J.P. NAGAR ADHARTAL JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJAY KUMAR SHUKLA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
DEPARTMENT OF HOME
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
JABALPUR ZONE JABALPUR (MADHYA
PRADESH)

4. DEPUTY INSPECTOR GENERAL OF
POLICE POLICE JABALPUR RANGE
JABALPUR (MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE
JABALPUR, DISTT JABALPUR
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 17204 of 2018

BETWEEN:-

UMESH CHANDRA PRAJAPATI S/O LATE
SHOBHARAM PRAJAPATI, AGED ABOUT 62
YEARS, OCCUPATION: RETD. PERSON R/O
SAI SANKALP MARRIAGE LAWAN WARD NO.
11 BHATERA CHOWKI, BALAGHAT
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
304

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY HOME
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. SUPERINTENDANT OF POLICE, DISTT.
BALAGHAT M.P. (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR (MADHYA
PRADESH)

4. DISTRICT TREASURY/PENSION
OFFICER BALAGHAT DISTT.
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 17702 of 2018

BETWEEN:-

SHANKAR SINGH LODHI S/O LATE SHRI
POORAN SINGH LODHI, AGED ABOUT 63
YEARS, OCCUPATION: RETD. UPPER
DIVISION TEACHER R/O. BILGAINYAN
WARD INFRONT OF JAHESHWARI TEMPLE
BINA, SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
305

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS, GAUTAM NAGAGR
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS, SAGAR DIVISION,
SAGAR(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SAGAR DISTT-SAGAR (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER, SAGAR
DISTT-SAGAR (MADHYA PRADESH)

6. THE PRINCIPAL, GOVT. HIGHER
SECONDARY SCHOOL BHANGARH,
DISTT SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 18146 of 2018

BETWEEN:-

MUDRIKA PRASAD PANDEY S/O SHRI DADDI
PRASAD PANDEY, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRED AS PEON GOVT.
JUNIOR HIGH SCHOOL KHADDA DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS, DIVISION REWA DISTT.
REWA (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
306

SHILPI PLAZA DISTT-REWA (MADHYA
PRADESH)

4. THE DIVISIONAL DISTRICT PENSION
OFFICER DISTT-REWA (MADHYA
PRADESH)

5. THE DISTRICT TREASURY OFFICER
COLLECTORATE COAMPUS DISTT-
REWA (MADHYA PRADESH)

6. SANKUL PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL HARDIKUPSA,
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 18067 of 2018

BETWEEN:-

LALLU PRASAD KORI S/O M.C.KORI, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
UPPER DIVISION TEACHER GOVT. HIGHER
SEONDARY SCHOOL LOHARI, DIST. DAMOH
KAMLA NEHRU WARD, HATTA, (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI PARAG TIWARI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPARTMENT OF
SCHOOL EDUCATION MANTRALAYA,
VALLABH BHAWAN, (MADHYA
PRADESH)

2. ACCOUNTANT GENERAL, OFFICE OF
ACCOUNTANT GENERAL (A AND E) II
DISTT-GWALIOR (MADHYA PRADESH)

3. PRINCIPAL, GOVT. HIGHER
SECONDARY SCHOOL LOHARI, DISTT-
DAMOH (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
307

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 17961 of 2018

BETWEEN:-

SAJID MOHD. S/O SHRI FAZIL MOHD., AGED
ABOUT 65 YEARS, OCCUPATION: RETIRED
EMPLOYEE, HOUSE NO.13 NALWALI GALI
MASJID CHAMELI WALI ROAD GHATIBHAD
BHUNJIA, BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANOOP KUMAR SHRIVASTAVA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
WORKS DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (E AND M)
DIVISION NO. 1 BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 18300 of 2018

BETWEEN:-

RAMESHWAR PRASAD PRAJAPATI S/O SHRI
RAJUA PRAJAPATI, AGED ABOUT 62 YEARS,
OCCUPATION: RET. PRINCIPAL R/O
INDRAPURI COLONY, PANNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ARUNODAY SINGH - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
308

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE ACCOUNTANT GENERAL OFFICE
OF THE ACCOUNTANT GENERAL A
AND E IIND MP LEKHA BHAWAN
JHANSI ROAD, GWALIOR (MADHYA
PRADESH)

3. THE DISTRICT EDUCATION OFFICER
PANNA (MADHYA PRADESH)

4. THE BLOCK EDUCATION OFFICER
AJAYGARH PANNA DISTT. PANNA
(MADHYA PRADESH)

5. THE PRINCIPAL / WITHDRAWAL AND
PAYMENT OFFICER GOVT HR SEC
SCHOOL BRIJPUR, PANNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 18567 of 2018

BETWEEN:-

MOHD. RIYAZ S/O SHRI LAL ABDUL RASHID,
AGED ABOUT 60 YEARS, OCCUPATION:
RETIRED FORESTER R/O NES OKAF
COLONY BAG FARHAT AFZA AISHBAG
BHOPAL TEHSIL HUZUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI R.S. VERMA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH CHIEF SECRETARY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
309

2. PRINCIPAL SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. CHIEF CONSERVATOR OF FOREST
GENERAL FOREST BOARD 74
BUNGALOW KHEL PARISAR LINK
ROAD NO. 1 BHOPAL (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL OFFICE OF
ACCOUNTANT GENERAL A AND E II
LEKHA BHAWAN JHANSI ROAD
GWALIOR (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
BHOPAL DISTT. BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 18973 of 2018

BETWEEN:-

SMT. GUDDI W/O LATE SANTOSH, AGED
ABOUT 45 YEARS, OCCUPATION: HOUSE
WIFE R/O WARD NO. 14, SHANKAT MOCHAN
PAHARI CHHATARPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI NAVNEET DUBEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH (MINISTRY)
VALLABH BHAWAN, BHOPAL M.P.
(MADHYA PRADESH)

2. JOINT DIRECTOR DEPARTMENT OF
MEDICAL SERVICES HEALTH SAGAR
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
CHHATARPUR DISTT. CHHATARPUR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
310

(MADHYA PRADESH)

4. CIVIL SURGEON CUM CHIEF MIDICAL
AND HEALTH OFFICER PANNA DISTT.
CHHATARPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 19073 of 2018

BETWEEN:-

PANNALAL AWASTHY S/O LATE SHRI T.D.
AWASTHY, AGED ABOUT 59 YEARS, R/O HIG-
87 DEENDAYAL DHAM COLONY PADRA
REWA OCC. RETD. DSP (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SATISH YADAV - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPTT. OF HOME,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE DISTT-
SATNA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER SATNA
DISTT-SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 19563 of 2018

BETWEEN:-

MADHUKAR KATARE S/O LATE RUSTAMJI
KATARE, AGED ABOUT 61 YEARS, OCC.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
311

DRIVER OFFICE OF E.E. DIV. NO.28, PUNASA
DISTT. KHANDWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIPIN YADAV - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPARTMENT OF
NARMADA VALLY DEVLOPMENT
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. EXECUTIVE ENGINEER NARMADA
DEVELOPMENT DIVISION NO. 28
PUNASA DISTT. KHANDWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 20003 of 2018

BETWEEN:-

MRS. RUKMANI BAI W/O LATE SHRI
RAMESHWAR SINGH, AGED ABOUT 72
YEARS, R/O. 1339/3, SETHI NAGAR
GUPTESHWAR ROAD PO VIDYUT NAGAR ,
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUMIT RAGHUVANSHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY HOME
DEPT VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY,
ACCOUNTS, AND PENSION JABALPUR
DIVISION, JABALPUR (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
312

3. TREASURY OFFICER DISTRICT
TREASURY OFFICE, JABALPUR
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

5. SUPERINTENDENT OF POLICE
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

6. ASSISTANT GENERAL MANAGER
STATE BANK OF INDIA,
KENDRIYAKRUT PENSION PRAKRIYA
KENDRA KAMKAJI MAHILA AAWAS
KE PICHCHE, GOVINDPURA, BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL FOR
RESPNDENTS NO. 1 TO 5 AND
SHRI VIVEK SHUKLA - ADVOCATE FOR RESPONDENT NO.6)

WRIT PETITION No. 20305 of 2018

BETWEEN:-

SMT. SATYAWATI DEVI AWADHIYA W/O
LATE SHRI ROOPNARAYAN AWADHIYA,
AGED ABOUT 61 YEARS, OCCUPATION:
RETIRED AS FEMALE HEALTH WORKER
BICHHIYA HOSPITAL REWA DISTT. REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS DISTT. REWA M.P.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
313

(MADHYA PRADESH)

3. THE DIVISIONAL DISTRICT PENSION
OFFICER SHILPI PLAZA A BLOCK
REWA (MADHYA PRADESH)

4. THE CHIEF MEDICAL AND HELTH
OFFICER HEALTH OFFICER DISTT-
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 19633 of 2018

BETWEEN:-

SUDHIR FADNIS S/O LATE SHRI WAMAN
RAO, AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED AGRICULTURE DEVELOPMENT
OFFICER, R/O MATRA CHHAYA CHOUK NO.
14 WARD NO. 35 NOGDWU CHOUK,
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI K.K. KUSHWAHA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
AGRICULTURE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR DIRECTORATE OF
AGRICULTURE BHOPAL (MADHYA
PRADESH)

3. THE DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE DEV.
DEPARTMENT CHHINDWARA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA DIST. CHHINDWARA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
314

5. TREASURY OFFICER CHHINDWARA
DISTT. CHHINDWARA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 19636 of 2018

BETWEEN:-

PRABHAKAR PARATE S/O LATE SHRI
GANGADHAR PARATE, AGED ABOUT 62
YEARS, OCCUPATION: AGRICULTURE
DEVELOPMENT OFFICER SOUTH CIVIL LINE
OPP. JEETU KAVEL, CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI K.K. KUSHWAHA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
AGRICULTURE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE DIRECTOR, DIRECTORATE OF
AGRICULTURE DISTT-BHOPAL
(MADHYA PRADESH)

3. THE DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE DEVL.
DEPARTMENT DISTT-CHHINDWARA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA, DISTT-CHHINDWARA
(MADHYA PRADESH)

5. THE TREASURY OFFICER
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
315

WRIT PETITION No. 20410 of 2018

BETWEEN:-

SHIV PRAKASH SINGH PARIHAR S/O SHRI
S.N.SINGH PARIHAR, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED ASSISTANT
SUB INSPECTOR POLICE DEPT R/O H.NO.
24/238 DWARIKA NAGAR REWA DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.S. PARIHAR - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY HOME DEPT.
MANTRALAYA VALLABH BHAWAN,
BHOPAL M.P. (MADHYA PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
P. HQ. BHOPAL (MADHYA PRADESH)

3. THE INSPECTOR GENERAL OF POLICE
REWA RANGE, REWA (MADHYA
PRADESH)

4. THE DIVISIONAL PENSION OFFICER
OFFICE AT SHILPI PLAZA A BLOCK
IIND FLOOR REWA DISTT. REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 19761 of 2018

BETWEEN:-

HARCHARAN CHOURASIYA S/O LATE
AYODHYA PRASAD CHOURASIYA, AGED
ABOUT 61 YEARS, OCCUPATION: RETD.
PANCHAYAT COORDINATOR OFFICER R/O
VILLAGE CHANDERA DIST. TIKAMGARH
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
316

.....PETITIONER
(BY SHRI SURESH PRASAD KHARE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR TREASURY,
ACCOUNT, AND PENSION SAGAR
DISTT. SAGAR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
TIKAMGARH DISTT- TIKAMGARH
(MADHYA PRADESH)

4. CHIEF EXECUTIVE OFFICER JANPAD
PANCHAYAT PALERA DISTT-
TIKAMGARH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 20638 of 2018

BETWEEN:-

RAMKISHOR SHRIVASTAVA S/O LATE SHRI
NARAYAN PRASAD SHRIVASTAVA, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
LAB TECHNICIAN O/O MAHARANA PRATAP
GOVT. P.G. COLLEGE R/O VRANDAWAN
COLONY , WARD NO. 1 GANDHI WARD
GADARWARA DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHISHIR KUMAR SONI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
FOR SECRETARY DEPARTMENT
HIGHER EDUCATION DEPARTMENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
317

VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ADDITIONAL DIRECTOR JABALPUR
DIVISION HIGHER EDUCATION
DEPARTMENT CHANDRA GUPTA
HOSPITAL OPPOSITE MODEL SCIENCE
COLLEGE, JABALPUR (MADHYA
PRADESH)

3. THE PRINCIPAL MAHARANA PRATAP
P.G. COLLEGE GADARWARA,
NARSINGHPUR (MADHYA PRADESH)

4. DISTT. PENSION OFFICER
NARSINGHPUR DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 21082 of 2018

BETWEEN:-

R.K.TARUDKAR S/O LATE SHRI KESHAVRAV
TARUDKAR, AGED ABOUT 62 YEARS, OCC.
RETD. AGRICULTURE DEVL. OFFICER R/O
NO. 44 GULAWARA DISTT. CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI K.K. KUSHWAHA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY AGRICULTRUE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE DIRECTOR DIRECTORATE OF
AGRICULTURE DISTT-BHOPAL
(MADHYA PRADESH)

3. THE DEPUTY DIRECTOR FARMER
WELFARE AND AGRICULTURE DEVLP.
DEPARTMENT DISTT-NARSINGHPUR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
318

(MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER
NARSINGHPUR DISTT-NARSINGHPUR
(MADHYA PRADESH)

5. THE TREASURY OFFICER
NARSINGHPUR DISTT-NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 21041 of 2018

BETWEEN:-

SMT PUSHPA RANI VISHWAKARMA W/O
RAKESH KUMAR VISHWAKARMA, AGED
ABOUT 60 YEARS, OCCUPATION: RETIRD
LEKHA SAHAYAK R/O HOUSE NO. 14 STATE
BANK COLONY, DUBBLE STORY BALDEO
BAG, CHERITAL, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDHA PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY AND
ACCOUNTS CIVIL LINES JABALPUR
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 21184 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
319

BETWEEN:-

ROHITAS KUMAR AKHEPURIYA S/O LATE
SHRI AASHARAM, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED NMS OFFICE OF
PUBLIC HEALTH FAMILY WELFARE
DEPARTMENT R/O H.NO.49 MACHAINAGAR
C.T.O. BAIRAGARH BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
HEALTH AND FAMILY WELFARE
DEPARTMENT MINISTRY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIVISIONAL PENSION OFFICER,
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER BHOPAL
DISTT-BHOPAL (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
BHOPAL DISTT-BHOPAL (MADHYA
PRADESH)

5. CHIEF MEDICAL AND HEALTH
OFFICER BHOPAL DISTT-BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 21764 of 2018

BETWEEN:-

JAY KARAN SINGH S/O SHRI UDAY SINGH,
AGED ABOUT 62 YEARS, OCCUPATION:
RETD. SUB INSPECTOR O/O

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
320

SUPERINTENDENT OF POLICE (H.Q.)
BHOPAL R/O. H. NO. 133, B-RADHA KUNJ
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY HOME
DEPT.. VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION BHOPAL
DIVISION (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
BHOPAL DISTT-BHOPAL (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER BHOPAL
DISTT-BHOPAL (MADHYA PRADESH)

6. SUPERINTENDENT OF POLICE
HEADQUARTERS DISTT-BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 22952 of 2018

BETWEEN:-

KALU NATH SAKET S/O LATE HGASIL
SAKET, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED ASSTT. TEACHER
R/O GRAM POST RAMNAGAR NAGAR
PARISHAD WARD NO. 1 PAGARAPUR, SATNA
(MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
321

(BY SHRI SHARAD GUPTA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
MINISTRY OF SCHOOL EDUCATION,
VALLABH BHAWAN THROUGH ITS
SECRETARY, BHOPAL (MADHYA
PRADESH)

2. DISTRICT PENSION OFFICER
DISTRICT TREASURY SATNA
(MADHYA PRADESH)

3. DISTRICT TREASURER COLLECTRATE
SATNA (MADHYA PRADESH)

4. THE COLLECTOR SATNA (MADHYA
PRADESH)

5. PRINCIPLE GOVT. GIRLS HIGHER
SECONDARY SCHOOL RAMNAGAR
DISTT. SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 22794 of 2018

BETWEEN:-

SHIVBAHOR VERMA S/O SHRI BAGGADRAM
VERMA, AGED ABOUT 73 YEARS,
OCCUPATION: RETIRED UPPER DIVISION
CLERK, R/O SANJAY NAGAR, NEAR PUMP
HOUSE DIST. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. THE COMMISSIONER HIGHER
EDUCATION DEPARTMENT SATPURA
BHAWAN, 5TH STORY A-B, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
322

2. THE ADDITIONAL DIRECTOR HIGHER
EDUCATION DEPARTMENT DISTT-
REWA (MADHYA PRADESH)

3. PRINCIPAL THAKUR RANMAT SINGH
COLLEGE REWA DISTT-REWA
(MADHYA PRADESH)

4. ACCOUNTANT, THAKUR RANMAT
SINGH COLLEGE DISTT-REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 23225 of 2018

BETWEEN:-

S.K. DUBEY S/O LATE SHRI RAJARAM
DUBEY, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. ASTT. GRADE-2 R/O.
PROFESSOR COLONY KARMETA, JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHREYAS PANDIT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY DEPT OF
PUBLIC HEALTH ENGINEERING DISTT.
BHOPAL (MADHYA PRADESH)

2. ADDITIONAL SECRETARY
DEPARTMENT OF PUBLIC HEALTH
ENGINEERING BHOPAL (MADHYA
PRADESH)

3. CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT
JABALPUR DIVISION JABALPUR
(MADHYA PRADESH)

4. SUPERINTENDING ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
REWA DIVISION, REWA (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
323

PRADESH)

5. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING BLOCK KATNI
DISTT. KATNI (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 23918 of 2018

BETWEEN:-

HARIBHAN BUNDELA S/O LATE SHRI DURG
SINGH BUNDELA, AGED ABOUT 61 YEARS,
OCCUPATION: RETD. GOVT. EMPLOYEE R/O.
KUSHWAHA KA BAGICHA ENGLISHPURA
SEHORE (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR SINGH - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
URBAN DEVELOPMENT AND HOUSING
DEPT. VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ADDITIONAL COMMISSIONER URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT DISTT-
BHOPAL (MADHYA PRADESH)

3. DIVISIONAL JOINT DIRECTOR URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT DISTT-
BHOPAL (MADHYA PRADESH)

4. CHIEF MUNICIPALITY OFFICER
NAGAR PALIKA PARISHAD DISTT-
SEHORE (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
324

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 24361 of 2018

BETWEEN:-

SMT VIMLA BIJLANI W/O LATE SHRI LALIT
BIJLANI, AGED ABOUT 57 YEARS,
OCCUPATION: HOUSE WIFE R/O. 72,
RAMANAND NAGAR LALGHATI BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
FINANCE DEPT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE COMMISSIONER TREASURY AND
ACCOUNTS PARYAWAS BHAWAN
ARERA HILLS, BHOPAL (MADHYA
PRADESH)

3. THE DIRECTOR PENSION PROVIDENT
FUND AND INSURANCE MANDI BOARD
PARISAR, ARERA HILLS PARISAR,
BHOPAL (MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS BHOPAL AND
HOSHANGABAD DIVISION, BHOPAL
(MADHYA PRADESH)

5. THE DIVISIONAL PENSION OFFICER
BHOPAL DIVISION BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 24716 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
325

BETWEEN:-

SHYAMLAL NIWARE S/O LATE SHRI
JANGALI NIWARE, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED AS PEON IN THE
O/O EXECUTIVE ENGINEER PUBLIC WORKS
DEPARTMENT DIVISION NO. 1 BALAGHAT
M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT `DIVISION NO. 1
NEAR OLD TELEPHONE EXCHANGE
BALAGHAT (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
BALAGAHT DISTT. BALAGHAT
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 25138 of 2018

BETWEEN:-

SURESH KUMAR SHRIVASTAVA S/O
JAGDISH PRASAD SHRIVASTAVA, AGED
ABOUT 62 YEARS, OCCUPATION: ASSISTANT
ENGINEER DEPARTMENT OF WRD
JABALPUR VILL.AND POST GANGVARIYA,
NAGOD (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
326

.....PETITIONER
(BY SMT. SUSHMA PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY WATER
RESORUCES DEPATMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT BHOPAL
(MADHYA PRADESH)

3. EXECUTIVE ENGINEER HIRAN
DIVISION WRD DISTT. JABALPUR M.P.
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR M.P.
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 25614 of 2018

BETWEEN:-

BABULAL UIKEY S/O SHRI PREM SHAH
UIKEY, AGED ABOUT 61 YEARS,
OCCUPATION: RETD. HEAD CONSTABLE
POLICE DEPT. R/O. VILL. KUKDA JAGAT
WARD NO. 10, CHHINDWARA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI CHIMANLAL SETHI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY HOME
DEPT. MANTRALAYA, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
327

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE,
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 24951 of 2018

BETWEEN:-

J.R. LACHORIA S/O LATE MANOHAR LAL
LACHORIA, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED DEPUTY
SUPERINTENDEDN OF M.P. POLICE
ADDRESS H N 265 GUAB COLONY SHIVAJI
NAGAR WARD, SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUDHIR KUMAR SHARMA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. SECRETARY M.P. PUBLIC SERVICE
COMMISSION, INDORE (MADHYA
PRADESH)

3. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 24715 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
328

BETWEEN:-

CHITUR RAJARAO (C RAJARAO) S/O LATE
SHRI GUNDURAO, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED AS PEON IN THE
O/O EXECUTIVE ENGINEER PUBLIC WORKS
DEPARTMENT DIVISION NO. 1, BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
DEPARTMETN OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT `DIVISION NO. 1
NEAR OLD TELEPHONE EXCHANGE
BALAGHAT (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 26162 of 2018

BETWEEN:-

SADAN LAL KATHAUTE S/O SHRI LATE SHRI
BISAL KATHAUTE, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. EMPLOYEE R/O. WARD
NO. 11, KATANGI TEH. KATANGI (MADHYA
PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
329

(BY SHRI ADITYA AHIWASI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR ITS SECRETARY MINISTRY OF
WATER RESOURCES DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR BALAGHAT DISTT.
BALAGHT (MADHYA PRADESH)

3. SUPREINTENDENT ENGINEER WATER
RESOURCES BORAD BALAGHAT
DISTT. BALAGHT (MADHYA PRADESH)

4. EXECUTIVE ENGINEER WATER
RESOURCE SURVEY DIVISION
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 24851 of 2018

BETWEEN:-

SALEMUDDIN SIDDIQUI S/O LATE
SADRUDDIN SIDDIQUI, AGED ABOUT 65
YEARS, OCCUPATION: RETD. ASSISTANT
TEACHER FROM GOVT. BOYS MIDDLE
SCHOOL RAMNAGAR DIST. SATNA GOVT.
BOYS HIGHER SECODNARY SCHOOL
CAMPUS, RAMNAGAR, (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SIDDHARTH GULATEE - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY SCHOOL
EDUCATION DEPARTMENT
MANTRALAYA, VALLABH BHAWAN,
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
330

SATNA DISTT-SATNA (MADHYA
PRADESH)

3. PRINCIPAL GOVT. BOYS HIGHER
SECONDARY SCHOOL RAMNAGAR,
SATNA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER SATNA
DISTT-SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 24950 of 2018

BETWEEN:-

R.K. SHARMA S/O SHRI KAMKOD PRASAD
SHARMA, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB ENGINEER R/O
MIG II 36 HOUSING BOARD COLONY KATNI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHREYAS PANDIT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF PUBLIC HEALTH
ENGINEERING BHOPAL (MADHYA
PRADESH)

2. ADDITIONAL SECRETARY PUBLIC
HEALTH ENGINEERING DEPARTMENT
BHOPAL M.P. (MADHYA PRADESH)

3. CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT
JABALPUR DIVISION, JABALPUR
(MADHYA PRADESH)

4. SUPERINTENDING ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
REWA DIVISION, REWA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
331

5. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
BLOCK KATNI DISTT. KATNI
(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER KATNI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 25017 of 2018

BETWEEN:-

SMT. ROSHAN YADAV W/O SHRI SURESH
YADAV, AGED ABOUT 67 YEARS,
OCCUPATION: RETIRD DISTRICT PUBLIC
HEALTH NURSE OFFICER C/O C.P. BHASIN
11/B, ATULANCHAL AWASIYA PARISAR
JANKI NAGAR VIVEKANAND WARD
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF PUBLIC HEALTH
AND FAMILY WELFARE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. DIRECTOR DIRECTORATE HEALTH
SERVICES 5TH FLOOR SATPURA
BHAWAN, BHOPAL (MADHYA
PRADESH)

4. JOINT DIRECTOR HEALTH SERVICES
UJJAIN DIVISION, DISTT. UJJAIN
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
332

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS UJJAIN DIVISION, DISTT.
UJJAIN (MADHYA PRADESH)

6. CHIEF MEDICAL AND HEALTH
OFFICER DEWAS DISTT. DEWAS
(MADHYA PRADESH)

7. DISTRICT PENSION OFFICER DEWAS
DISTT. DEWAS (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 25369 of 2018

BETWEEN:-

SMT. SHASHI TIWARI W/O LATE LUVKUSH
TIWARI, AGED ABOUT 54 YEARS,
OCCUPATION: HOUSE WIFE VILLAGE
CHAIN HATTA POST OFFICE DEV DOGRA
TEHSIL AND DISTT. KATNI M.P. (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI GAURAV DUBEY - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
KATNI DISTT-KATNI (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER KATNI
DISTT-KATNI (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER KATNI
DISTT-KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
333

WRIT PETITION No. 26133 of 2018

BETWEEN:-

SHAILENDRA KUMAR SINGH S/O LATE
RANBAHADUR SINGH, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED AS AN
ASSISTANT TEACHER GOVT. PRIMARY
SCHOOL , SIRKHINI, SANKUL GOVT.
EXCELLENCY HIGHER SECONDARY
SCHOOL, RAIPUR KARCHULIYAN, BLOCK
RAIPUR KARCHULIYAN (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER REWA
SHILPI PLAZA REWA (MADHYA
PRADESH)

3. DIVISIONAL DISTRICT PENSION
OFFICER, REWA DISTT-REWA
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
COLLECTORATE CAMPUS DISTT-
REWA (MADHYA PRADESH)

5. SANKUL PRINCIPAL GOVT.
EXCELLENCY HIGHER SECONDARY
SCHOOL RAIPUR KARCHULIYAN,
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 26275 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
334

BETWEEN:-

D.V. SINGH S/O SHRI S.P. SINGH, AGED
ABOUT 67 YEARS, OCCUPATION: RETIRED
ASSISTANT ENGINEER CIVIL LINES KATNI
(MADHYA PRADESH)

.....PETITIONER
(BY MS. SUDHA PANDIT - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF PUBLIC HEALTH
ENGINEERING BHOPAL (MADHYA
PRADESH)

2. ADDITIONAL SECRETARYV
DEPARTMENT OF PUBLIC HEALTH
ENGINEERING BHOPAL (MADHYA
PRADESH)

3. CHIEF ENGINEER PUBLIC HEALTH
ENGINEERING DEPARTMENT
JABALPUR DIVISION JABALPUR
(MADHYA PRADESH)

4. SUPREINTENDENT ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
REWA DIVISION DISTT. REWA
(MADHYA PRADESH)

5. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING BLOCK KATNI
DISTT. KATNI (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER KATNI
DISTT. KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 26705 of 2018

BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
335

J.P. MISHRA S/O LATE SHRI RANCHHOR
PRASAD MISHRA, AGED ABOUT 67 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
II FARMER WELFARE AND AGRICULTURE
DEVELOPMENT DEPARTMENT SATNA (M.P.)
R/O VILLAGE AND POST PADRI TEHSIL
SIRMOUR DISTT. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ARUN KUMAR PANDEY - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FARMER WELFARE AND
AGRICULTURE DEVELOPMENT
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR FARMER WELFARE AND
AGRICULTURE DEVELOPMENT
DEPARTMENT BHOPAL (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER DISTT.
SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 27680 of 2018

BETWEEN:-

LAXMAN SHANKAR RAUTKAR S/O LATE
SHANKAR RAUTKAR, AGED ABOUT 60
YEARS, OCCUPATION: RETIRED ASSISTANT
DIRECTR HORTICULTURE HOUSE NO 47 OM
SHANTI APARTMENTS JANKI NAGAR, UDAY
NAGAR CHOCK, (MAHARASHTRA)

.....PETITIONER
(BY SHRI ANURUDDHA PRASAD PANDEY - ADVOCATE )

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
336

1. THE STATE OF MADHYA PRADESH
THROUGH DIRECTOR
HORTICULTURE AND FOOD
PROCESSING 6TH MALA
VINDHYACHAL BHAWAN, (MADHYA
PRADESH)

2. JOINT DIRECTOR HORTICULTURE
AND FOOD PROCESSING
DEPARTMENT DISTT. JABALPUR.
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
DIVISIONAL OFFICE CIVIL LINES
DISTT. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 26897 of 2018

BETWEEN:-

SMT. JASPAL KOUR JAGGI W/O LT. SHRI
BALVEER SINGH JAGGI, AGED ABOUT 61
YEARS, OCCUPATION: NIL R/O NEAR CITY
KOTWALI RAMNA TOLA SATNA DISTT.
SATNA M.P. (MADHYA PRADESH)

.....PETITIONER
(BY MS. ARPANA NAKRA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT VALLABH BHAWAN
BHOPAL M.P. (MADHYA PRADESH)

2. SUPERINTENDENT OF POLICE
DISTRICT SATNA (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER DISTT.
SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHR AMIT SETH - DEPUTY ADVOCATE GENERAL )

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
337

WRIT PETITION No. 26895 of 2018

BETWEEN:-

DR. SHOBHA SINHA W/O SHRI A.K. SINHA,
AGED ABOUT 60 YEARS, OCCUPATION:
RETIRED PROFESSOR HINDI 5/28 B
KULPATGI NIWAS KE SAMNE MERIDION
BUNGLOW PACHPEDI JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI UDAY RAJ MISHRA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE STATE OF M.P THROUGH THE
PRINCIPAL SECRETARY, FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. COMMISSIONER HIGHER EDUCATION
DEPARTMENT BHOPAL (MADHYA
PRADESH)

4. PRINCIPAL GOVT. MAHAKAUSHAL
ARTS AND COMMERCE COLLEGE
DISTT. JABALPUR M.P. (MADHYA
PRADESH)

5. DIVISIONAL PENSION OFFICER
JABALPUR DIVISION JABALPUR
DISTT. JABALPUR M.P. (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER DISTT.
JABALPUR MP DISTT. JABALPUR M.P.
(MADHYA PRADESH)

7. DISTRICT TREASURY OFFICER
JABALPUR, DISTT. JABALPUR DISTT.
JABALPUR M.P. (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
338

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 28178 of 2018

BETWEEN:-

RAJENDRA PRASAD UPADHYAY S/O SHRI
RAMSWAYAMBAR UPADHYAY, AGED
ABOUT 64 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER GOVT. HIGHER
SECONDARY SCHOOL KHATKHARI DISTT.
REWA R/O VILLAGE PATULKHI MUTALKE
SAGHAN TAHSIL HANUMANA DISTT. REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHANKAR DAYAL MISHRA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY SCHOOL
EDUCATION DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL MP (MADHYA PRADESH)

2. ACCOUNTANT GENERAL OFFICE OF
THE ACCOUNTANT GENERAL (A AND
E) II MOTIMAHAL GWALIOR
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
DISTT. REWA (MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER
HANUMANA DISTT. REWA (MADHYA
PRADESH)

5. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL KHATKHARI,
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 28506 of 2018

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
339

BETWEEN:-

SMT MEENA SOHNI W/O SUBHASH CHAND
SOHNI, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED U.D.T R/O DEEN
DAYAL PURAM KHANDWA, (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS, GAUTAM NAGAR,
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS, INDORE DIVISION, DISTT.
INDORE (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
KHANDWA DISTT-KHANDWA
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
KHANDWA DISTT-KHANDWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 29103 of 2018

BETWEEN:-

DAULATRAM SINGRORE S/O LATE SHRI
MOHAN LAL SINGRORE, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED PEON R/O
VILLAGE MADHUPURI TEHSIL MANDLA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
340

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER TRIBAL
DEVELOPMENT SATPURA BHAWAN
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION
DISTT. JABALPUR M.P. (MADHYA
PRADESH)

4. THE ASSISTANT COMMISSIONER
TRIBAL WELFARE DEPARTMENT
DISTRICT MANDLA MP (MADHYA
PRADESH)

5. THE DISTRICT PENSION OFFICER
MANDLA DISTRICT MANDLA
(MADHYA PRADESH)

6. THE BLOCK EDUCATION OFFICER
GHUGHRI DISTT. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 29096 of 2018

BETWEEN:-

OMPRAKASH VERMA S/O LATE SHRI
BALKRISHAN VERMA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED ASSISTAND
ENGINEER OFFICE DIVISIONAL PROJECT
ENGINEER, PUBLIC WORKS DEPARTMENT,
PROJECT IMPLEMENTATION UNIT 14,
DISTT. SIDHI (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
341

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF PUBLIC WORKS
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. ENGINEER IN CHIEF PROJECT
DIRECTOR, PUBLIC M.P. PUBLIC
WORKS DEPARTMENT (PIU) BHOPAL
(MADHYA PRADESH)

4. DIVISIONAL PROJECT ENGINEER
PUBLIC WORKS DEPARTMENT
PROJECT IMPLEMENTATION UNIT 14,
SIDHI (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER SIDHI
DISTT-SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 29258 of 2018

BETWEEN:-

DEVENDRA BAHADUR SHRIVASTAVA S/O
SHRI N.B. SHRIVASTAVA, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED ASSISTANT
PROFESSOR R.O SHRIVASTAVA SADAN JDA
COLONY SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)

AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
342

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER
EDUCATION VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE COMMISSIONER HIGHER
EDUCATION DEPARTMENT SATPURA
BHWAN, BHOPAL (MADHYA PRADESH)

