Ramesh vs The State Of Madhya Pradesh
2024 Latest Caselaw 5364 MP

Citation : 2024 Latest Caselaw 5364 MP
Judgement Date : 21 February, 2024

Madhya Pradesh High Court

Ramesh vs The State Of Madhya Pradesh on 21 February, 2024

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                            1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                      SA No. 755 of 2011
                                         (RAMESH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 21-02-2024
                                Shri Shafiqullah - Advocate for appellant.

                                Shri Sanjay Sharma - Advocate for respondent.

Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

pnm

Download the LatestLaws.com Mobile App