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Shankarlal vs The State Of Madhya Pradesh
2024 Latest Caselaw 5368 MP

Citation : 2024 Latest Caselaw 5368 MP
Judgement Date : 21 February, 2024

Madhya Pradesh High Court

Shankarlal vs The State Of Madhya Pradesh on 21 February, 2024

Author: Pranay Verma

Bench: Pranay Verma

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                      WP No. 24393 of 2023
                                         (SHANKARLAL Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 21-02-2024
                                  Shri Manish Kumar Joshi - Advocate for the petitioners.

                                  Ms. Ashi Vaidya - Panel Lawyer for the respondents/State.

Learned counsel for the respondents submits that dispute involved in this petition is pending before the Larger Bench in which hearing is concluded and the judgment is awaited.

List in the month of May, 2024.

(PRANAY VERMA) JUDGE

jyoti

 
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