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Shailendra Singh vs The State Of Madhya Pradesh
2024 Latest Caselaw 3358 MP

Citation : 2024 Latest Caselaw 3358 MP
Judgement Date : 5 February, 2024

Madhya Pradesh High Court

Shailendra Singh vs The State Of Madhya Pradesh on 5 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 12613 of 2022
                                     (SHAILENDRA SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                         Dated : 05-02-2024
                                 Parties through their counsel.

                                 As prayed by Shri Manish Datt, learned Senior Advocate, list in the next
                         week to enable him to argue the matter armed with relevant judgments.


                            (SUJOY PAUL)                                                   (VIVEK JAIN)
                               JUDGE                                                          JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
2/6/2024

10:18:52 AM

 
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