Gaurishanker vs The State Of Madhya Pradesh
2024 Latest Caselaw 5380 MP

Madhya Pradesh High Court

Gaurishanker vs The State Of Madhya Pradesh on 21 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                    CRA No. 1023 of 1999
                                           (GAURISHANKER Vs THE STATE OF MADHYA PRADESH)

                          Dated : 21-02-2024
                                Smt. Ekta Gupta - Advocate appointed as Amicus Curiae for the

                          appellant.
                                Shri A.S. Baghel - Government Advocate for the respondent/State.

Arguments heard. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

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