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Machal Singh Dangi vs The State Of Madhya Pradesh
2024 Latest Caselaw 21541 MP

Citation : 2024 Latest Caselaw 21541 MP
Judgement Date : 7 August, 2024

Madhya Pradesh High Court

Machal Singh Dangi vs The State Of Madhya Pradesh on 7 August, 2024

Author: Dinesh Kumar Paliwal

Bench: Dinesh Kumar Paliwal

                                                               1                              CRA-1318-2024
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                        CRA No. 1318 of 2024
                                      (MACHAL SINGH DANGI Vs THE STATE OF MADHYA PRADESH AND OTHERS )



                          Dated : 07-08-2024
                                   Shri Manoj Kumar Chaturvedi - Advocate for the appellant.
                                   Shri Pradeep Gupta - Govt. Advocate for the respondent/State.

Arguments heard. Reserved for judgment.

(DINESH KUMAR PALIWAL) JUDGE

@shish

 
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