Pintu@ Om Prakash vs Vijay Kumar Talreja
2023 Latest Caselaw 14616 MP

                                                              1
                              IN THE HIGH COURT OF MADHYA PRADESH
                                          AT JABALPUR
                                                       BEFORE
                                        HON'BLE SMT. JUSTICE ANURADHA SHUKLA
                                              ON THE 5 th OF SEPTEMBER, 2023
                                            CRIMINAL REVISION No. 2930 of 2019

                           BETWEEN:-
                           PINTU @ OM PRAKASH S/O SHRI HARISH KUMAR,
                           AGED ABOUT 28 YEARS, OCCUPATION: BUSINESS,
                           RESIDENCE AT HOUSE NO.223, IN FRONT OF RAM
                           TEMPLE, NEAR OF MILK DIARY, VEGETABLE MARKET,
                           PATEL NAGAR, MANGALVARA, BHOPAL (MADHYA
                           PRADESH)

                                                                                          .....PETITIONER
                           (NONE FOR THE PETITIONER)

                           AND
                           VIJAY KUMAR TALREJA S/O GOVERDHANDAS
                           TALREJA, AGED ABOUT 31 YEARS, R/O HOUSE NO.7C,
                           NEAR OF SOUTH COLLEGE, SHRI NAGAR COLONY,
                           NARIYAL KHEDA, BHOPAL (MADHYA PRADESH)

                                                                                         .....RESPONDENT
                           (NONE FOR THE RESPONDENT)

                                 T h is revision coming on for orders this day, t h e cou rt passed the

                           following:
                                                               ORDER

T his Criminal Revision was filed to challenge the order passed on 09.05.2019 by Judicial Magistrate First Class, Bhopal, in RCT No.3224/2018.

Registry of this Court has informed that final judgment has been passed in said case on 04.08.2022 convicting and sentencing the petitioner.

In the light of the aforesaid information, this Criminal Revision is dismissed having been rendered infructuous.

Signature Not Verified Signed by: PRACHI PANDEY Signing time: 9/6/2023 2:43:01 PM

(ANURADHA SHUKLA) JUDGE Prachi

Signature Not Verified Signed by: PRACHI PANDEY Signing time: 9/6/2023 2:43:01 PM