Dinkar Prasad Tiwari vs The State Of Madhya Pradesh
2023 Latest Caselaw 15680 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      WP No. 22230 of 2023
                                    (DINKAR PRASAD TIWARI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 22-09-2023
                                 Shri Y.S. Baghel - Advocate for the petitioner.

                                 Shri Ankit Agrawal - Government Advocate for the respondent-State of

M.P.

Learned counsel for the petitioner prays for time to examine whether there exits any provision for execution of the judgment dated 23.2.2023

(Annexure P-2) under the Parents Act.

List after a week.

(SUJOY PAUL) JUDGE

bks

Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 9/22/2023 4:46:14 PM