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Ganesh Prasad & Anr. vs Smt.Kaushalya & Ors.
2024 Latest Caselaw 4451 MP

Citation : 2024 Latest Caselaw 4451 MP
Judgement Date : 15 February, 2024

Madhya Pradesh High Court

Ganesh Prasad & Anr. vs Smt.Kaushalya & Ors. on 15 February, 2024

                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         FA No. 567 of 1996
                                              (GANESH PRASAD & ANR. Vs SMT.KAUSHALYA & ORS.)

                           Dated : 15-02-2024
                                 Shri K.S. Jha - Advocate for appellants.

                                 None for the respondents.

None appeared for respondents on previous dates i.e. 12.06.2023, 17.01.2024, 24.01.2024 and 25.01.2024.

This appeal is to be heard ex-parte under Order 41 Rule 7(2).

Heard finally.

Reserved for judgment.

(GAJENDRA SINGH) JUDGE

HK

 
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