4. THE PRINCIPAL GOVT. P.G. COLLEGE
DISTT. SEONI (MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
DISTT. SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 29875 of 2018

BETWEEN:-

DR. SUDHEER KUMAR AGRAWAL S/O LATE
SHRI R.P. AGRAWAL, AGED ABOUT 68
YEARS, OCCUPATION: RETIRED
RADIOLOGIST R/O TULIP 528 NEW MINAL
RESIDENCY J.K.ROAD BHOPAL DISTT.
BHOPAL M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF PUBLIC HEALTH
AND FAMILY WELFARE VALLABH
BHAWAN BHOPAL M.P. (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
343

DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. DIRECTOR DIRCTORATE HELATH
SERVICES 5TH FLOOR SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNTS BHOPAL DIVISION
BHOPAL (MADHYA PRADESH)

5. DIRECTOR KAMLA NEHRU HOSPITAL
GAS TRAGEDY RELIEF DISTT. BHOPAL
(MADHYA PRADESH)

6. DIVISION PENSION OFFICER BHOPAL
DISTT. BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 29210 of 2018

BETWEEN:-

DABBOO LAL KACHHI S/O SHRI LAL SINGH
KACHHI, AGED ABOUT 63 YEARS,
OCCUPATION: EX. SR. LINE ATTENDANT
MPPKVVCL GADARWARA, DISTT.
NARSINGHPUR (M.P.) R/O MAHARANA
PRATAP WARD, GADARWARA, (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SHAKTI KUMAR SONI - ADVOCATE )

AND

1. M.P. PURVA KSHETRA VIDYUT
VITRAN COMPANY LIMITED
THROUGH ITS MANAGING DIRECTOR
RAMPUR SHAKTI BHAWAN, JABALPUR
(MADHYA PRADESH)

2. CHIEF ENGINEER (JABALPUR REGION)
M.P. POORVA KSHETRA VIDYUT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
344

VITRAN CO. LTD. DISTT. JABALPUR
M.P. (MADHYA PRADESH)

3. SUPREINTENDENT ENGINEER M.P.
POORVA KSHETRA VIDYUT VITRAN
CO. LTD. DISTT. NARSINGHPUR M.P.
(MADHYA PRADESH)

4. EXECUTIVE ENGINEER (T/D) DIVISION
M.P. POORVA KSHETRA VIDYUT
VITRAN CO. LTD. GADARWARA DISTT.
NARSINGHPUR M.P. (MADHYA
PRADESH)

5. EXECUTIVE ENGINEER (T/D) DIVISION
M.P. POORVA KSHETRA VIDYUT
VITRAN CO. LTD. DISTT.
NARSINGHPUR M.P. (MADHYA
PRADESH)

6. THE SR. ACCOUNTS OFFICER M.P.
POORVA KSHETRA VIDYUT VITRAN
CO. LTD. DISTT. JABALPUR M.P.
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 29458 of 2018

BETWEEN:-

ATAR SINGH SANODIYA S/O LATE
RAMMULAL SANODIYA, AGED ABOUT 64
YEARS, OCCUPATION: RETD. UPPER
DIVISION TEACHER GOVT. HIGHER
SECONDARY SCHOOL GOPALGANJ DISTT.
SEONI R/O F.C.I. ROAD GALI NO.3 KASTURBA
WARD SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI NITIN SHUKLA - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS RPINCIPAL SECRETARY
DEPARTMENT OF SCHOOL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
345

EDCUATION VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTION GAUTAM NAGAR,
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER SEONI
DISTT. SEONI (MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER SEONI
DISTT. SEONI (MADHYA PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

6. TREASURY OFFICER, DISTRICT
TREASURY OFFICE SEONI (MADHYA
PRADESH)

7. DISTRICT PENSION OFFICER SEONI
DISTT. SEONI (MADHYA PRADESH)

8. SANKUL PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL GOPALGANJ
SEONI DISTT. SEONI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 29894 of 2018

BETWEEN:-

SHIV PRASAD S/O LATE SHRI RAM PRASAD,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED HEAD CONSTABLE M, 406 HOUSE
NUMBER 99 NEEL SAGAR COLONY NEELBAD
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
346

THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT-
BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
POLICE TELECOMMUNICATIN
ORGANIZATION DISTT-BHOPAL
(MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE,
(RADIO) BHOPAL ZONE, BHOPAL
(MADHYA PRADESH)

5. DIVISIONAL PENSION OFFICER
BHOPAL DISTT-BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 29921 of 2018

BETWEEN:-

SMT. SUSHILA VANSHKAR W/O LATE SHRI
GEND LAL, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. PEON R/O JAWAHAR
WARD NO.19 BEHIND POLICE LINE, MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER TRIBAL AFFAIRS
(TRIBAL DEVELOPMENT) SATPURA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
347

BHAWAN, BHOPAL DIST. BHOPAL M.P.
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNT JABALPUR DIVISION,
JABALPUR, M.P. (MADHYA PRADESH)

4. ASSISTANT COMMISSIONER TRIBAL
WELFARE DEPARTMENT MANDLA
DIST.-MANDLA, M.P. (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION MANDLA
DISTT. MANDLA (MADHYA PRADESH)

6. PRINCIPAL GOVERMENT HIGHER
SECONDARY SCHOOL NO.-2, MANDLA
DIST.-MANDLA, MP (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 29941 of 2018

BETWEEN:-

DIWAKAR PRASAD MISHRA S/O SHRINIWAS
MISHRA, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED AS LECTURER
GOVT. GIRLS SHIKSHA PARISAR
PUSHPRAJGARH DISTRICT ANUPPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISIONER TRIBAL WELFARE
DEPARTMENT SATPURA BHAWAN,
BHOPAL M.P. (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
348

3. ASSTT. COMMISSIONER TRIBAL
WELFARE DEPARTMENT DISTT.
ANUPPUR (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNT DIVISION DISTT. REWA
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
ANUPPUR DISTT. ANUPPUR (MADHYA
PRADESH)

6. PRINCIPAL GOVT. GIRLS SHIKSHA
PARISAR PUSHPRAJGARH DISTT.
ANUPPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 691 of 2019

BETWEEN:-

ONKAR PARSAD YADAV S/O LATE SHRI
SUKHRAM YADAV, AGED ABOUT 61 YEARS,
OCCUPATION: DRIVER COMMUNITY
HEALTH CENTER GOTEGAAON
DEPARTMENT OF PUBLIC HEALTH AND
FAMILY WELFARE R/O BHAGART SINGH
WARD GOTEGAON DISTRICT -
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI YOGESH MOHAN TIWARI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF PUBLICE HEATH
AND WEFARE MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. CHIEF MEDICAL AND HEALTH
OFFICER NARSINGHPUR DISTT.
NARSINGHPUR MP DISTT.
NARSINGHPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
349

3. DISTRICT PENSION OFFICER
NARSINGHPUR DISTT. NARSINGHPUR
(MADHYA PRADESH)

4. TREASURY OFFICER NARSINGHPUR
DISTT. NARSINGHPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 6228 of 2019

BETWEEN:-

SMT. SUMAN DEVI SHARMA W/O LATE SHRI
SHANKAR SHARMA, AGED ABOUT 60 YEARS,
OCCUPATION: HOUSE WIFE (PENSIONER)
R/O. VILL. BAYARI P.O. NAYAGAON PANNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. TRIPATHI - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY FOREST
DEPT. MANTRALAYA, VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST BHOPAL SATPURA BHAWAN
BHOPAL M P (MADHYA PRADESH)

3. DIVISIONAL FOREST OFFICER NORTH
FOREST DIVISION DISTT PANNA MP
(MADHYA PRADESH)

4. DIRECTOR PENSION AND EMPLOYEE
WELFARE BHOPAL MP (MADHYA
PRADESH)

5. STATE BANK OF INDIA THROUGH ITS
CHIEF MANAGER CENTRALISED
PENSION PROCESSIONG CENTRE
(C.P.P.C.) GOVINDWARA, BHOPAL MP

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
350

(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 1281 of 2019

BETWEEN:-

KAMTA PRASAD MISHRA S/O KASHI PRASAD
MISHRA, AGED ABOUT 67 YEARS,
OCCUPATION: RETIRED TEACHER, GOVT.
BOYS HR. SEC. SCHOOL SEMARIYA DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI GOPAL SINGH BAGHEL - ADVOCATE )

AND

1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTIONS BHOPAL (MADHYA
PRADESH)

3. DIVISIONAL PENSION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
DISTT. REWA (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

6. PRINCIPAL GOVT. BOYS HR. SECO.
SCHOOL SEMARIYA DISTT. REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 1664 of 2019

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
351

BETWEEN:-

M.P. BHARDWAJ S/O SHRI BENI PRASAD
BHARADWAJ, AGED ABOUT 69 YEARS,
OCCUPATION: RETIRED ACCOUNTANT R/O
MANGALWARA MOHALLA SAINI GALI
HOSHANGABAD DISTT. HOSHANGABAD M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJAY KUMAR AGRAWAL - ADVOCATE )

AND

THE STATE OF MADHYA PRADESH THR.
THE PRINCIPAL SECRETARY DEPARTMENT
OF FARMER WELFARE AND AGRICULTURE
DEVELOPMENT DEPARTMENT
MANTRALAYA VALLABH BHAWAN BHOPAL
M.P. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL )

WRIT PETITION No. 3242 of 2019

BETWEEN:-

SMT. ASHA MISHRA W/O LATE PRADEEP
MISHRA, AGED ABOUT 38 YEARS, R/O WARD
NO. 13 NEAR THE DAM BHARDA JANTIPUR
BUA BICHHIYA ANDLA DISTT. MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SIDDHARTH DATT - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF LAND
REVENUE/HOME AFFAIRS VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
352

2. THE COMMISSIONER LAND RECORDS
SETTLEMENTS (MP BHUABHILEKH)
MOTI MAHAL GWALIOR (MADHYA
PRADESH)

3. THE COLLECTOR LAND RECORDS,
BALAGHAT MP DISTT. BALAGHAT MP
(MADHYA PRADESH)

4. THE SUPERINTENDENT LAND
RECORDS COLLECTORATE DISTT.
BALAGHAT MP (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 2683 of 2019

BETWEEN:-

SMT. SAROJ NAMDEO W/O SHRI GULAB DAS
NAMDEO, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER R/O H.NO. 1407 DAMOH ROAD
DAMOH NAKA OPPOSITE OF POOJA STEEL
DAMOH NAKA, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY MS. ANIRUDDHA PRASAD PANDEY - ADVOCATE)

AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS COMMISSIONER
PUBLIC INSTRUCTION VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. JABALPUR (MADHYA
PRADESH)

3. PRINCIPAL GOVT. GIRLS HR. SECO.
SCHOOL BARGI DISTT. JABALPUR M.P.
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
353

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR M.P.
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

WRIT PETITION No. 3114 of 2019
BETWEEN:-
ROSHANLAL LODHI S/O LATE SHRI GIRNARI
LAL LODHI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HEAD CLERK O/O
SUPERINTENDENT OF POLICE JABALPUR
R/O HOUSE NO. 1645/11 MAHARAN PRATAP
WARD MADFAIYA PURWA JABALPUR DISTT.
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MINISTRY VALLABH
BHAWAN BHOPAL M.P. (MADHYA
PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DISTT. JABALPUR M.P. (MADHYA
PRADESH)

3. TREASURY OFFICER DISTRICT
TREASURY OFFICER DISTT.
JABALPUR M.P. (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR M.P.
(MADHYA PRADESH)

5. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS DISTT. JABALPUR
M.P. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
354

WRIT PETITION No. 3260 of 2019
BETWEEN:-
MADHU SHRIVASTAVA S/O LATE SHRI DR.
VINOD KHARE, AGED ABOUT 66 YEARS,
OCCUPATION: PENSIONER R/O NNEAR NEW
BUS STAND, TIKAMGARH (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SHRIKANT SHRIVASTAVA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPARTMENT OF
ANIMAL HUSBANDRY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ASSISTANT GENERAL MANAGER
CENTRALIZED PENSION PROCESSING
CELL BEHIND WORKING WOMEN
HOSTEL GOVINDPURA BHOPAL
(MADHYA PRADESH)

3. DISTRICT PENSION AND TREASURY
OFFICER TIKAMGARH DISTT-
TIKAMGARH (MADHYA PRADESH)

4. DEPUTY DIRECTOR PASHU CHIKTSHA
SEVA TIKAMGARH DISTT-
TIKAMGARH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3890 of 2019
BETWEEN:-
SMT. SNEHLATA RAIKWAR W/O SHRI GYAN
SINGH RAIKWAR, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER 191 RANITAL JAGDISH AKHADA
GALI NEAR GATE NO.1 JABALPUR (MADHYA
PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
355

(BY SHRI A.K. CHATURVEDI - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR.PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER COMMISSION PUBLIC
INSTRUCTIONS GAUTAM NAGAR,
(MADHYA PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DIVISION
JABALPUR (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. JABALPUR M.P. (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR M.P.
(MADHYA PRADESH)

6. PRINCIPAL GOVT. GIRLS HR. SECO.
SCHOOL TAMARHAI DISTT. JABALPUR
M.P. (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4993 of 2019
BETWEEN:-
HIRA LAL ROUTIYA S/O LATE TULSIRAM
ROUTIYA, AGED ABOUT 63 YEARS,
OCCUPATION: INDPECTOR R/O H NO B
11SANINIK SOCIETY SHAKTI NAGAR
GUPRESHWAR, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI G.S. PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VALLABH BHAWAN

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
356

BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
BHOPAL MP BHOPAL MP (MADHYA
PRADESH)

3. THE SUPERINTENDENT OF POLICE
DISTT. JABALPUR MP DISTT.
JABALPUR MP (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER
JABALPUR MP DISTT. JABALPUR MP
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER DISTT.
JABALPUR MP DISTT. JABALPUR MP
(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER DISTT.
JABALPUR MP DISTT. JABALPUR MP
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5084 of 2019
BETWEEN:-
MASTRAM THAKUR S/O SHRI VIPAT SINGH
THAKUR, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED PEON R/O
VIVEKANAND WARD, KATANGI ROAD, NEAR
SINGH WAHINI TEMPLE, C/O DHANANJAY
THAKUR, SEONI, DISTT. SEONI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND
1. STATE OF MADHYA PRADESH THR.
ITS PRINCIPAL SECRETARY FINANCE
DEPARTMENT FINANCE DEPTT.,
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS, GAUTAM NAGAR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
357

BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER SEONI
DISTT-SEONI (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER SEONI
DISTT-SEONI (MADHYA PRADESH)

5. THE PRINCIPAL, GOVT. HIGHER
SECONDARY SCHOOL BANDOL, DISTT
SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6035 of 2019
BETWEEN:-
SMT. MAYA SHUKLA W/O DR. VINOD
KUMAR SHUKLA, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED AS AN ASSISTANT
TEACHER GOVT. HIGHER SECONDARY
SCHOOL NO.1 DISTT. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA- ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS, REWA DIVISION, REWA
(MADHYA PRADESH)

3. DIVISIONAL DISTRICT PENSION
OFFICER REWA DISTT-REWA
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
COLLECTORATE CAMPUS DISTT-
REWA (MADHYA PRADESH)

5. SANKUL PRINCIPAL GOVT. HIGHER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
358

SECONDARY SCHOOL NO.1 DHOBIYA
TANKI, REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5731 of 2019
BETWEEN:-
SURESH KUMAR PACHURI S/O SHRI NAND
KISHORE PANCHURI, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED ASSISTANT
TEACHER VILLAGE SEDARA TAHSIL
BAKSWAHA, CHHATARPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI NEERAJ JAIN - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
CHHATARPUR DISTT. CHHATARPUR
(MADHYA PRADESH)

3. THE DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION
CHHATARPUR DISTT. CHHATARPUR
(MADHYA PRADESH)

4. THE DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS CHHATARPUR DISTT.
CHHATARPUR (MADHYA PRADESH)

5. THE ACCOUNTANT GENERAL LEKHA
AND HAQDARI GWALIOR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
359

WRIT PETITION No. 5724 of 2019
BETWEEN:-
SMT.RACHEL THOMAS W/O M.J.THOMAS,
AGED ABOUT 66 YEARS, OCCUPATION:
RETIRED STAFF NURSE (CLASS III)
SUBORDINATE SERVICE R/O 136 GOOD
SHAPHERD COLONY KOLAR ROAD, BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. SINGH - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
HOME DEPTT. MANTRALAYA,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRBAD BHOPAL (MADHYA
PRADESH)

3. COMMANDANT 7TH BN SPECIAL
ARMED FORCE JAHANGIRBAD
BHOPAL (MADHYA PRADESH)

4. SENIOR ACCOUNTS OFFICER NIDHI 10
IN THE OFFICE OF TEH ACCOUNTANT
GENERAL (A AND E) II LEKHA
BHAWAN JHANSI ROAD GWALIOR
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
BHOPAL VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6211 of 2019
BETWEEN:-
SHRIRAM NAGAR S/O LATE SHRI NANDRAM
NAGAR, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED HEAD MASTER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
360

GOVT. PRIMARY SCHOOL BASARI R/O
BASARI TAHSIL RAJNAGAR, CHHATARPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. SONI - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE DISTRICT EDUCATION OFFICER
CHHATARPUR DISTT CHHATARPUR
MP (MADHYA PRADESH)

3. THE DISTT PENSION OFFICER
DIRECTORATE OF PENSION DISTT
CHHATARPUR MP (MADHYA
PRADESH)

4. THE DISTRICT TREASURY OFFICER
CHHATARPUR DISTT CHHATARPUR
MP (MADHYA PRADESH)

5. THE ACCOUNTANT GENERAL LEKHA
AND HAQDARI GWALIOR DISTT
GWALIOR M P (MADHYA PRADESH)

6. THE PRINCIPAL GOVERNMENT HIGH
SECONDARY SCHOOL BASARI DISTT
CHHHATARPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6730 of 2019
BETWEEN:-
SMT. SAVITRI CHATURVEDI W/O SHRI
VISHNU SHANKAR CHATURVEDI, AGED
ABOUT 62 YEARS, OCCUPATION: RETIRED
ASSISTANT TEACHER R/O KRIPALPUR
WARD NO. 16, REWA ROAD SATNA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
361

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS, GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SATNA DISTT-SATNA (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER SATNA
DISTT-SATNA (MADHYA PRADESH)

5. THE PRINCIPAL GOVERNMENT
HIGHER SECONDARY SCHOOL
MADHAVGARH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6699 of 2019
BETWEEN:-
RAM BAHADUR YADAV S/O SHRI RAMPAL
YADAV, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB INSPECTOR
O/O SUPERINTENDENT OF POLICE
BALAGHAT R/O WARD NO. 33, NEAR KBN
HOSPITAL MALI NAGAR BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPARTMENT MINISTRY,
VALLABH BHAWAN, BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
362

(MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNT AND PENSION JABALPUR
DIVISION (MADHYA PRADESH)

3. TREASURY OFFICER, DISTRICT
TREASURY OFFICE DISTT-KATNI
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER KATNI
KATNI (MADHYA PRADESH)

5. SUPERINTENDENT OF POLICE KATNI
DISTT-KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6931 of 2019
BETWEEN:-
SHASHI LATA BIRHA W/O LATE SHRI
BOTILAL BIRHA, AGED ABOUT 55 YEARS,
OCCUPATION: HOUSEWIFE R/O 1877
JHAMANDAS CHOWK NEAR RAJJAN DAIRY
MARGHATAI ROAD, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
PANCHAYAT AND SOCIAL WELFARE
DEPTT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR JABLAPUR JABALPUR
(MADHYA PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
JABALPUR DIVISION (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
363

4. DISTRICT TREASURY OFFICER
DISTRICT TREASURY OFFICE OFFICE
JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
DISTRICT TREASURY OFFICE OFFICE
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7332 of 2019
BETWEEN:-
PRABHAT SINGH TOMAR S/O LATE AMAR
SINGH TOMAR, AGED ABOUT 71 YEARS,
OCCUPATION: RETIRED PERSON R/O PLOT
NO. 67, AWANIO BIHAR GATE, TRIPURI
WARD, P.S. TILWARA, JABALPUR, DISTT.
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIJIT SAHU - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY HOME AFFAIRS
DEPTT. HOME AFFAIRS DEPTT.,
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD, BHOPAL (MADHYA
PRADESH)

3. THE INSPECTOR GENERAL OF POLICE
BHOPAL RANGE BHOPAL RANGE
(MADHYA PRADESH)

4. THE SUPERINTENDENT OF POLICE
JABALPUR JABALPUR (MADHYA
PRADESH)

5. THE STATION HOUSE OFFICER
THROUGH POLICE STATIONA POLICE
STATION BILKISGANJ JHAGARIYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
364

(MADHYA PRADESH)

6. THE ACCOUNTANT GENERAL O/O
ACCOUNTANT GENERAL (LEKHA AND
HAQDARI)-II MADHYA PRADESH
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8022 of 2019
BETWEEN:-
SMT. UMA DEVI KESHARWANI W/O SHRI
LAKHANLAL KESHARWANI, AGED ABOUT
65 YEARS, OCCUPATION: RETD, LDT.
SANKUL KAMLA NEHRU GOVT HIGHER
SECONDARY SCHOOL JABALPUR R/O
HOUSE NO. 778, SHANTI NAGAR, JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI P.K. VERMA - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

3. JOINT DIRECTOR AND TREASURY AND
ACCOUNTS DISTT-JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7832 of 2019
BETWEEN:-
RAJENDRA PRASAD TIWARI S/O LATE SHRI
RAM GOPAL TIWARI, AGED ABOUT 63

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
365

YEARS, OCCUPATION: FOREST RENGER R/O
VILLAGE LAMHETAGHAT, JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. CONSERVATOR OF FOREST CIRCLE
SHAHDOL DIVISION DISTT. ANUPPUR
(MADHYA PRADESH)

3. DIVISIONAL FOREST OFFICER
ANUPPUR DISTT. ANUPPUR (MADHYA
PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DISTT.
REWA (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
ANUPPUR DISTT. ANUPPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8350 of 2019
BETWEEN:-
NATHURAM S/O PALTU RAM SWEEPER,
AGED ABOUT 64 YEARS, OCCUPATION:
RETIRED SWEEPER GOVT. PRIMARY
HEALTH CENTER, DISTRICT CHHATARPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.S. SHRIVASTAVA- ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY PUBLIC

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
366

HEALTH FAMILY WELFARE DEPTT.
VALLABH BHAWAN (MADHYA
PRADESH)

2. THE CHIEF MEDICAL AND HEALTH
OFFICER CHHATARPUR
CHHATARPUR MP (MADHYA
PRADESH)

3. THE BLOCK MEDICAL OFFICER
CHHATARPUR MP CHHATARPUR MP
(MADHYA PRADESH)

4. THE MEDICAL OFFICER PRIMARY
HEALTH CENTRE CHHATARPUR MP
(MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION DISTT
CHHATRPUR MP (MADHYA PRADESH)

6. THE DISTRICT TREASURY OFFICER
CHHATARPUR MP DISTT
CHHATARPUR MP (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8079 of 2019
BETWEEN:-
HARIHAR PRASAD RAJORIYA S/O LATE
SHRI DAMODAR PRASAD, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED LECTURER
R/O WARD NO. 6, RAJORIYA SADADN NEAR
POLICE STATION UDAIPURA, DISTRICT
RAISEN (MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.K. SHARMA - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPT.
MANTRALAYA VALLABH BHAWAN

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
367

(MADHYA PRADESH)

2. COMMISSIONER DIRECTORATE OF
PUBLIC INSTRUCTION (DPI) BHOPAL
MP (MADHYA PRADESH)

3. DISTRICTT EDUCATION OFFICER
RAISEN RAISEN (MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER AND
DISBURSEMENT AUTHORITY
UDAIPURA DISTT RAISEN MP
(MADHYA PRADESH)

5. DISTT PENSION OFFICER RAISEN
DISTT RAISEN MP (MADHYA
PRADESH)

6. PRINCIPAL SANKUL KENDRA GOVT
GIRLS HIGHER SECONDARY SCHOOL
UDAIPURA RAISEN MP (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8267 of 2019
BETWEEN:-
RAJESH KUAMAR UPADHYAY S/O HARI
PRASAD UPADHYAY, AGED ABOUT 63
YEARS, OCCUPATION: RETD. HEADMASTER
112 POORAN PURA WARD, 36 DIST. VIDISHA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.K. TIWARI - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. STATE OF M.P. THR. PRINCIPAL
SECRETARY TRIBAL WELFARE
DEPARTMENT MANTRALAYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
368

VALLABH BHAWAN BHOPAL M.P.
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
HOSHANGABAD HOSHANGABAD M.P.
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNT BHOPAL M.P. (MADHYA
PRADESH)

5. ASSISTANT COMMISSIONER TRIBAL
DEVELOPMENT DISTT.
HOSHANGABAD M.P. (MADHYA
PRADESH)

6. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL SUKHTAWA
HOSHANGABAD M.P. (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8386 of 2019
BETWEEN:-
SHRI KISHORE JOSHI S/O LATE SHRI JANKI
VALLABH JOSHI, AGED ABOUT 69 YEARS,
OCCUPATION: EXEVUTIVE ENGINEER
PUBLIC WORKS DEPARTMENT NATIONAL
HIGHWAY DIVISION NURSINGH HOME
JHUNJHURA COLONY BODA BAG REWA
(MADHYA PRADESH)

.....PETITIONER
(BY MS. SANJANA SAHNI - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ADDITIONAL SECRETARY THE STATE
OF MADHYA PRADESH, PUBLIC
WORKS DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
369

PRADESH)

3. CHIEF ENGINEER PUBLIC WORKS
DEPARTMENT REWA DIVISION,
(MADHYA PRADESH)

4. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT DIVISION NO.1,
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8631 of 2019
BETWEEN:-
BHAGIRATH MEHRA S/O SHRI
KANCHEDILAL MEHRA, AGED ABOUT 63
YEARS, OCCUPATION: CHIEF MEDICAL
HEALTH OFFICER NARSINGHPUR R/O
MUKAM KHERI MAHALPURA POST KODSA
TASHIL KARELI, NARSINGHPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI TABREZ KHAN - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY PUBLIC
HEALTH AND FAMILY WELFARE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION DIVISION
JABALPUR (MADHYA PRADESH)

3. COLLECTOR NARSINGHPUR
NARSINGHPUR (MADHYA PRADESH)

4. TREASURY OFFICER DISTRICT
TREASURY OFFICE NARSINGHPUR
NARSINGHPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
NARSINGHPUR NARSINGHPUR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
370

(MADHYA PRADESH)

6. CHIEF MEDICAL AND HEALTH
OFFICER NARSINGHPUR
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8527 of 2019
BETWEEN:-
MANOHAR LAL GUPTA S/O LATE SHRI
MOOLCHAND GUPTA, AGED ABOUT 63
YEARS, OCCUPATION: SUB INSPECTOR
P.LINE DAMOH R/O ADARSH SCHOO; ROAD
CIVIL WARD NO 4 DAMOH (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI G.S. BAGHEL - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. SECRETARY HOME
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL M P
(MADHYA PRADESH)

3. JOINT DIRECTOR FUNDS ACCOUNTS
AND PENSION DISTT SAGAR MP
(MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE DAMOH
MP DISTT DAMOH MP (MADHYA
PRADESH)

5. DISTRICT TREASURY AND PENSION
OFFICER DAMOH DISTT DAMOH MP
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
371

WRIT PETITION No. 8882 of 2019
BETWEEN:-
D.L. DESHMUKH S/O SHRI DAYARAM
DESHMUKH, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED RANGER FOREST
R/O VILLAGE GARR BEHND SURAJ TILES
WARD NO 12 BALAGHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI P.S. TOMAR - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST BHOPAL DISTT-BHOPAL
(MADHYA PRADESH)

3. DIVISIONAL FOREST OFFICER SOUTH
(PRODUCTION) DIVN, BALAGHAT
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
BALAGHAT DISTT-BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 9546 of 2019
BETWEEN:-
DR RAVINDRA JAIN S/O LATE SHEEL CHAND
JI JAIN PHASE-2 DUPLEX 157 AHIRHAMT
VIHAR COLONY VIDISHA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF PUBLIC HEALTH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
372

AND FAMILY WELFARE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE COMMISSIONER HEALTH
SERVICES DIRECTORATE SATPURA
BHAWAN (MADHYA PRADESH)

4. CHIEF MEDICAL AND HEALTH
OFFICER HARDA DISTT-HARDA
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER HARDA ,
DISTT-HARDA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9956 of 2019
BETWEEN:-
CHARANJEET SINGH RAJPAL@ C.S. RAJPAL
RETIRED ASSISTANT R/O 301/2
GUPTESHWAR RAOD MADAN MAHAL NEAR
NAGAR GURUDWARA JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RIYAZ MOHAMMED - ADVOCATE )
AND
1. THE STATE OF M.P. THE PRINCIPAL
SECRTARY VALLABH BHAWAN
(MADHYA PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT TULSI
NAGAR BHOPAL M.P. (MADHYA
PRADESH)

3. CHIEF ENGINEER, UPPER NARMADA
ZONE BARGI HILLS, JABALPUR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
373

4. EXECUTIVE ENGINEER NARMADA
DEVELOPMENT DIVISION NO.8
SIHORA, JABALPUR (MADHYA
PRADESH)

5. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISON (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 9713 of 2019
BETWEEN:-
NIRPAT SINGH S/O SHRI KISHORI SINGH,
AGED ABOUT 63 YEARS, OCCUPATION:
RETD. LAB TECHNICIAN R/O. WARD NO. 5,
INFRONT OF CIRCUIT HOUSE SOHAGPUR
SHAHDOL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJAY KUMAR SHUKLA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR THE SECRETARY PUBLIC
HEALTH AND FAMILY WELFARE
DEPT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. REGIONAL DIRECTOR HEALTH
SERVICES DISTT. REWA (MADHYA
PRADESH)

3. CHIEF MEDICAL AND HEALTH
OFFICER SHAHDOL DISTT. SHAHDOL
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
SHAHDOL DISTT. SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 10399 of 2019

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
374

BETWEEN:-
RAMADHAR UPADHYAY S/O LATE DWARKA
PRASAD UPADHYAY, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED HEAD
CONSTABLE 84 FROM 6TH BATTALION
SPECIAL ARMED FORECE M.P. R/O
BAJRANG NAGAR NEAR WATER TANK
RANJHI JABALPUR DISTT. JABALPUR M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI K.K. GAUTAM - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF HOME VALLABH
BHAWAN BHOPAL M.P. (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL MP
(MADHYA PRADESH)

3. COMMANDANT JABALPUR 6TH
BATTALION SPECIAL ARMED FORCE
JABALPUR MP (MADHYA PRADESH)

4. INSPENCTOR GENERAL JABALPUR
DISTT JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10185 of 2019
BETWEEN:-
SMT. DURGA MUTALKAR W/O SHRI VIJAY
MUTALKAR, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED A.N.M. SUB HEALTH
CENTRE KALAAUM COMMUNITY HEALTH
CENTRE KHALWA R/O NEW HARSOOD,
CHANERA WARD NO. 10, KHANDWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI HEMANT BHANNARWAR - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
375

AND
1. THE STATE OF MADHYA PRADESH
THR. ITS COMMISSIONER
DIRECTORATE HEALTH SERVICES
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. CHIEF MEDICAL AND HEALTH
OFFICER EAST NIWAR DISTT.
KHANDWA (MADHYA PRADESH)

3. BLOCK MEDICAL OFFICER
COMMUNITY HEALTH CENTRE
KHALWA DISTT. KHANDWA (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER EAST
NIWAR DISTT. KHANDWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9814 of 2019
BETWEEN:-
ALEYAMMA DANIEL W/O SHRI V.J. DANIEL,
AGED ABOUT 66 YEARS, OCCUPATION:
RETIRED STAFF NURSE R/O 177 NAGAR
NIGAM COLONY ASHOK VIHAR BHOPAL
M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI JUBIN PRASAD - ADVOCATE)
AND
1. STATE OF MADHYA PRADESH THR.
ITS PRINCIPAL SECRETARY PUBLIC
HEALTH AND FAMILY WELFARE
DEPARTMENT VALLABH BHAWAN
MANTRALAYA BHOPAL M.P. (MADHYA
PRADESH)

2. STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN MANTRALAYA BHOPAL MP

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
376

(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER BHOPAL
BHOPAL DISTT. BHOPAL (MADHYA
PRADESH)

4. DEAN GANDHI MEDICAL COLLEGE
BHOPAL SULTANIA ROAD BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 TO 3 AND SHRI SIDDHARTH SHARMA -
ADVOCATE FOR RESPONDENT NO.4)

WRIT PETITION No. 10309 of 2019
BETWEEN:-
VINAY KUMAR JAIN S/O LATE FATEH
CHAND JAIN, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED REVENUE OFFICER
(DEPUTY COLLECTOR) DONE COLONY
BARGAWAN KATNI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AKASH SINGHAI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY TO THE DEPARTMENT OF
REVENUE GOVT. OF M.P.
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. ADDITIONAL SECRETARY GENERAL
ADMINISTRATION DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

3. THE COLLECTOR KATNI DISTT KATNI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10942 of 2019
BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
377

SMT. SAVITA PANDEY W/O LATE OM
NARAYAN PANDEY, AGED ABOUT 53 YEARS,
OCCUPATION: HOUSE WIFE LIG -345,
MOTHER TERESA NAGAR, MARHOTAL,
DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY DEPT. OF
HEALTH VALLABH BHAWAN
(MADHYA PRADESH)

2. CIVIL SURGEON CUM
SUPERINTENDENT MAIN HOSPIAL
DISTT. JABALPUR (MADHYA
PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DISTT.
JABALPUR (MADHYA PRADESH)

4. TREASURER DISTRICT TREASURY
DISTT. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11856 of 2019
BETWEEN:-
JAGDISH PRASAD MISHRA S/O SHRI SHIV
VHOR RAM MISHRA, AGED ABOUT 78
YEARS, OCCUPATION: HEAD CONSTABLE
(RETIRED) R/O ELTA COLONY, CHANDAN
GAON POLICE STATION DEHAT DISTT.
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. SINGH - ADVOCATE)
AND
1. STATE OF MADHYA PRADESH THR.
THE SECRETARY HOME DEPTT.
VALLABH BHAWAN BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
378

