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Shahadat vs The State Of Madhya Pradesh
2024 Latest Caselaw 3065 MP

Citation : 2024 Latest Caselaw 3065 MP
Judgement Date : 1 February, 2024

Madhya Pradesh High Court

Shahadat vs The State Of Madhya Pradesh on 1 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

                                                               1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                        CRA No. 1908 of 2017
                                                 (SHAHADAT Vs THE STATE OF MADHYA PRADESH)

                          Dated : 01-02-2024
                                    Shri Y.K. Gupta - Advocate for the appellant.

                                    Shri Y. Dhande - Govt. Advocate for the respondent / State.

Learned counsel for the appellant prays for time to argue the matter armed with relevant judgments.

List the case in the week commencing 19th February, 2024.

                             (SUJOY PAUL)                                                    (VIVEK JAIN)
                                JUDGE                                                           JUDGE

                          sarathe









 
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