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Babulal S/O Radhakishan Soni Deceased ... vs Collector
2024 Latest Caselaw 5554 MP

Citation : 2024 Latest Caselaw 5554 MP
Judgement Date : 22 February, 2024

Madhya Pradesh High Court

Babulal S/O Radhakishan Soni Deceased ... vs Collector on 22 February, 2024

Author: Anil Verma

Bench: Anil Verma

                                                                1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT INDORE
                                                          CR No. 395 of 2022
                                 (BABULAL S/O RADHAKISHAN SONI DECEASED THROUGH LRS RAJKUMAR AND OTHERS Vs
                                                           COLLECTOR AND OTHERS)

                           Dated : 22-02-2024
                                  Shri A.S. Kutumbale - Senior Advocate with Shri B.S. Gandhi -

                           Advocate for petitioners.
                                  Shri Vishal Patidar- Advocate for respondents no. 3 to 6.

Ms. Nisha Tanwar - Panel Lawyer for State. Counsel for petitioners is directed to produce the judgment passed in

sessions trial regarding murder of deceased Motilal.

List after six weeks.

(ANIL VERMA) JUDGE

BDJ

 
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