(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
JAHANGIRABAD, DISTT-BHOPAL
(MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE,
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER,
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12459 of 2019
BETWEEN:-
BHAUDAS MESHRAM (B.D. MESHRAM) S/O
LATE SHRI SEGAL MESHRAM, AGED ABOUT
63 YEARS, OCCUPATION: RETD. AS
LECTURER GOVT. HR. SECONDARYSCHOOL
BHARVELI BALAGHAT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR ITS PRINCIPAL SECRETARY
DEPT. OF FINANCE MANTRALAYA
VALLABH BHAWAN (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. BALAGHAT (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER
BALAGHAT DISTT. BALAGHAT
(MADHYA PRADESH)

4. PRINCIPAL GOVT. HR. SECO. SCHOOL
BHARVELI DISTT. BALAGHAT
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
379

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 13606 of 2019
BETWEEN:-
RAM KRISHAN TIWARI S/O LATE SHRI
SHIVDAYAL, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB INSPECTOR
R/O MIG 74 SANJEEV NAGAR, NAVERI
BHOPAL, DISTT. BHOPAL(M.P.) (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND
1. STATE OF MADHYA PRADESH THR.
PRINCIPAL SECRETARY HOME DEPTT.
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. DEPUTY INSPECTOR GENERAL OF
POLICE POLICE HEADQUARTERS
BHOPAL (MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS BHOPAL
(MADHYA PRADESH)

5. DISTT TREASURY OFFICER BHOPAL
BHOPAL (MADHYA PRADESH)

6. DIST PENSION OFFICER BHOPAL
DISTT BHOPAL (MADHYA PRADESH)

7. SUPERINTENDENT OF POLICE, POLICE
HEADQUARTER BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12670 of 2019

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
380

BETWEEN:-
SMT. GANGA SAHU W/O SHRI S. P. SAHU,
AGED ABOUT 63 YEARS, OCCUPATION:
GRADE I IN THE OFFICE OF JNKVV
JABALPUR R/O G-4 KRISHI NAGAR COLONY
ADHARTAL DISTRICT JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. MISHRA - ADVOCATE)
AND
1. THE VICE CHANCELLOR
JAWAHARLAL NEHRU KRISHI
VISHWAVIDYALAYA JABALPUR
(MADHYA PRADESH)

2. CONTROLLER JAWAHARLAL NEHRU
AGRICULTURE UNIVERSITY,
JABALPUR JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)
WRIT PETITION No. 12741 of 2019
BETWEEN:-
SMT. MANJU SINGH D/O LATE DHIRENDRA
SINGH, AGED ABOUT 60 YEARS,
OCCUPATION: HOUSE WIFE R/O RAMPUR
BAGHELAN, SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI G.P. SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY PUBLIC HEALTH
AND FAMILY WELFARE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL, (LEKHA AND
HAKDARI) IIND, NIDHI 32, GWALIOR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
381

3. CHIEF MEDICAL AND HEALTH
OFFICER SATNA DISTT-SATNA
(MADHYA PRADESH)

4. DISTRICT PENSION AND ACCOUNT
OFFICER SATNA DISTT-SATNA
(MADHYA PRADESH)

5. BLOCK MEDICAL OFFICER
COMMUNITY HEALTH CENTRE
RAMPUR BAGHELAN, DISTT SATNA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16164 of 2019
BETWEEN:-
RAMESHCHAND NAMDEO S/O GHASIRM
NAMDEO, AGED ABOUT 63 YEARS,
OCCUPATION: RETIED GOVT. SERVANT D.K
COMPLEX KI GALI JAWAHAR WARD BINA,
SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SAKET AGRAWAL - ADVOCATE)
AND
1. STATE OF M.P. AND OTHERS
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATIN DEPTT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SAGAR SAGAR (MADHYA PRADESH)

3. PRINCIPAL SAGAR GOVT.HIGHER
SECONDARY SCHOOL NO. 1 BINA
(MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER SAGAR
SAGAR DIVISION SAGAR (MADHYA
PRADESH)

5. DISTRICT TREASURY OFFICER
BHOPAL BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
382

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12914 of 2019
BETWEEN:-
RAMANUJ BAIS S/O LATE SHRI RAMSAHAY
BAIS, AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED PRINCIPAL R/O WARD NO.13
INFRONT OF HOSPITAL BEOHARI DISTRICT
SHAHDOL (MP) (MADHYA PRADESH)

.....PETITIONER
(BY DR. ANUVAD SHRIVASTAVA - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE PENSION OFFICER DISTRICT
PENSION OFFICE DISTT-SHAHDOL
(MADHYA PRADESH)

3. THE COLLECTOR SHAHDOL DISTT-
SHAHDOL (MADHYA PRADESH)

4. THE JOINT DIRECTOR PUBLIC
EDUCATION SHAHDOL DIVISION
(MADHYA PRADESH)

5. THE TREASURY OFFICER GOVT.
TREASURY DISTT-SHAHDOL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17996 of 2019
BETWEEN:-
SMT. KASHI NAMDEO W/O SHRI RAM GOPAL
NAMDEV, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HEAD CLARK
HOUSE NO.,327/2 GURU KRIPA RANJHI

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
383

TALAIYA RANJHI JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ANIRUDDH PRASAD PANDEY - ADVOCATE )
AND

1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DEPUTY DIRECTOR SANCHANALAYA
ACCOUNT AND TREASURY PARYABAS
BHAWAN 5TH MALA KAND KA
BHOPAL (MADHYA PRADESH)

3. COMMISSIONER HIGHER EDUCATION
DEPARTMENT SATPUDA BHAWAN
BHOPAL (MADHYA PRADESH)

4. PRINCIPAL / D.D.O. HIGHER
EDUCATION DEPARTMENT
GOVT.MAHAKOSHAL ARTS AND
COMMERCE COLLEGE (MADHYA
PRADESH)

5. PRINCIPAL HIGHER EDUCATION
DEPARTMENT GOVT. COLLEGE BARGI
JABALPUR (MADHYA PRADESH)

6. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
JABALPUR (MADHYA PRADESH)

7. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION
COLLECTED PREMISE JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 15899 of 2019
BETWEEN:-
THAKUR PRASAD PATHAK S/O SHRI
PREMLAL, OCCUPATION UDT AGED ABOUT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
384

63 YEARS, OCCUPATION: UDT R/O IN FRONT
OF AJIT PATEL VINEKA TIRAHA MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE )
AND

1. THE STATE OF MADHYA PRADESH
THR. ITS FINANCE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COLLECTOR COLLECTOR JAN JATIYA
KARYA VIBHAG DINDORI (MADHYA
PRADESH)

3. ASSISTANT COMMISSIONER
COMMISSIONER JAN JATIYA KARYA
VIBHAG DINDORI (MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER SCHOOL
EDUCATION DEPARTMENT AMARPUR
DISTRICT DINDORI (MADHYA
PRADESH)

5. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DIVISIONAL OFFICE CIVIL LINES
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION DINDORI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 13934 of 2019
BETWEEN:-
MANSOOB AHMED S/O SHRI MEHBOOB
AHMED, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER GOVT. PRIMARY SCHOOL
LADANPUR DISTT. KHANDWA R/O
MEHBOOB MANZIL BEHIND ARYA SAMAJ
SCHOOL RAMA COLONY KHANDWA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
385

(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTION BHOPAL (MADHYA
PRADESH)

3. THE DISTRICT EDUCATION OFFICER
KHANDWA KHANDWA (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
KHANDWA KHANDWA (MADHYA
PRADESH)

5. PRINCIPAL GOVT.HIGHER
SECONDARY SCHOOL BADGAON
GUJAR KHANDWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 14276 of 2019
BETWEEN:-
SHRI RAMSUNDER PANDEY S/O LATE SHRI
GIRJA PRASAD PANDEY, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED EMPLOYEE
R/O J. P. ROAD DUARI P. S. CHAURHATA
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL RAWAT - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
MINISTRY OF HOME AFFAIRS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
386

MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS DISTT. REWA
(MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER REWA
DIVISION DISTT. REWA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14220 of 2019
BETWEEN:-
RAJESH KUMAR PATEL S/O SHRI
TRILOCHAN PATEL, AGED ABOUT 61 YEARS,
OCCUPATION: RETIRED GOVERNMENT
EMPLOYEE H.NO. 24 BHAGWANDAS DAL
MILL BARKHEDI BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SAKET AGRAWAL - ADVOCATE )
AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF SCHEDULE CAST
TRIBAL WELFARE AND
DEVELOPMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DEPUTY DIVISIONAL COMMISSIONER
SCHEDULE CAST AND TRIBAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
387

WELFARE AND DEVELOPMENT
DEPARTMENT JABALPUR (MADHYA
PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
WELFARE AND DEVELOPMENT
DINDORI (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER DINDORI
DINDORI (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
TREASURY BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 14911 of 2019
BETWEEN:-
SMT. MADHURI DONGRE W/O LATE SHRI
ANAND RAO, AGED ABOUT 67 YEARS,
OCCUPATION: HOUSE WIFE 8 SAROJANI
NAGAR NEAR NAVCHANDI GATE KHANDWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.P. KHARE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR DIVISIONAL JOINT DIRECTOR
INDORE (MADHYA PRADESH)

2. BRANCH MANAGER BANK OF INDIA
ANAND NAGAR KHANDWA DISTRICT
KHANDWA (MP) (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 AND M.S. THAKUR - ADVOCATE FOR
RESPONDENT NO.2)

WRIT PETITION No. 20173 of 2019
BETWEEN:-
DAYARAM THAKUR S/O LATE SHRI HALKE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
388

SINGH THAKUR, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED SUPERIOR FIELD
OFFICER DISTRICT MALERIA OFFICE
MUSRAN WARD NARSINGHPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VIKAS SHARMA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY DEPARTMENT
OF HEALTH VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER DEPARTMENT OF
HEALTH VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

3. COLLECTOR NARSINGHPUR DISTT-
NARSINGHPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER CIVIL
LINES, DISTT-NARSINGHPUR
(MADHYA PRADESH)

5. CHIEF MEDICAL AND HEALTH
OFFICER GOVT. HOSPITAL CIVIL
LINES, NARSINGHPUR (MADHYA
PRADESH)

6. DISTRICT MALERIYA OFFICER GOVT.
HOSPITAL CIVIL LINES,
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 20198 of 2019
BETWEEN:-
RAMSEWAK SHRIVAS S/O LATE SHRI
HARIOM SHRIVAS, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED FIELD WORKER
RANI AWANTI BAI WARD NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
389

(BY SHRI VIKAS SHARMA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY DEPARTMENT
OF HEALTH VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER PUBLIC HEALTH AND
FAMILY WELFARE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

3. COLLECTOR NARSINGHPUR
NARSINGHPUR , NARSINGH BHAWAN
NARSINGHPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
NARSINGHPUR CIVIL LINES
NARSINGHPUR (MADHYA PRADESH)

5. CHIEF MEDICAL AND HEALTH
OFFICER NARSINGHPUR
GOVT.HOSPITAL CIVIL LINES
NARSINGHPUR (MADHYA PRADESH)

6. DISTRICT MALERIYA OFFICER
NARSINGHPUR GOVT.HOSPITAL CIVIL
LINES NARSINGHPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17148 of 2019
BETWEEN:-
JAGANNATH PRASAD DUBEY S/O
RAMNARAYAN DUBEY, AGED ABOUT 63
YEARS, OCCUPATION: RETD ASI R/O
SAMDARIYA COMPLEX, IIIRD FLOOR FLAT
NO. 1 GOHALPUR, JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI R.P. DWIVEDI - ADVOCATE)
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
390

1. THE STATE OF MADHYA PRADESH
THR SECRETARY HOME
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR FUNDS ACCOUNTS
AND PENSION JABALPUR (MADHYA
PRADESH)

3. SUPERINTENDENT OF POLICE KATNI
KATNI (MADHYA PRADESH)

4. DISTRICT TREASURY AND PENSION
OFFICER KATNI KATNI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17149 of 2019
BETWEEN:-
SUKCHAND KHANDWAHE S/O SHRI DASRU
KHANDWAHE, AGED ABOUT 63 YEARS,
RETIRED CHOWKIDAR KIRNAPUR IN FRONT
OF GIRLS HOSTEL KIRNAPUR DISTT.
BALAGHAT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE RINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR (MADHYA
PRADESH)

4. THE CHIEF EXECUTIVE OFFICER ZILA
PANCHAYAT BALAGHAT (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
391

5. THE CHIEF EXECUTIVE OFFICER
JANPAD PANCHAYAT KIRNAPUR
BALAGHAT (MADHYA PRADESH)

6. THE DISTRICT PENSION OFFICER
BALAGHT BALAGHAT (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17443 of 2019
BETWEEN:-
MUNNA LAL SHRIVASTAWA S/O LATE SHRI
SUNDER LAL SHRIVSTAVA, AGED ABOUT 75
YEARS, OCCUPATION: RETIRED PATWARI
NEAR PANI KI TANKI RAJEEV GANDHI
WARD KANDELI, NARSINGHPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI N.K. TIWARI - ADVOCATE)
AND
1. STATE OF MADHYA PRADESH
THROUGH THE SECRETARY REVENUE
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR JABALPUR DISTT.
JABALPUR (MADHYA PRADESH)

3. SUB DIVISIONAL OFFICER REVENUE
DEPARTMENT PATAN TEH. PATAN
DISTT. JABALPUR (MADHYA
PRADESH)

4. TEHSILDAR PATAN TEH. PATAN TEH.
PATAN DISTT. JABALPUR (MADHYA
PRADESH)

5. DIVISION PENSION OFFICER
JABALPUR DIVISION JABALPUR
(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
392

NARSINGHPUR DISTT. NARSINGHPUR
(MADHYA PRADESH)

7. KANOON GO SUB DIVISION OFFICER
REVENUE DEPARTMENT PATAN TEH.
PATAN DISTT. JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17527 of 2019
BETWEEN:-
RAJENDRA KUMAR CHANDRAUL S/O LATE
SHANKAR LAL CHANDRAUL, AGED ABOUT
62 YEARS, OCCUPATION: RETIRED
ACCOUNTANT GOVT EMPLOYEE NEAR
SEVA BHARTI ASHARAM DEVDARA
SHASTRADHARA ROAD MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI R.K. PATEL - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHEDULE TRIBE
AFFAIRS DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ASSISTANT COMMISSIONER
SCHEDULE TRIBE AFFAIRS DEPTT.
DISTT. MANDLA (MADHYA PRADESH)

3. COLLECTOR MANDLA DISTT.
MANDLA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER MANDLA
DISTT. MANDLA (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
MANDLA DISTT. MANDLA (MADHYA
PRADESH)

6. BLOCK EDUCATION OFFICER SCHOOL
EDUCATION DEPARTMENT NAINPUR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
393

DISTT. MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 18500 of 2019
BETWEEN:-
DR. SATYA NARAYAN SONI S/O LATE SHRI
SHYAM SUNDER SONI, AGED ABOUT 67
YEARS, OCCUPATION: RETIRED
ANESTHESIA SPEIALIST FROM GOVT.
SERVICE OF STATE OF M.P. OLD HOSPITAL
QUARTER SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI K.N. PETHIA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH SERVICES
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR HEALTH SERVICE
SATPUDA BHAWAN NEAR VALLABH
BHAWAN ARERA HILLS (MADHYA
PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER SEONI
SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17994 of 2019
BETWEEN:-
KALYAN KUMAR KRISHNE S/O SHRI
RAJARAM KRISHNE, AGED ABOUT 59
YEARS, OCCUPATION: COMPULSORY
RETIRED R/O 163 SHRI KRISHNA SAROVAR
COLONY, HARSOOD ROAD RATAGARH,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
394

DISTT. KHANDWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SAIF ALI KHAN - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR COLLECTOR AND DISTRICT
ELECTION OFFICER DISTRICT
KHANDWA (M.P.) (MADHYA PRADESH)

2. DIVISION JOINT DIRECTOR
DIRECTORATE OF TREASURY AND
ACCOUNTS INDORE (MADHYA
PRADESH)

3. GENERAL ACCOUNTANT
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTT. GWALIOR
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
KHANDWA DISTT. KHANDWA
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
KHANDWA DISTT. KHANDWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 20179 of 2019
BETWEEN:-
MRS RADHAMANI AMMA NAIYYAR W/O
P.R.R. NAIYYAR, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED STAFF NURSE
KANDELI NARSINGHPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VIKAS SHARMA - ADVOCATE )
AND
1. STATE OF M.P. THR. ITS SECRETARY
DEPARTMENT OF HEALTH VALLABH
BHAWAN (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
395

2. COMMISSIONER DEPARTMENT OF
HEALTH VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

3. THE COLLECTOR NARSINGHPUR
NARSINGHPUR BHAWAN
DISTT.NARSINGHPUR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION CIVIL
LINES DISTT.NARSINGHPUR (MADHYA
PRADESH)

5. CHIEF MEDICAL AND HEALTH
OFFICER NARSINGHPUR
GOVT.HOPSITAL CIVIL LINES
(MADHYA PRADESH)

6. DISTRICT. CIVIL SURGEON AND CHIEF
HOSPITAL SUPERINTENDENT
NARSINGHPUR NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 19357 of 2019
BETWEEN:-
HARIKARAN SONI S/O LATE SHRI
SEETARAM SONI, RETD. HEAD CONSTABLE
AGED ABOUT 63 YEARS, R/O A/9, JASODI
ROAD, KHANDWA, DISTRICT KHANDWA,
M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )
AND
1. THE STATE OF M.P. THROUGH ITS
PRINCIPAL SECRETARY FINANCE
DEPTT. VALLABH BHAWAN, BHOPAL,
M.P. (MADHYA PRADESH)

2. SUPERINTENDENT OF POLICE, DISTT-
KHANDWA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
396

3. DISTRICT PENSION OFFICER
KHANDWA DISTT-KHANDWA
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER ,
DISTT-KHANDWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 18844 of 2019
BETWEEN:-
ADITYA NARAYAN MISHRA S/O SHRI
RAGHUVENDRA MISHRA, AGED ABOUT 67
YEARS, OCCUPATION: RETIRED COMPUTER
, INDUSTRIAL TRAINING INSTITUTE REWA
R/O VILLAGE AMAV, POST OFFICE
CHAKGHAT, DISTT. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. MISHRA - ADVOCATE )
AND
1. STATE OF MADHYA PRADESH THR.
ITS PRINCIPAL SECRETARY
EDUCATION DETT. VALLABH
BHAWAN BHOPAL (M.P.) (MADHYA
PRADESH)

2. COMMISSIONER DIRECTORATE OF
PUBLIC INSTRUCTION (DPI) SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

3. DIRECTOR DIRECTORATE OF SKILL
DEVELOPMENT IN FRONT OF SAI
MANDIR BEHIND TEJ APARTMENT
NARMADA ROAD (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
397

6. PRINCIPAL INDUSTRIAL TRAINING
INSTITUTE DISTT. REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 18743 of 2019
BETWEEN:-
BHAGWAN DAS RAJAK S/O LATE
MUNNILAL, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. SAHAYAK PASHU
CHIKITSA KSHETRA ADHIKARI R/O.
TALPURA NIWARI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. PATHAK - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR THE PRINCIPAL SECRETARY
FINANCE DEPT. VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. PRINCIPAL SECRETARY VETERINARY
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. DIRECTOR VETERINARY SERVICES
BHOPAL (MADHYA PRADESH)

4. DEPUTY DIRECTOR VETERINARY
SERVICES TIKAMGARH (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
DIRECTORATE OF PENSION
TIKAMGARH (MADHYA PRADESH)

6. ASSISTANT DIRECTOR ACCOUNTS
AND PENSIONS SAGAR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 19635 of 2019

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
398

BETWEEN:-
S.K. SIHARE S/O LATE JAIRAM SIHARE,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED PTI GOVT HIGHER SECONDARY
SCHOOL KALPI MANDLA H NO 698 KAMLA
NEHRU NAGAR GARHA JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI B.K. CHOUBEY - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY TRIBAL
WORKS DEPT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER TRIBAL WORKS
DEPARTMENT BHOPAL (MADHYA
PRADESH)

3. COLLECTOR TRIBAL JABALPUR
(MADHYA PRADESH)

4. ASSISTANT COMMISSIONER TRIBAL
WORKS DEPTT. JABALPUR (MADHYA
PRADESH)

5. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS DIVISION
JABALPUR (MADHYA PRADESH)

6. BLOCK EDUCATION OFFICER SCHOOL
EDUCATION DEPARTMENT BIJADANDI
DISTT. MANDLA (MADHYA PRADESH)

7. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

8. DISTRICT TREASURY OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

9. PRINCIPAL JABALPUR DISTT.
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
399

(BY SHRI S.S.CHOUHAN- GOVERNMENT ADVOCATE )

WRIT PETITION No. 19034 of 2019
BETWEEN:-
SMT. CHANDA SAHU W/O LATE SHRI
RAMESH PRASAD SAHU, AGED ABOUT 45
YEARS, OCCUPATION: HOUSE WIFE H. 163
PRIYANKA NAGAR RAJVIADH COLONY
KOLAR ROAD BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )
AND

1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY, DEPTT. OF
FINANCE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC HEALTH
ENGINEERING DEPARTMENT
SATPUDA BHAWAN BHOPAL (MADHYA
PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
PROJECT SECTION / SECTOR NO. 1
BHOPAL (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER
DIRECTORATE OF PENSION BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 20070 of 2019
BETWEEN:-
BACHAN JI MISHRA S/O LATE SHRI
BARMESHWAR MISHRA, AGED ABOUT 63
YEARS, OCCUPATION: RETD. SUB
INSPECTOR R/O. 4TH, MILL MANDLA ROAD
NEAR JI DAS COLLEGE TILHARI, JABALPUR
(MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
400

(BY SHRI ANIRUDDH PRASAD PANDEY - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR ITS SECRETARY HOME DEPTT.
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL JABALPUR
DISTT-JABALPUR (MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT AND
TREASURY (PENSION) (PENSION)
DIVISIONAL OFFICE CIVIL LINE
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
JABALPUR DISTT-JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 21938 of 2019
BETWEEN:-
SHRI RAM DUBEY S/O MAKHAN LAL DUBEY,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED SUB INSPECTOR M.P. POLICE R/O
RAJEEV NAGAR WARD, NEAR MOTINAGAR
POLICE STATION, BEHIND PETROL PUMP
SAGAR, DISTT. SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SMT. NIRMALA NAYAK - ADVOCATE )
AND
1. STATE OF MADHYA PRADESH DTHR.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
401

THE SECRETARY HOME DEPTT.
VALLABH BHAWAN BHOPAL (M.P.)
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE POLICE
HEADQUARTERS BHOPAL (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL OF M.P.
LEKHA BHAWAN JHANSI ROAD
GWALIOR (MADHYA PRADESH)

5. SENIOR ACCOUNT OFFICER BHOPAL
OFFICE OF TREASURY ACCOUNTS
AND PENSION BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 22521 of 2019
BETWEEN:-
RAJENDRA NATH SHRIVASTAVA S/O LATE
JANARDAN PRASAD SHRIVASTAV, AGED
ABOUT 62 YEARS, OCCUPATION: RETD
HAND PUMP TECHNICIAN PUBLIC HEALTH
ENGINEERING DEPT WARD NO 21 SOKIYA
MOHALLA BEHIND DR ALI CLINIC PURANI
ANGANWADI SHAHDOL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI JAI SHUKLA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
HEALTH ENGINEERING DEPT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC HEALTH
ENGINEERING DEPARTMENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
402

SATPUDA BHAWAN BHOPAL (MADHYA
PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
HEALTH ENGINEERING DEPARTMENT
BLOCK UMARIA (MADHYA PRADESH)

4. COLLECTOR UMARIA DISTT. UMARIA
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER UMARIA
DISTT. UMARIA (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
SHAHDOL DISTT. UMARIA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 23334 of 2019
BETWEEN:-
SMT. MANJULA BADGAIYAN W/O LATE SHRI
R.N. BADGAIYAN, AGED ABOUT 63 YEARS,
OCCUPATION: ASST. TEACHER RETD.
H.NO.739 SHIV NAGAR COLONY DAMOH
NAKA JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ADITYA GUPTA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF SCHOOL
EDUCATION MANTRALAYA VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER DIRECTORATE OF
PUBLIC INSTRUCTION (DPI) GAOUTAM
NAGAR BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
JABALPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
403

4. DISTRICT PENSION OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS PENSION DIVISION
COLLECTORATE JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 23274 of 2019
BETWEEN:-
JAGAT NARYAN SHUKLA S/O LATE GORKHA
NATH SHUKLA, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED DARFT MEN O/O
EXECUTE ENGINEER DIVISION N. 4
(NARMADA VALLEY DEPT.) PLOT N. 15
INFRONT OF SAI MANDIR SHUHAGI
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
FINANCE DEPARTMENT MINISTRY
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DIVISION JABALPUR (M.P.) (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTT. JABALPUR
(MADHYA PRADESH)

5. EXECUTIVE ENGINEER NARMADA
VALLEY DEVELOPMENT
DEPARTMENT DIVISION NO. 4 SHIORA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
404

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 23935 of 2019
BETWEEN:-
CHITRASEN VERMA S/O LATE SHRI C.P.
VERMA, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED EMPLOYEE
H.NO.15/90 SAMAN SANJAY NAGAR REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PARIMAL CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIVISIONAL FOREST OFFICER
GENERAL DIVISION DISTT. DINDORI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 23734 of 2019
BETWEEN:-
GORAKHNATH SINGH S/O LATE SHRI
JAIKARAN SINGH, AGED ABOUT 75 YEARS,
OCCUPATION: RETIRED HEAD MASTER R/O
VILLAGE GHOORITAL, POST WAIDHAN,
TEHSIL AND DISTRICT SINGRAULI, M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. PATHAK - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SHCOOL EDUCATION DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
405

2. JOINT DIRECTOR TREASURY AND
PENSION DISTT. REWA (MADHYA
PRADESH)

3. TREASURY OFFICER SIDHI AND
SINGRAULI DISTT. SINGRAULI
(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SINGRAULI (MADHYA
PRADESH)

5. PRINCIPAL GOVT. EXCELLENCE HR.
SEC. SCHOOL WAIDHAN DISTT.
SINGRAULI (MADHYA PRADESH)

6. COLLECTOR SINGRAULI DISTT.
SINGRAULI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 25505 of 2019
BETWEEN:-
SARASWATI DEVI GAUTAM W/O SHRI RAMJI
GAUTAM, AGED ABOUT 45 YEARS,
OCCUPATION: HOUSE WIFE AKASH GANGA
NAGAR PATERI DIST. SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VIDYA PRASAD - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY W.R.D.
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. ENGINEER IN CHIEF W.R.D. BHOPAL
DISTRICT BHOPAL, M.P. (MADHYA
PRADESH)

3. THE JOINT DIRECTOR ACCOUNT AND
PENSION REWA, DISTRICT REWA, M.P.
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
406

4. CHIEF ENGINEER W.R.D DIVISION
REWA DISTRICT REWA, M.P. (MADHYA
PRADESH)

5. THE SUPERINTENDENT ENGINEER
W.R.D JABALPUR JABALPUR, MP.
(MADHYA PRADESH)

6. EXECUTIVE ENGINEER W.R.D
DIVISION REWA REWA, M.P. (MADHYA
PRADESH)

7. DISTRICT TREASURY OFFICER
DIRECTORATE OF TREASURY AND
ACCOUNTS DISTRICT REWA, M.P.
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 24822 of 2019
BETWEEN:-
PREM LAL PRAJAPATI S/O LATE SUKH LAL
PRAJAPATI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED PRINCIPAL O/O
PRINCIPAL HIGHER SECONDARY SCHOOL
MAZOLI DISTT. SHAHDOL R/O GRAM POST
BALBHARA DISTT. SHAHDOL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
TGHR. PRINCIPAL SECRETARY
TRIBAL SCHOOL EDCUATION
DEPARTMENT MINISTRY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER TRIBES AND
SCHEDULED TRIBE EDUCATION
DEPARTMENT TRIBE EDUCATION
DEPARTMENT BHOPAL (M.P.)
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
407

3. DISTRICT TREASURY OFFICER,
DISTRICT SHAHDOL (M.P) (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER,
DISTRICT SHAHDOL (M.P.) (MADHYA
PRADESH)

5. DIVISIONAL DEPUTY COMMISSIONER
TRIBES AND SCHEDULED TRIBES
DEVELOPMENT TRIBES AND
SCHEDULED TRIBES DEVELOPMENT
DIVISION SHAHDOL DISTT. SHAHDOL
(M.P) (MADHYA PRADESH)

6. VIKASH KHAND EDUCATION OFFICER,
BHUDHAR, DISTRICT SHAHDOL (M.P.)
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 24378 of 2019
BETWEEN:-
SHRI BHAGWANDAS MEHRA S/O SHRI
PARAN LAL MEHRA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED VILL
KUMHRODA TAH GOTEGAON
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI B.N. PANDEY - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY, SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE COLLECTOR NARSINGHPUR
DISTT.NARSINGHPUR (MADHYA
PRADESH)

3. DISTRICT TREASURY OFFICER
NARSINGHPUR DISTT.NARSINGHPUR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
408

4. DISTRICT PENSION OFFICER
NARSINGHPUR DISTT.NARSINGHPUR
(MADHYA PRADESH)

5. PRINCIPAL JOVAND SINGH KHAN
GOVT.CHANDAN HIGH SCHOOL
RONSARA DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 25029 of 2019
BETWEEN:-
RAM SWAROOP MANDWE S/O LATE SHRI
DEERAJ SINGH MANDWE, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED SUB
INSPECTOR O/O SUPERINTENDENT OF
POLICE MANDLA R/O JAWAHAR WARD
NO.19 POLICE LINE KHARI DISTT. MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MINISTRY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS
DISTT.BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS
DISTT.JABALPUR (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
MANDLA DISTT. MANDLA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER MANDLA
DISTT. MANDLA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
409

6. SUPERINTENDENT OF POLICE
MANDLA DISTT. MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 25210 of 2019
BETWEEN:-
LUVKUSH KUMAR KAKODIYA S/O LATE
SHRI RAM LAL KAKODIYA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED ASSISTANT
GRADE II R/O HARVANSH CHOWKI, NEAR
JAINRING FACTORY, MAIN ROAD,
BANAPURA, TEHSIL SEONIMALWA,
DISTRICT HOSHANGABAD, (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE )
AND
1. THE STATE OF M.P. THROUGH ITS
PRINCIPAL SECRETARY, WATER
RESOUNCE DEPARTMENT VALLABH
BHAWAN, BHOPAL, M.P. (MADHYA
PRADESH)

2. PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT NARMADA
BHAWAN TULSI NAGAR BHOPAL
(MADHYA PRADESH)

4. CHIEF ENGINEER WATER RESOURCE
DEPARTMENT CIVIL LINE
HOSHANGBAD (MADHYA PRADESH)

5. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DIVISION JABALPUR (MADHYA
PRADESH)

6. SUPREINTENDENT ENGINEER WATER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
410

RESOURCE DEPARTMENT TAVA
PROJECT ZONE HOSHANGBAD
(MADHYA PRADESH)

7. EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT TAVA
CANAL DIVISION SEONI MALWA
DISTT. (MADHYA PRADESH)

8. DISTRICT PENSION OFFICER MANDLA
DISTT. MANDLA (MADHYA PRADESH)

9. DISTRICT TREASURY OFFICER
HOSHANGBAD DISTT. HOSHANGABAD
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 25239 of 2019
BETWEEN:-
GOPESH KUMAR BAJPAYEE S/O SHRI
KANHAIYA LAL BAJPAYEE, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED LIBRARIAN
R/O 57M SAUMYA ESTATES, B.D.A. ROAD,
AWADHPURI, BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. SINGH - ADVOCATE )
AND
1. STATE OF MADHYA PRADESH THR.
THE PRINCIPAL SECRETARY HIGHER
EDUCATION DEPTT. VALLABH
BHAWAN BHOPAL (M.P.) (MADHYA
PRADESH)

2. COMMISSIONER HIGHER EDUCATION
DEPARTMENT FIFTH FLOOR SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

3. UPPER DIRECTOR HIGHER
EDUCATION DEPARTMENT M.L.B
COLLEGE PRIMISES BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
411

4. PRINCIPAL SWAMI VIEKANAND
GOVRNMENT COLLEGE BERASIA
DISTT. BHOPAL (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
BHOPAL NEAR OLD SECRETARIAT
DISTT. BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 25481 of 2019
BETWEEN:-
SIYARAM NAMDEO S/O LATE SHRI
RAMMANOHAR NAMDEO, AGED ABOUT 66
YEARS, OCCUPATION: RET. L.D.T. GOVT.
MIDDLE SCHOOL PADARIYA NARTH
KARAUNDIYA DIST. SIDHI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI N.K. SINGH - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETRAY SCHOOL
EDUCATION DEPTT. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. DISTRICT PENSION OFFICER SIDHI
SIDHI (MADHYA PRADESH)

3. SANKUL PRACHARYA THR. GOVT.
HIGHER SEC. SCHOOL KAMARJI
DISTT. SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 27034 of 2019
BETWEEN:-
SMT. RAMBAI RAJAK W/O SHRI
RAMSWAROOP RAJAK, AGED ABOUT 64
YEARS, OCCUPATION: RTD. PEON GOVT.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
412

KASTURBA GIRLS MIDDLE SCHOOL SEONI
R/O BHAIROGANJ NEAR SHARDA TEMPLE
MAHAMAYA WARD SEONI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUMAR MISHRA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY SCHOOL
EDUCATION DEPARTMENT
VALLLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER SEONI
DISTT-SEONI (MADHYA PRADESH)

