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Deendayal Khangar vs Shailendra Singh
2024 Latest Caselaw 4044 MP

Citation : 2024 Latest Caselaw 4044 MP
Judgement Date : 12 February, 2024

Madhya Pradesh High Court

Deendayal Khangar vs Shailendra Singh on 12 February, 2024

                                                        1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                 HON'BLE SHRI JUSTICE DUPPALA VENKATA RAMANA
                                           ON THE 12 th OF FEBRUARY, 2024
                                            MISC. PETITION No. 245 of 2024

                           BETWEEN:-
                           DEENDAYAL KHANGAR S/O BHAGWANDAS KHANGAR,
                           AGED ABOUT ADULT, OCCUPATION: FARMER, R/O.
                           GRAM KHAPATYA, TAHSIL LAVKUSHNAGAR DISTRICT
                           CHHATARPUR (MADHYA PRADESH).

                                                                               .....PETITIONER
                           (BY SHRI RATNA BHARAT TIWARI - ADVOCATE )

                           AND
                           1.    SHAILENDRA SINGH S/O LATE SHRI SHANKAR
                                 SINGH, AGED ABOUT 45 YEARS, R/O. MOU TAHSIL
                                 MOURANIPUR GANDHIGANJ, DISTRICT JHANSI
                                 (UTTAR PRADESH).

                           2.    ASHUTOSH SINGH S/O LATE SHRI SHANKAR
                                 SINGH, AGED ABOUT 40 YEARS, R/O MOU TEHSIL
                                 MOURANIPUR GANDHIGANJ, DISTRCT JHANSI
                                 (UTTAR PRADESH).

                           3.    SATENDRA SINGH S/O LATE SHRI SHANKAR
                                 SINGH, AGED ABOUT 44 YEARS, R/O HOUSE NO
                                 E.E. 55 SCHEME NO 94 RING ROAD, KHAJRANA
                                 SQUARE, KANADIYA INDOR DISTRICT INDOR
                                 (MADHYA PRADESH).

                           4.    RAGINI D/O LATE SHRI SHANKAR SINGH W/O
                                 SHRI NARENDRA SINGH VERMA, AGED ABOUT 48
                                 YEARS, R/O FLAT NO 322, LASKAR CITY GRID,
                                 GWALIOR    DISTRICT   GWALIOR   (MADHYA
                                 PRADESH).

                           5.    RAJESHWARI SINGH D/O SHANKAR SINGH W/O
                                 SHRI KARTAR SINGH, AGED ABOUT 43 YEARS,
                                 R/O FLATE NO 502 N.I.T. COMPLEX, NEAR
                                 CHHOTA TAJ BAG RAGHUJI NAGAR TEHSIL
                                 AYODHYANAGAR,      DISTRICT     NAGPUR
                                 (MAHARASHTRA)
Signature Not Verified
Signed by: RASHMI
TIKARAM CHIKANE
Signing time: 13-02-2024
16:38:01
                                                                2
                           6.    STATE  OF   M.P. THROUGH    COLLECTOR
                                 CHHATARPUR (MADHYA PRADESH)

                                                                                          .....RESPONDENTS
                           (BY SHRI GOPAL JAISWAL - PANEL LAWYER FOR STATE/ RESPONDENT
                           NO.6 )

                                 This petition coming on for admission this day, th e court passed the
                           following:
                                                                ORDER

Learned counsel for the petitioner stated that he wants to withdraw the petition in the light of the judgment of Hon'ble Apex Court reported in 2021 (10) scale 413 Jitendra Singh Vs. The State of Madhya Pradesh and further stated that he filed civil suit questioning the Will executed by the executant.

2. The submissions made by learned counsel for the petitioner is recorded.

3. Accordingly, the petition is dismissed as withdrawn.

(DUPPALA VENKATA RAMANA) JUDGE RC

 
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