Uttamchand Jain vs The State Of Madhya Pradesh
2023 Latest Caselaw 14968 MP

                                1
 IN    THE      HIGH COURT OF MADHYA PRADESH
                     AT JABALPUR
                          BEFORE
            HON'BLE SHRI JUSTICE RAVI MALIMATH,
                       CHIEF JUSTICE
                             &
            HON'BLE SHRI JUSTICE VISHAL MISHRA
                 ON THE 11 th OF SEPTEMBER, 2023
                  WRIT PETITION No. 22222 of 2023

BETWEEN:-
UTTAMCHAND JAIN S/O LATE SHRI PREMCHAND JAIN,
AGED ABOUT 72 YEARS, OCCUPATION: RETIRED
EMPLOYEE R/O BT TIRAHA GARHA ROAD JABALPUR
(MADHYA PRADESH)

                                                            .....PETITIONER
(BY SHRI SWAPNIL SOHGAURA - ADVOCATE)

AND
1.    THE STATE OF MADHYA PRADESH THROUGH ITS
      SECRETARY ENERGY DEPARTMENT VALLABH
      BHAWAN BHOPAL (MADHYA PRADESH)

2.    EXECUTIVE ENGINEER, (BHANDAR DIVISION) MP
      POORV KSHETRA VIDYUT VITRAN COMPANY
      J A B A L P U R DISTRICT JABALPUR (MADHYA
      PRADESH)

3.    REGIONAL ACCOUNT OFFICER, MP POORV
      KSHETRA VIDYUT VITRAN COMPANY DISTRICT
      JABLPUR (MADHYA PRADESH)

                                                         .....RESPONDENTS
(BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

      This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
                                 ORDER

Learned counsels for the parties submit that the question of law that

arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                          (RAVI MALIMATH)                                              (VISHAL MISHRA)
                            CHIEF JUSTICE                                                   JUDGE
   vibha
Digitally signed by VIBHA PACHORI
Date: 2023.09.13 10:25:34 +05'30'