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Ram Sukh Pandey vs The Principal Secretary
2023 Latest Caselaw 15921 MP

Citation : 2023 Latest Caselaw 15921 MP
Judgement Date : 26 September, 2023

Madhya Pradesh High Court
Ram Sukh Pandey vs The Principal Secretary on 26 September, 2023
Author: Chief Justice
                                                           1
                            IN    THE      HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 26 th OF SEPTEMBER, 2023
                                             WRIT PETITION No. 22799 of 2023

                           BETWEEN:-
                           RAM SUKH PANDEY S/O LATE SHRI SWAMI DEEN
                           PANDEY, AGED ABOUT 65 YEARS, OCCUPATION:
                           RETIRED EMPLOYEE R/O M P NAGAR NO 1
                           MUKHTIYARGANJ SATNA DISTRICT SATNA (MADHYA
                           PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI RAJESH KUMAR SHARMA - ADVOCATE)

                           AND
                           1.    THE PRINCIPAL SECRETARY PUBLIC HEALTH
                                 AND FAMILY WELFARE DEPARTMENT VALLABH
                                 BHAWAN BHOPAL (MADHYA PRADESH)

                           2.    COMMISSIONER PUBLIC HEALTH AND FAMILY
                                 WELFARE   DEPARTMENT BHOPAL (MADHYA
                                 PRADESH)

                           3.    CHIEF MEDICAL AND HEALTH OFFICER SATNA
                                 DISTRICT SATNA (MADHYA PRADESH)

                           4.    CIVIL     SURGEON      CUM      HOSPITAL
                                 SUPERINTENDENT DISTRICT HOSPITAL SATNA
                                 DISTRICT SATNA (MADHYA PRADESH)

                           5.    DISTRICT PENSION OFFICER SATNA DISTRICT
                                 SATNA (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHOUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM
                                                                2
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 9/30/2023
11:24:42 AM
 

 
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