Tarun Kumar Gautam vs The State Of M.P.
2024 Latest Caselaw 3080 MP

Citation : 2024 Latest Caselaw 3080 MP
Judgement Date : 1 February, 2024

Madhya Pradesh High Court

Tarun Kumar Gautam vs The State Of M.P. on 1 February, 2024

Author: Achal Kumar Paliwal

Bench: Achal Kumar Paliwal

                                                           1
                                    IN THE HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                   CRA No. 1002 of 2003
                                             (TARUN KUMAR GAUTAM Vs THE STATE OF M.P.)

                         Dated : 1-02-2024
                               None for the appellant.

                               Shri Kamalnath Nayak - Panel lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(ACHAL KUMAR PALIWAL) JUDGE

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