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Brajesh Kumar Pannalal vs Indusind Bank Limited
2024 Latest Caselaw 5383 MP

Citation : 2024 Latest Caselaw 5383 MP
Judgement Date : 21 February, 2024

Madhya Pradesh High Court

Brajesh Kumar Pannalal vs Indusind Bank Limited on 21 February, 2024

                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                         MP No. 5538 of 2023
                                             (BRAJESH KUMAR PANNALAL Vs INDUSIND BANK LIMITED)

                           Dated : 21-02-2024
                                   Shri Arpan Kumar - Advocate for petitioner.

                                   Shri Manhar Dixit - Advocate for respondent.

Heard the arguments of learned counsel for petitioner and respondent. Reserved for judgment.

(DUPPALA VENKATA RAMANA) JUDGE

vibha

 
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