3. PRINCIPAL TILAK HIGH SCHOOL
SEONI DISTT-SEONI (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNT AND PENSION JABALPUR
DIVISION (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER SEONI
DISTT-SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 27701 of 2019
BETWEEN:-
ASHWANI KUMAR GARG S/O LATE
BHAGWANDAS GURG, AGED ABOUT 58
YEARS, OCCUPATION: RETIRED UPPER
DIVISION TEACHER GOVERNMENT HIGHER
SECONDARY SCHOOL KANHWARA KATNI
PURANI BASTI MASURHA WARD NEAR
JALFA DEVI MANDIR KATNI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SAKET ANAND - ADVOCATE)
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
413

1. STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY SCHOOL
EDUCATION DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE ACCOUNTANS GENERAL (A ND E )
II LEKHA BHAWAN LEKHA BHAWAN
JHASI ROAD GWALIOR MP (MADHYA
PRADESH)

3. THE COLLECTOR KATNI DISTT.KATNI
(MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
KATNI DISTT.KATNI (MADHYA
PRADESH)

5. BLOCK EDUCATION OFFICER KATNI
BLOCK KATNI DISTT.KATNI (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 27538 of 2019
BETWEEN:-
PRAKASH CHANDRA MISHRA S/O LATE SHRI
ISHWAR CHAND MISHRA, AGED ABOUT 67
YEARS, OCCUPATION: RETIRED HIGH
SCHOOL PRINCIPAL R/O KARIKON TIRAHA
MAHRAJPUR MANDLA, DISTT. MANDLA
(M.P.) (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. IT'S SECRETARY FINANCE
DEPTT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR JANJATIYA KARYA
VIBHAG DISTT-MANDLA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
414

3. ASSISTANT COMMISSIONER
JANJATIYA KARYA VIBHAG DISTT-
MANDLA (MADHYA PRADESH)

4. JOINT DIRECTOR ACCOUNT AND
TREASURY (PENSION) DIVISIONAL
OFFICE, CIVIL LINES (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER MANDLA
DISTT-MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 28643 of 2019
BETWEEN:-
NARENDRA SINGH NEGI S/O LATE SOHAN
SINGH NEGI, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED SUB INSPECTOR
(RADIO) B-43 BEHIND GOVERNMENT
SCHOOL, NEAR VIVEK BIHARI SCHOOL
SUKHSAGAR COLONY NEELBAD BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.M. GURU - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
MANTRALAYA BHOPAL (MADHYA
PRADESH)

2. POLICE TELECOM ORGANIZATION MP
THROUGH SENIOR SUPERINTENDENT
OF POLICE DISTT.BHOPAL (MADHYA
PRADESH)

3. DISTRICT TREASURY / PENSION
OFFICER BHOPAL DISTT.BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 236 of 2020

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
415

BETWEEN:-
BASANT LAL KOL S/O LATE K.L. KOL, AGED
ABOUT 64 YEARS, OCCUPATION: RETIRED
LAB ASSISTANT O/O NETAJI SUBHASH
CHANDRA MEDICAL COLLAGE JABALPUR
R/O RANJHI BADA PATHAR DISTT.
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY PUBLIC
HEALTH DEPARTMENT MINISTRY
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
HEALTH DEPARTMENT MP BHOPAL
(MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION
DISTT.JABALPUR (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER
JABALPUR DISTT.JABALPUR
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR DISTT.JABALPUR
(MADHYA PRADESH)

6. NETAJI SUBHASH CHAND MEDICAL
COLLEGE JABALPUR
DISTT.JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS. 1 TO 5 AND SMT. GULAB KALI PATEL -
ADVOCATE FOR RESPONDENT NO.6)

WRIT PETITION No. 1111 of 2020
BETWEEN:-
SMT. ANITA TIWARI W/O LATE MAHENDRA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
416

KUMAR TIWARI, AGED ABOUT 45 YEARS,
OCCUPATION: HOUSEWIFE H.NO. H-01 P.T.S.
COLONY ARJUN SINGH WARD HUZUR REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI NAVEEN KUMAR - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
VALLABH BHAWAN (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
DISTT.BHOPAL (MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE REWA
DISTT.REWA (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER REWA
REWA DIVISION DISTT.REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1142 of 2020
BETWEEN:-
SMT SHEELA SHUKLA W/O JITENDRA
SHUKLA, AGED ABOUT 63 YEARS,
OCCUPATION: RETD ASST TEACHER GOVT
PRIMARY SCHOOL TAMARHAI
DAMOHNAKA JABALPUR H NO 568 BEHIND
CHETAN KI MADIYA GADAH ROAD
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.K. MESHRAM - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
417

2. JOIN DIRECTOR TREASURY ACCOUNT
AND PENSION DEPARTMENT
DISTT.JABALPUR (MADHYA PRADESH)

3. DIVISIONAL PENSION OFFICER
JABALPUR DIVISION JABALPUR
DISTT.JABALPUR (MADHYA PRADESH)

4. TREASURY OFFICER DISTRICT
TREASURY OFFICE JABALPUR
DISTT.JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
JABALPUR DISTT.JABALPUR
(MADHYA PRADESH)

6. PRINCIPAL SANKUL PRACHARYA
(D.D.O.) GOVT.HIGHER SECONDARY
SCHOOL TAMARHAI DAMOHNAKA
DISTT.JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1851 of 2020
BETWEEN:-
RAM BAHOR MISHRA S/O LATE SHRI
INDRAPATI MSHRA, AGED ABOUT 62 YEARS,
OCCUPATION: RETD. SARVENT ARUN
NAGAR W.N. 15 NEAR KANHA PARK REWA
TEH. HAZUR DIST. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. JAIN - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
JANJATIYA KARYA VIVHAG
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COLLECTOR / DISTRICT MAGISTRATE
COLLECTOR SIDHI (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
418

3. ASSISTANT COMMISSIONER TRIBAL
DEVELOPMENT SIDHI (MADHYA
PRADESH)

4. ACCOUNT GENERAL (A AND E II) THR
ITS SENIOR ACCOUNTS OFFICER MP
LEKHA BHAWAN JHANSI ROAD
GWALIOR (MADHYA PRADESH)

5. ACCOUNTS OFFICER GRADE II
ACCOUNTANT GENERAL (A AND E II)
MP LEKHA BHAWAN JHANSI ROAD
GWALIOR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER SIDHI
SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2014 of 2020
BETWEEN:-
MOHANLAL PANDEY S/O SHRI RAMVISHAL
PANDEY, AGED ABOUT 65 YEARS,
OCCUPATION: ASST. GRADE-II (RETD.)
UDYAAN DEPT. MUNICIPAL CORPORATION
JABALPUR GANGANAGAR GUJARATI
COLONY JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.P. GOLANDAJ - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY OF
URBAN ADMINISTRATION DEPT.
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. MUNICIPAL CORPORATION
JABALPUR THROUGH COMMISSIONER
DISTT.JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 AND SHRI JAGAT SINGH - ADVOCATE
FOR RESPONDENT NO.2)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
419

WRIT PETITION No. 2457 of 2020
BETWEEN:-
NIRMALA VASHISHTHA W/O LATE SHRI O.P.
VASHISHTHA OCCUPATION: HOUSE WIFE
WARD NO. 5 DURGA CHOWK BERSIA DISTT.
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHISH DATTA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. INSPECTOR GENERAL OF
REGISTRATION BHOPAL DISTT.
BHOPAL (MADHYA PRADESH)

2. SENIOR DISTRICT TREASURY
OFFICER BHOPAL BHOPAL (MADHYA
PRADESH)

3. CHIEF SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3252 of 2020
BETWEEN:-
D.S. TIWARI S/O LATE SHRI B.P. TIWARI,
AGED ABOUT 76 YEARS, OCCUPATION:
RETD. PRINCIPAL GOVT. HIGH SECONDARY
SCHOOL E 7/6 LRR SOCIETY ARERA
COLONY BHOPAL MP (MADHYA PRADESH)

.....PETITIONER
(BY SHRI H.R. UPADHYAY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY DEPT. OF FINANCE
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
420

2. DISTRICT EDUCATION OFFICER THR.
OFFICE OF DISTRICT EDUCATION
DISTT-SEHORE (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER THR.
DISTRICT TREASURY OFFICE DISTT-
SEHORE (MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER THR.
DISTRIC TREASURY OFFICE DISTT-
BHOPAL (MADHYA PRADESH)

5. PRINCIPAL HIGH SECONDARY
SCHOOL BAKHTRA SEHORE THR.
OFFICE OF THE PRINCIPAL HIGH
SECONDARY SCHOOL BAKHTRA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3575 of 2020
BETWEEN:-
DEVENDRA KUMAR SHARMA S/O LATE
RAMADHAR SHARMA, AGED ABOUT 63
YEARS, OCCUPATION: SERVICE GRAM
DHAKHARA DISTT. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.P. SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER (REVENUE) REWA
DIVISION (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER REWA
DISTT-REWA (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER REWA
DIVISION DISTT-REWA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
421

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5133 of 2020
BETWEEN:-
BUDDHASEN PARASTE S/O SHRI BARATI
SINGH PARASTE, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED PRINCIPAL R/O
NEAR SHAKTHI DHAM MNDIR WAR NO. 12,
DEODARA MANDLA, DISTRICT MANDLA,
M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS DEPUTY SECRETARY
FINANCE DEPARTMENT
MANTRALAYA BHOPAL, M.P.
(MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTION INSTITUTION
DEPARTMENT MANTRALAYA BHOPAL
(MADHYA PRADESH)

3. COLLECTOR BALAGHAT DISTT-
BALAGHAT (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
BALAGHAT DISTT-BALAGHAT
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
BALAGHAT DISTT-BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5633 of 2020
BETWEEN:-
RAMCHARAN PATEL S/O SHRI GAIVI
PRASAD PATEL, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. EMPLOYEE VILL.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
422

BHISHAMPUR P.S. TEH. AMARPATAN DIST.
SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.P. PATEL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. THE PRINCIPAL SECRETARY
EDUCATION DEPT. MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
SATNA DISTT.SATNA (MADHYA
PRADESH)

3. JOINT DIRECTOR TREASURY
DIVISION SATNA DISTT.SATNA
(MADHYA PRADESH)

4. THE DISTRICT TREASURY OFFICER
SATNA DISTT.SATNA (MADHYA
PRADESH)

5. PRINCIPAL GOVT.HIGHER
SECONDARY SCHOOL KATHAHA
DISTT.SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )
CONTEMPT PETITION CIVIL No. 837 of 2020
BETWEEN:-
ASHWANI KUMAR GURG S/O LATE
BHAGWANDAS GURG, AGED ABOUT 58
YEARS, OCCUPATION: RETIRED UPPER
DIVISION TEAHCER GOVT. HIGHER
SECONDARY SCHOOL KANHWARA KATNI
PURANI BASTI MASURHA WARD NEAR JLFA
DEVI MANDIR KATNI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SAKET ANAND - ADVOCATE)
AND
1. SHRI SHASHI BHUSAN SINGH
COLLECTOR KATNI (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
423

PRADESH)

2. SHRI B.B DUBEY DISTRICT
EDUCATION OFFICER KATNI DISTT.
KATNI (MADHYA PRADESH)

3. SMT. MANORAMA PUSHPA
DUNGDUNG BLOCK EDUCATION
OFFICER KANHWARA DISTT. KATNI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10655 of 2020
BETWEEN:-
SMT.KIRAN DASS W/O SHRI ANIL KUMAR
DAS, AGED ABOUT 68 YEARS, OCCUPATION:
RETIRED EMPLOYEE R/O HIG-23, A-SECTOR
AYODHYA NAGAR BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ABHIJEET AWASTHI - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PUBLIC HELTH FAMILYWELFARE
DEPARMTNET VALLABH BHAVAN,
BHOPAL (MADHYA PRADESH)

2. THE CHIEF MEDICAL AND HEALTH
OFFICER RAISEN DISTT.RAISEN
(MADHYA PRADESH)

3. DISTRICT PENSION OFFICER RAISEN
DISTT.RAISEN (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 11515 of 2020
BETWEEN:-
RAJKUMAR SHARMA S/O LATE RAMDAS
SHARMA, AGED ABOUT 64 YEARS,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
424

OCCUPATION: RETIRED SUB INSPECTOR
R/O SAKET NAGAR JABALPUR. (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VIPIN YADAV - ADVOCATE)
AND
1. STATE OF MP THR SECRETARY
VALLABH BHAWAN BHOPAL M.P.
(MADHYA PRADESH)

2. SUPERINTENDENT OF POLICE KATNI
DISTT.KATNI (MADHYA PRADESH)

3. DISTIRCT PENSION OFFICER KATNI
DISTT.KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12939 of 2020
BETWEEN:-
W. NANHAKI DEVI KEWAT W/O LATE SHRI
RAM KHELAWAN, AGED ABOUT 63 YEARS,
OCCUPATION: HOUSE WIFE WARD NO 20
FATTE SINGH MARG DAINIHA DIST. SIDHI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI BRIJENDRA MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPT. OF HOME VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
REWA REWA RANGE REWA (MADHYA
PRADESH)

4. SUPERINTENDENT OF POLICE SIDHI

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
425

DISTT.SIDHI (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER SIDHI
DISTT.SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 13773 of 2020
BETWEEN:-
RAJENDRA KUMAR SONI S/O LATE C.L SONI,
AGED ABOUT 61 YEARS, OCCUPATION:
ASSISTANT SECTION OFFICER (RETIRED) H-
133 KOTRA SULTANABAD BHOPAL MP
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIPIN YADAV - ADVOCATE)
AND
1. STATE OF MP THR PRINCIPAL
SECRETARY
GENERALADMINISTRATION
DEPARTMENT VALLABH BHAWAN
BHOPAL MP (MADHYA PRADESH)

2. CHIEF ACCOUNTANT GENERAL
ADMINISTRATION DEPARTMENT
ACCOUNT WING BHOPAL (MADHYA
PRADESH)

3. INCHARGE OFFICER SECRETARIAT
EMPLOYEE CORPORAITON SOCIETY
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17112 of 2020
BETWEEN:-
TILAKCHAND RAHANGDALE S/O LATE SHRI
H.L. RAHANGDALE, AGED ABOUT 64 YEARS,
OCCUPATION: REIT. LECUTRER, FROM
TIHALIBAI GOVT. H.S. SCHOOL WARASEONI
DISTT. BALAGHAT DISTT. BALAGHAT M.P.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
426

(MADHYA PRADESH)

.....PETITIONER
(BY SHRI BHOLE NATH SHARMA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THRO. ITS SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL M.P. (MADHYA
PRADESH)

2. THE COMMISSIONER DIRECTORATE
OF PUBLIC INSTRUCTION (LOK
SHIKSHAN) BHOPAL, M.P. (MADHYA
PRADESH)

3. THE COLLECTOR BALAGHAT DISTT.
BALAGHAT, M.P. (MADHYA PRADESH)

4. THE DISTRICT EDUCATION OFFICER
BALAGHAT DISTT.. BALAGHAT, M.P
(MADHYA PRADESH)

5. THE PRINCIPAL GOVT. TIHLIBAI H.S.
SCHOOL WARASEONI DISTT.
BALAGHAT, M.P. (MADHYA PRADESH)

6. THE DISTRICT PENSION OFFICER
BALAGHAT DISTT. BALAGHAT. M.P.
(MADHYA PRADESH)

7. THE DISTRICT TREASURY OFFICER
BALAGHAT DISTT. BALAGHAT, M.P.
(MADHYA PRADESH)

8. THE JOINT DIRECTOR ACCOUNT AND
PENSION DIVISIONAL OFFICER, CIVIL
LINES, JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE )

WRIT PETITION No. 17639 of 2020
BETWEEN:-
SMT PRABHA SHRIVASTAV W/O KULDEEP

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
427

SHRIVASTAV, AGED ABOUT 42 YEARS,
OCCUPATION: HOUSE WIFE R/O G-15, NEAR
PTS CHOWK DISTRICT REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAHUL RAWAT - ADVOCATE)
AND
1. THE STATE OF MP THR PRINCIPAL
SECRETARY VALLABH BHAWAN
BHOPAL MP (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS DISTT. REWA
(MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DISTT. REWA (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

6. SENIOR TREASURY OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

7. DIVISIONAL PENSION OFFICER REWA
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17905 of 2020
BETWEEN:-
MOHAN LAL DWIVEDI S/O LATE RAJKUMAR
DWIVEDI, AGED ABOUT 75 YEARS,
OCCUPATION: RETIRED FROM POST OF
PATWARI VILLAGE GOHTA, POST
PAURANA, TAH. JAWA P.S. ATRAILA DISTT.
REWA M.P. (MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
428

(BY SHRI S.K. MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THRO. SECRETARY REVENUE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COLLECTOR REWA DISTT. REWA
(MADHYA PRADESH)

3. COMMISSIONER DIVISION REWA
REWA (MADHYA PRADESH)

4. TEHSILDAR TEONTHAR REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17630 of 2020
BETWEEN:-
RAMAKANT UPADHYAY S/O LATE SHRI P.R.
UPADHYAY, AGED ABOUT 57 YEARS,
OCCUPATION: RETIRED SUB ENGINEER SH-
33 VAISHALI NAGAR DISTT. DAMOH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SANJAY K. AGRAWAL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF WATER RESOURCES
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ENGINEER IN CHIEF DEPARTMENT OF
WATER RESOURCES, GOVT OF M.P.
NARMADA BHAWAN BHOPAL, M.P.
(MADHYA PRADESH)

3. THE M.P. PUBLIC SERVICE
COMMISSION THR. SECRETARY
RESIDENCY AREA, INDORE, M.P.
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
429

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 17849 of 2020
BETWEEN:-
SMT. SITA BAI YADAV W/O LATE BALRAM
YADAV, AGED ABOUT 69 YEARS,
OCCUPATION: HOUSE WIFE R/O H.NO. 236
WARD NO. 1 INFRONT OF SENT JOSIF
CONVENT SCHOOL VILLAGE JAMUNIYA
TEHSIL BANDA, SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHYAM YADAV - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COLLECTOR SAGAR DISTT. SAGAR
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SAGAR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER SAGAR
DISTT. SAGAR (MADHYA PRADESH)

5. BRANCH MANAGER CENTRAL BANK
OF INDIA TEH. BANDA DISTT. SAGAR
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENTS NO.1 TO 4 AND SHRI SUDEEP CHATTERJEE -
ADVOCATE FOR RESPONDENT NO.5)

WRIT PETITION No. 18142 of 2020
BETWEEN:-
NOKHE LAL SINGH S/O LATE SHRI HARI
MANGAL SINGH,, AGED ABOUT 70 YEARS,
OCCUPATION: RETIRED PATWARI, R/O

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
430

NEAR SCHOOL, WARD NO.8/2, VILLAGE
CHHAWARI POST KARWAHI, CHHAWARI
KAARWAHI SIDHI, DISTRICT SIDHI [M.P.]

.....PETITIONER
(BY SHRI RAJENDRA PRASAD GUPTA - ADVOCATE )
AND
1. THE STATE OF M.P. THR. PRINCIPAL
SECRETARY DEPARTMENT OF LAND
& REVENUE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COLLECTOR SIDHI DISTT. SIDHI
(MADHYA PRADESH)

3. DISTRICT PENSION SIDHI DISTT. SIDHI
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER SIDHI
DISTT. SIDHI (MADHYA PRADESH)

5. MANAGER CENTRAL BANK OF INDIA
DISTT. SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 TO 4 AND SHRI P.K. MISHRA -
ADVOCATE FOR RESPONDENT NO.5. )

WRIT PETITION No. 17750 of 2020
BETWEEN:-
RAMESH PRASAD VERMA S/O LATE SHRI
RAM AWTAR VERMA, AGED ABOUT 64
YEARS, KARONDIA DAXNI GOPAL DAS
MARG WARD NO. 9 BEHIND MORINSON
SCHOOL TEH. GOPADBANAS DIST. SIDHI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. JAIN - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. JANJATIYA KARYA VIBHAG
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
431

2. COLLECTOR SIDHI DISTT. SIHDI
(MADHYA PRADESH)

3. ASSISTANT COMMISSIONER TRIBAL
DEVELOPMENT DISTT. SIHDI
(MADHYA PRADESH)

4. ACCOUNTANT GENERAL (A AND E II)
THR. SENIOR ACCOUNTS OFFICER
LEKHA BHAWAN JHANSI ROAD
GWALIOR (MADHYA PRADESH)

5. ACCOUNTS OFFICER GRADE II
ACCOUNTANT GENERAL A AND E II
LEKHA BHAWAN JHANSI ROAD
GWALIOR (MADHYA PRADESH)

6. DISTRICT PENSION OFFICER SIDHI
DISTT. SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18864 of 2020
BETWEEN:-
C.B. MISHRA S/O LATE SHRI J.P. MISHRA,
AGED ABOUT 65 YEARS, OCCUPATION:
ENGINEER RETIRED D-7 ATUL VIHAR
HATHITAL GORAKHPUR JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI N.S. RUPRAH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. SECRETARY WATER RESOURCES
DEPARTMENT BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT
AMARKANTAK BHAWAN BHOPAL
(MADHYA PRADESH)

3. CHIEF ENGINEER WAIN GANGA
KACHHAR DISTT.SEONI (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
432

PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 16890 of 2020
BETWEEN:-
SHRAWAN KUMAR PATEL S/O LATE SHRI
CHANU PRASAD PATEL, AGED ABOUT 71
YEARS, OCCUPATION: RETIRED EMPLOYEE,
GRAM POST MAJHGAWAN TAH.
AMARPATAN , DISTT. SATNA M.P. (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. DWIVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THRO. SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL M.P. (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SATNA (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER SATNA
DISTT. SATNA (MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS AND
PENSION DIVISION REWA (MADHYA
PRADESH)

5. BLOCK EDUCATION OFFICER
AMARPATAN DISTT. SATNA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19595 of 2020
BETWEEN:-
ANNAMMA JOHN W/O THOMAS ABRAHAM,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
433

AGED ABOUT 66 YEARS, OCCUPATION:
RETIRED STAFF NURSE R/O 133, POOJA
SHREE NAGAR, CTO, BAIRAGARH, BHOPAL
(M.P.) (MADHYA PRADESH)

.....PETITIONER
(BY SHRI JUBIN PRASAD - ADVOCATE)
AND
1. THE STATE OF M.P. THROUGH ITS
PRINCIPAL SECRETARY VALLABH
BHAWAN, MANTRALAYA, BHOPAL
(M.P.) (MADHYA PRADESH)

2. STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHWAN MANTRALAYA (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER
DISTRICT PENSION OFFICER BHOPAL
(MADHYA PRADESH)

4. DEAN GANDHI MEDICAL COLLEGE
SULTANIA ROAD BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS. 1 TO 3 AND SHRI SIDDHARTH
SHARMA- ADVOCATE FOR RESPONDENT NO.4)

WRIT PETITION No. 19685 of 2020
BETWEEN:-
BACHCHULAL KEWAT S/O LATE SHRI
DULARE KEWAT, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED PEON R/O VILLAGE
MADARIYA, POST OFFICE MADARIYA,
TAHSIL GOPADBANASH, P/S KOTWALI
SIDHI, DISTT. SIDHI (M.P.) (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI D.S. PARIHAR - ADVOCATE)
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
434

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
MANTRALAYA, VALLABH BHAWAN,
BHOPAL M.P. (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. SIDHI (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER SIDHI
DISTT. SIDHI (MADHYA PRADESH)

4. TREASURY OFFICER SIDHI DISTT.
SIDHI (MADHYA PRADESH)

5. PRINCIPAL DISTRICT EDUCATION
AND TRAINING CENTRE DIET SIDHI
DISTT. SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19336 of 2020
BETWEEN:-
SMT. SAVITRI SINGH W/O Y.P. SINGH, AGED
ABOUT 64 YEARS, OCCUPATION: RET.
HEADMASTER 2/13/ 596 CHANDRA MANGAL
BHAWAN ROAD NEHRU NAGAR, REWA M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIKAS MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THRO. PRINCIPAL SECRETARY
DEPARTMENT OF SCHOOL
EDUCATION VALLABH BHAWAN
BHOPAL (M.P.) (MADHYA PRADESH)

2. COLLECTOR REWA DIVISION REWA
(MADHYA PRADESH)

3. DIVISIONAL PENSION OFFICER REWA
DIVISION REWA DISTT.REWA
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
435

4. DISTRICT TREASURY OFFICER REWA
DISTT.REWA (MADHYA PRADESH)

5. PRINCIPAL GOVT.H.S.S NIPANIYA
DISTT.REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 20695 of 2020
BETWEEN:-
PREM LAL BARMAN S/O SHRI SUKALI
BARMAN, AGED ABOUT 64 YEARS, GOVT.
HR.SEC. SCHOOL DEORAKALA, KATNI R/O
VILLAGE SANGWARA POST DEORAKALA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.D.S. CHOUHAN - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY VALLABH
BHAWAN BHOPAL (M.P.) (MADHYA
PRADESH)

2. COLLECTOR KATNI DISTT.KATNI
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
KATNI DISTT.KATNI (MADHYA
PRADESH)

4. DISTRICT TREASURY AND PENSION
OFFICER KATNI DISTT.KATNI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1324 of 2021
BETWEEN:-
SMT. RAMA NAIR W/O LATE
PURUSHOTTAMAN NAIR, AGED ABOUT 70
YEARS, OCCUPATION: RETD. ACCOUNTANT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
436

HOUSE NO. 45, AWADHPURI COLONY
GWARIGHAT ROAD, DISTRICT JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SURENDRA PILLAI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
PUBLIC HEALTH DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMPTROLLER AND AUDITOR
GENERAL OF INDIA NEW DELHI
POCKET 9 PT. DEENDAYAL
UPADHYAYA MARG NEAR MATA
SUNDARI RAILWAY COLLEGE (DELHI)

3. ACCOUNTANT GENERAL OF M.P. THR.
SENIOR ACCOUNTS OFFICER/ITA
NIDHI 4 GR II OFFICE OF THE
ACCOUNTANT GENERAL A AND E II
LEKHA BHAWAN (MADHYA PRADESH)

4. CHIEF MEDICAL AND HEALTH
OFFICER VICTORIA HOSPITAL
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1730 of 2021
BETWEEN:-
SHAMBHUNATH MISHRA S/O SHRI
KEDARNATH MISHRA, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED ASSTT.
TEACHER R/O VILLAGE BARETHI, POST
MANGI, TAHSIL TEONTHER, DISTT. REWA
(M.P.) (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. SONI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
437

THROUGH THE PRINCIPAL
SECRETARY VALLABH BHAWAN
BHOPAL (M.P.) (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT.REWA (MADHYA PRADESH)

3. DISTRICT TREASURER REWA
DISTT.REWA (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER REWA
DISTT.REWA (MADHYA PRADESH)

5. THE PRINCIPAL GOVT.GIRLS HIGHER
SECONDARY SCHOOL CHAKGHAT
SCHOOL EDUCATION DEPARTMENT
DISTT.REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1524 of 2021
BETWEEN:-
RADHA DEVI TRIPATHI W/O LATE SHRI
YASODANAND TRIPATHI, AGED ABOUT 80
YEARS, OCCUPATION: HOUSE WIFE R/O
VILLAGE JHURWA, POST UMARI,
GOVINDPUR TEHSIL TEONTHER
CHAKGHAT, REWA .486226 (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI DEVENDA SINGH - ADVOCATE)
AND
1. THE STATE M.P. THR. ITS PRINCIPAL
SECRETARY DEPARTMENT OF
EDUCATION VALLABH BHAWAN,
BHOPAL, M.P. (MADHYA PRADESH)

2. DISTRICT PENSION OFFICER REWA
DISTT.REWA (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER REWA
DISTT.REWA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
438

4. BRANCH MANAGER UNION BANK OF
INDIA BRANCH CHAKGHAT, REWA
(MADHYA PRADESH)

5. GENERAL MANAGER REWA
REGIONAL OFFICE UNION BANK OF
INDIA, REWA (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS. 1 TO 3 AND SHRI VIVEK SHUKLA -
ADVOCATE FOR RESPONDENT NOS. 4 AND 5.)

WRIT PETITION No. 1916 of 2021
BETWEEN:-
J.R. LACHORIYA S/O LATE MANOHAR LAL
LACHORIYA, AGED ABOUT 67 YEARS,
OCCUPATION: RETD. DUPUTY
SUPERINTENDENT OF MP. POLICE H.NO. 265
GULAB COLONY SHIVAJI NAGAR WARD
SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SUDHIR KUMAR SHARMA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. DEPT. OF HOME THR. PRINCIPAL
SECRETARY HOME VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE SECRETARY M.P. PUBLIC
SERVICE COMMISSION DISTT.INDORE
(MADHYA PRADESH)

3. THE DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS
DISTT.BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONENT NOS.1 AND 3 AND SHRI K.S. WADHWA -
ADVOCATE FOR RESPONDENT NO.2. )

WRIT PETITION No. 2884 of 2021

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
439

BETWEEN:-
RAMSWAROOP NAYAK S/O LATE SHRI
SARASWATI PRASAD NAYAK, AGED ABOUT
73 YEARS, OCCUPATION: RETIRED STHAL
SAHAYAK P.W.D. CHHATARPUR R/O OLD
PANNA NAKA MAHAVEER
COLONY,CHHATARPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SMT SUDHA GAUTAM - ADVOCATE)
AND
1. THE STATE OF M.P. THR. PRINCIPAL
SECRETARY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF PUBLIC WORKS
DEPARTMENT ARERA HILLS BHOPAL
(MADHYA PRADESH)

3. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT CHHATARPUR
DIVISION (MADHYA PRADESH)

4. TREASURY OFFICER CHHATARPUR
DISTT.CHHATRPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2177 of 2021
BETWEEN:-
ASHOK DONGRE S/O SHRI MARUTI DONGRE,
AGED ABOUT 63 YEARS, OCCUPATION:
RETD. HEAD MASTAR BLOCK EDUCATION
PANDURAN R/O WARD NO. 10 PANCHSIL
COLONY, SOUSAR DISTT.CHHINDWARA M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.K. SONI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
440

THROUGH ITS COMMISSIONER TRIBA;
WELFARE VALLABH BHAWAN
BHOPAL (M.P.) DISTT. (MADHYA
PRADESH)

2. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DISTT. JABALPUR (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. CHHINDWARA M.P. (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA DISTT. CHHINDWARA
M.P. (MADHYA PRADESH)

5. BLOCK EDUCATION OFFICER SCHOOL
EDUCATION DEPARTMENT
PANDURNA DISTT. CHHINWARA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3188 of 2021
BETWEEN:-
RAMSEWAK MISHRA S/O LATE SHRI K.R.
MISHRA, AGED ABOUT 77 YEARS,
OCCUPATION: RET. HOUSE NO. 72 SHANTI
NAGAR CIVIL WARD NO. 5, DAMOH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI M.K. RAJAK - ADVOCATE)
AND
THE STATE OF MADHYA PRADESH THR.
THE PRINCIPAL SECRETARY GENERAL
ADMINISTRATION DEPARTMENT VALLABH
BHAWAN BHOPAL (M.P.) (MADHYA
PRADESH)

.....RESPONDENT
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
441

WRIT PETITION No. 3278 of 2021
BETWEEN:-
R.K. BUNDELA S/O SHRI RAGHUVEER SINGH
BUNDELA, AGED ABOUT 70 YEARS,
OCCUPATION: PENSIONER BEHIND
HANUMAN TOURIYA DEENDAYAL
UPADHYAY COLONY CHHATARPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI C.S. PARMAR - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY HOME
DEPARTMENT MINISTRY VALLABH
BHAWAN BHOPAL (M.P.) (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
DISTT.BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BALAGHAT
ZONE BALAGHAT (MADHYA
PRADESH)

4. SUPERINTENDENT OF POLICE
BALAGHAT DISTT.BALAGHAT
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
BALAGHAT DISTT.BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5936 of 2021
BETWEEN:-
VIJAY VISHWAKARMA S/O LATE
CHHOTELAL VISHWAKARMA, AGED ABOUT
66 YEARS, OCCUPATION: RETD.DAILY
WAGES LABOURER WATER SUPPLY DEPTT,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
442

GULOUA TANKI DIVISION NO.1. GARHA
ZONE JABALPUR M.P R/O 96, GREEN CITY
MADHOTAL, JABALPUR, (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI PRASHANT MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY URBAN
CEILING URBAN ADMINISTRATION
DEPARTMENT, VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE COMMISSIONER MUNICIPAL
CORPORATION JABALPUR (M.P.)
(MADHYA PRADESH)

3. THE EXECUTIVE ENGINEER WATER
SUPPLY DEPARTMENT MUNICIPAL
CORPORATION, JABALPUR (M.P.)
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 AND SHRI ARPAN PAWAR - ADVOCATE
FOR RESPONDENT NOS. 2 AND 3)

WRIT PETITION No. 7538 of 2021
BETWEEN:-
SUSHIL KUMAR SHUKLA S/O LATE SHRI
GOPIKA PRASAD SHUKLA, AGED ABOUT 63
YEARS, OCCUPATION: RETD. ASI POLICE
UNIT ANUPPUR DIST. ANUPPUR WARD NO. 4
PAURANIK TOLA SATNA P.S. CIIVL LINE
SATNA DIST. SATNA MP (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. SHUKLA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPT. OF HOME MINISTRY VALLABH
BHAWAN BHOPAL (M.P.)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
443

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRBAD BHOPAL (MADHYA
PRADESH)

3. INSPECTOR GENERAL OF POLICE
POLICE HEADQUARTERS ZONE
SHAHDOL (MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE,
POLICE HEADQUARTERS DISTT.
ANUPPUR (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
ANUPPUR DISTT. ANUPPUR M.P
(MADHYA PRADESH)

6. DISTRICT PENSION OFFICER
ANUPPUR DISTT. ANUPPUR M.P
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7771 of 2021
BETWEEN:-
DR. (SMT.) ASHA PATERIA W/O SHRI
SANTOSH PATERIYA, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED LECTURER
GOVT. COLLEGE OF EDUCATION PSM
JABALPUR D-3 GEET VIHUAR MAHAVEER
NAGAR POLYPATHAR NARMADA ROAD
DISTT. JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI V.C. RAI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF HIGHER
EDUCATION VALLABH BHAWAN
BHOPAL (M.P.) (MADHYA PRADESH)

