Meena Sahu vs The State Of Madhya Pradesh
2023 Latest Caselaw 14670 MP

                                                            1
                          IN     THE       HIGH COURT OF MADHYA PRADESH
                                                AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE VISHAL DHAGAT
                                            ON THE 5 th OF SEPTEMBER, 2023
                                        MISC. CRIMINAL CASE No. 17458 of 2016

                         BETWEEN:-
                         MEENA SAHU D/O SHRI LAKSHMINARAYAN SAHU,
                         AGED ABOUT 37 YEARS, IN FRONT OF REWA HOTEL
                         NEW HOUSINGH BOARD COLONY SHAHDOL (MADHYA
                         PRADESH)

                                                                                         .....APPLICANT
                         (BY SHRI SHUBHAM RAI - ADVOCATE)

                         AND
                         THE STATE OF MADHYA PRADESH THROUGHP.S.
                         KOTWALI SHAHDOL (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                         (BY SHRI SANTOSH YADAV - GOVERNMENT ADVOCATE)

                               This application coming on for orders this day, th e court passed the
                         following:
                                                             ORDER

Petitioner has filed this petition under Section 482 of the Code of

Criminal Procedure for quashing of FIR bearing Crime No. 423 of 2014 registered at Police Station Kotwali, District Shahdol.

2. As per report received from trial Court, case has already been decided by judgment dated 26.12.2022 and petitioner has been acquitted. In view of same, petition has become infructuous.

3. Petition is dismissed as infructuous.

Signature Not Verified Signed by: PRARTHANA SURYAVANSHI Signing time: 9/6/2023 2:58:59 PM

(VISHAL DHAGAT) JUDGE Prar

Signature Not Verified Signed by: PRARTHANA SURYAVANSHI Signing time: 9/6/2023 2:58:59 PM