Citation : 2023 Latest Caselaw 18207 MP
Judgement Date : 31 October, 2023
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 22579 of 2023
(SHABBIR KHAN Vs UNION OF INDIA AND OTHERS)
Dated : 31-10-2023
Shri Mohammed Anas Sheikh, learned counsel for the petitioner.
Shri Kushal Goyal, learned counsel for the respondents.
Learned counsel for the petitioner prays for and is granted time to file rejoinder. In the rejoinder, the petitioner is directed to disclose about two criminal cases in which judgments are not available as per PVR remarks
(Annexure R/1), especially Cr. No. 84/2005.
List after four weeks.
(VIVEK RUSIA) JUDGE
Alok
Digitally signed by ALOK GARGAV Date: 2023.11.01 10:11:58 +05'30'
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