2. THE COMMISSIONER DIRECTORATE
OF PUBLIC INSTRUCTION GAUTAM
NAGAR, DISTT. BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
444

PRADESH)

3. THE JOINT DIERECTOR FUND
ACCOUNT AND PENSION, JABALPUR
DISTT. JABALPUR (MADHYA
PRADESH)

4. PRINCIPAL GOVT, COLLEGE OF
EDUCATION (PSM) JABALPUR HIGHER
EDUCATION DEPARTMENT DISTT.
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8971 of 2021
BETWEEN:-
KARAN SINGH THAKUR S/O SHRI TRILOK
SINGH THAKUR, AGED ABOUT 70 YEARS,
OCCUPATION: RETIRED ON THE POST OF
ASSISTANT LAND RECORD SHRIRAM
NAGAR, BRINDAVAN WARD 7, BEHIND
CHETAN HOSPITAL SAGAR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI S.K. PATEL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY FINANCE
DEPARTMENT FINANCE DEPARTMENT
BLOCK 2, MANTRALAYA, VALLABH
BHAWAN BHOPAL M.P DISTT.
(MADHYA PRADESH)

2. OFFICE OF COLLECTOR LAND
RECORD THR. SUPERINTENDENT
LAND RECORD REGULAR D.D.O CODE
NO. SAGAR (MADHYA PRADESH)

3. OFFICE OF ACCOUNTANT GENERAL
(A AND E) II LEKHA BHAWAN JHANSI
ROAD GWALIOR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
445

WRIT PETITION No. 9063 of 2021
BETWEEN:-
TYOFILH TIGGA S/O SHRI MICHAEL TIGGA,
AGED ABOUT 67 YEARS, OCCUPATION:
RETIRED ASSISTANT PROTOCOL OFFICER
DAPARTMENT OF GENERAL ADMINI
STRATION GOVT . OFMP BHOPAL R/O
VALLABH BHAWAN DISTT BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI Y.M. TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
MANTRALAYA VALLABH BHAWAN
(MADHYA PRADESH)

2. UNDER SECRETARY DEPARTMENT OF
GENERAL ADMINISTRATION
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. DEPUTY SECRETARY COM STATE
PROTOCOL OFFICER GENERAL
ADMINISTRATION DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL MP (MADHYA PRADESH)

4. THROUGH ITS CHAIRMAN M.P.
PUBLIC SERVICE COMMISSION,
INDORE RESIDENCY AREA INDORE
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10675 of 2021
BETWEEN:-
GHANSHYAM DAS RAIKWAR S/O LATE SHRI
MULLA RAIKWAR, AGED ABOUT 58 YEARS,
OCCUPATION: RETIRED S.F. W. DISTT.
MLARIA OFFICE PANNAMP. RETIRED S.F.W.
DISTT. MALARIA OFFICE PANNA MP

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
446

(MADHYA PRADESH)

.....PETITIONER
(BY SHRI NAVNEET DUBEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPALL SECRETARY
DEPARTMENT OF HEALTH (MINISTRY)
VALLABH BHAWAN BHOPAL (M.P.)
(MADHYA PRADESH)

2. JOINT DIRECTOR DEPARTMENT OF
MEDICAL SERVICES (HEALTH)
DISTT.SAGAR (MADHYA PRADESH)

3. CHIEF MEDICAL AND HEALTH
OFFICER PUBLIC HEALTH AND
FAMILY WELFARE DEPARTMENT
DISTT.PANNA (MADHYA PRADESH)

4. DISTRICT MALERIA OFFICER PUBLIC
HEALTH AND FAMILY WELFARE
DEPARTMENT DISTT.PANNA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER PANNA
DISTT.PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10187 of 2021
BETWEEN:-
SMT. ANJANA SINGH BAGHEL W/O LATE
DHIRENDRA SINGH BAGHEL, AGED ABOUT
45 YEARS, OCCUPATION: HOUSEWIFE
R/OMH.NO. G-03, NEAR P.T.S., REWA, AT
PRESENT VILLAGE, JAMUHRA, PO-PANNI,
P.S. MAUGANJ, DISTT. REWA (M.P.)
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI N.K. MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
447

THROUGH THE SECRETARY HOME
AFFAIRS DEPARTMENT MANTRALAY,
VALLABH BHAVAN, BHOPAL, (M.P.)
(MADHYA PRADESH)

2. COMMANDANT 9TH BATALION,
SPECIAL ARMED FORCE (SAF) DISTT.
REWA (MADHYA PRADESH)

3. DIVISINAL PENSION OFFICER REWA
DIVISION REWA DISTT. REWA
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
AUDIT, REWA DISTT. REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 12981 of 2021
BETWEEN:-
GHNSHYAM PRASAD MARAVI S/O LATE
SHRI TEJLAL MARAVI, AGED ABOUT 69
YEARS, OCCUPATION: ASSISTANT GRADE-II
(RETIRED) R/O VILLAGE MADHUPURI,
TEHSIL MANDLA DISTRICT MANDLA M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI M.K. RAJAK - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY REVENUE DEPARTMENT
VALLABH BHAWAN, BHOPAL M.P.
(MADHYA PRADESH)

2. THE COMMISSIONER LAND RECORDS
AND SETTLEMENT, GWALIOR DISTT.
GWALIOR (MADHYA PRADESH)

3. ACCOUNTANT GENERAL OF M.P.
ACCOUNT AND TREASURY DEPTT.
LEKHA BHAWAN JHANSI ROAD,
GWALIOR, DISTT. GWALIOR (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
448

PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 13196 of 2021
BETWEEN:-
A.K. DWIVEDI S/O LATE SHRI SURYA
PRATAP DWIVEDI, AGED ABOUT 67 YEARS,
OCCUPATION: FORESTER (RETIRED) R/O
VILL . TATIHARA TEH. HANUMANA DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI M.K. RAJAK - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR.THE PRINCIPAL SECRETARY
FOREST DEPARTMENT VALLABH
BHAWAN BHOPAL (M.P.) (MADHYA
PRADESH)

2. THE PRINCIPAL CHIEF
CONSERVATOR OF FOREST FOREST
DEPARTMENT SATPURA BHAWAN
BHOPAL, M.P. (MADHYA PRADESH)

3. THE CHIEF CONSERVATOR OF
FOREST REWA CIRCLE DISTT. REWA
(MADHYA PRADESH)

4. THE DIVISIONAL FOREST OFFICER
SINGRAULI FOREST DIVISION
SINGRAULI DISTT. SINGRAULI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14651 of 2021
BETWEEN:-
RAMESHWAR PRASAD PANDEY S/O LATE
SHRI B.D. PANDEY, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED ASSITANT
TEACHER PRIMARY SCHOOL GULWARA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
449

DIST.T KATNI MP R/O NEAR POST OFFICER
BILHARI TEH. RITHI DISTT. KATNI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT SETH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS PRINCIPAL SECRETARY
DEPARTMENT OF SCHOOL
EDUCATION MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTT. KATNI (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER KATNI
DISTT. KATNI (MADHYA PRADESH)

4. BLOCK EDUCATION OFFICER KATNI
DISTT. KATNI (MADHYA PRADESH)

5. SANKUL PRACHARYA GOVT. HR. SCO.
SCHOOL KULUABANKHEDA SCHOOL
EDUCATION DEPARTMENT DISTT.
KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14865 of 2021
BETWEEN:-
SUBHAS KUMAR PATEL S/O LT. SHIVNATH
PRASAD PATEL, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER GOVERNMENT PRIMARY
SCHOOL GHANGRI KALA, BLOCK KATNI
DISTT. KATNI (MADHYA PRADESH)

.....PETITIONER
(BY SMT. SUDHA GAUTAM - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
450

THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL M.P. (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER,
KATNI SCHOOL EDUCATION
DEPARTMENT DISTT. KATNI
(MADHYA PRADESH)

3. BLOCK EDUCATION OFFICER, KATNI
SCHOOL EDUCATION DEPARTMENT
DISTT. KATNI (MADHYA PRADESH)

4. PRINCIPAL SANKUL GOVERNMENT
HIGHER SECONDARY SCHOOL,
VENKAT WARD, KATNI DISTT. KATNI
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER KATNI
DISTT. KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15778 of 2021
BETWEEN:-
RAM DAYAL SHRIVASTAVA S/O LATE SHRI
IMRAT LAL, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED FOREST GUARD
FOM THE OFFICE OF FOREST
RANGEOFFICER GADARWARA DISTRICT
NARSINGHPUR M.P. R/O VILLAGE AND POST
BERMAN KALA SHARDA COLONY TEHSIL
KARELI DISTRICT NARSINGHPUR M.P.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY FOREST
DEPARTMENT MANTRALAYA ALLABH
BHAWAN, BHOPAL M.P. (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
451

2. CHIEF CONSERVATOR OF FOREST
FOREST CIRLCE DISTT. SEONI
(MADHYA PRADESH)

3. CONSERVATOR OF FOREST
NARSINGHPUR DISTT. NARSINGHPUR
(MADHYA PRADESH)

4. DIVISIONAL FOREST OFFICER FOREST
DIVISION DISTT. NARSINGHPUR
(MADHYA PRADESH)

5. SUB DIVISIONAL FOREST OFFICER
GADARWARA DISTT. NARSINGHPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19258 of 2021
BETWEEN:-
GULAB CHAND JANGADE S/O LATE SHRI
GULAI JANGADE, AGED ABOUT 64 YEARS,
OCCUPATION: RTD ASSISTANT GRADE 2
COLLECTOR OFFICE R/O BHAGAT SINGH
WARD NEHAR ROAD BHAIRAVGANJ SEONI
DISTT. SEONI M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI M.K. MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY REVENUE
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. COLLECTOR SEONI DISTT. SEONI
(MADHYA PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DIVISION JABALPUR (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER SEONI
DISTT. SEONI (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
452

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18229 of 2021
BETWEEN:-
AKHILESH KUMAR NAMDEO S/O LATE SHRI
PARMESHWARDEEN NAMDEO, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
RURAL AGRICULTURE EXENSION OFFICER,
R/O 29 MIG, HOUSING BOARD COLONY
BYPASS SSHAHDOL DISTRICT SHAHDOL
(M.P.)

.....PETITIONER
(BY SHRI M.K. RAJAK - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL SERETARY
FARMERS WELFRE AND
AGRICULTURE DEVELOPMENT
DEPARTMENT BHOPAL VALLABH
BHAWAN, BHOPAL (M.P.) (MADHYA
PRADESH)

2. THE DIRECTOR FARMERS WELFARE
AND AGRICULTURE DEVELOPMENT
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR FARMERS
WELFARE AND AGRICULTURE
DEVELOPMENT DEPARTMENT,
SHAHDOL DIVISION DISTT. SHAHDOL
(MADHYA PRADESH)

4. THE SUB DIVISIONAL OFFICER /
ASSISTANT SOIL CONSERVATION
OFFICER FARMERS WELFARE AND
AGRICULTURE DEVELOPMENT
DEPARTMENT SHOHAGPUR DISTT.
SHAHDOL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 20483 of 2021

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
453

BETWEEN:-
KHEM SINGH SAHI S/O SHRI HUKUM SINGH,
AGED ABOUT 63 YEARS, OCCUPATION:
RETD. COOK R/O H.NO. 487, GALI NO.2, OM
NAGAR MEETHAPUR BADARPUR NEW
DELHI (DELHI)

.....PETITIONER
(BY SMT. SUDHA GAUTAM- ADVOCATE)
AND
1. STATE OF MP THR ITS PRINCIPAL
SECRETARY NARMADA VALLEY
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. STATE OF M.P. THR. PRINCIPAL
SECRETARY DEPTT. OF FINANCE
DEPTT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

3. EXECUTIVE ENGINEER NARMADA
DEVELOPMENT DIVISION NO. 23 59
ARERA HILLS NARMADA BHAWAN
BHOPAL (MADHYA PRADESH)

4. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
DIVISION BHOPAL (MADHYA
PRADESH)

5. DIVISINAL PENSION OFFICER BHOPAL
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 22743 of 2021
BETWEEN:-
MANGAL SINGH DHURVEY S/O LATE SHRI
MAHAN SINGH DHURVE, AGED ABOUT 61
YEARS, OCCUPATION: EX INSPECTOR R/O
NEAR SAI PETROL PUMP, CHITAPAAR,
GHANSOR, DISTT. SEONI (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
454

PRADESH)

.....PETITIONER
(BY SHRI SHEETAL TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY HOME DEPTT.
VALLABH BHAWAN, BHOPAL (M.P.)
(MADHYA PRADESH)

2. STATE OF M.P. THR. SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS DISTT.
BHOPAL (MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE POLICE
HEADQUARTERS DISTT. SEONI
(MADHYA PRADESH)

5. DISTRICT PENSION OFFICER SEONI
DISTT. SEONI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 22646 of 2021
BETWEEN:-
SMT. NUTAN GUPTA W/O SHRI VISHWNATH
GUPTA, AGED ABOUT 63 YEARS,
OCCUPATION: RETD. GOVT. TEACHER 275
CHHOTA FUHARA MILOUNIGANJ DIST.
JABALPUR MP (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUSHWAHA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. THE SECRETARY TRIBAL DEPT.
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
455

2. THE ASSISTANT COMMISSIONER
TRIBAL DEPARTMENT DISTT.
JABALPUR (MADHYA PRADESH)

3. THE DISTRICT TREASURY OFFICER
JABALPUR JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 22814 of 2021
BETWEEN:-
AVATAR SINGH KANDARI S/O LATE SHRI
SARDAR SINGH KANDARI, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED INSPECTOR
SAF R/O BALAJI DHAM PRIYADARSHINI
COLONY, CHHINDWARA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI M.K. RAJAK - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL ECRETARY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS BHOPAL
(MADHYA PRADESH)

3. COMMANDANT 8TH BTN SAF DISTT.
CHHINDWARA (MADHYA PRADESH)

4. DISTRICT TREASURY ACCOUNTS AND
PENSION OFFICER CHHINDWRA
DISTT. CHHINDWARA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 24583 of 2021
BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
456

ISHWARDIN VERMA S/O LATE SHRI
DASRATH PRASAD VERMA, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED R/O GURH
ROAD, NEAR JHANKAAR TALKIES, REWA
(M.P.) (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ARUNODAYA SINGH - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
AGRICULTURE DEPARTMENT,
VALLABH BHAWAN BHOPAL MP
(MADHYA PRADESH)

2. OFFICE OF ACCOUNTANT GENERAL
THR. ACCOUNTANT GENERAL
GWALIOR (MADHYA PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS REWA
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER THR.
DEPUTY DISTRICT OFFICER
TEONTHAR DISTT. REWA (MADHYA
PRADESH)

5. SUB DIVISIONAL OFFICER
(AGRICULTURE) THR. SUB
DIVISIONAL OFFICER TEONTHAR
DISTT. REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 25015 of 2021
BETWEEN:-
SAGAR VISHWAKARMA S/O SHRI RAMESH
VISHWAKARMA, AGED ABOUT 22 YEARS,
OCCUPATION: UNEMPLOYED WARD NO 15
NAGAR PARISHAD SIRMOUR DISTRICT
REWA MP (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. PANDEY - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
457

AND
1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTION, GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER REWA
DISTT-REWA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER REWA
DISTT-REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 24562 of 2021
BETWEEN:-
RAKESH TIWARI S/O LATE SHRI HARI
NARAYAN TIWARI, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED FOREST GUARD R/O
E-34 SUBHASH COLONY, ASHOKA GARDEN,
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SMT. AMRIT RUPRAH - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
FOREST DEPARTMENT GOVERNMENT
OF M.P. MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FORESTS BHOPAL SATPUDA BHAWAN
BHOPAL (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
DISTRICT TREASURY DISTT.BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
458

4. ACCOUNTANT GENERAL OF M.P.
GWALIOR DISTT.GWALIOR (MADHYA
PRADESH)

5. THROUGH ITS BRANCH MANAGER
CENTRAL BANK OF INDIA
IBRAHIMPURA DISTT.BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 TO 4 AND MS. SUDIPTA CHOUBEY -
ADVOCATE FOR RESPONDENT NO.5)

WRIT PETITION No. 25980 of 2021
BETWEEN:-
SMT MALTI DIXIT W/O LATE SHRI DURGA
PRASAD DIXIT, AGED ABOUT 69 YEARS,
OCCUPATION: HOUSEWIFE R/O. H. NO. 13,
SAROJ NAGAR JYARAT NAKA JABALPUR
ROAD SEONI (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR PRINCIPAL SECRETARY DEPT. OF
FINANCE VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE DISTRICT TREASURY OFFICER,
SEONI DISTRICT TREASURY DISTT.
(MADHYA PRADESH)

3. THE UNION BANK OF INDIA,THROUGH
ITS REGIONAL/BRANCH MANAGER,
STATE FOREST RESEARCH INSTITUTE,
JABALPUR REGIONAL BRANCH
RUSSEL CHOWK,M NAPIER TOWN,
JABALPUR (MADHYA PRADESH)

4. THE UNION BANK OF INDIA,
THROUGH ITS BRANCH MANAGER,
BRANCH SEONI BRANCH SEONI
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
459

5. THE DIRCTOR, THE DIRECTORATE OF
PENSION, PROVIDENT FUND AND
INSURANCE, PROVIDENT FUND AND
INSURANCE, (MADHYA PRADESH)

6. DISTRICT EDUCATION OFFICER
DISTT. SEONI(MP) DISTT. SEONI(MP)
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS. 1,2,5 AND 6 AND SHRI S.K. SHRIVASTAVA-
ADVOCATE FOR RESPONDENT NOS.3 AND 4)

WRIT PETITION No. 26441 of 2021
BETWEEN:-
KASHIRAM S/O SHRI MULLURAM MALVIYA,
AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED A.S.I. GOPALPUR, WARD NO. 4,
TEH. RAISEN (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE PHQ
LAL PARADE GROUND LAL PARADE
GROUND, JAHANGIRABAD BHOPAL
MP (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE OLD
SECRETARIALS BHOPAL R/O H.NO.
36/19, NEAR PRIME SCHOOL
BAIRAGARH HUZUR BHOPAL MP
(MADHYA PRADESH)

4. SUPERINTENDANT OF POLICE RAISEN
DISTT-RAISEN(MP) (MADHYA
PRADESH)

5. DISTRICT TREASURY OFFICER
RAISEN DISTT-RAISEN MP (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
460

PRADESH)

6. DISTRCIT PENSION OFFICER RAISEN
DISTT-RAISEN MP (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 26756 of 2021
BETWEEN:-
SUDHAKAR PATHEKAR S/O SHRI
NANAKRAM PATHEKAR, AGED ABOUT 61
YEARS, OCCUPATION: RETIRED SUB
ENGINEER GRAMIN YANTRIKI SEVA
MULTAI DISTT. BETUL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI JITENDRA ARYA - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY
DEPARTMENT OF PWD VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COLLECTOR DISTT BETUL MP DISTT
BETUL MP (MADHYA PRADESH)

3. EXECUTIVE ENGINEER GRAMIN
YANTRIKI SEVA MULTAI, DIST.BETUL
(MADHYA PRADESH)

4. SUB DIVISIONAL OFFICER REVENUE
AND ASSISTANT RETURNING OFFICER
DISTT BETUL MP (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER DISTT
BETUL(MP) DISTT BETUL(MP)
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 26767 of 2021
BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
461

MANJULA JANSON W/O SHRI ANIL PHILIPS,
AGED ABOUT 63 YEARS, OCCUPATION:
ASSISTANT TEACHER (RETIRED) R/O
SUBHASH WARD HAMLAPUR, BETUL DISTT.
BETUL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SCHOOL
EDUCATION DEPARTMENT
MANTRALAY VALLABH BHAWAN
(MADHYA PRADESH)

2. DIRECTOR EDUCATION OFFICER
BETUL DISTT. BETUL (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER BETUL
BETUL (MADHYA PRADESH)

4. PRINCIPAL M.LB. GIRLS H.S.S SCHOOL
EDUCATION DEPARTMENT BETUL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 27409 of 2021
BETWEEN:-
HAMID BAX S/O NABI BAX, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED AS ASST.
TEACHER GOTV.PRIMARY SCHOOL
SITAPAR WARD NO 11 CHOURAI DISTT.
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.S. YADAV - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPT. OF SCHOOL
EDUCATION VALLABH BHAWAN

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
462

BHOPAL (MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTION GAUTAM NAGAR,
BHOPAL(MP) (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY
,ACCOUNT AND PENSION JABALPUR
DIVISION, DISTT-JABALPUR MP
(MADHYA PRADESH)

4. THE TREASURY OFFICER DISTT.
CHHINDWARA (MP) DISTT.
CHHINDWARA (MP) (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER OFFICE
OF PENSION, DISTT.
CHHINDWARA(MP) DISTT.
CHHINDWARA(MP) (MADHYA
PRADESH)

6. DISTRICT EDUCATION OFFICER
DISTT. CHHINDWARA (MP) DISTT.
CHHINDWARA(MP) (MADHYA
PRADESH)

7. BLOCK EDUCATION OFFICER
CHOURAI DISTT. CHHINDWARA(MP)
DISTT. CHHINDWARA (MP) (MADHYA
PRADESH)

8. SANKUL PRACHARYA GOVT
EXCELLENCE HIGHER SECONDARY
SCHOOL, CHOURAI DISTT.
CHHINDWARA (MP)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 27127 of 2021
BETWEEN:-
DIWAKAR PRASAD PANDEY S/O SHRI
TRIVENI PRASAD PANDEY, AGED ABOUT 62
YEARS, OCCUPATION: RETITRED SUBEDAR
(ANKIK) VILLAGE AND POST LOHI DISTT.
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
463

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME AND AFFAIRS DEPT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. STATE OF MADHYA PRADESH THR.
ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE
SPECIAL ARMED FORCES JABLPUR
ZONE, (MADHYA PRADESH)

4. COMMANDANT 9TH BATTALION SAF
DISTT-REWA (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER REWA
DISTT-REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 27384 of 2021
BETWEEN:-
SMT. SAROJ NAMDEO W/O LATE SHRI
RAJKUMAR NAMDEO, AGED ABOUT 57
YEARS, OCCUPATION: HOUSEWIFE, R/O
VETERINARY HOSPITAL ROAD, NEAR
DEVIJI KA MANDIR WARD NO.2 RAJPUT
COLONY BARELI, DISTRICT-RAISEN
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SITRAM GARG - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPTT. VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
464

2. D.I.G. RAISEN RANGE HOSHANGABAD
(MADHYA PRADESH)

3. SUPERINTENDENT OF POLICE RAISEN
DISTT.RAISEN (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 28211 of 2021
BETWEEN:-
B L CHOUDHARY S/O LATE RANCHHODDAS
CHOUDHARY, AGED ABOUT 68 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
2 PUBLIC WORKS DEPT SHIKSHAK COLONY
KHARJI ROAD CHHINDAWARA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. CHAKARVARTI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PUBLIC WORK DEPT. VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (BHA./SA.)
DIVISION CHHINDWARA (MADHYA
PRADESH)

3. DSITRICT TREASURY OFFICER
CHHINDWARA, DISTT-CHHINDWARA
(MADHYA PRADESH)

4. CENTRAL BANK OF INDIA THR. ITS
BRANCH MANAGER BRANCH
CHHINDWARA (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
CHHINDWARA DISTT-CHHINDWARA
(MADHYA PRADESH)

6. CHIEF ACCOUNTANT GENERAL
(PRADHAN MAHALEKHAKAR)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
465

(LEKHA./ HAQ.) I 53 ARERA HILLS
HOSHANGBAD ROAD BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - ADVOCATE FOR RESPONDENT NOS.1
TO 3, SHRI KAPIL DUGGAL - ADVOCATE FOR RESPONDENT
NO.4 AND SHRI PRADEEP SINGH - ADVOCATE FOR
RESPONDENT NO.6)

WRIT PETITION No. 28610 of 2021
BETWEEN:-
DR. SITARA KHAN @ SARITA MESHRAM W/O
LATE JITENDRA KUMAR MESHRAM, AGED
ABOUT 48 YEARS, OCCUPATION:
HOUSEWIFE, R/O RAHEJA RESIDENCY, I-
1003, AVANTI VIHAR, RAIPUR
(CHHATTISGARH)

.....PETITIONER
(BY SHRI ANOOP NAIR - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY HIGHER
EDUCATION DEPTT. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. INDIRA GANDHI NATIONAL OPEN
UNIVERSITY , MAIDAN GARHI, NEW
DELHI (DELHI)

3. INDIRA GANDHI NATIONAL OPEN
UNIVERSITY THR. ITS COORDINATOR
IGNOU USSC 1560D GOVT.
P.G.COLLEGE SEONI (MADHYA
PRADESH)

4. GOVT. POST GRADUATE COLLEGE
THR. PRINCIPAL DISTT-SEONI
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 AND 4 AND SHRI. P.C. CHANDAK -
ADVOCATE FOR RESPONDENT NOS.2 AND 3)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
466

WRIT PETITION No. 29284 of 2021
BETWEEN:-
OM PRAKASH THAKUR S/O MOTILAL
THAKUR, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED INSPECTOR, R/O
LIG 182 NYAS COLONY ITARSI DISTT.
HOSHANGABAD (MADHYA PRADESH)

.....PETITIONER
(BY SHRI L.N. SAKLE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. ITS SECRETARY FINANCE
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. SUPERINTENDENT OF POLICE,
HOSHANGABAD DISTT-
HOSHANGABAD (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
HOSHANGABAD DISTT-
HOSHANGABAD (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 29269 of 2021
BETWEEN:-
VINOD KUMAR TIWARI S/O S.K.TIWARI,
AGED ABOUT 62 YEARS, OCCUPATION:
RTD.ASST.ENGINEER R.E.S.NARSINGHPUR
SUBHASH COLONY, NIRANJAN WARD
KARELI, DISTRICT-NARSINGHPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIKAS SHARMA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY PANCHAYAT
AND RURAL DEV.DEPTT. VALLABH
BHAWAN BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
467

PRADESH)

2. COMMISSIONER PANCHAYAT AND
RURAL DEVELOPMENT DEPARTMENT
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE COLLECTOR NARSINGHPUR
NARSINGH BHAWAN, DISTT
NARSINGHPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER CIVIL
LINES DISTT-NARSINGHPUR(MP)
(MADHYA PRADESH)

5. EXECUTIVE ENGINEER RURAL
ENGINEERING DEPARTMENT DISTT-
NARSINGHPUR(MP) (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14251 of 2023
BETWEEN:-
PRAMILA MISHRA W/O LATE SHRI
RAMMANI MISHRA, AGED ABOUT 71 YEARS,
OCCUPATION: HOUSEWIFE, R/O VILLAGE
POST BHAMRA DISTRICT REWA (MADHYA
PRADESH)

.....PETITIONER
(BY MS. SONAL PATEL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY WATER
RESOURCE DEPARTMENT R/O
BHOPAL (MADHYA PRADESH)

2. THE ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT BHOPAL
(MADHYA PRADESH)

3. THE CHIEF ENGINEER GANGA
KACHHAR WATER RESOURCE
DEPARTMENT REWA (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
468

PRADESH)

4. THE EXECUTIVE ENGINEER WATER
RESOURCE DEPARTMENT REWA
(MADHYA PRADESH)

5. TREASURY AND PENSION OFFICER
REWA DISTRICT REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2544 of 2022
BETWEEN:-
RAMLAL AHIRWAR S/O SHRI SUMESHWAR
AHIRWAR, AGED ABOUT 64 YEARS,
OCCUPATION: TEACHER VILLAGE, R/O
GOHATA TEH. TEOTHAR DIST. REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI MANOJ KUMAR PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
SCHOOL AND EDUCATION DEPT.
MINISTRY VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ACCOUNTANT GENERAL OF M.P.
GWALIOR (MADHYA PRADESH)

3. DIVISIONAL CONCERNED OFFICER
DIVISION REWA DISTT. REWA
(MADHYA PRADESH)

4. DISTRICT PENSION/TREASURY
OFFICER REWA (MADHYA PRADESH)

5. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
469

WRIT PETITION No. 4154 of 2022
BETWEEN:-
SMT. JAYMANTI VERMA W/O LATE LALLU
PRASAD, AGED ABOUT 70 YEARS, R/O
VILLAGE AND POST BADWAR, TEH. AND
DIST. REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAKESH PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY FOREST
DEPTT. VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIVISIONAL FOREST OFFICER (DFO)
FOREST OFFICE, SATNA (M.P.)
(MADHYA PRADESH)

3. TREASURY OFFICER DISTRICT
TREASURY OFFICE DISTRICT SATNA
(MADHYA PRADESH)

4. THE BRANCH MANAGER UNION BANK
OF INDIA SAMNA, NEAR PTS GROUND
DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 TO 3 )

WRIT PETITION No. 2393 of 2022
BETWEEN:-
SHIV CHARAN PATEL S/O LATE K.L. PATEL,
AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED SUB INSPECTOR O/O
SUPERINTENDENT OF POLICE JABALPUR,
R/O SAMDARIYA COLONY KACHGHAR
CIVIL LINES JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
470

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPARTMENT MINISTRY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL LEKHA
AVAM HAKHDARI GWALIOR
GWALIOR (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY,
ACCOUNTS, AND PENSION JABALPUR
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

5. SUPERINTENDENT OF POLICE
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3758 of 2022
BETWEEN:-
BASANT LAL RAJAK S/O SHRI UDAYBHAN
RAJAK, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED SERVICEMAN R/O
VILLAGE POST VEERADEI, TEHSIL
HANUMANA, VEERADEI, REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI S.U. BAIG - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
TRIBAL WELFARE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR SINGRAULI DISTRICT-
SINGRAULI (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
471

3. COMMISSIONER TRIBAL WELFARE
DEPARTMENT DISTRICT-SINGRAULI
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
SINGRAULI DISTRICT-SINGRAULI
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4897 of 2022
BETWEEN:-
S.N. PANDEY S/O LATE KAILASH PRASAD
PANDEY, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
II COLLECTOR OFFICE, REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI GOPAL SINGH BAGHEL - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
REVENUE DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER REWA DIVISION
REWA (MADHYA PRADESH)

3. COLLECTOR REWA DISTRICT REWA
(MADHYA PRADESH)

4. DIVISIONAL JOINT DIRECTOR
TREASURY AND ACCOUNTS, REWA
DIVISION, DISTRICT-REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4899 of 2022
BETWEEN:-
PRASOON SAXENA S/O LATE P.B. SAXENA,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
472

AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED JUNIOR ACCOUNT OFFICER, R/O
97(A) SECTOR SHAKUNTALA NAGAR RAJ
HARSH COLONY NEAR RAJKAMAL SCHOOL
KOLAR ROAD BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.P. PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY FINANCE
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. SECRETARY GOVERNOR
SECRETARIATES (FINANCE) RAJ
BHAWAN BHOPAL (MADHYA
PRADESH)

3. COMMISSIONER SANCHALNALAYA
ACCOUNT AND TREASURY PARYAVAS
BHAWAN BHOPAL (MADHYA
PRADESH)

4. DIRECTOR PENSION BHAVISYA NIDHI
KISAN BHAWAN ARERA HILLS
BHOPAL (MADHYA PRADESH)

5. JOINT DIRECTOR ACCOUNT AND
TREASUTY (PENSION) DIVISIONAL
OFFICE SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 5603 of 2022
BETWEEN:-
RAJENDRA KUMAR BIJORIYA S/O SHRI
GANGARAM BIJORIYA, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED LAND
CONSERVATION SURVEY OFFICER, R/O
MAHENDRA BHAWAN CHANAKYAPURI
SEHORE (MADHYA PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
473

(BY SHRI SAURABH TIWARI - ADVOCATE)
AND
1. THE DIRECTOR OF FARMER
WELFARE AND AGRICULTURE
DEVELOPMENT DISTRICT BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR FARMER WELFARE
AND AGRICULTURE DEPARTMENT
DIVISION BHOPAL (MADHYA
PRADESH)

3. ACCOUNTANT GENERAL OF M.P.
JHANSI ROAD GWALIOR (MADHYA
PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNT AND PENSION JABALPUR
DIVISION, DISTRICT-JABALPUR
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
BHOPAL DISTRICT-BHOPAL (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER BHOPAL
DISTRICT-BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6471 of 2022
BETWEEN:-
SURENDRA KUMAR TRIPATHI S/O SHRI
SUDARSHAN PRASAD TRIPATHI, AGED
ABOUT 65 YEARS, OCCUPATION: RETIRED
PEON, R/O VILLAGE BARAON POLICE
STATION SHAHPUR DISTRICT REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ARUNODAYA SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
474

THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. OFFICE OF ACCOUNTANT GENERAL
THROUGH ACCOUNTANT GENERAL
GWALIOR (MADHYA PRADESH)

3. OFFICE OF JOINT DIRECTOR
(TREASURY AND ACCOUNTS)
THROUGH JOINT DIRECTOR REWA
DIVISION DISTRICT REWA (MADHYA
PRADESH)

4. OFFICE OF PENSION DISBURSEMENT
OFFICER DIVISIONAL OFFICER
DISTRICT REWA (MADHYA PRADESH)

5. OFFICE OF DISTRICT EDUCATION
OFFICER SCHOOL EDUCATION
DEPARTMENT DISTRICT REWA
(MADHYA PRADESH)

6. GOVERNMENT HIGHER SECONDARY
SCHOOL THROUGH ITS PRINIPAL
BARAON HANUMANA DISTRICT REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8320 of 2022
BETWEEN:-
BALRAM TIWARI S/O LATE C. TIWARI, AGED
ABOUT 69 YEARS, OCCUPATION: RETIRED
DATA ASSISTANT R/O HOUSING BOARD
COLONY CHHINDWARA ROAD NEAR POOJA
PLASTER TEHSIL AND DISTRICT- SEONI,
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI PRATEEK DUBEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
475

WATER RESOURCE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE ENGINEER IN CHIEF, WATER
RESOURCE DEPARTMENT, BHOPAL
TULSI NAGAR, BHOPAL (MADHYA
PRADESH)

