Vimal Chand Golchha (Deceased) Through ... vs Deenbandhu Golchha
2024 Latest Caselaw 3843 MP

Madhya Pradesh High Court

Vimal Chand Golchha (Deceased) Through ... vs Deenbandhu Golchha on 8 February, 2024

Author: Amar Nath Kesharwani

Bench: Amar Nath Kesharwani

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          RP No. 1077 of 2022
                                (VIMAL CHAND GOLCHHA (DECEASED) THROUGH LRS SMT. SARLA GOLCHHA AND OTHERS Vs
                                                      DEENBANDHU GOLCHHA AND OTHERS)

                           Dated : 08-02-2024
                                   Shri Umakant Sharma Senior Advocate with Shri D.K.Trivedi -

                           Advocate for the appellant.
                                   Shri J.B.Singh - Advocate for respondents No.3.

Shri Kapil Jain - Advocate for the respondents No.2 and 4.

Learned counsel for the appellant prays for time to file judgment of the

trial Court dated 25.08.2011.

As prayed, list in the week commencing 19.02.2024.

(AMAR NATH (KESHARWANI)) JUDGE

@s