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Parsu @ Parasram vs The State Of Madhya Pradesh
2023 Latest Caselaw 18073 MP

Citation : 2023 Latest Caselaw 18073 MP
Judgement Date : 30 October, 2023

Madhya Pradesh High Court
Parsu @ Parasram vs The State Of Madhya Pradesh on 30 October, 2023
Author: Anuradha Shukla
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                     CRA No. 1123 of 2008
                                     (PARSU @ PARASRAM AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 30-10-2023
                                 Shri S.A. Wakil - Advocate for the appellants.

                                 Shri Prasanjeet Chaterjeet - Panel Lawyer for the respondent/State.

Meditation report has been received. Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

sjk

Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 10/31/2023 2:38:06 PM

 
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