Dinesh vs The State Of Madhya Pradesh
2024 Latest Caselaw 21046 MP

Madhya Pradesh High Court

Dinesh vs The State Of Madhya Pradesh on 2 August, 2024

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

                                                                1                            MCRC-32799-2024
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT INDORE
                                                       MCRC No. 32799 of 2024
                                                  (DINESH Vs THE STATE OF MADHYA PRADESH )



                            Dated : 02-08-2024
                                    Shri Abhishek Rathore, learned counsel for the applicant.
                                    Shri Viraj Godha, learned Panel Lawyer for the respondent/State.

Learned counsel for the applicant has submitted copies of the judgments relating to the applicant in earlier pending cases to the learned counsel for the respondent/State.

Learned counsel for the respondent/State prays for time to verify the aforesaid documents.

Prayer accepted.

List in the next week.

(PRAKASH CHANDRA GUPTA) JUDGE

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