3. THE CHIEF ENGINEER, BAIN GANGA
KACCHAR, WATER RESOURCES
DEPARTMENT, SEONI DISTRICT-
SEONI(MADHYA PRADESH)

4. THE EXECUTIVE ENGINEER, WATER
RESOURCE DEPARTMENT, SEONI
DIVISION 1, DISTRICT-SEONI
(MADHYA PRADESH)

5. THE EXECUTIVE ENGINEER, PENCH
DIVERSION BANDH DIVISION-1,
TEHSIL CHORAI, DISTRICT
CHHINDWARA (MADHYA PRADESH)

6. THE DISTRICT PENSION OFFICER,
CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

7. THE JOINT DIRECTOR, TREASURY
AND ACCOUNTS, JABALPUR DISTRICT-
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8432 of 2022
BETWEEN:-
SMT. ANJUMAN KHANAM W/O LATE SHRI
RAFI UJJAMA KHAN, AGED ABOUT 62
YEARS, OCCUPATION: HOUSE WIFE R/O
MAIN ROAD, WAIDHAN, POLICE STATION
WAIDHAN, SINGRAULI DISTT. SINGRAULI
M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJEET KUMAR SINGH - ADVOCATE)
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
476

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF EDUCATION
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COLLECTOR SINGRAULI
DISTRICT SINGRAUL (MADHYA
PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
SINGRAULI (MADHYA PRADESH)

4. DISTRICT TRESSURY OFFICER
SINGRAULI DISTRICT SINGRAULI
(MADHYA PRADESH)

5. UNION BANK OF INDIA THROUGH ITS
BRANCH MANAGER HOTEL RAJ
KAMAL COMPLEX VINDHYANAGAR
ROAD WAIDHAN DISTRICT SINGRAULI
M.P. (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 TO 4)

WRIT PETITION No. 10427 of 2022
BETWEEN:-
ARVIND TIWARI S/O LATE SHRI GANESH
PRASAD TIWARI, AGED ABOUT 63 YEARS,
OCCUPATION: DSP (RETIRED), R/O WARD
NO. 4, REWA ROAD, NEAR VIRAT MANDIR,
SOHAGPUR, DISTT. SHAHDOL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI DEVENDRA KUMAR TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPARTMENT MANTRALAYA
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
477

2. DIRECTOR GENERAL OF POLICE
HEADQUARTERS JAHANGIRABAD
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10883 of 2022
BETWEEN:-
LALJI SHUKLA S/O LATE SHRI SHIV MURTI
PRASAD SHUKLA, AGED ABOUT 67 YEARS,
OCCUPATION: RETIRED REVENUE
INSPECTOR DISTRICT UMARIYA AT
PRESENT R/O VILLAGE AND POST MOHARI
KATRA P.S. AND TAHSIL AMARPATAN
DISTRICT SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIDYA PRASAD - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY LAND
AND REVENUE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COMMISSIONER REVENUE
DEPARTMENT M.P. GWALIOR
(MADHYA PRADESH)

3. THE COLLECTOR LAND AND
REVENUE DEPARTMENT, UMARIYA
DISTT. UMARIYA (MADHYA PRADESH)

4. THE SUPERINTENDENT OF
BHUABHILEKH UMARIYA DISTT.
UMARIYA (MADHYA PRADESH)

5. ACCOUNTANT AND GENERAL
ACCOUNT AND PENSION LAND
REVENUE 2ND HAKDARI, GWALIOR
(MADHYA PRADESH)

6. DISTRICT TREASURY OFFICER LAND
REVENUE DEPARTMENT UMARIYA
DISTT. UMARIYA (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
478

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11582 of 2022
BETWEEN:-
HARIRAM UIKEY S/O SHRI SUKHDAS UIKEY,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED CHOWKIDAR, R/O WARD NO. 8
KUAA BADLALD GRAM DOIYAKHEDA POST
DELAKHARI TAMIYA DISTRICT
CHHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY PUBLIC WORKS
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF, PUBLIC WORKS
DEPARTMENT ARERA HILLS BHOPAL,
(MADHYA PRADESH)

3. THE EXECUTIVE ENGINEER(B/R),
PUBLIC WORKS DEPARTMENT
DIVISION CHHINDWARA, DISTRICT
CHHINDWARA (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER,
CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 13528 of 2022
BETWEEN:-
RAMESH KUMAR PATEL S/O LATE SHRI
ANGAD PRASAD PATEL, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED ASSISANT
SUB INSPECTOR O/O SUPERINTENDENT OF
POICE SHAHDOL R/O QR. NO. F/104, POLICE
LINE SHAHDOL, DISTRICT SHAHDOL (M.P.)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
479

(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPARTMENT MINISTRY
VALLABH BHAWAN BHPAL (MADHYA
PRADESH)

2. DIRECTOR GENERAL OF POLICE
HEADQUARTERS BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR DIRECTORATE OF
TREASURY AND ACCOUNTS PENSION
JABALPUR (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
DISTRICT SHAHDOL (MADHYA
PRADESH)

5. SUPERINTENDANT OF POLICE
HEADQUARTERS DISTRICT SHAHDOL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 13459 of 2022
BETWEEN:-
ANJANA SHARMA W/O PRAMOD SHARMA,
AGED ABOUT 65 YEARS, R/O 113-B NYAY
NAGAR EXTENSION NEAR MALVIYA
PETROL PUMP INDORE DISTRICT INDORE
M.P. (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ATUL CHOUDHARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
GOVERNMENT OF M.P. M.P.
COOPERATIVE DEPARTMENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
480

VALLABH BHAWAN BHOPAL M.P.
(MADHYA PRADESH)

2. COMMISSIONER, COOPERATION AND
REGISTRAR OF COOPERATION
SOCIETIES VINDHYACHAL BHAWAN
BHOPAL (MADHYA PRADESH)

3. MANAGER, DISTRICT COOPERATIVE
CENTRAL BANK MARYADIT
HOSHANGABAD ROAD, DISTRICT
HOSHANGABAD (MADHYA PRADESH)

4. CHIEF EXECUTIVE OFFICER,
COOPERATIVE CENTRAL BANK
MARYADIT HOSHANGABAD ROAD,
DISTRICT HOSHANGABAD (MADHYA
PRADESH)

5. SUB REGISTAR, COOPERATIVE
SOCIETIES, HOSHANGABAD DISTRICT-
HOSHANGABAD (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1, 2 AND 5 AND SHRI S.K. SHARMA -
ADVOCATE FOR RESPONDENT NOS.3 AND 4)

WRIT PETITION No. 13531 of 2022
BETWEEN:-
RAMSWAROOP LODHI S/O SHRI PANCHAM
LAL LODHI, AGED ABOUT 63 YEARS,
OCCUPATION: ASSISTANT TEACHER
(RETIRED) R/O WARD NO.8,
KACHHIYAKHERA, POST DEVARDA
BALDEVGARH DISTT. TIKAMGARH
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI J.P. SINGROL - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPTT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
481

2. DISTRICT EDUCATION OFFICER,
SCHOOL EDUCATION DEPARTMENT
DISTRICT TIKAMGARH (MADHYA
PRADESH)

3. PRINCIPAL, GOVT. H.S.S. HATA
DISTRICT TIKAMGARH (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL(A AND E) II,
M.P. GWALIOR LEKHA BHAWAN
JHANCHI RD GWALIOR (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER,
TIKAMGARH DISTRICT TIKAMGARH
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 13671 of 2022
BETWEEN:-
AJAY KUMAR SANGAR S/O LATE SHRI R.K.
SANGAR, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED DEPUTY
SUPERINTENDENT OF POLICE, R/O E-5/167
ARERA COLONY BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA PATERIYA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY HOME
POLICE DEPARTMENT BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE M.P.
POLICE HEADQUARTER
JAHANGIRABD BHOPAL (MADHYA
PRADESH)

3. SUPERINTENDENT OF POLICE (RAIL)
THROUGH BHOPAL (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
482

4. DIVISIONAL/DISTRICT PENSION
OFFICER THROUGH SATPUDA
BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14208 of 2022
BETWEEN:-
ROSHAN LAL TIWARI S/O LATE SHRI
CHANDRA SHEKHAR PRASAD TIWARI,
AGED ABOUT 64 YEARS, OCCUPATION:
RETIRED UPPER DIVISION TEACHER
VILLAGE AND POST SALAIYA TEHSIL
CHURHAT DISTRICT SIDHI (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MAMTA VERMA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRTARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN DISTRICT
BHOPAL (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DEPARTMENT
DISTRICT SIDHI (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
(PENSION) SIDHI DISTRICT SIDHI
(MADHYA PRADESH)

4. ACCOUNTANT GENERAL (A AND E)
OFFICE OF A.G GWALIOR (MADHYA
PRADESH)

5. PRINCIPAL GOVT. HIGHER
SECONDARY SCHOOL KAMARJI
SCHOOL EDUCATION DEPARTMENT
DISTRICT SIDHI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
483

WRIT PETITION No. 15003 of 2022
BETWEEN:-
CHHOTELAL GARG S/O SHRI RAMSAROJ
GARG, AGED ABOUT 62 YEARS,
OCCUPATION: MINIAL/PEON (RETIRED)
GOVT. HIGHER SECONDARY SCHOOL
(BOYS) BAIKUNTHPUR, DISTRICT- REWA,
R/O VILLAGE BAGDHA, TEHSIL- SIRMOUR,
DISTRICT- REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAKESH DWIVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY SCHOOL
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. JOINT DIRECTOR PUBLIC
INSTRUCTION REWA DIVISION, REWA
(MADHYA PRADESH)

3. DISTRICT EDUCATION OFFICER
SCHOOL EDUCATION DISTRICT REWA
(MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION REWA
DIVISION, REWA (MADHYA PRADESH)

5. PRINCIPAL GOVERNMENT HIGHER
SECONDARY SCHOOL, (BOYS)
BAIKUNTHPUR DISTRICT REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15504 of 2022
BETWEEN:-
ABDUL NAIM S/O SHRI ABDUL HAMID KHAN,
AGED ABOUT 64 YEARS, OCCUPATION: RTD.
EMPLOYEE, R/O 9-A TAJ NAGAR OPPOSITE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
484

SUGRA GARDEN NIPANIA ROAD INDORE
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANSHUL TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
GOVERNMENT OF MADHYA PRADESH
DEPARTMENT OF FOREST VALLABH
BHAWAN DISTRICT BHOPAL
(MADHYA PRADESH)

2. CHIEF CONSERVATOR OF FOREST
KHANDWA KHANDWA CIRCLE
KHANDWA (MADHYA PRADESH)

3. DISTRICT FOREST OFFICER
KHANDWA GENERAL FOREST
DIVISION KHANDWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15810 of 2022
BETWEEN:-
SHYAMBADAN YADAV S/O LATE SHRI KAPIL
DEV YADAV, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED TRACER FROM THE
OFFICE OF SUPDT. LAND RECORD
COLLECTORATE MANDLA, DISTRICT-
MANDLA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI K.L. PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY REVENUE DEPT.
MANTRALAYA VALLABH BHAWAN
DISTRICT BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER, LAND RECORD

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
485

GWALIOR (MADHYA PRADESH)

3. THE COLLECTOR (LAND RECORD),
MANDLA DISTRICT MANDLA
(MADHYA PRADESH)

4. THE DISTRICT TREASURY OFFICER,
(PENSION AND ACCOUNT), MANDLA
DISTRICT MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 21753 of 2022
BETWEEN:-
BASANT LAL TIWARI S/O GANPATI PRASAD
TIWARI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED AS RURAL
AGRICULTURE EXTENSION OFFICER IN THE
O/O SENIOR AGRICULTURE DEVELOPMENT
OFFICER, BLOCK REWA, DISTRICT REWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI RAHUL MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
FINANCE DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE JOINT DIRECTOR, TREASURY
AND ACCOUNTS REWA DIVISION
DISTRICT REWA (MADHYA PRADESH)

3. THE DIVISIONAL DISTRICT PENSION
OFFICER, REWA DISTRICT REWA
(MADHYA PRADESH)

4. THE SUB DIVISIONAL AGRICULTURE
OFFICER, SUB DIVISION REWA
DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
486

WRIT PETITION No. 21678 of 2022
BETWEEN:-
S.G. NANDESHWAR S/O LATE SHRI GOGALU
JI NANDESHWAR, AGED ABOUT 81 YEARS,
OCCUPATION: RETIRED ACCOUNTANT
NORTH (T) FOREST DIVISION BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHISH KUMAR PATHAK - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY FOREST
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COLLECTOR BALAGHAT (MADHYA
PRADESH)

3. DIRECTOR PENSION, PROVIDENT
FUND AND BIMA BHOPAL (MADHYA
PRADESH)

4. DIVISIONAL JOINT DIRECTOR
TREASURY (PENSION), PROVIDENT
FUND AND BIMA KOSH AVAM LEKHA,
JABALPUR (MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER
BALAGHAT (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18782 of 2022
BETWEEN:-
PRAMOD KUMAR MISHRA S/O SHRI R.P.
MISHRA, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED ASSISTANT
SUPRINTENDENT/SUBEDAR (M), R/O HOUSE
NO. 26/1304, CHHATRAPATI NAGAR, REWA,
SAMAN COLONY DIST. REWA, (MADHYA
PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
487

(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. THE ASSISTANT INSPECTOR GENERAL
OF POLICE (ACCOUNTS) POLICE
HEADQUARTERS JAHANGIRABAD
BHOPAL (MADHYA PRADESH)

4. THE DIVISIONAL PENSION OFFICER
BHOPAL SATPURA BHAWAN ARERA
HILLS BHOPAL DISTRICT BHOPAL
(MADHYA PRADESH)

5. THE TREASURY OFFICER BHOPAL
VINDHYACHAL BHAWAN ARERA
HILLS BHOPAL MADHYA PRADESH
(MADHYA PRADESH)

6. THE SUPRINTENDENT OF POLICE
REWA DISTRICT REWA (MADHYA
PRADESH)

7. THE ASSISTANT COMMANDANT 9TH
BATALLION SAF REWA DISTRICT
REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19018 of 2022
BETWEEN:-
MOHD. AFJAL KHAN S/O SHRI SALEEM
KHAN, AGED ABOUT 72 YEARS,
OCCUPATION: RETIRED DEPUTY FOREST
GUARD., R/O HOUSE NO. 425-A HOUSING
BOARD COLONY NEW ASHOKA GARDEN

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
488

DISTRICT BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.S. THAKUR - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FOREST VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. GENERAL ACCOUNTANT
(ACCOUNTANT AND ENTITLEMENT II)
LEKHA BHAWAN JHANSI ROAD
GWALIOR (MADHYA PRADESH)

3. THE CONSERVATOR OF FOREST
(KARYA AAYOJNA) MADHAV RAO
SAPRE MARG FOREST ENCLAVE LINK
ROAD NO. 2 KOLAR TIRAHA BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19410 of 2022
BETWEEN:-
HARISH CHAND GUPTA S/O LATE SHRI
DAYAL GUPTA, AGED ABOUT 64 YEARS,
OCCUPATION: RETIRED SUB-INSPECTOR
M.T.O., R/O HOUSE NO.60, MASTER PLAN
NEAR COURT SATNA DISTRICT SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI NITIN JAIN - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF HEALTH SEVICES
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE ACCOUNTANT GENERAL FUND
AUDIT AND ACCOUNTS DEPARTMENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
489

STATE OF M.P. GWALIOR DISTRICT
GWALIOR (MADHYA PRADESH)

3. THE CHIEF HEALTH AND MEDICAL
OFFICER PANNA DISTRICT PANNA
(MADHYA PRADESH)

4. THE DISTRICT TREASURER/PENSION
PANNA DISTRICT PANNA (MADHYA
PRADESH)

5. THE DIVISIONAL MEDICAL OFFICER
COMMUNITY HEALTH CENTRE
SHAHNAGAR DISTRICT PANNA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19701 of 2022
BETWEEN:-
HEERAJI TANDEKAR S/O LATE SHRI SUDAN
TANDEKAR, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB INSPECTOR
O/O SUPERINTENDENT OF POLICE ( RADIO)
JABALPUR R/O CHINDWARA, DISTRICT
CHINDWARA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE ADDITIONAL GENERAL OF
POLICE (TELE COMMUNICATIONS)
BHOPAL (MADHYA PRADESH)

3. THE JOINT DIRECTOR TREASURY AND
ACCOUNTS CIVIL LINE JABALPUR
(MADHYA PRADESH)

4. THE SENIOR SUPERINTENDENT OF
POLICE (RADIO) JABALPUR DISTRICT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
490

JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 20289 of 2022
BETWEEN:-
SMT. PREMA SAKET W/O LATE RAMSIYA
SAKET, AGED ABOUT 61 YEARS,
OCCUPATION: HOUSEWIFE, R/O WARD NO.
17 GHAROULA MOHALLA TAHSIL
SOHAGPUR DISTRICT SHAHDOL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. SHUKLA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY PUBLIC
HEALTH AND FAMILY WELFARE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. REGIONAL DIRECTOR HEALTH
SERVICES REWA DISTRICT REWA
(MADHYA PRADESH)

3. CHIEF MEDICAL AND HEALTH
OFFICER SHAHDOL DISTRICT
SHAHDOL (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
SHAHDOL DISTRICT SHAHDOL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 20478 of 2022
BETWEEN:-
JAWHARLAL SARAVAR S/O LATE SHRI
MAUJILAL SARAVAR, AGED ABOUT 69
YEARS, OCCUPATION: RETIRED DAFTARI
EXCISE OFFICER KHANDWA, R/O SHANKAR
NAGAR WARD NO. 20 KHANDWA TEHSIL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
491

AND DISTRICT KHANDWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ASHOK KUMAR GUPTA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY EXCISE DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. COMMISSIONER EXCISE
DEPARTMENT GWALIOR DISTRICT
GWALIOR M.P. (MADHYA PRADESH)

3. DISTRICT EXCISE OFFICER KHANDWA
DISTRICT KHANDWA (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
KHANDWA DISTRICT KHANDWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 22048 of 2022
BETWEEN:-
SUNIL KUMAR BERVE S/O LATE SHRI
RIKKHI LAL BERVE, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED, R/O SHAHID UDAY
CHAND WARD NO. 5 MANDLA DISTRICT
MANDLA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI HEMANT KUMAR BHANNARWAR - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. SECRETARY TRIBAL WELFARE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
492

DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, DISTRICT
BHOPAL (MADHYA PRADESH)

3. THE COMMISSIONER TRIBAL
WELFARE SATPURA BHAWAN,
BHOPAL (MADHYA PRADESH)

4. THE COLLECTOR, MANDLA DISTRICT
MANDLA (MADHYA PRADESH)

5. THE DISTRICT EDUCATION OFFICER,
MANDLA DISTRICT MANDLA
(MADHYA PRADESH)

6. THE DISTRICT PENSION OFFICER,
MANDLA DIVISION MANDLA
(MADHYA PRADESH)

7. THE DISTRICT TREASURY OFFICER,
MANDLA DIVISION MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 23076 of 2022
BETWEEN:-
ALOK SAXENA S/O SHRI KAILASH NARAYAN
SAXENA, AGED ABOUT 64 YEARS,
OCCUPATION: FOREST RANGE OFFICER
(RETIRED) R/O D-14, AMRA STATE,
NAYAPURA, KOLAR ROAD BHOPAL DISTT.
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DEVENDRA KUMAR TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY FOREST DEPARTMENT
VALLABH BHAWAN MANTRALAYA
BHOPAL (MADHYA PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST (FINANCE/BUDGET) SATPURA
BHAWAN BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
493

PRADESH)

3. DIVISIONAL FOREST OFFICER FOREST
DIVISION (P) DISTRICT HARDA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER HARDA
DISTRICT HARDA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 23402 of 2022
BETWEEN:-
1. PRABHU DAYAL SHRIVASTAVA S/O
SHRI ROOPNARAYAN SHRIVASTAVA,
AGED ABOUT 65 YEARS, OCCUPATION:
RETIRED HEAD MASTER, R/O
CHITRANSH COLONY, MAU ROAD
TIKAMGARH, DISTRICT-TIKAMGARH
(MADHYA PRADESH)

2. BIRAJNANDAN TIWARI S/O SHRI
GOKAL PRASAD TIWARI, AGED
ABOUT 65 YEARS, OCCUPATION:
RETIRED ASS. TEACHER, R/O VILLAGE
BARKHARIYA POST KHIRIYA NAKA,
TIKAMGARH DISTRICT TIKAMGARH
(MADHYA PRADESH)

3. DAMODAR DAS DWIVEDI S/O SHRI
DHARAM DAS DWIVEDI, AGED ABOUT
65 YEARS, OCCUPATION: RETIRED
ASS. TEACHER, R/O VILLAGE AND
POST ASTON TIKAMGARH DISTRICT
TIKAMGARH (MADHYA PRADESH)

4. SHYAMLAL VANSHAKAR S/O SHRI
PARMU VANSHAKAR, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED
TEACHER R/O VILLAGE AND POST
KUNDESHWAR TIKAMGARH DISTRICT
TIKAMGAR (MADHYA PRADESH)

5. SIYARAM SHRIVASTAVA S/O SHRI
PANCHUMLAL SHRIVASTAVA, AGED
ABOUT 64 YEARS, OCCUPATION:
RETIRED TEACHER R/O NEAR SHAKTI

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
494

TALKIES TIKAMGARH DISTRICT
TIKAMGARH (MADHYA PRADESH)

6. RAMSEVAK AHIRWAR S/O SHRI
CHHATTI AHIRWAR, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED HEAD
MASTER, R/O VILLAGE JAMDHAR
(SHIVPURI) POST KUMDESHWAR,
TIKAMGARH DISTRICT TIKAMGARH
(MADHYA PRADESH)

7. SHRI VISHNU KHARE S/O SHRI
GIRDHARI LAL KHARE, AGED ABOUT
63 YEARS, OCCUPATION: RETIRED
HEAD MASTER R/O CHITRANSH
COLONY MAU ROAD TIKAMGARH
DISTRICT TIKAMGARH (MADHYA
PRADESH)

8. DEVENDRA KUMAR JAIN S/O SHRI
PREM CHAND JAIN, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED
TEACHER R/O NEAR KESHAV BAL
SANSKAR SCHOOL DHONGA ROAD,
TIKAMGARH, DISTRICT TIKAMGARH
(MADHYA PRADESH)

.....PETITIONERS
(BY SHRI SHRIKANT SHRIVASTAVA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY SCHOOL EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (M.P.) (MADHYA PRADESH)

2. COMMISSIONER PUBLIC
INSTRUCTIONS BHOPAL (MADHYA
PRADESH)

3. JOINT DIRECTOR PUBLIC
INSTRUCTIONS SAGAR DIVISION
SAGAR (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
TIKAMGARH DISTRICT TIKAMGARH
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
495

5. BLOCK EDUCATION OFFICER BLOCK
TIKAMGARH DISTRICT TIKAMGARH
(MADHYA PRADESH)

6. PRINCIPAL GOVERNMENT HIGHER
SECONDARY SCHOOL ASTON
DISTRICT TIKAMGARH (MADHYA
PRADESH)

7. PRINCIPAL GOVERNMENT HIGHER
SECONDARY SCHOOL KUNDESWAR
DISTRICT TIKAMGARH (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 23942 of 2022
BETWEEN:-
DEV RAO DHUNDE S/O SHRI RAGHOBA
DHUNDE, AGED ABOUT 75 YEARS,
OCCUPATION: FORESTER R/O VILLAGE
RAMAKONA, TEHSIL SAUSAR DIST.
CHHINDWARA, (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AMIT KUMAR CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
FINANCE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE CHIEF MANAGER, CENTRAL
BANK OF INDIA REGIONAL OFFICE
BHOPAL, OPERATION DEPARTMENT,
9, ARERA HILLS, JAIL ROAD, DISTRICT
BHOPAL 462016 (MADHYA PRADESH)

3. THE BRANCH MANAGER, CENTRAL
BANK OF INDIA SAUSAR VILL AND
POST SAUSAR DIST. CHHINDWARA
(MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
496

CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 AND 4)

WRIT PETITION No. 24145 of 2022
BETWEEN:-
BHAGWAN DAS RAI S/O SHRI L.P. RAI, AGED
ABOUT 62 YEARS, OCCUPATION: ASSISTANT
GRADE III RETIRED R/O VISTRIC
COMMERCIAL AND INDUSTRIAL CENTER,
DISTRICT SAGAR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. KHARE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
INDUSTRIAL DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (M.P.) (MADHYA PRADESH)

2. COMMISSIONER, INDUSTRIAL
DEPARTMENT VINDHYACHAL
BHAWAN VITH FLOOR,BHOPAL
(MADHYA PRADESH)

3. MANAGING DIRECTOR, DISTRICT
COMMERCIAL AND INDUSTRIAL
CENTRE DISTRICT SAGAR (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER,
SAGAR DISTRICT SAGAR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 25125 of 2022
BETWEEN:-
MEENA MARKAM W/O LATE SHRI R.S.
MARKAM, AGED ABOUT 65 YEARS,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
497

OCCUPATION: RETIRED ASSISTANT GRADE
II W.R.D. BANJAR RIVER PROJECT
BALAGHAT, R/O VILLAGE PALEHRA TEHSIL
BIRSA DISTRICT BALAGHAT (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI PRANJAL TRIPATHI - ADVOCATE)
AND

1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY WATER RESOURCE
DEPARTMENT MANTRALAYA
GOVERNMENT OF M.P. VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ENGINEER IN CHIEF WATER
RESOURCE DEPARTMENT BHOPAL
(MADHYA PRADESH)

3. EXECUTIVE ENGINEER BANJAR RIVER
PROJECT DIVISION BAIHAR DISTRICT
BALAGHAT (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER
DIVISION JABALPUR DISTRICT
JABALPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
BALAGHAT DISTRICT BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 25147 of 2022
BETWEEN:-
KEDAR PRASAD RATHOUR S/O LATE SHRI
VISHNU PRASAD, AGED ABOUT 63 YEARS,
OCCUPATION: POST RETIREMENT
ASSISTANT TEACHER GOVERNMENT
MIDDLE SCHOOL BASADI, R/O VILLAGE
AND POST BASADI TAHSIL BADWARA
DISTRICT KATNI (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
498

.....PETITIONER
(BY SHRI V.B. DUBEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT EDUCATION OFFICER
KATNI DISTRICT KATNI (MADHYA
PRADESH)

3. BLOCK EDUCATION OFFICER
BADWARA DISTRICT KATNI (MADHYA
PRADESH)

4. DISTRICT PENSION OFFICER KATNI
DISTRICT KATNI (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 25611 of 2022
BETWEEN:-
LALJI SHUKLA S/O LATE SHRI SHIV MURTI
PRASAD SHUKLA, AGED ABOUT 74 YEARS,
OCCUPATION: RETIRED REVENUE
INSPECTOR DISTRICT UMARIYA VILLAGE
AND POST MOHARI KATRA POLICE
STATION AND TEHSIL AMARPATAN
DISTRICT SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI VIDYA PRASAD - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY LAND
AND REVENUE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COLLECTOR LAND AND
REVENUE DEPARTMENT, UMARIYA
DISTRICT UMARIYA (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
499

PRADESH)

3. DISTRICT PENSION OFFICER
UMARIYA DISTRICT UMARIYA
(MADHYA PRADESH)

4. BHU ABHILEKH ADHIKARI UMARIYA
DISTRICT UMARIYA (MADHYA
PRADESH)

5. ACCOUNTANT AND GENERAL
ACCOUNTANT AND PENSION LAND
REVENUE 2ND HAKDARI GWALIOR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 25680 of 2022
BETWEEN:-
LALJI SHUKLA S/O LATE SHRI SHIV MURTI
PRASAD SHUKLA, AGED ABOUT 74 YEARS,
OCCUPATION: RETIRED REVENUE
INSPECTOR VILLAGE AND POST MOHARI
KATRA POLICE STATION AND TEHSIL
AMARPATAN DISTRICT SATNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VIDYA PRASAD - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY LAND
AND REVENUE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COLLECTOR, LAND AND
REVENUE DEPARTMENT, UMARIA
DISTRICT UMARIA (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER, UMARIA
DISTRICT UMARIA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
500

4. BHU ABHILEKH ADHIKARI, UMARIA
DISTRICT UMARIA (MADHYA
PRADESH)

5. ACCOUNTANT AND GENERAL
ACCOUNTANT AND PENSION LAND
REVENUE 2ND HAKDARI GWALIOR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 26583 of 2022
BETWEEN:-
BHAIYALAL VERMA S/O SHILARAM VERMA,
AGED ABOUT 63 YEARS, OCCUPATION: UDT
(RETIRED), R/O HANUMANGARH TEHSIL
AND P.S. RAMPUR NAIKIN, DISTRICT SIDHI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.S. BAGHEL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
EDUCATION DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. DISTRICT TREASURY / PENSION
OFFICER SIDHI DISTRICT SIDHI
(MADHYA PRADESH)

3. THE DISTRICT EDUCATION OFFICER
SIDHI DISTRICT SIDHI (MADHYA
PRADESH)

4. THE BLOCK EDUCATION OFFICER
SIDHI TEHSIL RAMPUR NAIKIN
DISTRICT SIDHI (MADHYA PRADESH)

5. THE PRINCIPAL GOVERNMENT
HIGHER SECONDARY SCHOOL
SEMARIYA TEHSIL RAMPUR NAIKIN
DISTRICT SIDHI (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
501

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 26190 of 2022
BETWEEN:-
RAMJINATH TRIPATHI S/O SHRI
DAYASHANKAR TRIPATHI, AGED ABOUT 51
YEARS, OCCUPATION: EX CONSTABLE SAF,
R/O VILLAGE JOAUDI POLICE STATION
BAIKUNTHPUR TAHSIL MANGAWAN
DISTRICT REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. SHUKLA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY HOME DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMANDANT 9TH BATTALION
SPECIAL ARMED FORCE REWA
DISTRICT REWA (MADHYA PRADESH)

3. DIVISIONAL PENSION OFFICER REWA
DIVISION REWA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER REWA
DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 26375 of 2022
BETWEEN:-
SMT. VIMLA SHRIVAS W/O SHRI MOHAN
LAL SHRIVAS, AGED ABOUT 63 YEARS,
OCCUPATION: GOVT. RETIRED, R/O 2367 SAI
PRASAD G.C.F. COLONY SEC. II ADHARTAL
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI MANMOHAN PANDEY - ADVOCATE)
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
502

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. JOINT DIRECTOR LOCAL FUND AUDIT
J.N.K.V.V. JABALPUR (MADHYA
PRADESH)

3. THE REGISTRAR J.N.K.V.V. JABALPUR
(MADHYA PRADESH)

4. THE COMPTROLLER JNKVV
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 AND SHRI SANJAY KUMAR AGRAWAL -
ADVOCATE FOR RESPONDENT NOS.2 TO 4)

WRIT PETITION No. 27297 of 2022
BETWEEN:-
JAGDISH PRASAD KAROSIYA S/O LATE SHRI
LALARAM KAROSIYA, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED DRESSER,
DISTRICT HOSPITAL SATNA DISTRICT
SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.K. SHRIVASTAVA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HEALTH SERVICE DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER HEALTH SERVICES
STATE OF M.P. SATPURA BHAWAN,
BHOPAL (MADHYA PRADESH)

3. CIVIL SURGEON CUM CHIEF MEDICAL
SUPERINTENDENT SARDAR VALLABH
BHAI PATEL DISTRICT HOSPITAL
SATNA, DISTRICT SATNA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
503

4. ACCOUNTANT GENERAL OF M.P.
ACCOUNT AND AUDIT LEKHA
BHAWAN JHANSI ROAD GWALIOR
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER SATNA
DISTRICT SATNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 29209 of 2022
BETWEEN:-
VISHWAMBHAR SINGH S/O LATE SHRI RAM
KHELAWAN SINGH, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED RURAL
AGRICULTURE EXTENSION OFFICER FROM
SENIOR AGRICULTURE DEVELOPMENT
OFFICER KISHAN KALYAN TATHA KRISHI
VIKASH BLOCK TEONTHAR DISTRICT
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJEET KUMAR SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY KISAN
KALYAN TATHA KRISHI VIKAS
MANTRALAYA VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR KISAN KALYAN TATHA
KRISHI VIKAS VINDHYACHAL
BHAWAN BHOPAL (MADHYA
PRADESH)

3. DEPUTY DIRECTOR KISAN KALYAN
TATHA KRISHI VIKAS BESIDE
CENTRAL ACADEMY SCHOOL REWA
DISTRICT REWA (MADHYA PRADESH)

4. ASSISTANT SOIL CONSERVATION
OFFICER KISAN KALYAN TATHA
KRISHI VIKAS KOTHI COMPOUND
REWA DISTRICT REWA (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
504

5. DIVISIONAL PENSION OFFICER REWA
DIVISION KOTHI COMPOUND REWA
DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 837 of 2023
BETWEEN:-
HIRA LAL AJIT S/O LATE SHRI RADHE LAL
AJIT, AGED ABOUT 64 YEARS, OCCUPATION:
RETIRED ASSISTANT TEACHER,
GOVERNMENT HIGH SCHOOL SHIKARPUR,
UNAHKHED, DISTRICT-CHHINDWARA, R/O
AKTA COLONY OM SAI ITI KE PASS WARD
NO. 36 CHANDANGAO DISTT. CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.K. SONI - ADVOCATE)
AND
1. THE STATE OF M.P. THROUGH ITS
SECRETARY SCHOOL EDUCATION
DEPARTMENT MANTRALAYA
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION JABALPUR
DIVISION JABALPUR (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER
CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

4. DISTRICT EDUCATION OFFICER
CHHINDWARA DISTRICT CHHINDWRA
(MADHYA PRADESH)

5. PRINCIPAL/SANKUL HEAD GOVT.
HIGHER SECONDARY SCHOOL LINGA
BLOCK MOHKHED CHHINDWARA
(MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
505

