Ramlal Sahu vs State Of Madhya Pradesh
2024 Latest Caselaw 5362 MP

Madhya Pradesh High Court

Ramlal Sahu vs State Of Madhya Pradesh on 21 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7026 of 2023 (RAMLAL SAHU Vs STATE OF MADHYA PRADESH AND OTHERS)

Dated : 21-02-2024 Shri Prakhar Naveriya - Advocate for the appellant.

Shri A.N. Gupta - Government Advocate for the State of M.P.

As prayed by learned counsel for the appellant, list on 27.2.2024 to enable him to argue the matter armed with the judgment of Dinesh Yadav Vs. State of M.P. passed in Cr.A. No. 728 of 2019 on 12.4.2023.

                                (SUJOY PAUL)                                                 (VIVEK JAIN)
                                   JUDGE                                                        JUDGE

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