Ratan Lal Raikwar vs The State Of Madhya Pradesh
2023 Latest Caselaw 18183 MP

                             1
 IN    THE     HIGH COURT OF MADHYA PRADESH
                    AT JABALPUR
                          BEFORE
            HON'BLE SHRI JUSTICE VISHAL DHAGAT
                 ON THE 31 st OF OCTOBER, 2023
             MISC. CRIMINAL CASE No. 54386 of 2019

BETWEEN:-
1.    RATAN LAL RAIKWAR S/O BARE LAL RAIKWAR,
      AGED    ABOUT    56   YEARS, OCCUPATION:
      AGRICULTURE    VILLAGE    SALAIYA    P.S.
      ISHANAGAR (MADHYA PRADESH)

2.    SANTOSH RAIKWAR S/O LAKHAN LAL RAIKWAR,
      AGED     ABOUT     27   YEARS, OCCUPATION:
      ADVOCATE       R/O    VILLAGE     SALAIYA,
      P.S.ISHANAGAR,     TEHSIL   AND      DISTT
      CHHATARPUR (MADHYA PRADESH)

3.    ASHOK RAIKWAR S/O LAKHAN LAL RAIKWAR,
      AGED     ABOUT   25   YEARS, OCCUPATION:
      AGRICULTURE    R/O    VILLAGE   SALAIYA,
      P.S.ISHANAGAR,   TEHSIL    AND     DISTT
      CHHATARPUR (MADHYA PRADESH)

4.    SURESH RAIKWAR S/O MANIK RAIKWAR, AGED
      ABOUT 28 YEARS, OCCUPATION: AGRICULTURE
      R/O VILLAGE SALAIYA, P.S.ISHANAGAR, TEHSIL
      AND DISTT CHHATARPUR (MADHYA PRADESH)

5.    PUSHPENDRA RAIKWAR S/O SURESH RAIKWAR,
      AGED     ABOUT   38   YEARS, OCCUPATION:
      AGRICULTURE    R/O    VILLAGE   SALAIYA,
      P.S.ISHANAGAR,   TEHSIL    AND     DISTT
      CHHATARPUR (MADHYA PRADESH)

6.    BRIJESH RAIKWAR S/O RATAN LAL RAIKWAR,
      AGED ABOUT 23 YEARS, OCCUPATION: STUDENT
      R/O VILLAGE SALAIYA, P.S.ISHANAGAR, TEHSIL
      AND DISTT CHHATARPUR (MADHYA PRADESH)

7.    RAJESH S/O RATAN LAL RAIKWAR, AGED ABOUT
      25 YEARS, OCCUPATION: STUDENT R/O VILLAGE
      SALAIYA, P.S.ISHANAGAR, TEHSIL AND DISTT
      CHHATARPUR (MADHYA PRADESH)

                                                   .....PETITIONERS
                                2
 (BY SHRI S.K. PATEL - ADVOCATE)

 AND
 1.            THE STATE OF MADHYA PRADESH THR P.S.
               ISHANAGAR DIST CHHATARPUR P.S. ISHANAGAR
               DIST CHHATARPUR (MADHYA PRADESH)

 2.            SURENDRA RAIKWAR S/O GOURISHANKAR
               RAIKWAR R/O VILLAGE SALAIYA, ISHANAGAR
               TAHSIL AND DISTT CHHATARPUR (MADHYA
               PRADESH)

                                                                    .....RESPONDENTS
 (BY SHRI B.J. CHOURASIA - ADVOCATE FOR RESPONDENT NO.2)

               This application coming on for admission this day, the court passed the
following:
                                            ORDER

Petitioners have filed this petition under Section 482 of the Code of Criminal Procedure for quashing of FIR in connection with Crime No.128/2019 registered at Police Station-Ishanagar, District-Chhatarpur (MP).

2. As per report received from trial Court, case has already been decided by judgment dated 26.07.2021 and petitioners have been acquitted. In view of same, petition has become infructuous.

3. Petition is dismissed as infructuous.

                                                                 (VISHAL DHAGAT)
Digitally signed by                                                   JUDGE
SHABANA ANSARI
shabana
Date: 2023.11.01 12:57:39
+05'30'