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Life Insurance Corporation Of India vs Yeshwant Singh Garewal
2024 Latest Caselaw 3841 MP

Citation : 2024 Latest Caselaw 3841 MP
Judgement Date : 8 February, 2024

Madhya Pradesh High Court

Life Insurance Corporation Of India vs Yeshwant Singh Garewal on 8 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         WA No. 1652 of 2023
                                 (LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs YESHWANT SINGH GAREWAL)

                         Dated : 08-02-2024
                                   Shri N. S. Ruprah - Advocate for the appellants.

                                   Mrs. Shobha Menon - Senior Advocate with Shri Rahul Choubey -
                         Advocate for the respondent.

With the consent finally heard. Judgment dictated in open Court, singed and dated separately.



                            (SUJOY PAUL)                                                      (VIVEK JAIN)
                               JUDGE                                                             JUDGE

                         manju








 
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