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 29128 of 2022
BETWEEN:-
MANOJ TEKAM S/O LATE SHRI RAMAJI
TEKAM, AGED ABOUT 52 YEARS,
OCCUPATION: RETIRED TEACHER JILA
JAIL CHHINDWARA TEHSIL SAOSAR
RAMAKOR DISTRICT CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI R.K. VISHWAKARMA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY JAIL DEPARTMENT
VALLABH BAWAN BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR GENERAL OF JAIL
AND SUDHARATMAK SEWAYE
BHOPAL MADHYA PRADESH BHOPAL
(MADHYA PRADESH)

3. THE SUPERINTENDENT OF DISTRICT
JAIL CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

4. THE TREASURY OFFICER
CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER
CHHINDWARA OFFICE OF PENSION
CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

6. IN CHARGE ACCOUNT BRANCH
DISTRICT JAIL CHHINDWARA
DISTRICT CHHINDWARA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6502 of 2023

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
506

BETWEEN:-
RAM BAHORE CHARMKAR S/O LATE SHRI
RATI RAM CHARMKAR, AGED ABOUT 67
YEARS, OCCUPATION: RETIRED ASSISTANT
GARDE-2, R/O NEAR ZOO VILLAGE
MUKUNDPUR TEHSIL AMARPATAN
DISTRICT SATNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE SUPERINTENDENT ENGINEER,
KEOTI CANAL DIVISION,
REWA(BANSAGAR CANAL CIRCLE
REWA), WATER RESOURCE
DEPARTMENT DISTRICT REWA
(MADHYA PRADESH)

3. THE DIVISIONAL PENSION OFFICER,
REWA DIVISION DISTRICT REWA
(MADHYA PRADESH)

4. THE REGIONAL GENERAL MANAGER,
UNION BANK OF INDIA REWA
SIRMOUR, CHOURAHA, REWA
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 TO 3)

WRIT PETITION No. 2797 of 2023
BETWEEN:-
1. SMT. NEHA SONI W/O SHRI PRAVEEN
SONI D/O LATE SHRI HARLAL SONI,
AGED ABOUT 28 YEARS, OCCUPATION:
SERVICE, R/O WARD NO. 2 NEAR
GOVT. COLLEGE LANJI DISTRICT
BALAGHAT (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
507

2. SMT. PRIYA BHARNE W/O SHRI
SWAPNIL BHARNE D/O LATE SHRI
HARLAL SONI, AGED ABOUT 25 YEARS,
OCCUPATION: HOUSEWIFE R/O WARD
NO. 2 NEAR GOVT. COLLEGE LANJI
DISTRICT BALAGHAT (MADHYA
PRADESH)

3. PRACHI SONI S/O D/O LATE SHRI
HARLAL SONI, AGED ABOUT 23 YEARS,
OCCUPATION: STUDENT, R/O WARD
NO. 2 NEAR GOVT. COLLEGE LANJI
DISTRICT BALAGHAT (MADHYA
PRADESH)

4. AACHAL SONI D/O LATE SHRI HARLAL
SONI, AGED ABOUT 21 YEARS,
OCCUPATION: STUDENT R/O WARD
NO. 2 NEAR GOVT. COLLEGE LANJI
DISTRICT BALAGHAT (MADHYA
PRADESH)

.....PETITIONERS
(BY SHRI SANJAY SHARMA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OFR REVENUE
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR, BALAGHAT DISTRICT
BALAGHAT (MADHYA PRADESH)

3. TEHSILDAR, LANJI DISTRICT
BALAGHAT (MADHYA PRADESH)

4. TEHSILDAR, KHAIRLANJI TEHSIL
KHAIRLANJI, DISTRICT BALAGHAT
(MADHYA PRADESH)

5. DISTRICT TREASURY OFFICER,
BALAGHAT DISTRICT BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
508

WRIT PETITION No. 1600 of 2023
BETWEEN:-
SANJAY TIWARI S/O LATE SHRI R.P. TIWARI,
AGED ABOUT 62 YEARS, OCCUPATION:
RETIRED LECTURER, GOVERNMENT H.S.
SCHOOL KHUSHIPURA CHANDBAD NEAR
TEXTILE MILL OLD BHOPAL, R/O C-57
TRIBHUVAN COLONY NEAR AAKRITI
GREEN GIRDHAR MARKET BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI K.K. GAUTAM - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY OF
MANTRALAYA FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. PRINCIPAL SECRETARY, SCHOOL
EDUCATION DEPARTMENT
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR, TREASURY AND
ACCOUNTS BHOPAL DIVISION
SATPUDA BHAWAN, NEAR SATPUDA
BUILDING POST OFFICE
MANTRALAYA ROAD, BHOPAL
(MADHYA PRADESH)

4. DIVISION PENSION OFFICER(D.P.O.),
BHOPAL DIVISION BHOPAL DIVISION
SATPUDA BHAWAN, MANTRALAYA
ROAD, BHOPAL (MADHYA PRADESH)

5. BLOCK EDUCATION OFFICER, GOVT.
NAVEEN H.S. SCHOOL CAMPUS NEAR
OLD CHAMPION CRICKET STADIUM 10
NUMBER MARKET ARERA COLONY,
BHOPAL (MADHYA PRADESH)

6. PRINCIPAL, GOVT. NAVEEN H.S.
SCHOOL KHUSHIPURA CHADBAD
NEAR TEXTILE MILL, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
509

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2791 of 2023
BETWEEN:-
SUNIL BERA S/O LATE VISHNU PRASAD
BERA, AGED ABOUT 66 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
III OFFICE OF LOKAYUKT BHOPAL, R/O
H.NO. 222 CHUNA BHATTI KOLAR ROAD
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DINESH UPADHYAY - ADVOCATE)
AND
1. LOKAYUKT MADHYA PRADESH
THROUGH ITS SECRETARY BHOPAL
OFFICE OF LOKAYUKT BHOPAL
(MADHYA PRADESH)

2. DISTRICT PENSION OFFICER, BHOPAL
SATPUDA BHAWAN, BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(SHRI ABHIJEET AWASTHI - ADVOCATE FOR
RESPONDENT NO.1 AND SHRI S.S. CHOUHAN -
GOVERNMENT ADVOCATE FOR RESPONDENT NO.2)

WRIT PETITION No. 3759 of 2023
BETWEEN:-
LOKPAL SINGH BHADORIA S/O LATE SHRI
DEVENDRA SINGH BHADORIA, AGED ABOUT
63 YEARS, OCCUPATION: RETIRED SUB
INSPECTOR RADIO O/O SUPERINTENDENT
OF POLICE RADIO BHOPAL, R/O DUPLEX NO.
A/01 UB CITY BORDA HUZUR BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
510

HOME DEPARTMENT MINISTRY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE STATE OF MADHYA PRADESH
FINANCE DEPARTMENT THROUGH ITS
SECRETARY OF THE FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. DIRECTOR GENERAL OF POLICE
(RADIO) POLICE HEAD QUARTER
BHOPAL (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY AND
ACCOUNT BHOPAL DISTRICT BHOPAL
(MADHYA PRADESH)

5. SENIOR SUPERINTENDENT OF POLICE
(RADIO), BHOPAL DISTRICT BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4069 of 2023
BETWEEN:-
BADRI LAL RATHORE S/O LATE SHRI
CHETRAM RATHORE, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED S.I.
EMPLOYEE, R/O PLOT NO. 38 TIRUPATI
NAGAR NEELBAD BHOPAL (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MAHENDRA KUMAR DONGRE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF POLICE
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE ASSISTANT POLICE
COMMISSIONER, BHOPAL HEAD
OFFICE BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
511

3. THE SUPERINTENDANT OF POLICE,
BHOPAL HEAD OFFICE BHOPAL
(MADHYA PRADESH)

4. THE DIVISIONAL/DISTRICT PENSION
OFFICER, BHOPAL DISTRICT BHOPAL
(MADHYA PRADESH)

5. THE DISTRICT TREASURY OFFICER,
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4590 of 2023
BETWEEN:-
DALCHAND MEHLE S/O SHRI KUNJILAL,
AGED ABOUT 63 YEARS, OCCUPATION-
RETIRED EMPLOYEE, R/O H- 154, NEAR
DURGA TEMPLE, HARDULI COLONY BARGI
NAGAR DISTRICT JABALPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI VIJAY KUMAR SHUKLA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
DEPARTMENT OF NARMADA VELLEY
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE ENGINEER IN CHIEF RANI
AVANTI BAI LODHI SAGAR
PARIYOJNA BARGI HILLS JABALPUR
(MADHYA PRADESH)

3. THE EXECUTIVE ENGINEER RANI
AVANTI BAI LODHI PARIYOJNA BARGI
HILLS JABALPUR (MADHYA PRADESH)

4. THE DIVISIONAL PENSION OFFICER
DISTRICT TREASURY JABALPUR
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
512

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4841 of 2023
BETWEEN:-
BALBIR SINGH RANA S/O SHRI AMIN CHAND
RANA, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB INSPECTOR
(RADIO) R/O HOUSE NO. 115/116 LAKE VIEW
COLONY NEAR BALBHARTI SCHOOL
NEELBAD BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY HOME
DEPARTMENT MANTRALAYA
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. THE ADDITIONAL DIRECTOR
GENERAL OF POLICE
(TELECOMMUNICATION) POLICE
HEADQUARTERS BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)

4. THE SENIOR SUPERINTENDENCE OF
POLICE (RADIO) BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)

5. THE JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION BHOPAL
DIVISION BHOPAL (MADHYA
PRADESH)

6. THE DIVISIONAL PENSION OFFICER
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
513

WRIT PETITION No. 5160 of 2023
BETWEEN:-
SHAIKH USMAN S/O SHAIKH NATHOO, AGED
ABOUT 66 YEARS, OCCUPATION: RETIRED
WARD BOY FROM THE OFFICE OF CIVIL
SURGEON- CUM- CHIEF HOSPITAL
SUPERINTENDENT DISTRICT HOSPITAL
CHHATARUR DISTRICT CHHATARPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY PUBLIC HEALTH AND
FAMILY WELFARE DEAPRTMENT
VALLABH BHAWAN MANTRALAYA
BHOPAL (MADHYA PRADESH)

2. CHIEF MEDICAL AND HEALTH
OFFICER, CHHATARPUR DISTRICT
CHHATARPUR (MADHYA PRADESH)

3. CIVIL SURGEON CUM CHIEF
HOSPITAL SUPERINTENDENT,
DISTRICT HOSPITAL, CHHATARPUR
DISTRICT CHHATARPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7616 of 2023
BETWEEN:-
SHAMBHU PRASAD PATEL S/O LATE
CHETRAM PATEL, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED ASSISTANT GRADE
3 FROM SALES TAX DEPARTMENT
NARSINGHPUR R/O VILLAGE UDNA, TAH.
PATAN, DISTT. JABALPUR (MADHYA
PRADESH)

.....PETITIONER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
514

(BY SHRI O.P. DWIVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THR. PRINCIPAL SECRETARY SALES
TAX DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER, SALES TAX INDORE
(MADHYA PRADESH)

3. DIVISIONAL DEPUTY COMMISSIONER,
SALES TAX DIVISION 1 AND 2,
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

4. SALES TAX OFFICER, CIRCLE
NARSINGHPUR DISTRICT
NARSINGHPUR (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER,
NARSINGHPUR DISTRICT
NARSINGHPUR (MADHYA PRADESH)

6. DISTRICT TREASURY
OFFICER(TREASURY AND ACCOUNTS),
NARSINGHPUR DISTRICT
NARSINGHPUR (MADHYA PRADESH)

7. COLLECTOR, NARSINGHPUR
DISTRICT NARSINGHPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 7876 of 2023
BETWEEN:-
SMT. KAMLA MERAVI W/O LATE SHRI
RADHELAL MERAVI, OCCUPATION: HOUSE
WIFE, R/O WARD NO. 10 MISSION
COMPOUND BAIHAR DISTRICT BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY MS. P. RUTH - ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
515

AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
RESHAM DEPARTMENT MINISTRY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER, DIRECTORATE OF
RESHAM LOWER BASEMENT SATPUDA
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. DISTRICT RESHAM OFFICER, RESHAM
OFFICE DISTRICT BALAGHAT
(MADHYA PRADESH)

4. DISTRICT RESHAM OFFICER, RESHAM
OFFICE DISTRICT MANDLA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8579 of 2023
BETWEEN:-
BHAGWATI GOSWAMI W/O LATE BALA
PRASAD, AGED ABOUT 60 YEARS,
OCCUPATION: RETIRED PEON R/O VILLAGE
NARYAWALI NEAR KARTIK TAINI HOUSE
NEW BUS STAND DISTRICT SAGAR (M.P)
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI O.P. DWIVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
SALES TAX DEPARTMENT VALLABH
BHAWAN BHOPAL (M.P) (MADHYA
PRADESH)

2. COMMISSIONER SALES TAX INDORE
(MADHYA PRADESH)

3. DIVISIONAL DEPUTY COMMISSIONER
SALES TAX DIVISION I JABALPUR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
516

DISTRICT JABALPUR (MADHYA
PRADESH)

4. DISTRICT TREASURY OFFICER
(TREASURY AND ACCOUNTS)
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

5. DIVISIONAL MANAGER DIVISIONAL
OFFICE M.P. ROAD TRANSPORT
CORPORATION JABALPUR DISTRICT
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 9921 of 2023
BETWEEN:-
MAHENDRA PRATAP SINGH S/O SHRI
HARIMANGAL SINGH, AGED ABOUT 61
YEARS, OCCUPATION: RETD. GOVT.
EMPLOYEE R/O VILLAGE AND POST KHAIR
TEHSIL SIRMOUR DISTT. REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI B.N. PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF HOME AFFAIRS
DEPARTMENT VALLABH BHAWAN
BHOPAL, (MADHYA PRADESH)

2. COMMANDANT 9TH BN S.A.F. REWA
DISTRICT REWA (MADHYA PRADESH)

3. DIVISIONAL PENSION OFFICER REWA
DIVISION REWA (MADHYA PRADESH)

4. JOINT DIRECTOR TREASURY
(PENSION) DISTRICT REWA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
517

WRIT PETITION No. 10096 of 2023
BETWEEN:-
ALOK KUMAR SAXENA S/O SHRI
PARMANAND SHASTRI, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED, R/O C -3
FLAT NO. 602 RIGAL TOWN AWADHPURI
BHOPAL ZILA BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ASHOK SHRIVASTAVA RUMY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
DWARA PRAMUKH SACHIV
SWASTHYA SEWAYE MANTRALAYA
VALLABH BHAWAN ARERA HILLS
BHOPAL (MADHYA PRADESH)

2. SANCHALAK SWASTHAY SEWAYE
SATPURA BHAWAN, BHOPAL JILA
BHOPAL (MADHYA PRADESH)

3. PENSION ADHIKARI KOSH AVM
LEKHA SATPURA BHAWAN BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10819 of 2023
BETWEEN:-
RAJENDRA PRASAD RAIKWAR S/O SHRI
MUNNI LAL RAIKWR, AGED ABOUT 63
YEARS, OCCUPATION: PENSIONER, R/O
WARD NO 77 COD COLONY SOHAGI
JABALUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI U.S. JAYASWAL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
EDUCATION DEPARTMENT R/O
VALLABH BHAWAN BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
518

(MADHYA PRADESH)

2. THE COMMISSIONER PUBLIC
INSTRUCTIONS GAUTAM NAGAR
BHOPAL (MADHYA PRADESH)

3. THE DISTRICT EDUCATION OFFICER
DISTRICT JABALPUR (MADHYA
PRADESH)

4. DIVISIONAL PENSION OFFICER
JABALPUR DISTRICT JABALPUR
(MADHYA PRADESH)

5. THE SANKUL PRINCIPAL GOVT.
HIGHER SECONDARY SCHOOL
BELBAG DISTRICT JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 10723 of 2023
BETWEEN:-
SMT. SUDHA KHARE W/O UTTAM KUMAR
KHARE, AGED ABOUT 68 YEARS,
OCCUPATION: RETIRED ASSISTANT
TEACHER R/O INDRAPURI COLONI PANNA
DISTRICT PANNA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SURESH PRASAD KHARE - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
EDUCATION DEPARTMENT DISTRICT
BHOPAL (MADHYA PRADESH)

2. DISTRICT EDUCATION OFFICER
PANNA DISTRICT PANNA (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER PANNA
DISTRICT PANNA (MADHYA PRADESH)

4. PRINCIPAL GOVT. HIGH SCHOOL
RAKSEHA VIKAS KHAND PANNA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
519

DISTRICT PANNA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11167 of 2023
BETWEEN:-
RAM DARSHAN PRASAD MISHRA 'RAHI' S/O
LATE SHRI DURYODHAN PRASAD MISHRA,
AGED ABOUT 79 YEARS, OCCUPATION:
RETIRED DEPUTY REGISTRAR R/O. 14/771,
NEAR ALP AYA VARG SOCIETY OFFICE
NEHRU NAGAR, DISTRICT-REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI ROHIT SOHGAURA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY
DEPARTMENT OF HIGHER
EDUCATION VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE COMMISSIONER, HIGHER
EDUCATION DEPARTMENT SATPUDA
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. THE PRESRIBED
AUTHORITY(PENSION) AND
ADDITIONAL DIRECTOR(FINANCE),
DIRECTORATE OF HIGHER
EDUCATION SATPUDA BHAWAN,
BHOPAL (MADHYA PRADESH)

4. THE REGISTRAR, AWADHESH PRATAP
SINGH UNIVERSITY, REWA DISTRICT
REWA (MADHYA PRADESH)

5. THE MANAGER, ALLAHABAD BANK,
BHOPAL ARERA COLONY BRANCH,E-
1/74, DISTRICT BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
520

RESPONDENT NOS.1 TO 3, SHRI ANVESH SHRIVASTAVA -
ADVOCATE FOR RESPONDENT NO.4)

WRIT PETITION No. 12094 of 2023
BETWEEN:-
RAKESH SINGH S/O THAKUR DHOOM SINGH,
AGED ABOUT 62 YEARS, OCCUPATION:
REITRED ASSISTANT GENERAL MANAGER
(PLANT OPERATION) JABALPUR SAHKARI
DUGDH SANGH MARYADIT JABALPUR R/O
238 INDRAPURI COLONY INDORE (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SAMDARSHI TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY ANIMAL HUSBANDRY
AND DAIRY DEPARTMENT
MANTRALYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. M.P. STATE COOPERATIVE DAIRY
FEDERATION LIMITED THROUGH THE
MANAGING DIRECTOR DUGDH
BHAWAN DUGDH MARG HABIBGANJ
BHOPAL (MADHYA PRADESH)

3. CHIEF EXECUTIVE OFFICER BHOPAL
SAHKARI DUGDH SANGH MARYADIT
DUGDH BHAWAN DUGDH MARG
HABIBGANJ BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 AND MR. PRANAY GUPTA -
ADVOCATE FOR RESPONDENT NOS.2 AND 3)

WRIT PETITION No. 13116 of 2023
BETWEEN:-
RAJKISHORE CHOUBEY S/O LATE RAM
KUMAR CHOUBEY, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED DY.

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
521

COMMISSIONER PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT, R/O
RAHATGARH, DISTRICT SAGAR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI L.K. JAIN - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR DAMOH DISTRICT
DAMOH (MADHYA PRADESH)

3. CHIEF EXECUTIVE OFFICER JILA
PANCHAYAT DAMOH DISTRICT
DAMOH (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15124 of 2023
BETWEEN:-
R.K. DWIVEDI S/O LATE SHRI JAGDISH
PRASAD DWIVEDI, AGED ABOUT 63 YEARS,
OCCUPATION: DEPUTY CONTROLLER
WEIGHTS AND MEASUREMENT
DEPARTMENT ( RETIRED) R/O B-121 AKRITI
GARDEN NEHRU NAGAR BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI H.C. SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY WEIGHTS AND
MEASUREMENT DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
522

2. THE CONTROLLER WEIGHTS AND
MEASUREMENT DEPARTMENT
BHOPAL (MADHYA PRADESH)

3. THE DEPUTY CONTROLLER WEIGHTS
AND MEASUREMENT DEPARTMENT
GWALIOR (MADHYA PRADESH)

4. THE JOINT DIRECTOR TREASURIES
AND ACCOUNT BHOPAL (MADHYA
PRADESH)

5. THE DIVISIONAL PENSION OFFICER
DIVISIONAL PENSION OFFICER
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 14916 of 2023
BETWEEN:-
KAILASH BAHADUR SHRIVASTAVA S/O SHRI
ASHARAM SHRIVASTAVA, AGED ABOUT 66
YEARS, OCCUPATION: RETIRED PRINCIPAL
GOVERNMENT MODEL HIGHER
SECONDARY SCHOOL PRATHVIPUR
DISTRICT NIWADI R/O NEAR ORCHA SHRI
RAMRAJA MANDIR DISTRICT NIWADI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. KHARE - ADVOCATE)
AND
1. STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF SCHOOL
EDUCATION MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. ACCOUNTANT GENERAL OFFICE OF
ACCOUNTANT GENERAL (A AND E) II
GWALIOR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
523

WRIT PETITION No. 16715 of 2023
BETWEEN:-
KOMINDRA PRASAD RINAYAT S/O SHRI
PREM LAL RINAYAT, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED EMPLOYEE,
R/O WARD NO. 32 NARMADA NAGAR NEAR
SAI BAJAJ AGENCY DISTRICT BALAGHAT
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANIL KUMAR TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH SECRETARY DEPARTMENT
OF FOREST MANTRALAYA VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. PRINCIPAL CHIEF CONSERVATOR OF
FOREST DEPARTMENT OF FOREST
DISTRICT BALAGHAT (MADHYA
PRADESH)

3. CHIEF CONSERVATOR OF FOREST
DEPARTMENT OF FOREST DISTRICT
BALAGHAT (MADHYA PRADESH)

4. DIVISIONAL FOREST OFFICER NORTH
(GENERAL) FOREST DIVISION
DISTRICT BALAGHAT (MADHYA
PRADESH)

5. JOINT DIRECTOR TREASURY AND
ACCOUNTS JABALPUR DIVISION
DISTRICT JABALPUR (MADHYA
PRADESH)

6. DISTRICT PENSION OFFICER
BALAGHAT DISTRICT BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 15569 of 2023

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
524

BETWEEN:-
ASHOK KUMAR DUBEY S/O LATE SHRI
KALKA PRASAD DUBEY, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED ASSISTANT
TEACHER GOVT. MIDDLE SCHOOL NARA
SANKUL KENDRA GOVT.HIGHER
SECONDARY MADHAVPUR DISTRICT
MANDLA AT PRESENT R/O VILLAGE AND
POST HIRDEYNAGAR DISTRICT MANDLA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHAKTI PRAKAS PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY TRIBAL
AFFAIRS DEPARTMENT R/O SATPUDA
BHAVAN BHOPAL (MADHYA
PRADESH)

2. THE COMMISSIONER TRIBAL
DEPARTMENT SATPURA BHAWAN
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY AND
ACCOUNT JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

4. THE ASISTANT COMMISSIONER
TRIBAL AFFAIRS MANDLA DISTRICT
MANDLA (MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
MANDLA DISTRICT MANDLA
(MADHYA PRADESH)

6. BLOCK EDUCATION OFFICER
BICHHIYA DISTRICT MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18000 of 2023
BETWEEN:-
JAMUNA PRASAD JHARIYA S/O SHRI

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
525

LAKHANLAL JHARIYA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED ASSISTANT
DRAFTMAN, R/O H.NO. 11 P.W.D. COLONY
RADHA KRISHNA WARD MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY MS. SUDHA GAUTAM - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
PUBLIC WORKS DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE STATE OF M.P. THROUGH ITS
PRINCIPAL SECRETARY FINANCE
DEPARTMENT VALLABH BHAWAN
(MADHYA PRADESH)

3. THE ENGINEER IN CHIEF PUBLIC
WORKS DEPARTMENT BHOPAL
(MADHYA PRADESH)

4. THE CHIEF ENGINEER PUBLIC WORKS
DEPARTMENT JABALPUR DIVISION
JABALPUR (MADHYA PRADESH)

5. THE EXECUTIVE ENGINEER PUBLIC
WORKS DEPARTMENT (B AND R)
DIVISION MANDLA (MADHYA
PRADESH)

6. THE DISTRICT PENSION OFFICER
MANDLA DISTRICT MANDLA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 18770 of 2023
BETWEEN:-
1. SMT. ANJALI GAJBHIYE W/O SHRI
NAVNEET GAJBHIYE, AGED ABOUT 46
YEARS, OCCUPATION: HOUSEWIFE
R/O D-140, PATEL NAGAR, RAISEN
ROAD, BHOPAL DISTRICT-BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
526

(MADHYA PRADESH)

2. SMT.CHITRA SAHU, W/O SHRI HITESH
SAHU, AGED ABOUT 44 YEARS,
OCCUPATION: HOUSEWIFE B-104,
MANGESH HEIGHTS, KOLAR ROAD
BHOPAL DISTRICT-BHOPAL (MADHYA
PRADESH)

3. SMT. ARTI SHILPI W/O SHRI RAJAT
SHILPI, AGED ABOUT 39 YEARS,
OCCUPATION: WORKING GOVT.
EXECUTIVE ENGINEER, R/O 61,
SHRIKANT PALACE COLONY,
KANADIYA ROAD, INDORE (MADHYA
PRADESH)

.....PETITIONERS
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT
R/O VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL (TREASURY
AND ACCOUNT) MADHYA PRADESH
GWALIOR (MADHYA PRADESH)

3. JOINT DIRECTOR TREASURY
ACCOUNTS AND PENSION BHOPAL
DIVISON (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER BHOPAL
DISTRICT BHOPAL (MADHYA
PRADESH)

5. DISTRICT TREASURY OFFICER
BHOPAL DISTRICT-BHOPAL (MADHYA
PRADESH)

6. PRINCIPAL GOVERNMENT
GEETANJALI GIRLS COLLEGE
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
527

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19594 of 2023
BETWEEN:-
SMT. SAVITRI SHARMA W/O LATE SHRI
MOHANLAL SHARMA, AGED ABOUT 64
YEARS, OCCUPATION: RETIRED GOVT.
SERVANT PLUMBER, R/O GRAM DIGHOL
POST DHERA TAHSIL MAUGANJ DISTT.
REWA (MADHYA PRADESH)

.....PETITIONER
(BY SHRI DHARMENDRA PATEL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PUBLIC HEALTH AND ENGINEERING
DEPARTMENT VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF, PUBLIC HEALTH
ENGINEERING DEPARTMENT
SATPUDA BHAWAN BHOPAL (MADHYA
PRADESH)

3. EXECUTIVE ENGINEER, PUBLIC
HEALTH ENGINEERING DEPARTMENT
DIVISION MAUGANJ, REWA (MADHYA
PRADESH)

4. DIVISIONAL PENSION OFFICER, REWA
OFFICE OF DIVISIONAL PENSION
OFFICE REWA (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER, REWA
DISTRICT PENSION OFFICE REWA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 19960 of 2023
BETWEEN:-
VEERENDRA KUMAR SHRIVASTAVA S/O
LATE SHRI RAMSWAROOP SHRIVASTAVA,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
528

AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED FROM POST OF ASSISTANT GRADE
II, R/O 55/A, BEHIND PRATIMA GARDEN,
AYODHYA BYPASS ROAD, BASANT KUNJ
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI PUSHPENDRA DUBEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
PUBLIC WORK DEPARTMENT
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE ENGINEER IN CHIEF PUBLIC
WORKS DEPARTMENT 2ND FLOOR
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

3. EXECUTIVE ENGINEER CAPITAL
DIVISION NO.1 PUBLIC WORKS
DEPARTMENT BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER
BHOPAL DIVISION 2ND FLOOR
SATPURA BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 20840 of 2023
BETWEEN:-
ASHOK KUMAR ASATI S/O LATE SHRI
PURUSOTTAM LAL ASATI, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED SUB
ENGINEER WATER RESOURCES
DEPARTMENT BHOPAL, R/O C/79 SAGAR
AVENUE MAIN AYODHYA BYPASS ROAD
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI T.K. MODH - ADVOCATE )
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
529

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY WATER
RESOURCES DEPARTMENT
SECRETIATE VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF, WATER
RESOURCE DEPARTMENT TULSI
NAGAR BHOPAL (MADHYA PRADESH)

3. CHIEF ENGINEER, WATER RESOURCE
DEPARTMENT WATER RESOURCES
BHAWAN,SHIVAJI NAGAR (MADHYA
PRADESH)

4. EXECUTIVE ENGINEER, WATER
RESOURCE DIVISION BHOPAL PRESS
COMPLEX, ARERA ZONE I (MADHYA
PRADESH)

5. JOINT DIRECTOR, TREASURY
(ACCOUNTS AND PENSION) SATPUDA
BHAWAN BHOPAL (MADHYA
PRADESH)

6. DIVISIONAL/DISTRICT PENSION
OFFICER, SATPURA BHAWAN BHOPAL
SATPURA BHAWAN DISTRICT BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 23349 of 2023
BETWEEN:-
SMT. DROPATI DEVI W/O LATE SHRI KAMAL
SINGH THAKUR, AGED ABOUT 59 YEARS,
OCCUPATION: HOUSEWIFE RESIDING AT
SIDDHI VINAYAK COLONY, V. F. J.
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. TRIVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
530

HOME DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. SUPERINTENDENT OF POLICE (RAIL)
THROUGH OPP. CENTAL JAI, IN
FRONT OF DR. JETHI HOSPITAL
KANCHGHAR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER 736
SOUTH CIVIL LINE JABALPUR
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 25348 of 2023
BETWEEN:-
SHRI BHAU DAS HIRKANE S/O LATE SHRI
SHARDAR HIRKANE, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED MECHANIC
GRADE III OFFICE ENGINEER E/M HEAVY
EASTHMOVING MACHINE DIVISION
BALAGHAT DEPARTMENT OF WATER
RESOURCES BALAGHAT R/O VILLAGE AND
POST GARRA TEHSIL LALBARRA, DISTRICT
BALAGHAT (MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.K. MESHRAM - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE SECRETARY
DEPARTMENT OF WATER RESOURCES
VALLABH BHAWAN, DISTRICT
BHOPAL (MADHYA PRADESH)

2. ENGINEER IN CHIEF DEPARTMENT OF
WATER RESOURCES BHOPAL
(MADHYA PRADESH)

3. EXECUTIVE ENGINEER E/M HEAVY
EARTHMOVING MACHINE DIVISION
BALAGHAT DEPARTMENT OF WATER
RESOURCE BALAGHAT (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
531

4. THE COLLECTOR BALAGHAT
DISTRICT BALAGHAT (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER
BALAGHAT DISTRICT BALAGHAT
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 27351 of 2023
BETWEEN:-
NARESH SHARMA S/O LATE SHRI N.P.
SHARMA, AGED ABOUT 62 YEARS,
OCCUPATION: ASSISTANT SUB INSPECTOR
(RETIRED) FROM THE OFFICE OF 7TH
BATTALION SPECIAL ARMED FORCES
BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY HOME DEPARTMENT R/O
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE
HEAD QUARTER JAHAGIRABAD
BHOPAL (MADHYA PRADESH)

3. COMMANDANT 7TH BATTALION
SPECIAL ARMED FORCES BHOPAL
(MADHYA PRADESH)

4. DIVISIONAL /DISTRICT PENSION
OFFICE BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 27580 of 2023
BETWEEN:-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
532

RAJENDRA NAIK S/O LATE SHRI
VAMANRAO NAIK, AGED ABOUT 62 YEARS,
R/O E-214 SAGAR PREMIUM TOWER PHASE 1
KOLAR ROAD BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI SHEKHAR SHARMA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROGH PRINCIPAL SECRETARY
DEPARTMENT OF HORTICULTURE
AND FOOD PROCESSING VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR DIRECTORATE OF
HORTICULTURE AND FOOD
PROCESSING 6TH FLOOR
VINDHYACHAL BHAWAN BHOPAL
(MADHYA PRADESH)

3. THE COMMISSIONER DEPARTMENT
OF HORTICULTURE AND FOOD
PROCESSING VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 27696 of 2023
BETWEEN:-
SHRI CHANDRA GUPT NAMDEO S/O B
NAMDEO, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED HORTICULTURE
DEVELOPMENT OFFICER, R/O SHARDA
COLONY SARDAR PATEL WARD NO 15
NETAJI MEMORIAL SCHOOL ROAD
MANDLA DISTRICT MANDLA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
533

DEPARTMENT OF FINANCE VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

2. THE DIRECTOR HORTICULTURE AND
FOOD PROCESSING VINDY ANCHAL
BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE JOINT DIRECTOR
HORTICULTURE DEPARTMENT
JABALPUR DIVISION JABALPUR
DISTRICT (MADHYA PRADESH)

4. THE ASSISTANT DIRECTOR
HORTICULTURE DEPARTMENT
MANDLA DISTRICT MANDLA
(MADHYA PRADESH)

5. THE DISTRICT PENSION OFFICER
MANDLA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 29127 of 2023
BETWEEN:-
HARCHARAN LAL NAYAK S/O GOVIND
PRASAD NAYAK, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED PATWARI, R/O
VILLAGE AND POST RANIPURA DISTRICT
TIKAMGARH (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. PATHAK - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY REVENUE DEPARTMENT
VALLLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COLLECTOR TIKAMGARH DISTRICT
TIKAMGARH (MADHYA PRADESH)

3. S.D.O. (REVENUE) TIKAMGARH
DISTRICT TIKAMGARH (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
534

PRADESH)

4. TEHSILDAR TIKAMGARH TEHSIL AND
DISTRICT TIKAMGARH (MADHYA
PRADESH)

5. DISTRICT TREASURY OFFICER
TIKAMGARH DISTRICT TIKAMGARH
(MADHYA PRADESH)

6. BRANCH MANAGER BHARTIYA STATE
BANK BALDEVGARH DISTRICT
TIKAMGARH (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 TO 5)

