Dr Saroj Kothari vs The State Of Madhya Pradesh
2024 Latest Caselaw 4626 MP

Madhya Pradesh High Court

Dr Saroj Kothari vs The State Of Madhya Pradesh on 16 February, 2024

Author: Pranay Verma

Bench: Pranay Verma

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                               IN THE HIGH COURT OF MADHYA PRADESH
                                             AT INDORE
                                                WP No. 9339 of 2023
                               (DR SAROJ KOTHARI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

               Dated : 16-02-2024
                          Shri Ajay Jain, learned counsel for the petitioner.

                          Ms. Ashi Vaidya, Panel Lawyer for respondents/State.

Learned counsel for the respondents / State submits that issue involved in this petition is pending before Larger Bench in which hearing has been concluded and judgment is awaited.

List in the month of May, 2024.

(PRANAY VERMA) JUDGE

SS/-