Sawan Bai @ Soni vs The State Of Madhya Pradesh
2024 Latest Caselaw 3510 MP

Madhya Pradesh High Court

Sawan Bai @ Soni vs The State Of Madhya Pradesh on 6 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1246 of 2013 (SAWAN BAI @ SONI AND OTHERS Vs THE STATE OF MADHYA PRADESH)

Dated : 06-02-2024 Shri V.P. Singh - Advocate for the appellants.

Shri S.K. Kashyap - Govenrment Advocate for the State of M.P.

With the consent finally heard. Judgment delivered, signed and dated separately.

                                (SUJOY PAUL)                                                   (VIVEK JAIN)
                                   JUDGE                                                          JUDGE

                          bks