Cholamandalam Ms General ... vs Dhani Ram
2023 Latest Caselaw 16014 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        MP No. 5528 of 2023
                                (CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs DHANI RAM AND OTHERS)

                           Dated : 26-09-2023
                                  Shri R.K.Jain - Advocate for the petitioner.

                                  Issue notice to the respondents on payment of process fees by RAD

mode payable within seven working days.

As an interim measure, it is directed that proceedings may go on but final judgment may not be passed.

(G.S. AHLUWALIA) JUDGE

HS

Signature Not Verified Signed by: HEMANT SARAF Signing time: 26-09-2023 19:50:14