WRIT PETITION No. 29636 of 2023
BETWEEN:-
SHIVANAND DWIVEDI S/O LATE SHRI RAM
DULARE DWIVEDI, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED SUB INSPECTOR
POLICE, RESIDENT OF-SAMAN 1/21/417
INDIRA NAGAR DISTRICT REWA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SANJAY KUMAR AGRAWAL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY DEPARTMENT OF HOME
MANTRALAYA VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE,
POLICE HEADQUARTERS
JAHANGIRABAD BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)

3. INSPECTOR GENERAL OF POLICE,
REWA G8V2 J6P, CIVIL LINES,
DISTRICT REWA (MADHYA PRADESH)

4. SUPERINTENDENT OF POLICE, REWA
G7QV 3PG, NARENDRA NAGAR,

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
535

AMAIYA COLONY DISTRICT REWA
(MADHYA PRADESH)

5. JOINT DIRECTOR, TREASURY AND
ACCOUNTS REWA DIVISION DISTRICT
REWA (MADHYA PRADESH)

6. DIVISIONAL PENSION OFFICER, REWA
DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 30134 of 2023
BETWEEN:-
BHAIRO PRASAD PRAJAPATI S/O RAM
KRISHNA PRAJAPATI, AGED ABOUT 62
YEARS, OCCUPATION: PENSIONER,
(RETIRED ASSISTANT SUB INSPECTOR), R/O
KULAMDI ROAD NARMADA TOWN SHIP
PHASE II, DISTRICT- RAISEN. (M.P.)
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI SACHIN PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
HOME DEPARTMENT MINISTRY
VALLABY BHAWAN BHOPAL
(MADHYA PRADESH)

2. ACCOUNTANT GENERAL, (TREASURY
AND ACCOUNT GWALIOR (MADHYA
PRADESH)

3. JOINT DIRECTOR, TREASURY,
ACCOUNTS, AND PENSION
NARMADAPURAM DIVISION,
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICE
NARMADAPURAM HOSHANGABAD
(MADHYA PRADESH)

5. NARMADAPURAM, DISTRICT
TREASURY OFFICER DISTRICT-

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
536

NARMADAPURAM (MADHYA
PRADESH)

6. NARMADAPURAM, SUPERINTENDENT
OF POLICE DISTRICT-
NARMADAPURAM (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 29848 of 2023
BETWEEN:-
RAMPAL PAWAR S/O LATE SHRI SITARAM
PAWAR, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED UPPER DIVISION
TEACHER GOVERNMENT MIDDLE SCHOOL
BABRBON BLOCK AMLA DISTRICT BETUL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI JITENDRA ARYA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY SCHOOL EDUCATION
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE DEPARTMENT OF FINANCE
THROUGH THE SECRETARY VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE SCHOOL EDUCATION
/DEPARTMENT THROUGH JOINT A
DIRECTOR DIVISION BHOPAL
(MADHYA PRADESH)

4. THE PENSION OFFICER BETUL
DISTRICT BETUL (MADHYA PRADESH)

5. THE SCHOOL EDUCATION THROUGH
DISTRICT EDUCATION OFFICER
BETUL (MADHYA PRADESH)

.....RESPONDENTS

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
537

(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 30122 of 2023
BETWEEN:-
SMT. RAJKUMARI MARSHKOLE W/O LATE
SHRI KUNJILAL MARSKOLE, AGED ABOUT
54 YEARS, OCCUPATION-HOUSEWIFE, R/O
INFRONT OF THE HIGH SCHOOL BARGHAT
ROAD KANHIWADA DISTRICT SEONI
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
PRINCIPAL SECRETARY
MANTRALAYA VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. DIRECTOR, GENERAL OF POLICE
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. ACCOUNTANT GENERAL ACCOUNT
AND AUDIT II M.P. JHANSI ROAD
GWALIOR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 31505 of 2023
BETWEEN:-
1. UTTAM RAO AATNERE S/O LATE SHRI
GARIBIYA JI, AGED ABOUT 68 YEARS,
OCCUPATION: RETD. FOREST RANGER
(VAN KSHETRAPAL) FOREST DIVISION
NARMADAPURAM GENERAL DISTRICT
NARMADAPURAM, R/O R.MS. COLONY
MALVIYA GANJ ITARSI DISTRICT
NARMADAPURAM (MADHYA
PRADESH)

2. HARISHANKAR YADAV S/O SHRI RAM
SINGH YADAV, AGED ABOUT 69
YEARS, OCCUPATION: RETD. FOREST

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
538

RANGER (VAN KSHETRAPAL) NORTH
BETUL DIVISION GENERAL BETUL
DISTRICT BETUL, R/O BESIDE
ASHADEEP MEDICAL RASOLIYA
NARMADAPURAM (MADHYA
PRADESH)

.....PETITIONERS
(BY SHRI JITENDRA ARYA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THORUGH ADDITIONAL PRINCIPAL
CONSERVATOR OF FORESTS (PRASHA-
II) FOREST DEPARTMENT SATPUDA
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE DEPARTMENT OF FINANCE
THROUGH THE SECRETARY VALLABH
BHAWAN, BHOPAL (MADHYA
PRADESH)

3. FOREST DIVISIONAL OFFICER FOREST
DIVISION (GENERAL)
NARMADAPURAM DISTRICT
NARMADAPURAM (MADHYA
PRADESH)

4. FOREST DIVISION OFFICER FOREST
DIVISION (GENERAL) BETUL DISTRICT
BETUL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 32137 of 2023
BETWEEN:-
BHAVNA JOSHI W/O LATE SHRI SANJAY
JOSHI, AGED ABOUT 53 YEARS,
OCCUPATION: HOUSEWIFE, R/O WARD NO 2
JUNNARDEO DISTRICT CHHINDWARA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. CHATURVEDI - ADVOCATE)
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
539

1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
TRIBAL AFFAIRS DEPATMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. THE COMMISSIONER TRIBAL AFFAIRS
SATPURA BHAWAN BHOPAL DISTRICT
BHOPAL (MADHYA PRADESH)

4. THE ASSISTANT COMMISSIONER
TRIBAL AFFAIRS CHHINDWARA
DISTRICT CHHINDWARA (MADHYA
PRADESH)

5. THE DISTRICT PENSION OFFICER
CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

6. THE PRINCIPAL GOVERNMENT HSS
GHODAWADI KHURD BLOCK
JUNNARDEO DISTRICT CHHINDWARA
DISTRICT CHHINDWARA (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 780 of 2024
BETWEEN:-
BHAIYALAL SINGH S/O SHRI VINDHAWASNI
SINGH, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED CHIEF MUNICIPAL
OFFICER, MUNICIPAL COUNCIL DAMOH,
R/O 635/9B, SAKET NAGAR BHOPAL,
DISTRICT BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI AJEET KUMAR SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
540

THROUGH PRINCIPAL SECRETARY
URBAN ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
PALIKA BHAWAN NEAR 6TH NUMBER
BUS STOP SHIVAJI NAGAR BHOPAL
DISTRICT BHOPAL (MADHYA
PRADESH)

3. ADDITIONAL COMMISSIONER URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
PALIKA BHAWAN NEAR 6TH NUMBER
BUS STOP SHIVAJI NAGAR BHOPAL
DISTRICT BHOPAL (MADHYA
PRADESH)

4. JOINT DIRECTOR URBAN
ADMINISTRATION AND
DEVELOPMENT DEPARTMENT
BHOPAL DIVISION SECOND FLOOR
HARSHVARDHAN SHOPING COMPLEX
AVANTI BAI CHOWK MATA MANDIR
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1127 of 2024
BETWEEN:-
HAMEED KHAN S/O HABEEB KHAN, AGED
ABOUT 64 YEARS, OCCUPATION: PEON
(RETIRED) R/O WARD NO. 24, BENIGANJ
MOHALLA, GIRLS SCHOOL KE PICHHE,
CHHATARPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI D.K. TRIPATHI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
541

HEALTH DEPARTMENT
MANTRALAYA, VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. CHIEF HEALTH AND MEDICAL
OFFICER CHHATARPUR DISTRICT
CHHATARPUR (MADHYA PRADESH)

3. DISTRICT PENSION OFFICER
DISTRICT PENSION OFFICE
CHHATARPUR DISTRICT
CHHATARPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4122 of 2024
BETWEEN:-
DEO DUTT VISHWAKARMA S/O LATE SHRI
LALLU PRASAD VISHWAKARMA, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
DEPUTY DIRECTOR AGRICULTURE, R/O
2437, NEAR TELEGRAPH GATE NO 4,
WRIGHT TOWN DISTRICT JABALPUR
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANSHUL TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS ADDITIONAL CHIEF
SECRETARY DEPARTMENT OF
FINANCE DISTRICT BHOPAL (MADHYA
PRADESH)

2. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
FARMER WELFARE AND
AGRICULTURE DEVELOPMENT
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

3. DIRECTOR FARMER WELFARE AND
AGRICULTURE DEPARTMENT
VINDHYACHAL BHAWAN, BHOPAL
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
542

4. JOINT DIRECTOR FARMER WELFARE
AND AGRICULTURE DEPARTMENT
JABALPUR DIVISION JABALPUR
(MADHYA PRADESH)

5. THE PRINCIPAL AGRICULTURE
ENTENSION AND TRAINING CENTRE
JABALPUR (MADHYA PRADESH)

6. THE DIVISIONAL PENSION OFFICER
JABALPUR (MADHYA PRADESH)

7. THE DISTRICT TREASURY OFFICER
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1485 of 2024
BETWEEN:-
SUNIL KUMAR SEN S/O LATE RAJA RAM
SEN, AGED ABOUT 63 YEARS, OCCUPATION:
RETIRED ASSISTANT GRADE II R/O 680,
MAHATMA GANDHI WARD, VTC JABALPUR,
DISTRICT JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI P. SEN - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF FINANCE VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. THE ASSISTANT DIRECTOR, LOCAL
FUND AUDIT SAGAR DISTRICT SAGAR
(MADHYA PRADESH)

3. THE JOINT DIRECTOR, FUND
ACCOUNT AND PENSION SAGAR
DISTRICT SAGAR (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER,
SAGAR DISTRICT SAGAR (MADHYA
PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
543

5. THE DISTRICT TREASURY OFFICER,
SAGAR DISTRICT SAGAR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 2507 of 2024
BETWEEN:-
SOMNATH SINGH PATEL S/O LATE SHRI
THAKAD SINGH PATEL, AGED ABOUT 63
YEARS, OCCUPATION: RETIRED ASSISTANT
GRADE III, TEHSIL OFFICE KARELI
DISTRICT NARSINGHPUR MP RESIDENT OF
SADAR MADHIYA SAHU KA BAGEECHA
NARSINGHPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. PATHAK - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
REVENUE DEPARTMENT VALLABH
BHAWAN MANTRALAYA BHOPAL
(MADHYA PRADESH)

2. COLLECTOR DISTRICT NARSINGHPUR
(MADHYA PRADESH)

3. TEHSILDAR KARELI DISTRICT
NARSINGHPUR (MADHYA PRADESH)

4. DISTRICT TREASURY AND PENSION
OFFICER NARSINGHPUR DISTRICT
NARSINGHPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 1948 of 2024
BETWEEN:-
NARENDRA PANDEY S/O LATE SHRI
JAGESHWAR PRASAD PANDEY, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED
SUB INSPECTOR (OFFICIATING) FROM THE

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
544

OFFICE OF POLICE STATION MANDIDEEP
DISTRICT RAISEN, R/O LIG 240, INDRA
NAGAR, MANDIDEEP, DISTRICT RAISEN
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI H.S. PATERIYA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
HOME DEPARTMENT MANTRALAYA,
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE M.P.
OPPOSITE LAL PARED GROUND
JAHANGIRABAD BHOPAL (MADHYA
PRADESH)

3. DEPUTY INSPECTOR GENERAL
(KARMIK) POLICE HEADQUARTERS
BHOPAL DISTRICT BHOPAL (MADHYA
PRADESH)

4. SUPERINTENDENT OF POLICE RAISEN
SANCHI ROAD RAISEN DISTRICT
RAISEN (MADHYA PRADESH)

5. DISTRICT PENSION OFFICER RAISEN
DISTRICT RAISEN (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3255 of 2024
BETWEEN:-
JAI SINGH DHURVEY D/O LATE SHRI CHAIT
SINGH DHURVEY, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED ACCOUNTANT, R/O
COMPANY GARDEN TIKARI BETUL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.K. DEY - ADVOCATE)
AND

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
545

1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY MINISTRY
OF COMMERCIAL TAX EXCISE
DEPARTMENT VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

2. THE EXCISE COMMISSIONER, EXCISE
DEPARTMENT MOTI MAHAL,
GWALIOR (MADHYA PRADESH)

3. THE DISTRICT EXCISE OFFICER
BETUL (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER ,
BETUL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3496 of 2024
BETWEEN:-
LEELA GOVANSHI W/O SHRI
LAKHMICHAND GOWANSHI, AGED ABOUT
70 YEARS, OCCUPATION: SEVANIVRIT
KARMCHARI, R/O EKTA COLONY AKBAR
WARD SEONI ZILA SEONI (MADHYA
PRADESH)

.....PETITIONER
(BY MS. SANDHYA CHOUHDARY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
DWARA UPPER MUKHYA SACHIV
VITTA VIBHAG MADHYA PRADESH
SHASAN VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. UPPER MUKHYA SACHIV LOK
SWASHTHYA EVAM PARIVAR KALYAN
VIBHAG MADHYA PRADESH SHASAN
VALLABH BHOPAL (MADHYA
PRADESH)

3. JILA KOSHALAYA ADHIKARI SEONI
COLLECTORATE PARISAR SEONI
(MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
546

4. JILA PENSION ADHIKARI SEONI
BEEJHAWADA SEONI (MADHYA
PRADESH)

5. CIVIL SURGEON SAH MUKHYA
ASTPATAL ADHIKSHAK JILA
CHIKITSALAY SEONI (MADHYA
PRADESH)

6. MUKHYACHIKITSA EVAM SWASTHYA
ADHIKARI SEONI DISTRICT SEONI
(MADHYA PRADESH)

7. SANYUKT SANCHALAK KOSH EVAM
LEKHA JABALPUR COLLECTORATE
PARISAR JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 3725 of 2024
BETWEEN:-
1. SAHDEV PRASAD GUPTA S/O SHRI
BHAGWAN DAS GUPTA, AGED ABOUT
86 YEARS, OCCUPATION: RETIRED,
R/O 12 MAIN ROAD KABEER MARG
WARD NO 5 GOVINDGARH BANSA
TEHSIL HUZUR, DISTRICT-REWA
(MADHYA PRADESH)

2. YUGAL KISHORE YADAV S/O SHRI
TEERATH PRASAD YADAV, AGED
ABOUT 86 YEARS, OCCUPATION:
RETIRED, R/O 842 INFRONT OF POLO
GROUND BANSA TEHSIL HUZUR
DISTRICT REWA (MADHYA PRADESH)

.....PETITIONERS
(BY SHRI BASANT RAJ PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
DEPARTMENT OF SCHOOL
EDUCATION VALLABH BHAWAN
BHOPAL (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
547

2. THE ASSISTANT DIRECTOR LOCAL
FUND AUDIT REWA DISTRICT REWA
(MADHYA PRADESH)

3. THE JOINT DIRECTOR FUND
ACCOUNT AND PENSION REWA
DISTRICT REWA (MADHYA PRADESH)

4. THE DISTRICT PENSION OFFICER
REWA DISTRICT REWA (MADHYA
PRADESH)

5. THE DISTRICT TREASURY OFFICER
REWA DISTRICT REWA (MADHYA
PRADESH)

6. BRANCH MANAGER INDIAN BANK
BRANCH GOVINDGARH G623 DISTRICT
SATNA (MADHYA PRADESH)

.....RESPONDENTS
(SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE FOR
RESPONDENT NOS.1 TO5 )

WRIT PETITION No. 3952 of 2024
BETWEEN:-
GAJRAJ SINGH LODHI S/O LATE SHRI
KALYAN SINGH, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED AS A ASSISTANT
GRADE-III FROM GOVT. EXCELLENCE H.S.
SCHOOL PAWAI R/O. VILL. BIJAWAR POST
VADHA HATTA DISTRICT PANNA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI A.K. BAJPAI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
SCHOOL EDUCATION DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. COMMISSIONER, PUBLIC
INSTRUCTIONS DEPARTMENT
GAUTAM NAGAR, BHOPAL (MADHYA

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
548

PRADESH)

3. JOINT DIRECTOR, TREASURIES
ACCOUNTS AND PENSION SAGAR
DIVISION DISTRICT SAGAR (MADHYA
PRADESH)

4. DISTRICT EDUCATION OFFICER,
PANNA DISTRICT PANNA (MADHYA
PRADESH)

5. DISTRICT PENSION OFFICER, PANNA
DISTRICT PANNA (MADHYA PRADESH)

6. TREASURIES OFFICER, TREASURIES
ACCOUNTS AND PENSION PANNA
DISTRICT PANNA (MADHYA PRADESH)

7. BLOCK EDUCATION OFFICER, PAWAI
DISTRICT PANNA (MADHYA PRADESH)

8. PRINCIPAL GOVT. EXC. GOVT. BOYS H
S SCHOOL PAWAI DISTRICT PANNA
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4172 of 2024
BETWEEN:-
BRIJMOHAN KHARE S/O SHRI BACHHILAL
KHARE, AGED ABOUT 62 YEARS,
OCCUPATION: RETIRED ASSISSTANT
GRADE 3 CHETGIRI COLONY NEAR OM
SARASWATI SCHOOL, R/O H.NO. 312
DISTRICT CHHATARPUR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI RAJENDRA KUMAR PANDEY - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE PRINCIPAL
SECRETARY WATER RESOURCES
DEPARTMENT MANTRALAYA
VALLABH BHAWAN, BHOPAL

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
549

(MADHYA PRADESH)

2. SUPERINTENDENT ENGINEER, WATER
RESOURCE DEPARTMENT
CHHATARPUR (MADHYA PRADESH)

3. SENIOR ACCOUNT OFFICER/ NIDHI
VIVIDH OFFICE ACCOUNTANT
GENERAL ( A AND E) SECOND 53
ARERA HILLS HOSHANGABAD ROAD
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4969 of 2024
BETWEEN:-
PRAMOD SHRIVASTAVA S/O LATE SHRI
RAMNIHORE SHRIVASTAVA, AGED ABOUT
64 YEARS, OCCUPATION: RETIRED R/O
RAJEEV NAGAR NEW BASTI SATNA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ADITYA AHIWASI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH CHIEF ENGINEER GANGA
KACHAR WATER IRRIGATION
DEPARTMENT DIVISION REWA
(MADHYA PRADESH)

2. EXECUTIVE ENGINEER LIGHT
MACHINERY DIVISION (WRD)
DISTRICT REWA (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER REWA
DISTRICT REWA (MADHYA PRADESH)

4. DISTRICT PENSION OFFICER REWA
DISTRICT REWA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6247 of 2024

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
550

BETWEEN:-
SMT. SUMAN SINGH PARIHAR W/O LATE
SHRI DEVENDRA SINGH PARIHAR
OCCUPATION: RETIRED CHIEF MUNICIPAL
OFFICER H.NO. D-04 PRIYA DARSHINI
PLEASURE COLONY NEAR STAR AVENUE
BUILDING BABADIYA KALA BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.K. SINGH - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
URBAN DEVELOPMENT AND HOUSING
DEPARTMENT MANTRALAYA
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. THE COMMISSIONER, DEPARTMENT
OF URBAN ADMINISTRATION AND
DEVELOPMENT MADHYA PRADESH
PALIKA BHAWAN SHIVAJI NAGAR
BHOPAL (MADHYA PRADESH)

3. JOINT DIRECTOR , DIRECTORATE,
URBAN ADMINISTRATION AND
DEVELOPMENT PALIKA BHAWAN
NEAR BUS STOP NO 6 SHIVAJI NAGAR
BHOPAL (MADHYA PRADESH)

4. ADDITINAL DIRECTOR, DEPARTMENT
OF URBAN ADMINISTRATION AND
DEVELOPMENT PALIKA BHAWAN
NEAR BUS STOP NO 6 SHIVAJI NAGAR
BHOPAL` (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4885 of 2024
BETWEEN:-
SHYAM SINGH MARAVI S/O LATE DAYAL
SINGH MARAVI, AGED ABOUT 55 YEARS,
OCCUPATION: RETIRED PEON(CLASS IV
EMPLOYEE), R/O 851, SUDAMA NAGAR, VEER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
551

SAVARKAR WARD, MADAN MAHAL
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANUJ SHRIVASTAVA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
TRIBAL AFFAIRS DEPARTMENT
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. THE COMMISSIONER TRIBAL AFFAIRS
DEPARTMENT ARERA HILLS SATPURA
BHAWAN BHOPAL (MADHYA
PRADESH)

3. THE ASSISTANT COMMISSIONER
TRIBAL AFFAIRS DEPARTMENT
OFFICE OF COLECTOR (TRIBAL
AFFAIRS DEPARTMENT) JABALPUR
(MADHYA PRADESH)

4. DIVISIONAL PENSION OFFICER
DIVISIONAL JABALPUR FINANCE
BUILDING COLLECTORATE
JABALPUR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 6117 of 2024
BETWEEN:-
KUNDAN SINGH NAMDEV @ K.S. NAMDEV
S/O LATE SHRI TEJ SINGH NAMDEV, AGED
ABOUT 64 YEARS, OCCUPATION: RETIRED
ACCOUNTS OFFICER R/O 65, SAHYOG
VIHAR, BAWADIYA KALAN, NEAR
SHAHPURA POLICE STATION BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI A.B. SAHU - ADVOCATE)
AND
MADHYA PRADESH RAJYA SAHAKARI BANK

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
552

MARYADIT THROUGH ITS MANAGING
DIRECTOR T.T. NAGAR, 24-25 NEW MARKET
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
WRIT PETITION No. 7368 of 2024
BETWEEN:-
BHAGWAT SINGH TOMAR S/O LATE SHRI
RAMSINGH TOMAR, AGED ABOUT 65 YEARS,
OCCUPATION: RETIRED ASSISTANT
SUPERINTENDENT D.E./APPEAL G.B. P.H.Q.
BHOPAL, R/O S-652, NEHRU NAGAR BHOPAL
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI S.D. MISHRA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS SECRETARY HOME
DEPARTMENT MANTRALAYA
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

2. DIRECTOR GENERAL OF POLICE,
POLICE HEAD QUARTER
JAHAGIRABAD BHOPAL (MADHYA
PRADESH)

3. ASSISTANT INSPECTOR GENERAL OF
POLICE (ACCOUNT) POLICE HEAD
QUARTER BHOPAL (MADHYA
PRADESH)

4. ACCOUNTANT GENERAL (LEKHA
AVOM HAKDARI) II MOTI MAHAL
GWALIOR (MADHYA PRADESH)

5. DIVISIONAL JOINT DIRECTOR
TREASURY ACCOUNT AND PENSION
SATPUDA BHAWAN BHOPAL (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8177 of 2024

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
553

BETWEEN:-
SAGAR SINGH SISODIYA S/O SHRI DHELA
SINGH SISODIYA, AGED ABOUT 63 YEARS,
OCCUPATION: RETIRED HEAD MASTER
TRIBAL AFFAIRS AND TRIBAL WELFARE
DEPARTMENT BHOPAL (MADHYA PRADESH)

.....PETITIONER
(BY SHRI G.S. BAGHEL - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
TRIBAL AFFAIRS AND TRIBAL
WELFARE DEPARTMENT VALLABH
BHAWAN BHOPAL (MADHYA
PRADESH)

2. COMMISSIONER TRIBAL
DEVELOPMENT AND WELFARE
BHOPAL (MADHYA PRADESH)

3. ASSISTANT COMMISSIONER, TRIBAL
AFFAIRS AND TRIBAL WELFARE
DEPARTMENT DISTRICT BHOPAL
(MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8298 of 2024
BETWEEN:-
SURESH KUMAR MISHRA S/O LATE SHRI
SUNDAR LAL MISHRA, AGED ABOUT 67
YEARS, OCCUPATION: RETIRED ASSISTANT
SUB INSPECTOR O/O S.P. SAGAR ABOVE
CHHATRASAL AKHADA BEHIND
CHATURBHUJ VAKEEL ITWARI TOURI
SAGAR DISTRICT SAGAR (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI MOHAN LAL SHARMA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
554

THROUGH PRINCIPAL SECRETARY
HOME DEPARTMENT MINISTRY
VALLABH BHAWAN BHOPAL
(MADHYA PRADESH)

2. DIVISIONAL PENSIONER OFFICER
SAGAR DIVISION SAGAR (MADHYA
PRADESH)

3. DISTRICT PENSION OFFICER, SAGAR
(MADHYA PRADESH)

4. DISTRICT TREASURY OFFICER,
SAGAR DISTRICT SAGAR (MADHYA
PRADESH)

5. SUPERINTENDENT OF POLICE SAGAR
DISTRICT SAGAR (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8627 of 2024
BETWEEN:-
J.P. SHARMA S/O LATE SHRI A. PRASAD
SHARMA, AGED ABOUT 73 YEARS,
OCCUPATION: RETIRED EMPLOYEE R/O 586,
SHAKTI NAGAR, SHAHEED GULAB SINGH
WARD, GUPTESHWAR JABALPUR DISTRICT
JABALPUR (MADHYA PRADESH)

.....PETITIONER
(BY SHRI BALAJI AKHILLWAR - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
DEPARTMENT OF HOUSING
MANTRALAYA VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. ASSISTANT REGIONAL PROVIDENT
FUND COMMISSIONER REGIONAL
OFFICE BHAVISHYA NIDHI BHAWAN
VIJAY NAGAR (MADHYA PRADESH)

3. CHIEF EXECUTIVE OFFICER
JABALPUR DEVELOPMENT

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
555

AUTHORITY CIVIC CENTRE
MARHATAL JABALPUR (MADHYA
PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 8858 of 2024
BETWEEN:-
VINOD KUMAR SHARMA S/O SHRI LATE
KISHORILAL SHARMA, AGED ABOUT 65
YEARS, OCCUPATION: RETIRED HEAD
CONSTABLE, R/O. MOHAN NAGAR NEW
ABADI NEAR S.A.F. CHINDWARA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI P.C. BATRI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH THE CHIEF SECRETARY OF
FINANCE VALLABH BHAWAN,
BHOPAL (MADHYA PRADESH)

2. THE COLLECTOR CHHINDWARA
DISTRICT CHHINDWARA (MADHYA
PRADESH)

3. COMMANDANT 8TH B.N.S.A.F.
CHHINDWARA DISTRICT
CHHINDWARA (MADHYA PRADESH)

4. DIRECTOR PENSION OFFICER
CHHINDWARA (MADHYA PRADESH)

5. THE DIVISIONAL PENSION OFFICER,
JABALPUR DIVISION DISTRICT
JABALPUR (MADHYA PRADESH)

6. JOINT DIRECTOR FINANCE AND
ACCOUNT JABALPUR S.A.F JABALPUR
(MADHYA PRADESH)

7. INSPECTOR GENERAL S.A.F. RANJHI
IN FRONT OF ENGINEERING COLLEGE
JABALPUR (MADHYA PRADESH)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
556

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 11560 of 2024
BETWEEN:-
PRAKASH KUMAR MAKHIJA S/O LATE SHRI
CHETRAM MAKHIJA, AGED ABOUT 62
YEARS, OCCUPATION: RETIRED DEPUTY
DIRECTOR (AGRICULTURE ) R/O H NO 34/1
SOUMITRA NAGAR DISTRICT KHANDWA
(MADHYA PRADESH)

.....PETITIONER
(BY SHRI ANSHUL TIWARI - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH ITS ADDITIONAL CHIEF
SECRETARY DEPARTMENT OF
FINANCE M.P. BHOPAL (MADHYA
PRADESH)

2. THE STATE OF MADHYA PRADESH
THROUGH ITS PRINCIPAL SECRETARY
FARMER WELFARE AND
AGRICULTURE DEPARTMENT
VALLABH BHAWAN, BHOPAL
(MADHYA PRADESH)

3. THE DIRECTOR FARMER WELFARE
AND AGRICULTURE DEPARTMENT
VINDHYANCHAL BHAWAN BHOPAL
(MADHYA PRADESH)

4. THE COMMISSIONER DIRECTORATE
FARMER WELFARE AND
AGRICULTURE DEPARTMENT
VINDHYANCHAL BHAWAN BHOPAL
(MADHYA PRADESH)

5. ASSISTANT DIRECTOR DIRECTORATE
FARMER WELFARE AND
AGRICULTURE DEPARTMENT
VINDHYANCHAL BHAWAN BHOPAL
(MADHYA PRADESH)

6. THE DIVISIONAL PENSION OFFICER

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
557

BHOPAL (MADHYA PRADESH)

7. THE DISTRICT TREASURY OFFICER
BHOPAL (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

WRIT PETITION No. 4750 of 2018
BETWEEN:-
SHIVANAND VERMA S/O LATE MANOHARLAL
SHRIVASTAVA, AGED ABOUT 60 YEARS, 01,
CIVIL LINE WARD ,AMARWADA (MADHYA
PRADESH)

.....PETITIONER
(BY SHRI SHREYAS PANDIT - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH
THROUGH PRINCIPAL SECRETARY
PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT
VALLABH BHAWAN, BHOPAL (MADHYA
PRADESH)

2. ADDITIONAL ASSISTANT
DEVELOPMENT COMMISSIOENR
JANPAD PANCHAYAT HARRAI DISTT.
CHHINDWARA (MADHYA PRADESH)

3. DISTRICT TREASURY OFFICER
CHHINDWARA DISTT. CHHINDWARA
(MADHYA PRADESH)

4. DISTRICT PENSION OFFICER
CHHINDWARA DISTT. CHHINDWARA
(MADHYA PRADESH)

5. COLLECTOR CHHINDWARA DISTT.
CHHINDWARA (MADHYA PRADESH)

.....RESPONDENTS
(BY SHRI AMIT SETH - DEPUTY ADVOCATE GENERAL)

Signature Not Verified
Signed by: VINOD
VISHWAKARMA
Signing time: 5/18/2024
12:29:24 PM
558

These petitions coming on for orders this day, Hon'ble Shri
Justice Ravi Malimath, Chief Justice passed the following:
ORDER

Since the issue involved in these petitions are identical, they are taken up for analogous hearing and being disposed off by this common order.

2. The question involved herein is with respect to recovery from a Government employee in view of the benefits which have been extended by the State authorities.

3. The similar question came up for consideration before a Full Bench of this Court in a reference in Writ Appeal No.815 of 2017 (State of M.P. and others vs Jagdish Prasad Dubey) and the reference has been answered by order dated 06.03.2024 as under:-

"35.(a) Question No.1 is answered by holding that recovery can be effected from the pensionary benefits or from the salary based on the undertaking or the indemnity bond given by the employee before the grant of benefit of pay refixation. The question of hardship of a Government servant has to be taken note of in pursuance to the judgment passed by the Larger Bench of the Hon'ble Supreme Court in the case of Syed Abdul Qadir (supra). The time period as fixed in the case of Rafiq Masih (supra) reported in (2015)

4 SCC 334 requires to be followed. Conversely an undertaking given at the stage of payment of retiral dues with reference to the refixation of pay or increments done decades ago cannot be enforced.

(b) Question No.2 is answered by holding that recovery can be made towards the excess payment made in terms of Rules 65 and 66 of the Rules of 1976 provided that the entire procedures as contemplated in Chapter VIII of the Rules of 1976 are followed by the employer. However, no recovery can be made in pursuance to Rule 65 of the Rules of 1976 towards revision of pay which has been extended to a

Government servant much earlier. In such cases, recovery can be made in terms of the answer to Question No.1.

(c) Question No.3 is answered by holding that the undertaking given by the employee at the time of grant of financial benefits on account of refixation of pay is a forced undertaking and is therefore not enforceable in the light of the judgment of the Hon'ble Supreme Court in the case of Central Inland Water Transport Corporation Limited (supra) unless the undertaking is given voluntarily."

4. The counsels appearing for the petitioners as well as for the State fairly submit that all these cases can be disposed off in terms of the judgment passed by the Full Bench of this Court in the case of Jagdish Prasad Dubey (supra).

5. The counsels appearing for the petitioners in some of the matters have pointed out that in some cases, the recovery has already been effected, therefore, their cases be taken up for consideration on priority basis. The State counsel submits that they will examine the cases of all the employees and pray for some time to be granted to them.

6. Under these circumstances, all these petitions are disposed off with a direction to the respondents:

(i) to consider the petitions as the representations filed on behalf of the petitioners, examine their cases in the light of the Full Bench judgment of this Court in the case of Jagdish Prasad Dubey (supra) and take a final decision as to whether any recovery can be made from them in view of the law laid down by the Full Bench decision of this Court;

(ii) The cases in which the recovery has already been effected by the respondents/State, be taken up on priority basis. The respondents-authorities to consider those cases in the light of the Full Bench judgment in the case of Jagdish Prasad Dubey (supra) and pass a final order with respect to the fact that whether any recovery can be effected looking to the facts and circumstances of the respective cases and if the respondents-authorities arrive at a conclusion that no recovery can be made from them, the amount recovered from them be refunded along with interest at the rate of 6% per annum from the date of recovery till the date of realization. The aforesaid exercise be completed within a period of three months from the date of receipt of a certified copy of this order.

(iii) For the remaining cases wherein there is an interim protection granted by this Court, the respondents-

authorities are directed to complete the exercise of consideration of such cases by 31.12.2024 in the light of the Full Bench judgment of this Court in the case of Jagdish Prasad Dubey (supra) and pass a reasoned order accordingly. If they arrive at the conclusion that no recovery can be made, then fresh order be passed.

(iv) As the maximum cases are pertaining to the retired Government employees, therefore, the respondents- authorities are directed to revise their pensions in accordance with law and issue fresh PPO within the

aforesaid period. Till the entire exercise is completed, the interim relief granted by this Court is extended till 31.12.2024 or till passing of the fresh order by the respondents, whichever is earlier.

7. Accordingly, all these petitions are disposed off in above terms.

                                        (RAVI MALIMATH)                          (VISHAL MISHRA)
                                          CHIEF JUSTICE                               JUDGE




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