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Shubhra vs Prafful
2024 Latest Caselaw 12252 MP

Citation : 2024 Latest Caselaw 12252 MP
Judgement Date : 1 May, 2024

Madhya Pradesh High Court

Shubhra vs Prafful on 1 May, 2024

                                                           1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                     MP No. 2207 of 2024
                                                  (SHUBHRA Vs PRAFFUL AND OTHERS)

                         Dated : 01-05-2024
                                Shri Abhijeet Awasthy - Advocate for petitioner.


                                Issue notice to respondents on payment of process fee within three

working days.

Notice be made returnable within three weeks. List in the week commencing 27.05.2024.

Till next date of hearing, Principal Judge, Family Court Betul shall not pass the judgment in Case No. RCSHM No. 70A/2020.

(VINAY SARAF) JUDGE

Shub

 
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